Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 20 of 25.

Sri B V Nandakumar vs. The State Of Karnataka

WP/26015/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri S Jagannath vs. The State Of Karnataka

WP/27511/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt Kavitha Kumari vs. State Of Karnataka

WP/11533/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt H Shantha vs. State Of Karnataka

WP/18680/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri N Krishna Reddy vs. State Of Karnataka

WP/11020/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri.Althaff Pasha vs. The State Of Karnataka

WP/22180/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Davanam Constructions PVT LTD vs. State Of Karnataka

WP/13768/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Vasudha Projects vs. The State Of Karnataka

WP/13600/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri N Manohar vs. State Of Karnataka

WP/14163/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S. Thilak Builders vs. The State Of Karnataka

WP/8224/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Murali Sharma vs. The State Of Karnataka

WP/11106/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

New Cosmo Education Society vs. The State Of Karnataka

WP/5368/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. Sha Bra Mahanthalinga vs. The State Of Karnataka

WP/24564/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. A. Chenna Reddy vs. The State Of Karnataka

WP/7424/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Ferns Estates And Developers vs. The State Of Karnataka

WP/3715/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. Sachin Kumar M vs. State Of Karnataka

WP/10031/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt. R. Vijayalakshmi vs. State Of Karnataka

WP/2702/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Scion Infra Properties LLP vs. State Of Karnataka

WP/5033/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S. Salarpuria Real Estates Private Limited vs. The State Of Karnataka

WP/5322/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Kushal Kumar Jain vs. State Of Karnataka

WP/27732/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Sapthagiri Ventures vs. State Of Karnataka

WP/27468/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri.S Sunil Kumar Karwa vs. The State Of Karnataka

WP/10421/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri M N Sathish vs. State Of Karnataka

WP/23644/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. Y. R. Janardhan Rao vs. The State Of Karnataka

WP/10591/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. Rajesh Dhariwal Danmal vs. The Government Of Karnataka

WP/2718/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Cornerstone Bay East Developers PVT LTD vs. The State Of Karnataka

WP/6184/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt. Tejaswini C.M vs. The State Of Karnataka

WP/16232/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Chandra Shekar Reddy vs. State Of Karnataka

WP/12641/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Sri Sri Paramjyothi Yogi vs. The State Of Karnataka

WP/4561/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Esteem Icon vs. State Of Karnataka

WP/11379/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Rashtrotthana Parishat vs. State Of Karnataka

WP/14249/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

L And T Reality Developers LTD vs. The State Of Karnataka

WP/21157/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S. Adarsh Developers vs. The State Of Karnataka

WP/14422/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Saritha Developers vs. State Of Karnataka

WP/24303/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri M Anjaneyalu vs. The State Of Karnataka

WP/5844/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Sobha Limited vs. Bruhat Bengaluru Mahanagara Palike

WP/7372/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Mrs. Shajjia Ahmed vs. State Of Karnataka

WP/18342/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri K M Rajanna vs. The Commissioner

WP/28913/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Mr Rezwan Razack vs. State Of Karnataka

WP/17160/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Bagmane Developers Private Limited vs. State Of Karnataka

WP/10647/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Datla Sunil Prasad Varma vs. State Of Karnataka

WP/8042/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Chaitrashree Developers vs. The State Of Karnataka

WP/8951/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

T Suresh Kumar Reddy vs. State Of Karnataka

WP/8935/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri.N.Nanjundappa vs. State Of Karnataka

WP/9466/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Antevorta Developers PVT LTD vs. The State Of Karnataka

WP/2522/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri S G Prakash Rao Sathe vs. The State Of Karnataka

WP/9536/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Mr. Bhaskar. E vs. State Of Karnataka

WP/12657/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Mrb Developers vs. The State Of Karnataka

WP/12722/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri H M Hanuma Reddy vs. The State Of Karnataka

WP/15342/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri V Partha Sarathi vs. State Of Karnataka

WP/11393/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Navyajyothi Shelters PVT LTD vs. The State Of Karnataka

WP/8929/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

V Chitti Babu vs. State Of Karnataka

WP/1006/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt. T.R. Rekha vs. The State Of Karnataka

WP/5672/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Dharamakeshav Infra Private Limited vs. State Of Karnataka

WP/11089/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri S P Subramanyam vs. The State Of Karnataka

WP/7638/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Shankar Reddy M B vs. State Of Karnataka

WP/2890/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

G J Vijayakumar vs. State Of Karnataka

WP/9792/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S E Ramakrishna Rao vs. State Of Karnataka

WP/14259/2025HC Karnataka04 Jun 2025

Bench: S SUNIL DUTT YADAV

M/S Ashok Kumar Baweja vs. The Asistant Commissioner

WP/14322/2025HC Karnataka04 Jun 2025

Bench: B M SHYAM PRASAD

M/S V R Sundara Murthy vs. Commercial Tax Officer

WP/15596/2025HC Karnataka04 Jun 2025

Bench: B M SHYAM PRASAD

M/S Nandi Stone Crusher vs. Union Of INDIA

WP/16479/2024HC Karnataka03 Jun 2025

Bench: B M SHYAM PRASAD

R.S. Enterprises vs. The Assistant Commissioner Of

WP/103311/2025HC Karnataka03 Jun 2025

Bench: PRADEEP SINGH YERUR

Mr Imthiyas Khan vs. The Commercial Tax Officer (Enf-09)

WP/15743/2019HC Karnataka02 Jun 2025

Bench: B M SHYAM PRASAD

Play Games 24X7 Private Limited vs. State Of Karnataka

WP/10106/2024HC Karnataka02 Jun 2025

Bench: S.R.KRISHNA KUMAR

M Basappa Reddy vs. State Of Karnataka

WP/14639/2025HC Karnataka02 Jun 2025

Bench: B M SHYAM PRASAD

M/S Ganesh Dayal Contractor vs. Joint Commissioner Of Goods And Services

WP/201278/2025HC Karnataka22 May 2025

Bench: CHILLAKUR SUMALATHA

M/S Ravishankar R Andral vs. Joint Commissioner

WP/201279/2025HC Karnataka22 May 2025

Bench: CHILLAKUR SUMALATHA

M/S Golden Supari Traders vs. The Union Of INDIA

WP/103199/2025HC Karnataka15 May 2025

Bench: H.T.NARENDRA PRASAD

Shivanand S/O. Hanumathappa vs. The State Of Karnataka

CRL.P/101687/2025HC Karnataka02 May 2025

Bench: V.SRISHANANDA

Sri. Marudhamuthu Subramanian Dhayanithi vs. The Assistant Commissioner Of Central Tax

WP/12088/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. M K Kambaiah vs. State Of Karnataka

WP/13527/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Pravin Metals And Alloys vs. The Assistant Commissioner

WP/10697/2023HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Centre For Ash Utilisation vs. The State Of Karnataka And Ors

WP/202803/2023HC Karnataka29 Apr 2025

Bench: CHILLAKUR SUMALATHA

M/S G Corp Power Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/13172/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Parik Traders vs. The Union Of INDIA

WP/13214/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri N M Jagadeesh vs. The Commissioner Of Central Tax

WP/13138/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Mantagouda Biradar vs. Assistant Commissioner Of Commercial Taxes

WP/12959/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri M K Kambaiah vs. State Of Karnataka

WP/13518/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Mbb Labs Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/13243/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sait Nagjee Purushotham And vs. Commercial Tax Officer

WP/11130/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

G Corp Power Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/13206/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri M K Kambaiah vs. State Of Karnataka

WP/13534/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Techspark Ventures vs. The Additional Commissioner Of Central Tax (Appeals)

WP/13345/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri M K Kambaiah vs. State Of Karnataka

WP/13521/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Hitachi Energy INDIA Limited vs. Joint Commissioner Of Commercial Taxes (Appeals-6)

WP/12771/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M. H. Shirol vs. Sri Chandana Enterprises

CRL.RP/100227/2022HC Karnataka29 Apr 2025

Bench: V.SRISHANANDA

Mohammeed Vazeer Waseem Ahmed vs. The Assistant Commissioner Of Commercial Taxes

WP/13001/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Two Twenty Software Technologies vs. State Of Karnataka

WP/12762/2025HC Karnataka29 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. A.R.Steel Suppliers vs. The Assistant Commissioner Of Commercial Taxes

WP/13251/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

Manoj Kumar Jain vs. Assistant Commissoner Of Central Tax

WP/13250/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Madhuveer Enterprises vs. The Government Of Karnataka

WP/11038/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Alblanc Private Limited vs. Assistant Commissioner Of Central Tax

WP/12074/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri K M Sundar Murthy vs. The Principal Commissioner Of Central Tax

WP/8252/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Ultra Conmix vs. The Karnataka State Pollution Control Board

WP/12877/2025HC Karnataka28 Apr 2025

Bench: N. V. ANJARIA (CJ),K. V. ARAVIND

Madhusudhan Sheshagiri Konegutta vs. The Prinicipal Commissioner Of Central Tax

WP/12206/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Seema Caterers vs. The State Of Karnataka

WP/12308/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Nexus Shantiniketan Retail Private Limited vs. Union Of INDIA

WP/9868/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Anupama vs. The Deputy Commissioner Of

WP/13159/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

Vedanta Limited vs. Union Of INDIA

WP/20588/2022HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Cauvery Motors PVT LTD vs. The Principle Chief Commissioner Of Central Tax

WP/30638/2024HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

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