Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 23 of 25.

M./S Royal Steel vs. State Of Karnataka

WP/8005/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Boomibalakan Metal And Alloys vs. Deputy Commissioner Of Commercial Taxes

WP/5875/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

Corporate Solutions Redefined INDIA PVT LTD vs. The Assistant Commissioner Of Central Tax

WP/13889/2024HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Royal Steel vs. State Of Karnataka

WP/8012/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Grexter Housing Solutions Private Limited vs. State Of Karnataka

WP/7522/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

S.L.N. Coffee Private Limited vs. State Of Karnataka

WP/26358/2023HC Karnataka25 Mar 2025

Bench: S.R.KRISHNA KUMAR

S L N Coffee Private Limited vs. State Of Karnataka

WP/16656/2024HC Karnataka25 Mar 2025

Bench: S.R.KRISHNA KUMAR

S L N Coffee Curing Works vs. State Of Karnataka

WP/33684/2024HC Karnataka25 Mar 2025

Bench: S.R.KRISHNA KUMAR

S L N Cofee Curing Works vs. State Of Karnataka

WP/20169/2023HC Karnataka25 Mar 2025

Bench: S.R.KRISHNA KUMAR

S L N Coffee Private Limited vs. State Of Karnataka

WP/33947/2024HC Karnataka25 Mar 2025

Bench: S.R.KRISHNA KUMAR

S L N Coffee Curing Works vs. State Of Karnataka

WP/20260/2023HC Karnataka25 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Shiva Enterprises vs. The State Of Karnataka

WP/258/2025HC Karnataka24 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Dyamanna Singadeppa Mallapur vs. Commercial Tax Officer (Audit-1)

WP/100072/2024HC Karnataka24 Mar 2025

Bench: JYOTI MULIMANI

Raghuprasad vs. The State Of Karnataka

CRL.P/100445/2025HC Karnataka24 Mar 2025

Bench: V.SRISHANANDA

M/S S B Contructions Builders vs. Joint Commissioner Of Goods And Service

WP/200905/2025HC Karnataka22 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Ravishankar R Andral vs. Joint Commissioner

WP/200903/2025HC Karnataka22 Mar 2025

Bench: ANANT RAMANATH HEGDE

Shivanand Gurulingappa Patil vs. The Joint Commisisoner Of Commercial Taxex (Appeals)

WP/200898/2025HC Karnataka22 Mar 2025

Bench: ANANT RAMANATH HEGDE

M/S Paramanna Police Patil Civil Work vs. The Commisisoner Of Central Tax

WP/200796/2025HC Karnataka22 Mar 2025

Bench: ANANT RAMANATH HEGDE

Sangamesh S/O Anand Okali vs. Umesh S/O Basappa Khed And Anr

MFA/201917/2022HC Karnataka22 Mar 2025

Bench: C M JOSHI

Shri Rahul Manoharsa Metrani vs. Additional Commissioner

WP/526/2025HC Karnataka22 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Jmccpl - Chvnr (Joint Venture Unregistered Entity) vs. The Commissioner Of Commercial Taxes

WP/28594/2024HC Karnataka22 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Fiorano Software Technologies PVT LTD vs. Deputy Commissioner Of Central Tax

WP/25416/2024HC Karnataka22 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Tci Express Limited vs. The Additional Commissioner Of GST Appeals I

WP/28385/2024HC Karnataka22 Mar 2025

Bench: S.R.KRISHNA KUMAR

Pramod S/O Sanganabasappa Yadawad vs. Umesh S/O Basappa Khed And Anr

MFA/201918/2022HC Karnataka22 Mar 2025

Bench: C M JOSHI

M/S Nayeem Traders vs. Assistant Commissioner Of Commercial Taxes

WP/15558/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Vijay Electricals vs. The Deputy Commissioner

WP/100369/2024HC Karnataka21 Mar 2025

Bench: JYOTI MULIMANI

M/S Cosmic Strands Epublishing PVT LTD vs. Assistant Commissioner

WP/8259/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shivaiah Deepika vs. The Assistant Commisisoner Of Central Tax

WP/8391/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Tandem Interiors Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/7711/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sharadaha Agencies Food Contractor vs. Union Of INDIA

WP/3216/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Shri Siddaalingeshwar Medi Plus vs. The Superintendent Of Central Tax, CGST

WP/102442/2024HC Karnataka21 Mar 2025

Bench: JYOTI MULIMANI

Sri Siddalingeshwara Graphics vs. The Assistant Commissioner Of Commercial Taxes (Audit)-2.6

WP/8185/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri Chandrashekar S E vs. State Of Karnataka

WP/6569/2025HC Karnataka21 Mar 2025

Bench: M.NAGAPRASANNA

Mr Gopal Ram vs. Commercial Tax Officer

WP/6277/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/2175/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Toshiba Software (INDIA) Private Limited vs. Union Of INDIA

WP/6595/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Rajan Stores vs. Asst. Commr. Of Comml. Taxes (Audit)-5.12

WP/2155/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Galaxy Enterprises vs. State Of Karnataka

WP/8290/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sai Radha Projects Private Limited vs. State Of Karnataka

WP/4020/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Chuzhikunnel Michele Joy vs. State Of Karnataka

WP/1677/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. S.L.V. Manpower Solutions vs. Union Of INDIA

WP/14272/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri Siddalingeshwara Graphics vs. The Commercial Tax Officer (Enf-23)

WP/8381/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Aring Prodev Private Limited vs. The Assistant Commissioner Of Commercial

WP/4661/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Shreekabeernath Swamiji Barama Vidyashram Trust vs. State Of Karnataka

WP/25578/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Sai Radha Pharm (INDIA) Private Limited vs. State Of Karnataka

WP/3511/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Alpha Cooling System vs. Assistant Commissioner Of

WP/20686/2023HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Galaxy Enterprises vs. State Of Karnataka

WP/8439/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Mr. Gopal Ram vs. Commercial Tax Officer

WP/6980/2025HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Oriental Granites And Crushers vs. State Of Karnataka

WP/9162/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

D J Projects Private Limited vs. State Of Karnataka

WP/16867/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri Vadda Veeresha vs. The State Of Karnataka

WP/106825/2024HC Karnataka21 Mar 2025

Bench: JYOTI MULIMANI

M/S Trident Architectural Aluminium Products PVT LTD vs. Union Of INDIA

WP/7182/2024HC Karnataka21 Mar 2025

Bench: S.R.KRISHNA KUMAR

The Lead Factory vs. The Assistant Commissioner

WP/8034/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Great Sands Consulting Private Limted vs. The Deputy Commissioner Of

WP/6866/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Bondada Engineering Limited vs. Office Of The Assistant Commissioner Of Central Tax

WP/26900/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Al-Tech Engineering And vs. Union Of INDIA

WP/27664/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Great Sands Consulting Private Limited vs. The Deputy Commissioner Of

WP/7928/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Adr Contractors vs. Office Of The Deputy Commissioner

WP/8033/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Ept Service Point vs. The State Of Karnataka

WP/4006/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri. Mahadevappa Madappa vs. Commercial Tax Officer

WP/28669/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Great Sands Consulting Private Limited vs. The Deputy Commissioner Of

WP/6843/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri. Mahadevappa Madappa vs. Commercial Tax Officer (Enforcement-10)

WP/29110/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri A H Mohan Kumar vs. The State Of Karnataka

WP/23352/2023HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Adr Contractors vs. Office Of The Deputy Commissioner Of

WP/8126/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Tamara Leisure Experiences vs. The Deputy Commissioner Of

WP/3970/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/.S The Berry S Group vs. The Assistant Commissioner Of Commercial Taxes

WP/34735/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Fortune Healthcare Services vs. The Assistant Commissioner

WP/30042/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Godrej And Boyce Manufacturing Co LTD vs. The State Of Karnataka

WP/35470/2024HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri N Ramesh vs. Commissioner

WP/24534/2023HC Karnataka20 Mar 2025

Bench: S SUNIL DUTT YADAV

M/S. Saibini Inorganic vs. Commercial Tax Officer (Audit) 1.6

WP/8215/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Atc Commercial vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/5292/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

Atc Commercial vs. The Deputy Commissioner Of Commercial

WP/5731/2025HC Karnataka20 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Yellalinga Electicals vs. The Additional Commissioner Of Commercial Taxes

STA/1/2024HC Karnataka19 Mar 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S Rajashekar K Patil vs. The Additional Commissioner Of Commercial Taxes

STA/3/2024HC Karnataka19 Mar 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

The Lead Factory vs. The Assistant Commissioner

WP/7474/2025HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Shell INDIA Markets Private Limited vs. The Commissioner Of Central Tax (Appeals-Ii)

WP/4866/2025HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Srinivasa Shetty vs. The Commercial Tax Officer

WP/7313/2025HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Puma Sports INDIA Private Limited vs. Union Of INDIA

WP/32571/2024HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Blg And Sons vs. State Of Karnataka

WP/23890/2024HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S First Cars Private Limited vs. Joint Commissioner Of Central Tax

WP/4419/2025HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri S Basavaraju vs. State Of Karnataka

WP/32939/2024HC Karnataka19 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S P B Kumbar Cotractor vs. The Commercial Tax Office And Ors

WP/200155/2025HC Karnataka17 Mar 2025

Bench: ANANT RAMANATH HEGDE

Assistant Commissioner Of Central Excise And Central Tax vs. Doddannavar Brothers

CEA/100002/2024HC Karnataka17 Mar 2025

Bench: S G PANDIT,C.M. POONACHA

Sri. Babu S Moger S/O Sankusa T Moger vs. The Deputy Commissioner

WP/100905/2025HC Karnataka17 Mar 2025

Bench: JYOTI MULIMANI

M/S Bsm Constructions Company vs. The Deputy Commissioner Of

WP/101785/2025HC Karnataka17 Mar 2025

Bench: JYOTI MULIMANI

M/S. Dynatech Tools And Devices (Bengaluru) vs. The Union Of INDIA

WP/4534/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Ika INDIA Private Limited vs. The Union Of INDIA

WP/4523/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/7301/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Lakshmi Adinarayana Agency vs. The Additional Commissioner (Appeals)

WP/11481/2023HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S A H Traders vs. State Of Karnataka

WP/23205/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

R K Brothers Infraprop Proevntures vs. Union Of INDIA

WP/845/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Tamara Leisure Experience Private Limited vs. The Assistant Commissioner Of Commercial

WP/182/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri Kiran Hombaiah vs. The Commissioner Of Central Tax

WP/4938/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar Hanamant Kanabur vs. Asst. Commissioner Of Commercial Taxes

WP/107142/2023HC Karnataka14 Mar 2025

Bench: JYOTI MULIMANI

H K Geetha vs. State Of Karnataka

WP/35559/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Nechara Digital Image vs. The Assistant Commissioner Of Commercial Taxes

WP/889/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Mohammad Nizar K vs. State Of Karnataka

WP/34918/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shivananda Theatre vs. The Additional Chief Secretary

WP/36139/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/7417/2025HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Tamara Leisure Expieriences Private vs. The Assistant Commissioner Of Commercial

WP/120/2024HC Karnataka14 Mar 2025

Bench: S.R.KRISHNA KUMAR

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