Karnataka High Court GST Judgments — 2024

805 judgments, newest first. Page 6 of 9.

M/S S B Enterprises vs. Assistant Commissioner Of Commercial Taxes

WP/15710/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Srinivas Peramachi Goundar vs. The Assistant Commissioner Of Central Tax

WP/19943/2023HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Shankara Sriramlunaidu vs. Joint Commissioner

WP/27259/2023HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Wiztoonz Animations Private Limited vs. The Assistant Commissioner Of Central Tax

WP/3523/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Encomium Pr Media Private Limited vs. Assistant Commissioner Of Central Tax

WP/18106/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Sri Balaji Enterprises vs. Assistant Commissioner Of Central Tax

WP/16309/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Sheshaiah Nandish vs. Assistant Commissioner Of Central Tax

WP/18151/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Syed Jeelani vs. The Principal Chief Commissioner

WP/1863/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Mrs. Raghavi B.S vs. Assistant Commissioner Of Central Tax

WP/11195/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Veeranna Lokappa Walishettar vs. Commissioner Of Central Tax

WP/23317/2023HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Dxcorr Hardware Technologies Private Limited vs. The Principal Commissioner Of Central Tax

WP/26201/2023HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Obulreddy Gangireddy vs. The Assistant Commissioner Of Central Tax

WP/6765/2023HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Vinnav Infrateck Private Limited vs. The Commissioner Of Central Tax

WP/17141/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri. Raghunath Vasanth Kumar vs. The Additional Commissioner Of Central Tax

WP/22946/2023HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Smt. Selvi Jagadeeshan vs. Assistant Commissioner Of Central Tax

WP/16623/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

C Narayana vs. Union Of INDIA

WP/22017/2022HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

G Kandasamy vs. The Principal Commissioner Of Central Tax

WP/16020/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Sreekantha Ganesh Prasanna vs. The Commissioner Of Central Tax (Appeals)

WP/8299/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

B H Shiva Kumar vs. The Additional Commissioner Of Central Tax

WP/7608/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Thamaneni Venkatareddy vs. The Assistant Commissioner Of Central Tax

WP/628/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Govinda Raju Sathyavelu vs. The Additional Commissioner Of Central Tax

WP/9674/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

Mestrappa Venkatarama Reddy vs. The Principal Commissioner Of Central Tax

WP/14354/2024HC Karnataka10 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Alstom Transport INDIA Limited vs. The State Of Karnataka

WP/23915/2023HC Karnataka09 Jul 2024

Bench: S SUNIL DUTT YADAV

Vaibhavaraj Utsav vs. State By

CRL.P/5847/2024HC Karnataka09 Jul 2024

Bench: M.NAGAPRASANNA

Shri Rudragouda S Patil vs. The Execute Engineer

WP/103079/2024HC Karnataka08 Jul 2024

Bench: SACHIN SHANKAR MAGADUM

Shri Rudragouda S Patil vs. The Chief Operating Officer

WP/103017/2024HC Karnataka08 Jul 2024

Bench: SACHIN SHANKAR MAGADUM

Shri Rudragouda S Patil vs. The Executive Officer

WP/103024/2024HC Karnataka08 Jul 2024

Bench: SACHIN SHANKAR MAGADUM

Shri Rudragouda S Patil vs. The Executive Engineer

WP/103077/2024HC Karnataka08 Jul 2024

Bench: SACHIN SHANKAR MAGADUM

M/S K S Enterprises vs. The Additional Chef Secretary

WP/103858/2024HC Karnataka08 Jul 2024

Bench: PRADEEP SINGH YERUR

Shri Rudragouda S Patil vs. The Execute Engineer

WP/103081/2024HC Karnataka08 Jul 2024

Bench: SACHIN SHANKAR MAGADUM

Shri Rudragouda S Patil vs. The Executive Officer

WP/103035/2024HC Karnataka08 Jul 2024

Bench: SACHIN SHANKAR MAGADUM

Vaishali W/O. Raya Manjrekar vs. The State Of Karnataka

CRL.P/102653/2023HC Karnataka05 Jul 2024

Bench: VENKATESH NAIK T

Sri Raghuprasad S/O Vishwanath Naki vs. State Of Karnataka

CRL.P/101943/2023HC Karnataka05 Jul 2024

Bench: VENKATESH NAIK T

M/S Queens Graneo LLP vs. State Of Karnataka

WP/7527/2022HC Karnataka04 Jul 2024

Bench: M.I.ARUN

Praxair INDIA Private Limited vs. Assistant Commissioner, Hqrs-Trc

WP/17650/2024HC Karnataka04 Jul 2024

Bench: S SUNIL DUTT YADAV

Official Liquidator vs. V S T And Sons

CA/135/2020HC Karnataka04 Jul 2024

Bench: S SUNIL DUTT YADAV

Hasim Sayeed Khiseranjum vs. Commissioner Of Central Tax

WP/3318/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Sherin Enterprises vs. The Assistant Commissioner Of Central Tax

WP/13445/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Smt Shankara Narayanarao Sridevi vs. Union Of INDIA

WP/16170/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri. Lakshminarasimhaiah Dayananda vs. Commissioner Of Central Tax

WP/8184/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri. Kondenahalli Krishnamurthy Manjunath vs. Union Of INDIA

WP/1198/2024HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Sudha Electrical Enterprises vs. Union Of INDIA

WP/274/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Source One Interiors vs. The Principal Commissioner Of Central Tax

WP/13813/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Tirupur Lakshman Ashok vs. The Union Of INDIA

WP/19000/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Cerrid Solutions Private Limited vs. The Deputy/ Assistant Commissioner Of Central Tax

WP/16501/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Devapalli Vijayanandan Shamjoy vs. Union Of INDIA

WP/14092/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri.K.G.Pradeep Kumar vs. Commissioner Of Central Tax

WP/15832/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Dharmalingam Keshavan vs. The Assistant Commissioner Of Central Tax

WP/8409/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Kangaroo Pouch vs. The Deputy Commissioner Of Central Tax

WP/25156/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Smst Transport vs. Joint Commissioner Of Central Tax

WP/6756/2024HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Praveen Kumar Rudresh Gottigere vs. The Additional Commissioner Of Central Tax

WP/17407/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Mr. Venkata Ramakrishnam Raju Vagesna vs. Union Of INDIA

WP/20282/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Sriven Infra vs. Union Of INDIA

WP/8336/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Ocean Constructions INDIA Private Limited vs. Union Of INDIA

WP/7829/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Rajesh Enterprises vs. Union Of INDIA

WP/12840/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Sree Gajanana Motor Transport Company Limited vs. The Principal Commissioner Of Central Tax

WP/12003/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Smt. Kiran Jain vs. Joint Commissioner Of Central Tax

WP/24650/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

G. C. Gurushanthappa vs. Assistant Commissioner Of Central Tax

WP/8514/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Sahana Enterprises vs. Additional Commissioner Of Central Tax

WP/9765/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Sudha Electrical Enterprises vs. Union Of INDIA

WP/341/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Muniswamy Gopalswamy Nataraj vs. Assistant Commissioner Of Central Tax

WP/12906/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

H J Rajesh Gowda vs. Additional Commissioner Of Central Tax

WP/7071/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Chang Hotels PVT LTD vs. Joint Commissioner Of Central Tax

WP/8858/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Kempanna Nagaraja vs. Joint Commissioner Of Central Tax

WP/24822/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Asian Infra vs. Additional Commissioner Of Central Tax

WP/17591/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Upscale Homes PVT LTD vs. Assistant Commissioner Of Commercial Taxes (Audit) - 4.1

WP/15575/2024HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Safetech Services vs. Principal Commissioner Of Central Tax

WP/1754/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Lakshmi Balaji Enterprises vs. The Additional Commissioner Of Central Tax

WP/9906/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shankarappan Jaya Kumar vs. The Principal Commissioner Of Central Tax

WP/19792/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S M Shivananda Class I Contractor vs. Commissioner Of Central Tax

WP/14425/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Merve Nanjappagowda Lokesh (M/S Mn Lokesh ) vs. Commissioner Of Central Tax

WP/15018/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Aero Treatments Private Limited vs. The Commissioner Of Central Tax (In Situ)

WP/16891/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Lakshmi Hanuman Singh vs. Union Of INDIA

WP/10238/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S N Sreenatha Reddy And Co vs. The Joint Commissioner Of Central Tax

WP/5896/2023HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Concorde Housing Corporation PVT LTD vs. Commissioner Of Central Tax

WP/15959/2021HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Lakshmi Narayan vs. The Assistant Commissioner Of Central Tax

WP/22063/2022HC Karnataka03 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri S Muniramaiah vs. The Assistant Commissioner

WP/15787/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Hitachi Energy INDIA LTD vs. State Of Karnataka

WP/15491/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Trelleborg INDIA Private Limited vs. State Of Karnataka

WP/25531/2023HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S New Mangalore Steel vs. Additional Commissioner Of Commercial Taxes

WP/14619/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Trelleborg INDIA Private Limited vs. State Of Karnataka

WP/24110/2023HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

Shri Munibyre Gowda Ganesh vs. The Principal Commissioner Of Central Tax

WP/26454/2023HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Hitachi Energy INDIA LTD vs. State Of Karnataka

WP/14882/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Hitachi Energy INDIA LTD vs. State Of Karnataka

WP/14111/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S. Trelleborg INDIA Private Limited vs. Union Of INDIA

WP/19662/2022HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S 3 Star Foam And Furnishing vs. The Superintendent Of Central Tax (GST)

WP/2814/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Hitachi Energy INDIA LTD vs. State Of Karnataka

WP/15472/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Hitachi Energy INDIA LTD vs. State Of Karnataka

WP/15316/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

M/S Trelleborg INDIA Private Limited vs. State Of Karnataka

WP/1928/2024HC Karnataka02 Jul 2024

Bench: S SUNIL DUTT YADAV

Sri Mahantesh vs. The State Of Karnataka

WP/22377/2019HC Karnataka01 Jul 2024

Bench: HEMANT CHANDANGOUDAR

Sriharsha K Desai vs. Union Of INDIA

WP/16505/2024HC Karnataka28 Jun 2024

Bench: S SUNIL DUTT YADAV

N V Kulkarni Construction Company vs. The State Of Karnataka

WP/103557/2024HC Karnataka27 Jun 2024

Bench: PRADEEP SINGH YERUR

Sivasakthi Borewel vs. The Deputy Commissioner

WP/101924/2024HC Karnataka26 Jun 2024

Bench: PRADEEP SINGH YERUR

M/S D.B.Masur Engineers And Contractors vs. The Government Of INDIA

WP/106528/2023HC Karnataka25 Jun 2024

Bench: PRADEEP SINGH YERUR

M/S Rooman Technologies PVT LTD vs. Principal Commissioner Of Central Tax

WP/6405/2024HC Karnataka25 Jun 2024

Bench: S SUNIL DUTT YADAV

The Joint Commissioner Of vs. M/S. Transways INDIA Transport

WA/854/2022HC Karnataka24 Jun 2024

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

Dr Deepali K J vs. Mr B Nanjundappa

WP/25493/2023HC Karnataka24 Jun 2024

Bench: M.I.ARUN

R Vasu vs. The State Of Karnataka

CRL.P/5916/2022HC Karnataka21 Jun 2024

Bench: M.NAGAPRASANNA

Samuruddi Green Infratech PVT. LTD vs. Sneha Enterprises

RFA/701/2024HC Karnataka20 Jun 2024

Bench: HANCHATE SANJEEVKUMAR

M/S Vital Healthcare Private Limited vs. Karnataka State Medical Supplies Corporation

WP/7595/2022HC Karnataka20 Jun 2024

Bench: S.R.KRISHNA KUMAR

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