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2025
Karnataka High Court GST Judgments — 2025
2,484 judgments, newest first.
Page 17 of 25.
Sri K T Rajashekhara vs. The State Of Karnataka
WP/8148/2021
HC Karnataka
05 Jun 2025
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Pvk Buildtech PVT LTD vs. State Of Karnataka
WP/8964/2024
HC Karnataka
05 Jun 2025
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M/S Elegant Builders And Developers vs. The State Of Karnataka
WP/10248/2024
HC Karnataka
05 Jun 2025
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Sri. Manjunath. S vs. State Of Karnataka
WP/9002/2024
HC Karnataka
05 Jun 2025
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Sri B H Narasimha Murthy vs. State Of Karnataka
WP/5905/2024
HC Karnataka
05 Jun 2025
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Smt Brinda N Rao vs. The State Of Karnataka
WP/1715/2024
HC Karnataka
05 Jun 2025
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Sri Syed Maqbool Ahmed vs. The State Of Karnataka
WP/7022/2024
HC Karnataka
05 Jun 2025
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M/S Spectra Constructions PVT. LTD vs. The State Of Karnataka
WP/8194/2023
HC Karnataka
05 Jun 2025
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Smt. Sharadamma vs. State Of Karnataka
WP/11408/2024
HC Karnataka
05 Jun 2025
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Sri. A. Sreenivasa Babu vs. State Of Karnataka
WP/8058/2024
HC Karnataka
05 Jun 2025
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Mr Tam Tam Pedda Guruva Reddy vs. The State Of Karnataka
WP/3089/2024
HC Karnataka
05 Jun 2025
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M/S Sapthagiri Shelters vs. The State Of Karnataka
WP/23086/2022
HC Karnataka
05 Jun 2025
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M/S Samarth Realty Developers (P) LTD vs. State Of Karnataka
WP/22441/2023
HC Karnataka
05 Jun 2025
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Sri. Srinivas S Gowda vs. The State Of Karnataka
WP/25549/2023
HC Karnataka
05 Jun 2025
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Mr Mohammed Zafarulah Khan vs. State Of Karnataka
WP/25143/2022
HC Karnataka
05 Jun 2025
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Sri. Anand Surana vs. The State Of Karnataka
WP/8096/2022
HC Karnataka
05 Jun 2025
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Sri. C.N Nataraj vs. State Of Karnataka
WP/17386/2022
HC Karnataka
05 Jun 2025
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M/S Aquila Projects vs. The State Of Karnataka
WP/2275/2021
HC Karnataka
05 Jun 2025
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M/S. Valmark Developers Private Limited vs. State Of Karnataka
WP/9175/2022
HC Karnataka
05 Jun 2025
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Legend Property vs. The State Of Karnataka
WP/10494/2022
HC Karnataka
05 Jun 2025
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Sri. R Narayana Swamy vs. The State Of Karnataka
WP/11815/2023
HC Karnataka
05 Jun 2025
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N Hymavathi vs. State Of Karnataka
WP/28395/2023
HC Karnataka
05 Jun 2025
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Sri A T Srinivas vs. State Of Karnataka
WP/1327/2021
HC Karnataka
05 Jun 2025
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M/S Deccan Structural Systems PVT LTD vs. The State Of Karnataka
WP/16675/2018
HC Karnataka
05 Jun 2025
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Karnataka Reddy Jana Sangha vs. State Of Karnataka
WP/168/2021
HC Karnataka
05 Jun 2025
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Smt Jayalakshmi vs. The State Of Karnataka
WP/15320/2020
HC Karnataka
05 Jun 2025
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Smt. Pavithra vs. The State Of Karnataka
WP/14011/2020
HC Karnataka
05 Jun 2025
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M/S Karle Electronics And vs. State Of Karnataka
WP/12204/2020
HC Karnataka
05 Jun 2025
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M/S Tgr Projects INDIA PVT LTD vs. The State Of Karnataka
WP/14770/2020
HC Karnataka
05 Jun 2025
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Mr D Pruthiviraj vs. State Of Karnataka
WP/10712/2021
HC Karnataka
05 Jun 2025
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M/S. Saranya Builders vs. State Of Karnataka
WP/24341/2023
HC Karnataka
05 Jun 2025
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Smt Renuka Rajashekar vs. The State Of Karnataka
WP/11891/2024
HC Karnataka
05 Jun 2025
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Sri. V. Hanumaraju vs. State Of Karnataka
WP/7048/2023
HC Karnataka
05 Jun 2025
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Mr Syed Rahamathulla vs. State Of Karnataka
WP/1621/2023
HC Karnataka
05 Jun 2025
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Managing Trust Vishwa Hindu vs. Bruhat Bangalore Mahanagara Palike
WP/15121/2023
HC Karnataka
05 Jun 2025
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Smt Bharati Shetty vs. The State Of Karnataka
WP/13787/2021
HC Karnataka
05 Jun 2025
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Sri Ajay B vs. The State Of Karnataka
WP/10969/2024
HC Karnataka
05 Jun 2025
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Sri. K. J. Deepak vs. The Government Of Karnataka
WP/2603/2024
HC Karnataka
05 Jun 2025
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N Krishna Reddy vs. State Of Karnataka
WP/6679/2024
HC Karnataka
05 Jun 2025
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M/S Jain Lifespaces Properties LLP vs. The State Of Karnataka
WP/859/2024
HC Karnataka
05 Jun 2025
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Sri Rangaswamy Ravidranath vs. State Of Karnataka
WP/12036/2024
HC Karnataka
05 Jun 2025
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Vaswani Estates Developer Private Limited vs. State Of Karnataka
WP/8044/2024
HC Karnataka
05 Jun 2025
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Smt. Srilakshmi vs. State Of Karnataka
WP/26306/2023
HC Karnataka
05 Jun 2025
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Dr. Narayan. N vs. The State Of Karnataka
WP/7810/2023
HC Karnataka
05 Jun 2025
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M/S Advaith Aerospace Private Limited vs. State Of Karnataka
WP/11555/2024
HC Karnataka
05 Jun 2025
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Sri Padmavati Energy Solutions INDIA PVT LTD vs. State Of Karnataka
WP/103335/2025
HC Karnataka
05 Jun 2025
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PRADEEP SINGH YERUR
Sri Govindraja Shetty vs. The State Of Karnataka
WP/8354/2021
HC Karnataka
05 Jun 2025
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Smt. Shanthamma vs. State Of Karnataka
WP/23986/2023
HC Karnataka
05 Jun 2025
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Mr. Vijay Kumar Saboo vs. Burhat Bengaluru Mahanagara Palike
WP/4848/2023
HC Karnataka
05 Jun 2025
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D Kantha vs. State Of Karnataka
WP/24433/2022
HC Karnataka
05 Jun 2025
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Sri Ashok Vittal vs. The Bruhat Bangalore Mahanagara Palike
WP/26070/2022
HC Karnataka
05 Jun 2025
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Sri D Eswar Reddy vs. The State Of Karnataka
WP/10928/2022
HC Karnataka
05 Jun 2025
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B M Jayashankar vs. The State Of Karnataka
WP/10992/2022
HC Karnataka
05 Jun 2025
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Sri K V Mahesh vs. The State Of Karnataka
WP/17137/2021
HC Karnataka
05 Jun 2025
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Sri Shanth Kumar E G vs. The State Of Karnataka
WP/11024/2021
HC Karnataka
05 Jun 2025
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Mrs. T R Rekha vs. The State Of Karnataka
WP/13355/2021
HC Karnataka
05 Jun 2025
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Sri Mohammed Almash Ahmed vs. The State Of Karnataka
WP/9773/2021
HC Karnataka
05 Jun 2025
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Mr Basava Reddy vs. State Of Karnataka
WP/12453/2021
HC Karnataka
05 Jun 2025
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M/S Gudwil Housing Limited vs. The State Of Karnataka
WP/15485/2021
HC Karnataka
05 Jun 2025
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Sri S Radhakrishna vs. State Of Karnataka
WP/13910/2020
HC Karnataka
05 Jun 2025
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Sri B N Narasimha Murthy vs. The State Of Karnataka
WP/14995/2020
HC Karnataka
05 Jun 2025
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M/S Windsor Gardens PVT LTD vs. State Of Karnataka
WP/8311/2021
HC Karnataka
05 Jun 2025
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Bagmane Developers Private Limited vs. State Of Karnataka
WP/11276/2021
HC Karnataka
05 Jun 2025
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Sri.Pramod Bhandari vs. The State Of Karnataka
WP/16941/2021
HC Karnataka
05 Jun 2025
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K Unni Krishnan vs. The Commissioner Bbmp
WP/15307/2020
HC Karnataka
05 Jun 2025
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Manipal Academy Of Higher Education Trust vs. State Of Karnataka
WP/14989/2020
HC Karnataka
05 Jun 2025
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Smt. V. Prabha vs. The State Of Karnataka
WP/21478/2023
HC Karnataka
05 Jun 2025
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H A Srikanth vs. The State Of Karnataka
WP/9066/2023
HC Karnataka
05 Jun 2025
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M/S Navin Housing And Properties PVT LTD vs. The State Of Karnataka
WP/9724/2024
HC Karnataka
05 Jun 2025
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Sri B R Srinivas vs. State Of Karnataka
WP/10834/2024
HC Karnataka
05 Jun 2025
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Mr Mir Mujahid Ali vs. The State Of Karnataka
WP/7555/2024
HC Karnataka
05 Jun 2025
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Sri. Belimatha Maha Samstahna vs. State Of Karnataka
WP/3525/2024
HC Karnataka
05 Jun 2025
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Malathi Girish vs. State Of Karnataka
WP/1467/2023
HC Karnataka
05 Jun 2025
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Smt Namita Agrawal vs. Bruhat Bengaluru Mahanagara Palike(Bbmp)
WP/7936/2023
HC Karnataka
05 Jun 2025
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M Ashok Kumar vs. State Of Karnataka
WP/882/2023
HC Karnataka
05 Jun 2025
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Sri Jitendra J Jain vs. The State Of Karnataka
WP/24669/2023
HC Karnataka
05 Jun 2025
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M/S Ramkrishy Infrastructure PVT LTD vs. State Of Karnataka
WP/28785/2023
HC Karnataka
05 Jun 2025
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Smt.R. Girija vs. The State Of Karnataka
WP/11832/2024
HC Karnataka
05 Jun 2025
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Sri. Balasubramani. K vs. The Government Of Karnataka
WP/3463/2024
HC Karnataka
05 Jun 2025
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M/S Osr Ventures LLP vs. The State Of Karnataka
WP/3341/2024
HC Karnataka
05 Jun 2025
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Ferns Estates And Developers vs. The State Of Karnataka
WP/5801/2023
HC Karnataka
05 Jun 2025
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M/S Gardencity Realty PVT Ld vs. The State Of Karnataka
WP/6416/2023
HC Karnataka
05 Jun 2025
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Sri Irfanulla Khan vs. State Of Karnataka
WP/11343/2021
HC Karnataka
05 Jun 2025
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M/S Auk Suraksha Properties vs. The State Of Karnataka
WP/27349/2023
HC Karnataka
05 Jun 2025
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M/S Olympic Sporting Company vs. The Bruhat Bangalore Mahanagara Palike
WP/23414/2023
HC Karnataka
05 Jun 2025
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Shankaranarayana Constructions PVT LTD vs. State Of Karnataka
WP/22722/2023
HC Karnataka
05 Jun 2025
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M/S Fortuna Constructions INDIA PVT LTD vs. State Of Karnataka
WP/27381/2023
HC Karnataka
05 Jun 2025
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M/S Bharatiya Urban Private Limited vs. The State Of Karnataka
WP/19770/2022
HC Karnataka
05 Jun 2025
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M/S. Chimes Educational Trust vs. The State Of Karnataka
WP/2896/2021
HC Karnataka
05 Jun 2025
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Heart Of Jesus Society vs. The Commissioner
WP/5896/2021
HC Karnataka
05 Jun 2025
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M/S Sri Lakshmi Vallabha Constructions vs. The State Of Karnataka
WP/11056/2021
HC Karnataka
05 Jun 2025
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M/S. Kiaan Infra LLP vs. The State Of Karnataka
WP/13366/2021
HC Karnataka
05 Jun 2025
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M/S Kingston Ventures INDIA PVT LTD vs. The State Of Karnataka
WP/21589/2022
HC Karnataka
05 Jun 2025
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Dr. N. Tejaswini vs. State Of Karnataka
WP/26480/2023
HC Karnataka
05 Jun 2025
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M/S Vainavi Infrastructures vs. State Of Karnataka
WP/24859/2023
HC Karnataka
05 Jun 2025
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M/S Y D Builders vs. The State Of Karnataka
WP/16044/2021
HC Karnataka
05 Jun 2025
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M/S. Prestige Estates Projects LTD vs. The State Of Karnataka
WP/9667/2021
HC Karnataka
05 Jun 2025
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Birla Tisya LLP vs. State Of Karnataka
WP/11313/2021
HC Karnataka
05 Jun 2025
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Mr. Vijay Kumar N Shah vs. The State Of Karnataka
WP/12372/2020
HC Karnataka
05 Jun 2025
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United Christian Fellowship vs. State Of Karnataka
WP/14988/2020
HC Karnataka
05 Jun 2025
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