Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 4 of 25.

M/S S S Jewellery vs. The State Of Karnataka

WP/29572/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S.R.R. Construction vs. Assistant Commissioner

WP/35413/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Veerabhadreshwara Granite Industries vs. The Commercial Tax Officer

WP/35789/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Idp Education INDIA Pvtltd vs. The Union Of INDIA

WP/9483/2024HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sree Veerabhadreshwara Granites vs. The Commercial Tax Officer

WP/35845/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri.G. Lokesh vs. The State Of Karnataka

WP/1293/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S H N S Traders vs. The Commercial Tax Officer

WP/35821/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

D3 Estate And Constructions INDIA PVT. LTD vs. The Deputy Commissioner Of Commercial Taxes

WP/8845/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Mangalore Steamer Agents Association vs. Union Of INDIA

WP/32835/2017HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Hindustan Construction Company LTD vs. Union Of INDIA

WP/22377/2022HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Adi Developers vs. Sri B A Rajagopal

CMP/429/2024HC Karnataka28 Nov 2025

Bench: SURAJ GOVINDARAJ

M/S Vidya Silks vs. The Commercial Tax Officer, Lgsto-15

WP/35432/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Psy Constructions vs. The State Of Karnataka

WP/4676/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Idp Education INDIA PVT LTD vs. The Union Of INDIA

WP/16975/2023HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri.G Lokesh vs. The State Of Karnataka

WP/1174/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Karnataka Electricity Regulatory Commission vs. Joint Commissioner Central Tax

WP/6442/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

Idp Education INDIA PVT LTD vs. The Union Of INDIA

WP/16900/2023HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Abhimaani Structures And Engineering Private Limited vs. The Superintendent Of Central Tax

WP/35021/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S GST Metals vs. Deputy Commissioner Of Commercial Tax

WP/1228/2025HC Karnataka28 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Nafeeza Enterprises vs. State Of Karnataka

WP/16742/2021HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Aadam Enterprises vs. State Of Karnataka

WP/16743/2021HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

R K Electricals vs. The Assistant Commissioner

WP/21632/2025HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

Xurmo Technologies Private Limited vs. The State Of Karnataka

WP/13719/2025HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Lakshme Gowda Manu vs. Union Of INDIA

WP/17154/2025HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Hirepro Consulting Private Limited vs. The Assistant Commissioner

WP/4357/2022HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Lalbagh Traders (Lubes) vs. The Assistant Commissioner Of Commercial Taxes (Audit) 3.4

WP/372/2024HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Srinivasa Medical Agencies vs. M/S Prem Distributors

CRP/440/2023HC Karnataka27 Nov 2025

Bench: V SRISHANANDA

M/S Sathish B R vs. Union Of INDIA

WP/34842/2025HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Excelpoint Systems (INDIA) PVT LTD vs. Commissioner (In-Situ)

WP/24710/2023HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S B H Gangadharachar vs. State Of Karnataka

WP/4971/2025HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Excelpoint Systems (INDIA) PVT LTD vs. Joint Commissioner Of Central Tax (Appeals-I)

WP/25598/2024HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Toyota Kirloskar Motor PVT. LTD vs. Union Of INDIA

WP/6126/2024HC Karnataka27 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Dkn And Associates vs. The Commercial Tax Officer

WP/13428/2025HC Karnataka26 Nov 2025

Bench: S.R.KRISHNA KUMAR

Shri Sunil Vamanrao Kulkarni vs. The Joint Commissioner Of Commercial Taxes (Appeals)

WP/108802/2025HC Karnataka26 Nov 2025

Bench: M.NAGAPRASANNA

M/S Seema Caterers vs. The State Of Karnataka

WP/24293/2024HC Karnataka26 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Gyan And Gigs Consulting LLP vs. The Union Of INDIA

WP/35548/2025HC Karnataka26 Nov 2025

Bench: S.R.KRISHNA KUMAR

Aditi Enterprises vs. The Commissioner Of Commercial Taxes

WP/10425/2023HC Karnataka26 Nov 2025

Bench: S.R.KRISHNA KUMAR

Noorahamed Mujawar vs. The Assistant Commissioner

WP/106621/2025HC Karnataka26 Nov 2025

Bench: M.NAGAPRASANNA

M/S Dhariwal Industries Private Limited vs. Union Of INDIA

WP/23004/2023HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Navyug Energy Solutions PVT. LTD vs. The Commissioner Of Commercial Taxes

WP/35167/2025HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Damodar Jagannath Malpani vs. Union Of INDIA

WP/23235/2023HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S G R Enterprises vs. The State Of Karnataka

WP/108566/2025HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

Shri Laxman Mallappa Narappanavar vs. The Assistant Commissioner

WP/108620/2025HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

Chandrashekar Gopaldas Chabada vs. The Joint Commissioner Of

WP/107996/2025HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

M/S Indus International School Private Limited vs. Deputy Director Dggi

WP/31991/2024HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sivam Industries vs. Union Of INDIA

WP/28605/2023HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sidramappa Patil vs. The Joint Commissioner Of Commercial Taxes (Appeals)

WP/203730/2025HC Karnataka25 Nov 2025

Bench: M.G.S.KAMAL

M/S. Bagalkot Nirmithi Kendra vs. The Union Of INDIA

WP/103139/2021HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

Shakuntala Auto Private Limited vs. The Government Of INDIA

WP/103642/2025HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

Sadanand S Gobbur vs. The Assistant Commissioner

WP/108478/2025HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

Smt.S Harshini vs. Smt. P Sunitha

WP/34609/2025HC Karnataka25 Nov 2025

Bench: PRADEEP SINGH YERUR

Slv Builers vs. The Commercial Tax Officer Lgsto-055

WP/17790/2025HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Shiva Packaging vs. Union Of INDIA

WP/28471/2023HC Karnataka25 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Malaprabha Medicals vs. The Assistant Commissioner

WP/102998/2025HC Karnataka25 Nov 2025

Bench: M.NAGAPRASANNA

Young Mens Indian Association vs. The Commercial Tax Officer

WP/35218/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Syncro Industries vs. Asst. Commissioner Of Commercial Taxes

WP/34729/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Young Mens Indian Association vs. The Assistant Commissioner

WP/35213/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

H V Veerabhadrappa And Sons vs. The Additional Commissioner

WP/18584/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Karibasappa Durgappa Hadagali vs. The Additional Commissioner

WP/108748/2025HC Karnataka24 Nov 2025

Bench: M.NAGAPRASANNA

M/S. Mrf Limited vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/27385/2024HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Shree Veerabhadreshwar vs. The State Of Karnataka

WP/108419/2025HC Karnataka24 Nov 2025

Bench: M.NAGAPRASANNA

M/S Mayapraxis vs. Union Of INDIA

WP/34721/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Mr Palaniswamy Rajendran vs. The Additional Commisioner Of Central Tax

WP/33916/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Srinivasa Constructions vs. The Assistant Commissioner Of Commercial Tax

WP/34638/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sharavathi Enterprises vs. The State Of Karnataka

WP/35196/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

M.S V M Hebbal Contractor vs. The Assistant Commissioner Of Commercial

WP/108769/2025HC Karnataka24 Nov 2025

Bench: M.NAGAPRASANNA

Britannia Industries LTD vs. State Of Karnataka

WP/5553/2020HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Bsm Construction Company vs. The Deputy Commissiner

WP/108577/2025HC Karnataka24 Nov 2025

Bench: M.NAGAPRASANNA

M/S Furnaffair vs. Assistant Commissioner Of Commercial Tax

WP/16712/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S B S Channabasappa And Sons vs. The Deputy Commissioner Of Commercial Taxes

WP/16864/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sai Enterprise vs. The State Of Karnataka

WP/108319/2025HC Karnataka24 Nov 2025

Bench: M.NAGAPRASANNA

M/S Mysore Steels vs. The Commercial Tax Officer

WP/3936/2022HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Rely Fab Solutions vs. Stae Of Karnataka

WP/30948/2025HC Karnataka24 Nov 2025

Bench: S.R.KRISHNA KUMAR

Wipro Limited vs. State Of Karnataka

WP/13532/2021HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Lawraga Metals Private Limited vs. State Of Karnataka

WP/33411/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Alukkas Enterprises Private Limited vs. Assistnat Commissioner Of Central Tax

WP/6492/2024HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Draupadi Amman Traders vs. The State Of Karnataka

WP/26738/2024HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sadahalli Gopalappa Gangaraja vs. The Superintendent Of Central Tax

WP/35043/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

Smt Raja Gopala Reddy Savitha vs. The State Of Karnataka

WP/35023/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sumeet Trading Co vs. The Deputy Director

WP/24043/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

Smt. Raja Gopala Reddy Savitha vs. The State Of Karnataka

WP/35027/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Bsln Ispat vs. Assistant Commissioner Of Commercial Taxes

WP/19015/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

Godolphine INDIA Private Limited vs. Um Projects LLP

COMAP/125/2025HC Karnataka21 Nov 2025

Bench: CHIEF JUSTICE,C M JOSHI

M/S V Express vs. The State Of Karnataka

WP/35036/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Shreeya Steel vs. The Deputy Director

WP/23899/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Shri Shyam Enterprises vs. The Superintendent Of Central Tax

WP/200/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Crystal Creations vs. The Assistant Commissioner Of Commercial Taxes

WP/34873/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Jacob Joseph Fenn vs. The Assistant Commissioner

WP/34930/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Hk Construction vs. State Of Karnataka

WP/35045/2025HC Karnataka21 Nov 2025

Bench: S.R.KRISHNA KUMAR

Shri Sidram Bhuthappa Hirekurabar vs. Union Of INDIA

WP/108061/2025HC Karnataka20 Nov 2025

Bench: M.NAGAPRASANNA

M/S Abharana Jewellers PVT LTD vs. Joint Commissioner Of Commercial Taxes (Smr)-3

STA/18/2025HC Karnataka19 Nov 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S Avasarala Technologies LTD vs. Deputy Commissioner Of Commercial Taxes

WP/21926/2025HC Karnataka19 Nov 2025

Bench: S.R.KRISHNA KUMAR

Bangalore Datacom Private Limited vs. The State Of Karnataka

WP/10134/2022HC Karnataka19 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S M Munivenkatappa And Company vs. The State Of Karnataka

WP/18672/2024HC Karnataka19 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Brij Enterprises vs. State Of Karnataka

WP/33587/2025HC Karnataka19 Nov 2025

Bench: S.R.KRISHNA KUMAR

Mr Rajis vs. The Assistant Commissioner

WP/34573/2025HC Karnataka18 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Krishnananda Panemangalore Pai vs. The Assistant Commissioner

/34532/2025HC Karnataka18 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Navayuga Engineering Company Limited vs. Joint Commissioner Of Commercial Taxes

WP/26955/2025HC Karnataka18 Nov 2025

Bench: S.R.KRISHNA KUMAR

R M Services vs. Commissioner Of Commercial Taxes

WP/107444/2024HC Karnataka18 Nov 2025

Bench: M.NAGAPRASANNA

M/S Kriyatek Delivery Services Private Limited vs. Superintendent Of Central Tax

WP/9444/2024HC Karnataka18 Nov 2025

Bench: S.R.KRISHNA KUMAR

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