M/S Columbia Developers Private Limited vs. Union Of INDIA
Original PDF →WP/4590/2024HC KarnatakaGSTCNR KAHC01008616202428 February 2025Bench: S.G.PANDIT3 pages
For Petitioner: SRI. ATUL KRISHNA RAO ALUR, ADVOCATEFor Respondent: SMT. PREETHA M., CGC FOR R.1; SRI. K.HEMAKUMAR, AGA FOR R3 TO R5
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Cause title — parties, addresses and appearances
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NC: 2025:KHC:8831
WP No. 4590 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF FEBRUARY, 2025
BEFORE
THE HON'BLE MR JUSTICE S.G.PANDIT
WRIT PETITION NO. 4590 OF 2024 (T-RES)
BETWEEN:
M/S. COLUMBIA DEVELOPERS PRIVATE LIMITED
REPRESENTED BY ITS DIRECTOR,
SRI. SHOAIB FAROOQ KHAN
NO.52/2, HEBBAGUDI VILLAGE,
ATTIBELE HOBLI, ANEKAL TALUK,
BENGALURU-560 100
(REPRESENTED BY ITS DIRECTOR,
SRI. SHOAIB FAROOQ KHAN)
REG. UNDER COMPANIES ACT, 1956.
…PETITIONER
(BY SRI. ATUL KRISHNA RAO ALUR, ADVOCATE)
AND:
1.
UNION OF INDIA
THROUGH ITS SECRETARY, (REVENUE)
MINISTRY OF FINANCE,
DEPARTMENT OF REVENUE,
GOVERNMENT OF INDIA,
NORTH BLOCK,
NEW DELHI-110 001.
2.
THE GST COUNSEL
THROUGH ITS CHAIR PERSON,
MINISTRY OF FINANCE,
NORTH BLOCK,
NEW DELHI-110 001
3.
STATE OF KARNATAKA
REPRESENTED BY ITS SECRETARY,
Digitally signed
by
MARIGANGAIAH
PREMAKUMARI
Location: HIGH
COURT OF
KARNATAKA
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NC: 2025:KHC:8831
WP No. 4590 of 2024
DEPARTMENT OF FINANCE,
GOVERNMENT OF KARNATAKA,
AMBEDKAR VEEDHI,
BENGALURU-560 001.
4.
THE COMMISSIONER OF COMMERCIAL TAXES
(KARNATAKA), VTK-1,
KALIDASA ROAD,
GANDHINAGAR,
BENGALURU-560 009.
5.
THE ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES (AUDIT) 4.7
DGSTO-04, TTMC BUILDING,
5TH FLOOR, BMTC BUS DEPOT,
80 FEET ROAD, KORAMANGALA,
BENGALURU-560 095
…RESPONDENTS
(BY SMT. PREETHA M., CGC FOR R.1;
SRI. K.HEMAKUMAR, AGA FOR R3 TO R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUION OF INDIA PRAYING TO QUASH
THE ORDER IN ORIGINAL NO.03/2021-22 PASSED U/S 73(9)
OF THE CGST/KGST ACT, AT ANNEXURE-D, BEARING NO.
ACCT/AUDIT-4.7/22-23,
DATED
07.06.2023
ISSUED
BY
RESPONDENT NO.5 FOR THE PERIOD 2017-18, IN SO FOR IS
THE PETITIONER IS CONCERNED AND ETC.,
THIS PETITION IS COMING ON FOR FINAL HEARING,
THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE S.G.PANDIT
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NC: 2025:KHC:8831
WP No. 4590 of 2024
Memo dated 18.02.2025 is filed by the learned counsel for the petitioner praying to dismiss the petition as withdrawn.
2.
Memo is placed on record.
3.
Accordingly, the writ petition is dismissed as withdrawn. (S.G.PANDIT) JUDGE
SMJ List No.: 1 Sl No.: 5
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