Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 24 of 25.

M/S Rajavaibhav Enterprises PVT Limited vs. The Deputy Commissioner Of Commercial Taxes (Audit)-5.5

WP/7057/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Iba Enterprises vs. State Of Karnataka

WP/3228/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Saggezza INDIA Private Limited vs. The Assistant Commissioner Of Commercial Taxes (Audit) 5.13

WP/31898/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Siddaramaiah And Co vs. The Assistant Commissioner Of

WP/28747/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S D B Masur Engineers And Contractors vs. The Joint Commissioner Of Commercial

WP/103887/2022HC Karnataka14 Mar 2025

Bench: JYOTI MULIMANI

M/S Anand Azco Infracon INDIA Private Limited vs. The Superindent Of Central Tax Range Asd-5

WP/7425/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

Viral Narendra Gosalia vs. The Senior Intelligence Officer

WP/6016/2025HC Karnataka12 Mar 2025

Bench: HEMANT CHANDANGOUDAR

The Lead Factory vs. Assistant Commissioner Of Commercial Taxes

WP/7289/2025HC Karnataka12 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri K R Mahesha vs. Assistant Commissioner

WP/4396/2025HC Karnataka12 Mar 2025

Bench: S.R.KRISHNA KUMAR

The Lead Factory vs. Assistant Commissioner Of Commercial Taxes

WP/7278/2025HC Karnataka12 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sepson INDIA PVT LTD vs. Assistant Commissioner

WP/28665/2023HC Karnataka12 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S M M S Pharmaceutical vs. The Office Of The Assistant Commissioner And Anr

WP/201875/2023HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Nidhi Bharat Gas Gramina Vitarak vs. The Union Of INDIA And Ors

WP/201562/2022HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Manik Rao S/O Nagshetty Yaba vs. The Office Of The Assistant Commissioner And Anr

WP/200453/2023HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S A M Enterprises vs. State Of Karnataka

WP/36304/2024HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Madhu Plastics Private Limited vs. The State Of Karnataka

WP/5685/2025HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Dilip S Dhone Contractor vs. The Union Of INDIA And Ors

WP/202678/2022HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Vishwanath Tadkale Contractor vs. The Union Of INDIA And Ors

WP/203195/2022HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Sai Shakti Agency vs. The Office Of The Assistant Commissioners And Anr

WP/202460/2022HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Sanjay S/O Nanu Chavan vs. The Office Of The Assistant Commissioners And Anr

WP/200099/2023HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Mahalaxmi Agencies vs. The Union Of INDIA And Ors

WP/201594/2022HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

Dilip Kumar S vs. State Of Karnataka

WP/18741/2024HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri. H. Shankar Kumar vs. State Of Karnataka

WP/11593/2024HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Ravi S/O Pralhadrao Chitta vs. The Union Of INDIA And Ors

WP/201509/2021HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Sapthagiri Cleaning Services vs. The Deputy Commissioner Of Commercial Taxes

WP/6498/2023HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Sscc And Nrk (Jv) vs. The Union Of INDIA And Ors

WP/201714/2021HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Saphagiri Cleaning Services vs. The Deputy Commissioner Of Commercial

WP/6505/2023HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri. C.D. Dayanand vs. State Of Karnataka

WP/11699/2024HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Mcc Nrk Jv vs. The Union Of INDIA And Ors

WP/201873/2021HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Baswaraj S/O Sharnappa Kori vs. The Union Of INDIA And Ors

WP/200641/2022HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Budhaprakash Bhavikati vs. The Union Of INDIA And Ors

WP/200893/2021HC Karnataka11 Mar 2025

Bench: ANANT RAMANATH HEGDE

M Shivakumar vs. State Of Karnataka

WP/17891/2024HC Karnataka11 Mar 2025

Bench: S.R.KRISHNA KUMAR

Saraswati vs. The State Of Karnataka And Anr

CRL.P/200701/2024HC Karnataka10 Mar 2025

Bench: S RACHAIAH

Dasari Tuljamma vs. Dinesh Logistics (GST) And Anr

MFA/202489/2023HC Karnataka08 Mar 2025

Bench: LOK ADALATH

Shri Basavaraj Shivappa Rayapur vs. The Commercial Tax Officer

WP/103551/2023HC Karnataka07 Mar 2025

Bench: JYOTI MULIMANI

M/S. Kankale K.N. Contractor vs. The Assistant Commissioner

WP/100934/2024HC Karnataka07 Mar 2025

Bench: JYOTI MULIMANI

M/S Datta Stone Quarry vs. The State Of Karnataka

WP/106329/2023HC Karnataka07 Mar 2025

Bench: JYOTI MULIMANI

M/S P.D.Pujar vs. The Deputy Commissioner Of

WP/100875/2024HC Karnataka07 Mar 2025

Bench: JYOTI MULIMANI

M/S Indradas Cell Point vs. The Union Of INDIA And Ors

WP/202109/2023HC Karnataka06 Mar 2025

Bench: ANANT RAMANATH HEGDE

Jagdish Khoba Class-I Contractor vs. Union Of INDIA And Ors

WP/200942/2024HC Karnataka06 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Shaum Solutions Private Limited vs. The Union Of INDIA

WP/1272/2025HC Karnataka06 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Ramdev Medical vs. Assistant Commissioner Of

WP/5587/2025HC Karnataka06 Mar 2025

Bench: S.R.KRISHNA KUMAR

Gtv Power Private Limited vs. The Principal Commissioner Of Central Tax

WP/29496/2024HC Karnataka06 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Madhu Plastics (P) LTD vs. The State Of Karnataka

WP/6066/2025HC Karnataka05 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Chandra Raya M Devanagaon vs. Assistant Commissioner Of Commercial Taxes

WP/200227/2025HC Karnataka05 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Basanagouda Ayyanagouda Civil Contractor vs. The Assistant Commissioner Of Commercial Taxes

WP/203910/2024HC Karnataka05 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Namo Sales vs. The Superintendent

WP/200600/2025HC Karnataka05 Mar 2025

Bench: ANANT RAMANATH HEGDE

Slm Stationery vs. Union Of INDIA

WP/100038/2025HC Karnataka05 Mar 2025

Bench: M.NAGAPRASANNA

Vittal Kulal Konaje vs. The State Of Karnataka

CRL.P/5875/2024HC Karnataka04 Mar 2025

Bench: HEMANT CHANDANGOUDAR

Baby Nagu Sharma vs. Ram Movies

MFA/1404/2025HC Karnataka04 Mar 2025

Bench: HANCHATE SANJEEVKUMAR

The State Of Karnataka vs. Tractor And Farm Equipment Limited

STRP/26/2023HC Karnataka03 Mar 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Mahila Grahakar Sahakar Sangh Niyamit vs. The Joint Commissioner

WP/200569/2025HC Karnataka28 Feb 2025

Bench: R.NATARAJ

M/S Columbia Developers Private Limited vs. Union Of INDIA

WP/4590/2024HC Karnataka28 Feb 2025

Bench: S.G.PANDIT

M/S Pradeep Construction Company vs. The State Of Karnataka

WP/106606/2024HC Karnataka28 Feb 2025

Bench: SURAJ GOVINDARAJ

Basavaraj Malgi vs. Assistant Commissioner

WP/5198/2025HC Karnataka28 Feb 2025

Bench: S.G.PANDIT

Mr Zamir Mirza vs. State Of Karnataka

WP/1/2019HC Karnataka27 Feb 2025

Bench: N S SANJAY GOWDA

M/S. Nav Durga Constructions vs. The Asst. Commissioner Of Commercial Taxes

WP/4369/2025HC Karnataka27 Feb 2025

Bench: S.G.PANDIT

M/S. Nav Durga Constructions vs. The Asst. Commissioner Of Commercial Taxes

WP/4016/2025HC Karnataka27 Feb 2025

Bench: S.G.PANDIT

Bagepalli Keshavappa Manjunath vs. The Assistant Commissioner Of Commercial Tax

WP/27900/2024HC Karnataka25 Feb 2025

Bench: S.G.PANDIT

M/S M J Infrastructure vs. The Joint Commissioner (Appeal)

WP/4076/2025HC Karnataka25 Feb 2025

Bench: S.G.PANDIT

M/S Vr Rice World vs. State Of Karnataka

WP/2192/2025HC Karnataka25 Feb 2025

Bench: S.G.PANDIT

Shri. Shivabasappa Mahalingappa Budihal vs. The Union Of INDIA

WP/106482/2023HC Karnataka25 Feb 2025

Bench: SURAJ GOVINDARAJ

Sri Thaneman vs. State Of Karnataka

WP/5371/2025HC Karnataka25 Feb 2025

Bench: N S SANJAY GOWDA

B G Parameshwara vs. Bengaluru Development Authority

WP/51001/2019HC Karnataka25 Feb 2025

Bench: M.G.S. KAMAL

Sri Venkata Reddy Chandra vs. The Joint Commissioner Of

WP/5297/2025HC Karnataka25 Feb 2025

Bench: S.G.PANDIT

Sri K S Kunal vs. The State Of Karnataka

WP/7028/2022HC Karnataka25 Feb 2025

Bench: M.G.S. KAMAL

The State Of Karnataka vs. M/S Biesse Manufacturing Co PVT LTD

STRP/33/2023HC Karnataka24 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Pcm Consultants Private Limited vs. Union Of INDIA

WP/17555/2024HC Karnataka24 Feb 2025

Bench: S.G.PANDIT

Hanumayya vs. State Of Karnataka

WP/56530/2017HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Shivamma vs. The Commissioner Mysore Urban Development Authority

WP/13251/2021HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Smt Giriyamma vs. State Of Karnataka

WP/19724/2017HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Sri Munibyrappa S vs. State Of Karnataka

WP/40560/2018HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Smt Sannamma vs. State Of Karnataka

WP/19717/2017HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

T L Suryanarayana vs. The Special Land Acquisition Officer

WP/37717/2016HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Suresh Hegde vs. The State Of Karnataka

WP/12467/2022HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Sri Bharath Kumar vs. State Of Karnataka

WP/40562/2018HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Sri.Lakshmaiah vs. The State Of Karnataka

WP/43472/2015HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Smt Jayamma vs. State Of Karnataka

WP/19731/2017HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Sri Krishna vs. State Of Karnataka

WP/35122/2015HC Karnataka24 Feb 2025

Bench: M.G.S. KAMAL

Sri Ashfaq S Betgeri Alias A S Betgeri vs. State Of Karnataka

WP/107706/2024HC Karnataka21 Feb 2025

Bench: M.NAGAPRASANNA

Sri D.B. Masur Son Of Basavaraj Masur vs. State Of Karnataka

WP/107663/2024HC Karnataka21 Feb 2025

Bench: M.NAGAPRASANNA

M/S Bannur Infrastructures PVT LTD vs. State Of Karnataka

WP/101017/2025HC Karnataka21 Feb 2025

Bench: M.NAGAPRASANNA

Sri S B Dundigoudar vs. State Of Karnataka

WP/100902/2025HC Karnataka21 Feb 2025

Bench: M.NAGAPRASANNA

M/S Sri. Nandi Studio And Colour Lab vs. The Asst. Commissioner Of Central Tax

WP/25272/2024HC Karnataka19 Feb 2025

Bench: S.G.PANDIT

M/S Sweet Home Constructions R/By The Proprietor Of The Firm Sri Shivanand R Shetty vs. The Government Of Karnataka

WP/100335/2025HC Karnataka19 Feb 2025

Bench: M.NAGAPRASANNA

M/S Surya Services vs. Joint Commissioner Of Commercial Taxes (Appeals) Mysore Division

WP/1205/2025HC Karnataka19 Feb 2025

Bench: S.G.PANDIT

Jeevaraj Furtermal Rahul And Sons vs. The Joint Commissioner Of Commercial Taxes

WP/32777/2024HC Karnataka19 Feb 2025

Bench: S.G.PANDIT

M/S Khushi Traders vs. State Of Karnataka

WP/107906/2024HC Karnataka19 Feb 2025

Bench: M.NAGAPRASANNA

M/S Sweet Home Constructions R/By The Proprietor Of The Firm Sri Shivanand R Shetty vs. The Government Of Karnataka

WP/100344/2025HC Karnataka19 Feb 2025

Bench: M.NAGAPRASANNA

M/S. Ksa Social Action vs. The State Of Karnataka

WP/5250/2024HC Karnataka19 Feb 2025

Bench: S.G.PANDIT

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/107489/2024HC Karnataka19 Feb 2025

Bench: M.NAGAPRASANNA

M/S Sweet Home Constructions R/By The Proprietor Of The Firm Sri Shivanand R Shetty vs. The Government Of Karnataka

WP/100374/2025HC Karnataka19 Feb 2025

Bench: M.NAGAPRASANNA

Den Networks Limited vs. The State Of Karnataka

STRP/15/2023HC Karnataka18 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

Tata Play Limited vs. Assistant Commissioner Of

STRP/37/2023HC Karnataka18 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Atria Convergence Technologies LTD vs. Deputy Commissioner Of Commercial Tax

STRP/19/2024HC Karnataka18 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Kaizen Digital Cable Serives (P) LTD vs. The Joint Commissioner Of Commercial Taxes

STRP/10/2024HC Karnataka18 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

M/S Den Networks LTD vs. The State Of Karnataka

STRP/31/2019HC Karnataka18 Feb 2025

Bench: KRISHNA S DIXIT,G BASAVARAJA

Chandrashekhar vs. The State Of Karnataka

CRL.P/200228/2025HC Karnataka18 Feb 2025

Bench: S.VISHWAJITH SHETTY

Mr. Shivkumar vs. M/S. G.R. Grand Residency Apartment Owners Association

MFA/6566/2024HC Karnataka18 Feb 2025

Bench: H.P.SANDESH

M/S Kolar Taluk M S P T C vs. The Joint Commissioner Of Central Tax

WP/3056/2025HC Karnataka14 Feb 2025

Bench: S.G.PANDIT

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