Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 25 of 25.

M/S Gogga Gurusanthiah And Brothers vs. The Additional Commissioner Of Central Tax Belagavi

WP/102841/2024HC Karnataka14 Feb 2025

Bench: M.NAGAPRASANNA

M/S Shree Enterprises vs. Commercial Tax Officer (Engorcement )-3

WP/103324/2024HC Karnataka14 Feb 2025

Bench: M.NAGAPRASANNA

Pragati Enterprises vs. The Assistant Commissioner Of

WP/102544/2024HC Karnataka14 Feb 2025

Bench: M.NAGAPRASANNA

Yuraj Enterprise vs. The Assistant Commissioner

WP/102342/2024HC Karnataka14 Feb 2025

Bench: M.NAGAPRASANNA

Sri.Shahanawaz Khan @ Shahnawaz Khan vs. State Of Karnataka By

CRL.P/14125/2024HC Karnataka13 Feb 2025

Bench: MOHAMMAD NAWAZ

M/S Multi Coats Inc vs. The Joint Commissioner Of Commercial Taxes

WP/31643/2024HC Karnataka13 Feb 2025

Bench: S.G.PANDIT

M/S Muralikrishna Infracon (Bangalore) PVT LTD vs. Senior Intelligence Officer

WP/4068/2025HC Karnataka12 Feb 2025

Bench: S.G.PANDIT

M/S Concord Construction vs. Deputy Commissioner Of Commercial Tax (Audit-2)

WP/35305/2024HC Karnataka12 Feb 2025

Bench: S.G.PANDIT

M/S Kalpa Elecktrikal Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/6136/2024HC Karnataka12 Feb 2025

Bench: S.G.PANDIT

Sri.B.Sunil Kumar vs. State Of Karnataka

WP/31620/2024HC Karnataka12 Feb 2025

Bench: S.G.PANDIT

S K Takappa S/O Kalappa vs. The Assistant Commissioner Of Commercial Taxes (Appeals)

WP/3841/2025HC Karnataka11 Feb 2025

Bench: S.G.PANDIT

M/S Padmavathi Enterprises vs. State Of Karnataka

WP/34687/2024HC Karnataka11 Feb 2025

Bench: R DEVDAS

Vishwanath S/O Dundappa Nashti vs. The State Of Karnataka

CRL.P/103392/2024HC Karnataka11 Feb 2025

Bench: HEMANT CHANDANGOUDAR

Sri Veerabhadreshwara Traders vs. State Of Karnataka

WP/33834/2024HC Karnataka11 Feb 2025

Bench: R DEVDAS

Ashraya Associates vs. State Of Karnataka

WP/34590/2024HC Karnataka11 Feb 2025

Bench: R DEVDAS

Ms Megha Bangalore Rajashekhara vs. Deepak Ramakrishna

WP/681/2025HC Karnataka10 Feb 2025

Bench: R DEVDAS

Sunil Choudhary vs. Department Of Commercial Taxes

WP/1548/2025HC Karnataka07 Feb 2025

Bench: S.G.PANDIT

Shri. Ravindras/O Ramachandrarao Mane vs. The Government Of Karnataka

WP/100574/2025HC Karnataka07 Feb 2025

Bench: M.NAGAPRASANNA

M/S P K S Infra Solutions vs. Union Of INDIA

WP/31547/2024HC Karnataka07 Feb 2025

Bench: S.G.PANDIT

M/S Sri Sharana Construction LLP vs. The State Of Karnataka

WP/106623/2024HC Karnataka07 Feb 2025

Bench: M.NAGAPRASANNA

M/S. Trillion Lead Factory (P) LTD vs. The Assistant Commissioner Of Commercial Taxes

WA/1828/2024HC Karnataka05 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S. Athreya Constructions vs. The Executive Engineer

WP/34408/2024HC Karnataka05 Feb 2025

Bench: S.G.PANDIT

M/S. Foot Tech Polymers (INDIA) PVT. LTD vs. Union Of INDIA

WP/13586/2021HC Karnataka05 Feb 2025

Bench: S.G.PANDIT

Candor International School vs. Union Of INDIA

WP/742/2025HC Karnataka05 Feb 2025

Bench: S.G.PANDIT

M/S Nakoda Auto Distributors vs. The Assistant Commissioner Of Commercial Tax

WP/917/2025HC Karnataka05 Feb 2025

Bench: S.G.PANDIT

M/S. Khan Enterprises vs. The Assistant Commissoner Of Commercial Taxes

WP/12539/2023HC Karnataka05 Feb 2025

Bench: S.G.PANDIT

M/S G S Management PVT LTD vs. The Commissioner Of Police

WP/31594/2024HC Karnataka04 Feb 2025

Bench: R DEVDAS

S.K. Basavaraj vs. The Additional Commissioner Of Central Tax

WP/29515/2024HC Karnataka01 Feb 2025

Bench: S.G.PANDIT

Nissar Ahmed vs. Karnataka State Small Industries Development Corporation Limited

WP/27236/2024HC Karnataka01 Feb 2025

Bench: S.G.PANDIT

M/S. Sri Sharana Constructions LLP vs. The Assistant Commissioner Of

WP/100739/2024HC Karnataka31 Jan 2025

Bench: M.NAGAPRASANNA

Mrinal Vikram Javaji vs. The State Of Karnataka

WP/1633/2025HC Karnataka31 Jan 2025

Bench: S.G.PANDIT

P K Hotapeti vs. The Executive Engineer

WP/107874/2024HC Karnataka31 Jan 2025

Bench: M.NAGAPRASANNA

Hubballi Dharwad Smar City Limited vs. Mas Constructions

WA/1427/2021HC Karnataka31 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S M A R Fabricators INDIA PVT LTD vs. The Deputy Commissioner

WA/100324/2024HC Karnataka31 Jan 2025

Bench: B.M.SHYAM PRASAD,RAMACHANDRA D. HUDDAR

M/S Bharti Airtel LTD vs. The Commissioner Of Central Excise

CEA/4/2022HC Karnataka30 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

The Commissioner Of Central Tax vs. Bharati Airtel LTD

CEA/50/2021HC Karnataka30 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Vodafone Mobile Services LTD vs. Commissioner Of Service Tax

CEA/32/2018HC Karnataka30 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S. Bharat Sanchar Nigam LTD vs. The Commissioner Of Central Tax

CEA/5/2019HC Karnataka30 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S. Jyoti Enterprises vs. Deputy Commissioner Of Commercial Taxes

WP/24030/2024HC Karnataka29 Jan 2025

Bench: S.G.PANDIT

Likith Enterprises vs. The Superintendent Of Central Tax

WP/30287/2024HC Karnataka29 Jan 2025

Bench: S.G.PANDIT

Karnataka State Licenced Electrical Association -R vs. The State Of Karnataka

WP/100415/2025HC Karnataka29 Jan 2025

Bench: M.NAGAPRASANNA

M/S Drop Total Spirits PVT LTD vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/1520/2025HC Karnataka29 Jan 2025

Bench: S.G.PANDIT

M/S Sri Sai Traders vs. The State Of Karnataka

WP/35861/2024HC Karnataka28 Jan 2025

Bench: R DEVDAS

M/S Udayshivakumar vs. The Deputy Commissioner Of Commercial Taxes Audit 2

WP/107760/2024HC Karnataka28 Jan 2025

Bench: M.NAGAPRASANNA

Ramamurthy Praveen Chandra vs. The Deputy Commissioner

WP/33289/2024HC Karnataka28 Jan 2025

Bench: S.G.PANDIT

M/S Renukamba Traders vs. The State Of Karnataka

WP/34707/2024HC Karnataka28 Jan 2025

Bench: R DEVDAS

The Intelligence Officer vs. M/S Kesar Color Chem Industries

WA/1649/2024HC Karnataka28 Jan 2025

Bench: V KAMESWAR RAO,S RACHAIAH

M. Ravipratap S/O M Eranna vs. The Union Of INDIA And Ors

WP/200140/2023HC Karnataka27 Jan 2025

Bench: R.NATARAJ

Sri. Ranganath Enterprises vs. State Of Karnataka

WP/23843/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S Renukamba Traders vs. The State Of Karnataka

WP/23689/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S Chankya Enterprises vs. The State Of Karnataka

WP/29617/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S Sajjan Super Bazar vs. The State Of Karnataka

WP/30781/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S Shreyas Traders vs. The State Of Karnataka

WP/24828/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S. Gunashri Traders vs. The Principal Secretary

WP/22685/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S Padmavati Enterprises Raichur vs. The State Of Karnataka And Ors

WP/200240/2025HC Karnataka27 Jan 2025

Bench: R.NATARAJ

Sri Sai Traders vs. State Of Karnataka

WP/29134/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

Susheela Traders vs. The State Of Karnataka

WP/25856/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

M/S L V Traders vs. The State Of Karnataka

WP/22432/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

Sri Veerabhadreshwara Traders vs. State Of Karnataka

WP/23003/2024HC Karnataka27 Jan 2025

Bench: R DEVDAS

Shri Mohammed Bilal Ahmed vs. The Commercial Tax Officer (Enforcement)-1

WP/1381/2025HC Karnataka25 Jan 2025

Bench: S.G.PANDIT

M/S Global Agencies vs. The Assistant Comercial Taxes (Audit)- 2.2

WP/707/2025HC Karnataka24 Jan 2025

Bench: S.G.PANDIT

Deepak Stores Private Limited vs. The Joint Commissioner

WP/1452/2025HC Karnataka22 Jan 2025

Bench: S.G.PANDIT

M/S Pwd Contractor vs. The Asst. Commercial Tax Officer

WP/8060/2024HC Karnataka22 Jan 2025

Bench: S.G.PANDIT

Gopi Chand vs. Deputy Commissioner Of Commercial Taxes

WP/35993/2024HC Karnataka22 Jan 2025

Bench: S.G.PANDIT

M/S Sahaj Construction vs. Union Of INDIA And Ors

WA/200014/2025HC Karnataka21 Jan 2025

Bench: S.SUNIL DUTT YADAV,RAJESH RAI K

Jai Hind Enterprises vs. The Assistant Commissioner Of

WP/107549/2024HC Karnataka21 Jan 2025

Bench: M.NAGAPRASANNA

M/S Sai Mehula Personal Gadgets Store vs. Government Of INDIA

WP/103989/2024HC Karnataka20 Jan 2025

Bench: M.NAGAPRASANNA

Shri Nazirahammadkhan S/O Jikariakhan Pathan vs. Assistant Commissioner And Superintendent Of Central Tax

WP/105933/2024HC Karnataka20 Jan 2025

Bench: M.NAGAPRASANNA

Sri Nagesh T vs. State Of Karnataka By

CRL.P/6518/2024HC Karnataka20 Jan 2025

Bench: S.R.KRISHNA KUMAR

State Of Karnataka Through vs. M/S Bharati Retail Limited

STRP/67/2019HC Karnataka17 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

The State Of Karnataka vs. M/S Dinesh Associates

STRP/25/2018HC Karnataka16 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

Shri Hanumant S/O Krishna Patil vs. Shri S M Associations R/P By Its Proprietor

CRL.RP/100006/2022HC Karnataka16 Jan 2025

Bench: RAVI V.HOSMANI

Shri Praveesh Kuzhipally vs. The Senior Intelligence Officer

CRL.P/13989/2024HC Karnataka15 Jan 2025

Bench: MOHAMMAD NAWAZ

M/S. Sri Nanjundappa Constructions vs. Union Of INDIA

WP/34742/2024HC Karnataka15 Jan 2025

Bench: S.G.PANDIT

M/S Antrix Corporation Limited vs. State Of Karnataka

WP/25953/2023HC Karnataka15 Jan 2025

Bench: S.G.PANDIT

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/107688/2024HC Karnataka15 Jan 2025

Bench: M.NAGAPRASANNA

M/S Theos Metals Trade PVT LTD vs. Sri Kumaresh Nj

CCC/914/2024HC Karnataka13 Jan 2025

Bench: V KAMESWAR RAO,S RACHAIAH

Mr K P Ghanshyam vs. The State Of Karnataka

WP/16991/2022HC Karnataka10 Jan 2025

Bench: M G UMA

Mr. Brijmohan. K. S vs. State Of Karnataka

WP/16631/2022HC Karnataka10 Jan 2025

Bench: M G UMA

The Joint Commissioner vs. M/S Nam Estates Private Limited

WA/1195/2024HC Karnataka09 Jan 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Jkr M Sand Units vs. The Assistant Commissioner Of Commercial Taxes (Audit) 6.1, Dgsto-6

WP/18291/2024HC Karnataka08 Jan 2025

Bench: S.G.PANDIT

M/S Ebix Smartclass Educational Services PVT LTD vs. Commericla Tax Officer

WP/34351/2024HC Karnataka08 Jan 2025

Bench: S.G.PANDIT

Mr B S Rajashekhar vs. The Commissioner-Central GST

WP/25031/2019HC Karnataka08 Jan 2025

Bench: S.G.PANDIT

M/S. Rheotech Foundry PVT. LTD vs. Mrs. Shobha Vikram

COMAP/109/2024HC Karnataka07 Jan 2025

Bench: V KAMESWAR RAO,S RACHAIAH

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