Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 6 of 25.

M/S S K Swamy And Company vs. The Principal Commissioner

WP/1841/2023HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Midaz Technocraft vs. Joint Commissioner Of Commercial Taxes

WP/26631/2025HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Midaz Technologies vs. Joint Commissioner

WP/26560/2025HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Midas Technologies vs. Joint Commissioner

WP/26630/2025HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Midaz Technocraft vs. Joint Commissioner

WP/26556/2025HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Hysum Steel vs. The Joint Commissioner Of Commercial Taxes

WP/8775/2024HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Surya Industrial Suppliers vs. Superintendent Of Central Tax, Cnwd3

WP/7899/2023HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

Bandigisab Maheboobsab Bijapur vs. The Assistant Commissioner

WP/108239/2025HC Karnataka05 Nov 2025

Bench: M.NAGAPRASANNA

Sri.S. Prabhakaran Alias S Prabakaran vs. Union Of INDIA

WP/13549/2025HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

Bhandary Gas Agency vs. Joint Commissioner Of Commercial Taxes

WP/9950/2024HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Mallesh S/O Shankar Shandage vs. Union Of INDIA

WP/108052/2025HC Karnataka05 Nov 2025

Bench: M.NAGAPRASANNA

M/S Bhuwalka And Sons PVT LTD vs. The Addl Commissioner Of Commercial Taxes

WP/1257/2022HC Karnataka05 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Prudential Properties vs. The Joint Commissioner

WP/202518/2025HC Karnataka04 Nov 2025

Bench: M.G.S.KAMAL

Madhav Contractor vs. The Joint Commissioner (Appeals)

WP/203321/2025HC Karnataka04 Nov 2025

Bench: M.G.S.KAMAL

Scp Ready Mix Concrete vs. The Deptuy Commissioner

WP/21139/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Royal Steels vs. Assistant Commissioner Of

WP/32668/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Wind River Systems International Inc vs. Joint Commissioner Of Central Tax

WP/23939/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Wind River Systems Intenational Inc vs. Union Of INDIA

WP/2721/2023HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

Shri Zakir Shariff vs. Chief Secretary

WP/20471/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

Slv Structures vs. The Commercial Tax Officer

WP/20859/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Visteon Technical And Services Centre Private Limited vs. Government Of INDIA

WP/13099/2024HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

Premkuamr Baladhandapani vs. Assistant Commissioner

WP/30775/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Giniminds Solutions PVT LTD vs. State Of Karnataka

WP/18436/2024HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Syed Asad Ahmed vs. Assistant Commissioner

WP/101432/2025HC Karnataka04 Nov 2025

Bench: M.NAGAPRASANNA

M/S Wind River Systems International Inc vs. Union Of INDIA

WP/14081/2022HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Abdul Karim Mujawar vs. The Superintendent Of Post Office

WP/104445/2025HC Karnataka04 Nov 2025

Bench: M.NAGAPRASANNA

M/S. H. R. Carriers vs. State Of Karnataka

WP/22477/2024HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Md Hr Services Private Limited vs. State Of Karnataka

WP/32495/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Giniminds Solutions PVT. LTD vs. State Of Karnataka

WP/12307/2025HC Karnataka04 Nov 2025

Bench: S.R.KRISHNA KUMAR

Kemio Solutions Private Limited vs. Union Of INDIA

WP/20456/2021HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Syed Hussain vs. Karnataka State Small Industries

WA/1047/2025HC Karnataka03 Nov 2025

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Soma Enterprises Limited vs. Joint Commissioner Of Commercial Taxes (Appeals-1)

WP/31399/2024HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Adarsh Constructions vs. The Commissioner

WP/19145/2025HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sharavathi Pattina Sahakara Sangha LTD vs. Commissioner Of Central Tax (Appeals)

WP/10777/2025HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Soma Enterprises Limited vs. Joint Commissioner Of Commercial Taxes (Appeals-I)

WP/36046/2024HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri.Abdul Razak vs. The State Of Karnataka

WP/12814/2025HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

K M Jayaramu Works Contractor vs. The Assistant Commissioner Of Commercial Taxes (Audit) 6.3

WP/32407/2025HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Kmc Constructions LTD vs. The Union Of INDIA

WP/31478/2025HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Mamatha Borewell Drillers vs. The Assistant Commissioner

WP/18279/2025HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Pundlik S/O Bhimappa Kadakol vs. The Joint Commissioner

WP/106793/2025HC Karnataka03 Nov 2025

Bench: M.NAGAPRASANNA

M/S Avyakath Housing And Constructions PVT LTD vs. The State Of Karnataka

WP/35363/2024HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Rahimansab S/O. Davalsab Doddamani vs. The Assistant Commissioner Of

WP/105915/2025HC Karnataka03 Nov 2025

Bench: M.NAGAPRASANNA

M/S Bowring Service Station vs. The Commercial Tax Officer (Enforcement-56)

WP/9447/2024HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Romesh vs. The Joint Commissioner

WP/203269/2025HC Karnataka03 Nov 2025

Bench: M.G.S.KAMAL

M/S Sree Balaji Realtors vs. State Of Karnataka

WP/32797/2024HC Karnataka03 Nov 2025

Bench: S.R.KRISHNA KUMAR

Slv Builders vs. The Commercial Tax Officer

WP/18069/2025HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Lenovo INDIA Private Limited vs. Commissioner Of Central Tax

WP/22168/2023HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

Ms/ Samruddhi Electricals vs. Assistant Commissioner Of Commercial Taxes

WP/32718/2025HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S M K Agrotech Private Limited vs. Union Of INDIA

WP/18421/2023HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri G S Bhanuprakash vs. The Commissioner Of Commercial Taxes

WP/28887/2025HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Mk Agrotech Private Limited vs. Union Of INDIA

WP/18542/2023HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S M K Agrotech Private Limited vs. Union Of INDIA

WP/18394/2023HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

Mr. Kunhi Moosa vs. Sri. N. Ramesh

COMAP/156/2024HC Karnataka31 Oct 2025

Bench: ANU SIVARAMAN,VIJAYKUMAR A. PATIL

National Transcare vs. The Assistant Commissioner

WP/23623/2025HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Kalpaka Timbers vs. The Commissioner Of Commercial Taxes

WP/27836/2025HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Manidhari Trading Company vs. State Of Karnataka

WP/11576/2024HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

Superseva Services Private Limited vs. The Assistant Commissioner Of

WP/30477/2025HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Vangalahalli Thimmareddy Shankar Naayana Reddy HUF vs. The Commissioner Of Commercial Taxes

WP/30029/2024HC Karnataka31 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri G S Bhanuprakash vs. The Commissioner Of Commercial Taxes

WP/28645/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S M S R Developers vs. Joint Commissioner Of Commercial Taxes

WP/326/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S S F Traders vs. State Of Karnataka

WP/25670/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Amidc Automation Technologies PVT LTD vs. Central Board Of Indirect Taxes And Customs

WP/16978/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Orkla INDIA PVT LTD vs. The Assistant Commissioner Of Central Tax

WP/13512/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S S F Traders vs. State Of Karnataka

WP/25734/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri. Suresh P vs. Commissioner Of Central Tax (Appeals)

WP/27364/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri. Veerabhadraiah vs. Sri. A. R. Umesh

CRL.P/5225/2025HC Karnataka30 Oct 2025

Bench: MOHAMMAD NAWAZ

M/S S F Traders vs. State Of Karnataka

WP/25699/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri G S Bhanuprakash vs. The Commissioner Of Commercial Taxes

WP/28763/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Auto Tec Systems Private Limited vs. Assistant Commisioner Of

WP/29849/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

Kalavai Digital Private Limited vs. The Commissioner Of Appeals (GST)

WP/24960/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Habitus Hr Solutions Private Limited vs. Union Of INDIA

WP/25217/2025HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

Peoplelogic Business Solutions Private Limited vs. The Designated Committee

WP/21910/2023HC Karnataka30 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Kodagu Nirmithi Kendra vs. State Of Karnataka

WP/16531/2023HC Karnataka29 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Cargomar Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/28869/2025HC Karnataka29 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Astrikos Ai PVT LTD vs. Union Of INDIA

WP/26775/2024HC Karnataka29 Oct 2025

Bench: S.R.KRISHNA KUMAR

World Memory Sports Council For Karnataka vs. State Of Karnataka

WP/31231/2025HC Karnataka29 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Manyata Promoters PVT Limited vs. The Commissioner Of Commercital Taxes

WP/15207/2025HC Karnataka29 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S R M Chougule And Associated vs. The Assistant Commissioner Of

WP/101618/2025HC Karnataka29 Oct 2025

Bench: M.NAGAPRASANNA

M/S Sri Om Traders vs. Union Of INDIA

WP/30178/2024HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Sibu Prasad Praharaj vs. Commercial Tax Officer

WP/26319/2025HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

Sri Kushappa M Kabade vs. Asst. Commissioner Of Commercial Taxes

WP/203192/2025HC Karnataka28 Oct 2025

Bench: M.G.S.KAMAL

B H G Constructions vs. State Of Karnataka

WP/33554/2024HC Karnataka28 Oct 2025

Bench: SURAJ GOVINDARAJ

Designated Committee Sabka Vikas Legacy Dispute vs. M/S L M Wind Power Blades INDIA PVT LTD

WA/1350/2023HC Karnataka28 Oct 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S Sibu Prasad Praharaj vs. Commercial Taxe Officer

WP/26423/2025HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Sibu Prasad Praharaj vs. Commercial Tax Officer

WP/26257/2025HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Virtusa Consulting Services Private Limited vs. Union Of INDIA

WP/25763/2023HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Arramba Energy INDIA Private Limited vs. The Assistant Commissioner Of Central Tax Nws-1 Division

WP/31660/2025HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Arushi Green Energy (INDIA) PVT LTD vs. The Deputy Commissioner Of Commercial Taxes

WP/6129/2024HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

Propcare Mall Management (INDIA) PVT LTD vs. The Deputy Commissioner Of

WP/10699/2024HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Virtusa Consulting Services Private Limited vs. Union Of INDIA

WP/544/2024HC Karnataka28 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S F K Industries vs. Asst. Commissioner Of Commercial Tax

WP/25041/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S F K Industries vs. Assist. Commissioner Of Commercial Tax

WP/24974/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S F K Industries vs. Assist Commissioner Of Commercial Tax

WP/24971/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Ninestars Information Technologies Private Limited vs. The Deputy Commissioner Of Central Tax

WP/31659/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Bscpl Infrastructure LTD vs. State Of Karnataka

WP/9807/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

Jai Hanuman Catering Services vs. The Superintendent Lgsto 310

WP/107894/2025HC Karnataka27 Oct 2025

Bench: M.NAGAPRASANNA

M P Nrupatunga vs. The State Of Karnataka

WP/27418/2024HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri. Laxmi vs. The Deputy Commissioner Of

WP/107777/2025HC Karnataka27 Oct 2025

Bench: M.NAGAPRASANNA

M/S. Leela Interior vs. Deputy Commissioner Of Central Tax

WP/32071/2025HC Karnataka27 Oct 2025

Bench: S.R.KRISHNA KUMAR

Corporate Infotech PVT LTD vs. Ezetap Mobiles Solutions PVT LTD

WP/31979/2025HC Karnataka27 Oct 2025

Bench: PRADEEP SINGH YERUR

← 2024 2026 →