Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 3 of 25.

The Commissioner Of Central Excise And Central Tax vs. M/S Rajshri Packagers LTD

CEA/2/2024HC Karnataka09 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

Schneider Electric INDIA PVT.LTD vs. Union Of INDIA

WP/43802/2019HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Jampana Construction PVT LTD vs. State Of Karnataka

WP/36770/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

British Engins INDIA Private LTD vs. Union Of INDIA

WP/3938/2020HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Texport Industries PVT LTD vs. Union Of INDIA

WP/14418/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Abb Global Industries And Services Private Limited vs. Union Of INDIA

WP/23839/2023HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Efd Induction PVT LTD vs. Union Of INDIA

WP/10806/2022HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Texport Syndicate (I) LTD vs. Union Of INDIA

WP/14425/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S X Factor Consulting Private Limited vs. Union Of INDIA

WP/36810/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Wintac Limited vs. The Union Of INDIA

WP/4998/2020HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Flowserve Microfinish Valves Private Limited vs. Commissioner/Addln. Commissioner Of Central Tax

WP/24491/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Bal Pharma Limited vs. Union Of INDIA

WP/5005/2020HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Alter Ego Enterprises vs. Deputy Commissioner Of

WP/7423/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Bal Pharma Limited vs. Union Of INDIA

WP/15534/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Nk Sheet Metal Works PVT LTD vs. The Union Of INDIA

WP/36848/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Karnataka State Road vs. Commissioner Of Commercial Taxes

WP/36701/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Micro Labs Limited vs. Joint Commissioner Of Central GST

WP/8409/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. J J Glastronics PVT LTD vs. Union Of INDIA

WP/15498/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Kum Interntional vs. Union Of INDIA

WP/6565/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Yieldasset Real Tech PVT LTD vs. The State Of Karnataka

WP/34974/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Reitzel INDIA Private Limited vs. Central Board Of Indirect Taxes And Customs

WP/15346/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Anantha Krishna Shetty vs. Mangaluru City Corporation

WP/29704/2025HC Karnataka09 Dec 2025

Bench: SURAJ GOVINDARAJ

Shri. Kalyanam Jayadeep vs. The Assistant Commissioner Of

WP/36614/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Hind High Vacuum Company Private Limited vs. Union Of INDIA

WP/5616/2020HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S B G Granites vs. Union Of INDIA

WP/6508/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri. Raghurama Reddy vs. The Principal Commissioner Of Central Tax

WP/36766/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Amplify Analytix INDIA Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/35336/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Efd Induction PVT. LTD vs. Union Of INDIA

WP/10540/2023HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S.N.R. Kulkarni Nrk Construction Company vs. The Union Of INDIA

WP/145682/2020HC Karnataka09 Dec 2025

Bench: M.NAGAPRASANNA

Alcon Laboratories (Indua) Private Limited vs. The Assistant Commissioner Of Central Tax

WP/32335/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Zydus Healthcare Limited vs. The Deputy Commissioner Of Commercial Taxes

WP/17569/2023HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Veerbadreshwara Associates vs. Joint Commissioner

WP/203625/2025HC Karnataka08 Dec 2025

Bench: M.G.S.KAMAL

M/S Veeranjinayya Enterprises vs. Joint Commisisoner Of Commercial Tax (Appeal)

WP/202416/2025HC Karnataka08 Dec 2025

Bench: M.G.S.KAMAL

M/S Dhanlaxmi Sugar Agency vs. The Deputy Commissioner

WP/203134/2025HC Karnataka08 Dec 2025

Bench: M.G.S.KAMAL

Shri O M Santhosh Kumar vs. State Of Karnataka

WP/2743/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sie Brains Technology Services Private Limited vs. The State Of Karnataka

WP/6557/2021HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Rns Motors Private Limited vs. State Of Karnataka

WP/36549/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Iqvia Rds (INDIA) Private Limited vs. Joint Commissioner Of Commercial Taxes (Appeals)-4

WP/32269/2024HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. K R K Marketing vs. Joint Commissioner

WP/35748/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

Informatica Business Solutions Private Limited vs. The Assistant Commissioner Of Central Tax

WP/25357/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri. Mudalagiriyappa Krishna vs. Additional Commissioner Of Central Tax

WP/33382/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

Rajlaxmi Marketing vs. The Assistant Commissioner

WP/103095/2025HC Karnataka08 Dec 2025

Bench: M.NAGAPRASANNA

Sri Chowdeshwari Traders vs. State Of Karnataka

WP/37005/2025HC Karnataka08 Dec 2025

Bench: SURAJ GOVINDARAJ

M/S Krazybee Services Private Limited vs. Additional Director Dggi Bzu

WP/16471/2024HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Sai Poultry Breeding Farm vs. The Assistant Commissioner Of Commercial Tax

WP/34899/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Ict Service Management Solutions (INDIA) Private Limited vs. The Additional Commissioner (Audit)

WP/35177/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Ramachandra Gouda vs. The Assistant Commissioner

WP/105299/2024HC Karnataka08 Dec 2025

Bench: M.NAGAPRASANNA

M/S Sri Jayalaxmi Motors vs. Commercial Tax Officer

WP/106872/2024HC Karnataka08 Dec 2025

Bench: M.NAGAPRASANNA

M/S Iqvia Rds (Inida) Private Limited vs. Union Of INDIA

WP/31039/2024HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Vinayaka Agencies vs. The Deputy Commissioner

WP/107027/2025HC Karnataka08 Dec 2025

Bench: M.NAGAPRASANNA

Late Sri Balasettyhalli Munegowda Chandregowda vs. The Principal Commissioner Of Central Tax

WP/25126/2022HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Muniswamy Gowda Muralidhar vs. Additional Commissioner Of Central Tax

WP/35288/2025HC Karnataka08 Dec 2025

Bench: S.R.KRISHNA KUMAR

Superseva Global Services Private Limited vs. The Commercial Tax Officer

WP/36714/2025HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Equity Capital Advisors (INDIA)Private Limited vs. The Commissioner Of Commercial Taxes

WP/18783/2024HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sagar Manjunatha Subramanya vs. State Of Karnataka

WP/35042/2025HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Christon Home Appliances vs. Union Of INDIA

WP/32192/2025HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

Superseva Global Services Private Limited vs. The Commercial Tax Officer

WP/36101/2025HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

Scorpio Engineering Bmh Private Limited vs. Superintendent Of Central Tax

WP/36286/2025HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

Superseva Global Services Private Limited vs. The Commercial Tax Officer

WP/36099/2025HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Chenguang Natural Extracts (INDIA) Private Limited vs. The Commercial Tax Officer (Audit)

WP/19735/2024HC Karnataka05 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Rahul Computers vs. The State Of Karnataka

WP/106691/2025HC Karnataka05 Dec 2025

Bench: M.NAGAPRASANNA

Rajashekhar Tammanna Bharamoji vs. Tthe Assistant Commissioner Of

WP/102834/2025HC Karnataka04 Dec 2025

Bench: M.NAGAPRASANNA

M/S B B Hosagoudar vs. The Commercial Tax Officer

WP/109283/2025HC Karnataka04 Dec 2025

Bench: M.NAGAPRASANNA

Shri Bhimappa Babu Patil S/O. Babu Patil vs. The Union Of INDIA

WP/108136/2025HC Karnataka04 Dec 2025

Bench: M.NAGAPRASANNA

M/S Bhartiya Urban Private Limited vs. The State Of Karnataka

WP/33812/2025HC Karnataka04 Dec 2025

Bench: R. NATARAJ

M/S Shivaraj S Biradar vs. The Commercial Tax Officer

WP/203550/2025HC Karnataka03 Dec 2025

Bench: M.G.S.KAMAL

Nuance Group (INDIA) Private Limited vs. Union Of INDIA

WP/50693/2018HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Pavan Electricals vs. Assistant Commissioner Of

WP/102620/2025HC Karnataka03 Dec 2025

Bench: M.NAGAPRASANNA

M/S Lakshmi Conventional Hall vs. The Deputy Commissioner Of Commercial

WP/3898/2025HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

Union Of INDIA vs. Suretex Prophylactics (INDIA) PVT LTD

WA/618/2023HC Karnataka03 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

Lti Mintree LTD vs. Union Of INDIA

WP/22994/2024HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Vishwas Concrete Products Private Limited vs. State Of Karnataka

WP/19927/2025HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Nandi Enterprises vs. Union Of INDIA

WP/29769/2025HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

M K Ponnappa vs. Jurisdiction Officer

WP/35738/2025HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Kiocl LTD vs. Commissioner Of Central Excise And Central Tax (GST)

CEA/14/2023HC Karnataka03 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S Pavan Electricals vs. Assistant Commissioner

WP/102323/2025HC Karnataka03 Dec 2025

Bench: M.NAGAPRASANNA

M/S. Saikripa Insulations Private Limited vs. M/S. Shree Balaji Enterprise

COMAP/217/2025HC Karnataka03 Dec 2025

Bench: CHIEF JUSTICE,C.M. POONACHA

Rajashekhar Tammanna Bharamoji vs. The Assistant Commissioner Of

WP/102519/2025HC Karnataka03 Dec 2025

Bench: M.NAGAPRASANNA

Ltimindtree LTD vs. Union Of INDIA

WP/34009/2024HC Karnataka03 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Samko Industries Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/28208/2025HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Basavaraj Patil Contractor vs. The Assistant Commissioner

WP/201595/2025HC Karnataka02 Dec 2025

Bench: M.G.S.KAMAL

Basanagowda vs. Union Of INDIA And Ors

WP/202583/2024HC Karnataka02 Dec 2025

Bench: M.G.S.KAMAL

Sri. C Venkatesh vs. The Commissioner Of Customs (Appeals)

WP/20108/2025HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Buraaq Enterprises vs. State Of Karnataka

WP/36174/2025HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Contructions vs. The Joint Commissioner Of

WP/36032/2025HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sharpwatch Investigation Security Services PVT LTD vs. The State Of Karnataka

WA/1813/2025HC Karnataka02 Dec 2025

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S. Sri Sai And Company vs. The Superintendent Of Central Tax

WP/14366/2025HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Prime Perfumery Works vs. Asssitant Commissioner Of Central Tax

WP/11076/2024HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S S P Metals vs. Senior Intelligence Officer

WP/6003/2021HC Karnataka02 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mahantgouda vs. The Joint Commissioner

WP/203785/2025HC Karnataka02 Dec 2025

Bench: M.G.S.KAMAL

Joyalukkas INDIA Limited vs. Commissioner Of Commercial Taxes Bengaluru

WP/9570/2023HC Karnataka01 Dec 2025

Bench: S.R.KRISHNA KUMAR

Course 5 Intelligence Private Limited vs. The Principal Commissioner Of Central Tax

WP/13639/2021HC Karnataka01 Dec 2025

Bench: S.R.KRISHNA KUMAR

Um Projects LLP vs. Godolphine INDIA PVT LTD

WP/32031/2025HC Karnataka01 Dec 2025

Bench: PRADEEP SINGH YERUR

Um Projects LLP vs. Godolphine INDIA PVT LTD

WP/36119/2025HC Karnataka01 Dec 2025

Bench: PRADEEP SINGH YERUR

Sri. Eedala Subramaniam Naidu Hemanth Kumar vs. The Commissioner Of Central Tax

WP/36097/2025HC Karnataka01 Dec 2025

Bench: S.R.KRISHNA KUMAR

Um Projects LLP vs. Godolphine INDIA PVT LTD

WP/36114/2025HC Karnataka01 Dec 2025

Bench: PRADEEP SINGH YERUR

Practicool Solutions vs. The Assistant Commissioner Of Commercial Taxes

WP/35753/2025HC Karnataka01 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Ssr Enterprises vs. The Commissioner Of Central Taxes

WP/31509/2025HC Karnataka01 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Suresh Kumar Singh vs. The Joint Commissioner (Appeals)

WP/109059/2025HC Karnataka01 Dec 2025

Bench: M.NAGAPRASANNA

M/S Shivashakti Traders vs. The Commercial Tax Officer

WP/103082/2025HC Karnataka01 Dec 2025

Bench: M.NAGAPRASANNA

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