Mr B S Rajashekhar vs. The Commissioner-Central GST
Original PDF →WP/25031/2019HC KarnatakaGSTCNR KAHC01016807201908 January 2025Bench: S.G.PANDIT2 pages
For Petitioner: SRI. RAJESHA SHETTIGARA, ADVFor Respondent: SRI. JEEVAN J NEERALGI, ADV. FOR R1 R2 IS SERVED
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Cause title — parties, addresses and appearances
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NC: 2025:KHC:574
WP No. 25031 of 2019
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 8TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR JUSTICE S.G.PANDIT
WRIT PETITION NO. 25031 OF 2019 (T-RES)
BETWEEN:
MR. B S RAJASHEKHAR
PROPRIETOR
M/S. GEMINI SECURITY AND ALLIED SERVICE
NO.2345/19, MUKAMBIKA NILAYA
5TH CROSS, 2ND FLOOR, LENIN NAGAR
NITTUVALLI NEW EXTENSION
DAVANAGERE-577 004.
…PETITIONER
(BY SRI. RAJESHA SHETTIGARA, ADV.)
AND:
1.
THE COMMISSIONER-CENTRAL GST
BENGALURU NORTH WEST COMMISSIONERATE
2ND FLOOR, SOUTH WING
BMTC BUS STAND COMPLEX,
SHIVAJI NAGAR
BENGALURU-560 051.
2.
THE BRANCH MANAGER
CORPORATION BANK
MANDIPET BRANCH
626, 1ST FLOOR, PB NO.73
MANDIPET
DAVANAGERE-577 001.
…RESPONDENTS
(BY SRI. JEEVAN J NEERALGI, ADV. FOR R1
R2 IS SERVED)
Digitally signed
by
MARIGANGAIAH
PREMAKUMARI
Location: HIGH
COURT OF
KARNATAKA
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NC: 2025:KHC:574
WP No. 25031 of 2019
THIS PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION OF INDIA PRAYING TO QUASH THE
IMPUGNED COMMUNICATION DATED 03.04.2019 ISSUED BY
THE R-1 (ANNEXURE-A) TO R-2 BANK TO ATTACH THE
CURRENT BANK ACCOUNT BEARING NO.510101004559648
BELONGS TO THE PETITIONER UNDER SECTION 83 OF CGST
ACT, 2017 AND ETC.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN ‘B’ GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
Learned counsel for the petitioner files a memo dated 08.01.2025 stating that the writ petition has become infructuous.
2.
The memo is placed on record.
3.
The writ petition is dismissed as having become infructuous. (S.G.PANDIT) JUDGE
MPK CT:bms List No.: 1 Sl No.: 55
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.