Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 1 of 25.

Shri Mohammed Kamran vs. The Senior Intelligence Officer

CRL.P/16884/2025HC Karnataka26 Dec 2025

Bench: G BASAVARAJA

M/S Century Galaxy Developers Limited vs. The Union Of INDIA

WP/22633/2024HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Claria Enterprises vs. Assistant Commissioner Of

WP/38377/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S S.R.S Travels And Logistics Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/28256/2024HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Million Lights vs. Union Of INDIA

WP/13025/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Syed Khaleel vs. State Of Karnataka

WP/38569/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Indian Steel Traders vs. The Principal Commissioner Of Central Tax

WP/5916/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Lubna Steel Traders vs. The Commissioner Of Commercial Tax

WP/37661/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

D.V Constructions vs. Union Of INDIA

WP/38565/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S S R S Travels And Logistics Private Limited vs. The Additional Commissioner Of Central Tax

WP/2968/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Mahashay Marketing vs. The Union Of INDIA

WP/28358/2023HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Akram Pasha vs. Senior Intelligence Officer

CRL.P/15066/2025HC Karnataka19 Dec 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S Ramms INDIA Private Limited vs. The Deputy Commissioner Of Commercial Taxes

WP/34270/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Agromatica Engineering vs. Assistant Commissioner Of

WP/35204/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S S.R.S Travels And Logistics Private Limited vs. The Additional Director

WP/27928/2024HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

Godwin Sam D vs. The Superindent Range -Asd4

WP/38529/2025HC Karnataka19 Dec 2025

Bench: S.R.KRISHNA KUMAR

Borgwarner INDIA Technical Center Private Limited vs. The Assistant Commissioner Of Central Tax

WP/8940/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Ameer Jan vs. The Principal Commissioner Of Central Tax

WP/28950/2024HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Nl Tile Art Private Limited vs. Additional Commissioner Of Commercial Taxes (Smr-2)

WP/38051/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mr Mohammed Sibgathulla vs. Prinicpal Commissioner Of Central Tax

WP/32171/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Smt. Sanenahalli Manjegowda Bhoomika vs. The Assistant Commissioner Of Central Tax

WP/38343/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

The Malleshwaram Association vs. Union Of INDIA

WP/37782/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Mercedes Benz Research And Development INDIA Private Limited vs. Assistant Commissioner

WP/38103/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Omegacube Techsystems Private Limited vs. The Joint Commissioner

WP/38153/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Subhash vs. The Principal Commissioner Of Central Tax

WP/29461/2024HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Swamy Traders vs. The Principal Commissioner Of Central Tax

WP/29860/2024HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Smt. Deepa G S vs. The Deputy Commissioner Of Central Tax

WP/38183/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Bangalore Matics Private Limited vs. Union Of INDIA

WP/38494/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S.R.K. Security And Allied Services vs. The Assistant Commissioner Of Central Tax

WP/38040/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Amd Apparels PVT LTD vs. The Central Board Of Indirect Taxes And Customs

WP/35946/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Krc Group vs. The Deputy Commissioner Of Commercial Taxes

WP/38307/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Bollineni Developers LTD vs. Union Of INDIA

WP/35815/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Kimberly Clark INDIA PVT LTD vs. Union Of INDIA

WP/2900/2023HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

Vinoda Raju vs. The Principal Commissioner Of Central Tax

WP/29143/2024HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Kptcl Accounts Officers Association vs. Office Of The Assistant Commissioner

WP/38491/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sharada Enterprises vs. The Commissioner Of Commercial Taxes

WP/37211/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Nagana Contractor vs. Union Of INDIA

WP/36301/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. S R S Steel And Cement Traders vs. The State Of Karnataka

WP/38224/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M Basappa Reddy vs. State Of Karnataka

WP/4569/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Jrr Nirman And Co vs. Commissioner Of Central Excise And

WP/37843/2025HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Kimberly Clark INDIA PVT LTD vs. The Additional Commissioner Of GST (Appeals-Ii)

WP/11624/2024HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S South INDIA Steel Industries LTD vs. Additional Commissioner Of Commercial Taxes (Enforcement), South Zone

WP/8037/2024HC Karnataka18 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Pragathi Associates vs. The Commissioner Of Commercial Taxes

WP/37413/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Atlantis Builders INDIA Private Limited vs. Union Of INDIA

WP/38312/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mr Shankar Suresh vs. Additional Director

WP/37844/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Aswan Ventures vs. Union Of INDIA

WP/3245/2023HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mr Mohammed Sibgathulla vs. Principal Commissioner Of Central Tax

WP/32239/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Aminath Afroze vs. The Suprintendent Of Central Tax

WP/12369/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Attica Gold Private Limited vs. The Joint Commissioner Of Central Tax

WP/12903/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mysore Urban Development Authority vs. The Additional Commissioner Of Central Tax

WP/23902/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Vivizen Contracting PVT LTD vs. Union Of INDIA

WP/37770/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S.Sam Tours And Travels vs. Joint Commissioner Of Central Taxes

WP/32572/2024HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Tata Projects Limited vs. The Union Of INDIA

WP/31043/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Matha Exports vs. The Additional Commissioner Of Central Tax

WP/23337/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Hotel Pai Vista vs. Additional Commissioner Of Central Tax

WP/38277/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Trimurti Polychem PVT LTD vs. The Assistant Commissioner

WP/38037/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Trinity Beverages Private Limited vs. The Joint Commissioner Of Central Tax

WP/38005/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Srd Engineering Systems vs. The Additional Director

WP/33871/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Vidhathri Bhawan vs. The Assistant Commissioner Of Central Tax

WP/37133/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Valdel Real Estate PVT LTD vs. The Commissioner Of Commercial Taxes

WP/38177/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Asha Vasani vs. Joint Commissioner Of Central Tax

WP/37259/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Inpv Trading Company vs. Additional Director General

WP/36603/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Ashapura Corporation vs. Additional Director

WP/34375/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Karnataka Power Corporation Limited vs. Union Of INDIA

WP/34484/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Wildcraft Private Limited vs. The Commercial Tax Officer

WP/38281/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Celebrity Structures INDIA Private Limited vs. The Assistant Commissioner Of Central Tax

WP/24053/2023HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri D Shivakumara vs. The Assistant Commissioner

WP/38292/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sharmila vs. The Superintendent Of Central Tax

WP/12048/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Accord Laser Machining Private Limited vs. State Of Karnataka

WP/28818/2024HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Smt. Swetha M C vs. Prl. Commissioner Of Central GST And Central Excise

WP/36110/2024HC Karnataka17 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

Shahika vs. The Superintendent Of Central Tax

WP/12139/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Prls Ashika vs. The Superintendent Of Central Tax

WP/12213/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Bluemoon Service Station vs. The Deputy Commissioner Of Cental Tax

WP/18673/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Edge Solutions vs. The Joint Commissioner Of

WP/22647/2022HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Apkon Ventures Private Limited vs. The Commissioner Of Central Tax

WP/35830/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mr Pradeep Kumar Sekar vs. Additional Director General

WP/37141/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Rama Enterprises vs. The Union Of INDIA

WP/37619/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shell Apparels Private Limited vs. The Assistant Commissioner

WP/12362/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Nandi Buildcon vs. Additional Director General

WP/37239/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Aditya Associates vs. The Assistant Commissioner

WP/36814/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Ozone Facility Management PVT LTD vs. Assistant Commissioner

WP/33952/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Ubaid vs. The Assistant Commissioner Of State Tax

WP/37980/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri.Mohammad Ismail Kazi vs. The Commissioner Of

WP/30430/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Woodpecker Distilleries And vs. Deputy Commissioner

WP/38171/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Venkateshwara Road Lines vs. Additional Commissioner Of Central Tax

WP/37437/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Smt Dhakashyanani Gangadharappa vs. The Superintendent Of Central Tax

WP/26540/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Late Esmail Sera Mudali Ahmed Mariam vs. The Superintendent Of Central Tax

WP/12140/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Perumal Tirupathi vs. The Joint Commissioner

WP/36896/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Shafi Ahammed.H vs. State Of Karnataka

WP/7653/2025HC Karnataka17 Dec 2025

Bench: SURAJ GOVINDARAJ

M/S.G.M.Agro And Beverages (INDIA) Private Limited vs. The Commissioner

WP/7470/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Madikeri Construction Private Limited vs. The Additional Commissioner Of Central Tax

WP/32453/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Educational Testing Services vs. Additional Director

WP/23182/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Lakshmi Venkateshwara Traders Ms Scrap vs. The Deputy Commissioner Of Central Tax

WP/22726/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sree Gowri Ganesha Chits PVT LTD vs. Assistant Commissioner Of Central Tax

WP/36930/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Educational Rating And Assessment Foundation vs. Union Of INDIA

WP/38219/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S E Ramakrishna Rao vs. State Of Karnataka

WP/25784/2024HC Karnataka17 Dec 2025

Bench: SURAJ GOVINDARAJ

M/S. Gokula Education Foundation (Medical) vs. The Joint Commissioner Of Central Tax

WP/38054/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Pavanaputra Resorts vs. Assistant Commissioner Of Central Tax

WP/1979/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Century Real Estate Holdings PVT LTD vs. The Additional Commissioner Of Central Tax

WP/7296/2023HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Akram Pasha @ Mohammed Akram Pasha vs. The State Of Karnataka

WP/37830/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

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