Cause title — parties, addresses and appearances
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NC: 2025:KHC-D:3392
WP No. 107906 of 2024
IN THE HIGH COURT OF KARNATAKA,
DHARWAD BENCH
DATED THIS THE 19TH DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.NAGAPRASANNA
WRIT PETITION NO. 107906 OF 2024 (T-RES)
BETWEEN:
M/S. KHUSHI TRADERS
NO. 52-A, NEXT TO KIADB OFFICE,
SY .NO 66/2, 67/1, OPP.
BESCOM OFFICE, HOSUR MAIN ROAD,
BOMMASANDRA INDUSTRIAL AREA -560099,
RPERESENTED BY ITS MANAGING DIRECTOR,
SRI. B.N. VARADARAJA SETTY.
…PETITIONER
(BY SRI. SHASHANK S. HEGDE, ADVOCATE)
AND:
1.
STATE OF KARNATAKA,
FINANCE DEPARTMENT II FLOOR,
VIDHANA SOUDHA, DHARWAD- 560001,
REP BY ADDL. CHIEF SECRETARY.
2.
OFFICE OF THE ASSISTANT COMMISSIONER
OF COMMERCIAL TAXES
LOCAL GOODS AND SERVICE TAX OFFICE -026,
ROOM NO. 103, 1ST FLOOR, A BLOCK,
VANIJYA THERIGE KARYALAYA -2,
NEAR NATIONAL GAMES VILLAGE,
RAJENDRANAGARA, KORAMANGALA,
DHARWAD -560047.
…RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 226 AND 227
OF THE CONSTITUTION OF INDIA IS PRAYING TO ISSUE A WRIT OF
CERTIORARI OR ORDER OR DIRECTION IN THE NATURE OF
CERTIORARI TO SET ASIDE THE SHOW CAUSE NOTICE BEARING
FILE
NO.ACCT/LGSTO-26/DRC-01A/2018-19/3BVSR1/T.NO.2/2023-
Digitally signed
by VISHAL
NINGAPPA
PATTIHAL
Location: High
Court of
Karnataka,
Dharwad Bench
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NC: 2025:KHC-D:3392
WP No. 107906 of 2024
24 DATED 22.11.2023 ISSUED BY RESPONDENT NO.2 FOR FY 2018-
19 (ANNEXURE-J); TO ISSUE A WRIT OF CERTIORARI OR ORDER OR
DIRECTION IN THE NATURE OF CERTIORARI TO SET ASIDE THE
SUMMARY SCN DATED 12.09.2023 ISSUED BY THE RESPONDENT
NO.2
IN
FORM
GST
DRC-01
BEARING
REFERENCE
NO.ZD291123032955B OR FY 2018-19 (ANNEXURE-J1); TO ISSUE A
WRIT OF CERTIORARI OR ORDER OR DIRECTION IN THE NATURE OF
PASSED BY RESPONDENT NO.2 UNDER SECTION 73 OF THE KGST AND CGST ACT, 2017, BEARING NO.ACCT/LGSTO-026/R1 VS 3B/DRC-07/2023-24 DATED 20.03.2024 FOR FY 2018-19 (ANNEXURE-K) & ISSUE WRIT OF CERTIORARI OR ORDER OR DIRECTION IN THE NATURE OF CERTIORARI TO SET ASIDE AND QUASH THE SUMMARY IMPUGNED ORDER ISSUED BY RESPONDENT NO.2 DATED 30.12.2023 FORM GST DRC-07 2023 BEARING REFERENCE NO.ZD2903240538537 FOR THE FY 2018-2019 (ANNEXURE-K1).
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
ORAL ORDER
(PER: THE HON'BLE MR. JUSTICE M.NAGAPRASANNA)
1.Learned counsel for the petitioner files a memo seeking to withdraw the petition.
2.In terms of the said memo so filed, petition is disposed as withdrawn. (M.NAGAPRASANNA) JUDGE
KGK List No.: 1 Sl No.: 200
