Karnataka High Court GST Judgments — 2026

923 judgments, newest first. Page 1 of 10.

M/S Multitech Agro INDIA (Opc) PVT LTD vs. The State Of Karnataka

WP/34314/2026HC Karnataka05 Nov 2026

Bench: B M SHYAM PRASAD

M/S Sanjeevini Health Care vs. M/S.Vijayalakshmi And Associates

COMAP/158/2026HC Karnataka04 Nov 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

Mrs. Sharma Glass And Plywoods vs. The Commercial Tax Officer

WP/33983/2026HC Karnataka04 Nov 2026

Bench: B M SHYAM PRASAD

Sri Mohanraj vs. Assistant Commissioner Of Commercial Taxes

WP/33784/2026HC Karnataka04 Nov 2026

Bench: B M SHYAM PRASAD

Sri Hardik Gowda vs. Sri Jayaram P

CCC/85/2024HC Karnataka03 Nov 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

M/S. Access Worldwide Cargo vs. The Commissioner Of Customs

WP/19639/2026HC Karnataka03 Nov 2026

Bench: B M SHYAM PRASAD

M/S N D Waddar And Co vs. Sri Gaurav Gupta

CCC/1556/2025HC Karnataka30 Oct 2026

Bench: JAYANT BANERJI,N.V.BHAVANI

Eih Associated Hotels Limited vs. State Of Karnataka

WP/270/2025HC Karnataka29 Oct 2026

Bench: V SRISHANANDA

The State Of Karnataka vs. M/S Itd Cemindia Jv

WA/1528/2026HC Karnataka28 Oct 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Commissioner/Additional Commissioner Of Central Tax vs. M/S INDIA Agro Exports Private Limited

WA/1101/2026HC Karnataka28 Oct 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Vinishma Technologies Private Limited vs. State Of Karnataka

WP/31307/2026HC Karnataka17 Oct 2026

Bench: C.M. POONACHA

Vinishma Technologies Private Limited vs. State Of Karnataka

WP/31326/2026HC Karnataka17 Oct 2026

Bench: C.M. POONACHA

J.M.Swamy vs. Government Of INDIA

COMAP/330/2025HC Karnataka17 Oct 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

S. Nithyananda vs. State Of Karnataka

CRL.P/15828/2026HC Karnataka17 Oct 2026

Bench: S VISHWAJITH SHETTY

Sri. Prakash. B. A vs. The State Of Karnataka

WP/31298/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Sri Deepak Kumar vs. The State Of Karnataka

WP/31142/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S. Patel Trading Co vs. The State Of Karnataka

WP/33165/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S Ramana Stores vs. The State Of Karnataka

WP/31252/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Sri M Hanumanthappa vs. The State Of Karnataka

WP/30454/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S Kannika Traders vs. The State Of Karnataka

WP/30452/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S T M Siddappa And Sons vs. The State Of Karnataka

WP/30347/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S. Sri Veebha And Co vs. The State Of Karnataka

WP/31211/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Sri Vinod Kumar S Bafna vs. The State Of Karnataka

WP/33266/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Sri Mahaveerchand vs. The State Of Karnataka

WP/30313/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Sri Sunil Kumar vs. The State Of Karnataka

WP/31332/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S Ravi Enterprises vs. The State Of Karnataka

WP/31221/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S. Niranjana Traders vs. The State Of Karnataka

WP/31168/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Sri. Sachin vs. The State Of Karnataka

WP/31236/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S Gajanan Traders vs. The State Of Karnataka

WP/30391/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

M/S Chidananda Traders vs. The State Of Karnataka

WP/30516/2025HC Karnataka16 Oct 2026

Bench: R. NATARAJ

Vinod Kumar Pandey vs. Cenral Bureau Of Investigation

WP/12281/2026HC Karnataka16 Oct 2026

Bench: M.NAGAPRASANNA

M/S Palladium Constructions PVT LTD vs. Principal Commissioner Of Central Tax

CEA/31/2026HC Karnataka15 Oct 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Arun Aloysius Barnes vs. Assistant Commissioner Of Commercial Taxes

WP/30057/2026HC Karnataka14 Oct 2026

Bench: B M SHYAM PRASAD

M/S Raashi Constructions vs. The Assistant Commissioner Of Commercial Taxes

WP/31639/2026HC Karnataka13 Oct 2026

Bench: B M SHYAM PRASAD

Lm Wind Power Blades (INDIA) PVT LTD vs. Union Of INDIA

WP/13808/2024HC Karnataka08 Oct 2026

Bench: B M SHYAM PRASAD

M/S Attica Gold Co PVT LTD vs. M/S Express Publications (Madurai) PVT LTD

COMAP/466/2026HC Karnataka08 Oct 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

M/S Maruthi Marketing INDIA vs. State Of Karnataka

WP/25437/2026HC Karnataka07 Oct 2026

Bench: B M SHYAM PRASAD

M/S Cosmos Health Care Services vs. The Assistant Commissioner Of Central Tax

WP/30821/2026HC Karnataka07 Oct 2026

Bench: B M SHYAM PRASAD

M/S Vinyasa Automation Systems PVT LTD vs. Commercial Tax Officer

WP/28448/2026HC Karnataka07 Oct 2026

Bench: B M SHYAM PRASAD

Mr Moin Khan vs. Superintendent

WP/30697/2026HC Karnataka07 Oct 2026

Bench: B M SHYAM PRASAD

The Lead Factory vs. The Assistant Commissoner Of Commercial Taxes

WP/3661/2026HC Karnataka07 Oct 2026

Bench: B M SHYAM PRASAD

The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/3002/2026HC Karnataka07 Oct 2026

Bench: B M SHYAM PRASAD

Mr Ca Mukunda vs. Mr. Ca. Shiva Prakash H S

WP/29833/2026HC Karnataka07 Oct 2026

Bench: K. V. ARAVIND

M/S Padmavathi Associates vs. The Commercial Tax Officer

WP/29734/2026HC Karnataka06 Oct 2026

Bench: B M SHYAM PRASAD

M/S Z I Enterprises vs. Assistant Commissioner Of Commercial Taxes

WP/23993/2026HC Karnataka06 Oct 2026

Bench: B M SHYAM PRASAD

Uno In Quality Business Hotel vs. Commercial Tax Officer

WP/29585/2026HC Karnataka06 Oct 2026

Bench: B M SHYAM PRASAD

M/S R N Steels vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/27609/2026HC Karnataka06 Oct 2026

Bench: B M SHYAM PRASAD

M/S Ness Digital Engineering (INDIA) PVT LTD vs. Assistant Commissioner Of Central Tax

WP/24876/2026HC Karnataka05 Oct 2026

Bench: B M SHYAM PRASAD

Sri Kallanayakanahalli Nanjundappa Manjunath vs. State Of Karnataka

WP/28551/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

M/S Benaka Medicals vs. The Assistant Commissioner Of Commercial Taxes

WP/29646/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

Rightbrain Technologies Private Limited vs. State Of Karnataka

WP/22830/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

M/S.Crum Teogether vs. Assistant Commissioner Of Commercial Taxes Lgsto-091

WP/30036/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

M/S 3 Pace Power System vs. The State Of Karnataka

WP/30037/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

Royal Rail Hospitality vs. The Joint Commissioner Of Central Tax GST Appeals

WP/29543/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

M/S Shivneel Gas Sales vs. The Assistant Commissioner Of Commercial Taxes (Audit)

WP/13471/2026HC Karnataka30 Sept 2026

Bench: B M SHYAM PRASAD

M/S Vantage Advertising Private LTD vs. State Of Karnataka

RP/523/2025HC Karnataka30 Sept 2026

Bench: R DEVDAS

M/S National Mineral Development Corporation LTD vs. Union Of INDIA

WP/105385/2024HC Karnataka30 Sept 2026

Bench: ADDL. REGISTRAR JUDICIAL

M/S Ra Fitness Solutions PVT LTD vs. Government Of Karnataka

WP/24941/2023HC Karnataka29 Sept 2026

Bench: B M SHYAM PRASAD

M/S. Wisely Online Services Private Limited vs. The Deputy Commissioner Of Central Tax

WP/23382/2026HC Karnataka29 Sept 2026

Bench: B M SHYAM PRASAD

M/S. Karnataka Steel Suppliers vs. Union Of INDIA

WP/28830/2026HC Karnataka29 Sept 2026

Bench: B M SHYAM PRASAD

Gajanana Krishna Hegde vs. The Assistant Commissioner Of

WP/23786/2026HC Karnataka29 Sept 2026

Bench: B M SHYAM PRASAD

M/S. Goutham Constructions vs. The Joint Commissioner Of Central Tax GST Appeals- Ii

WP/30119/2026HC Karnataka29 Sept 2026

Bench: B M SHYAM PRASAD

M/S M Venkatarao Infra Structure vs. Tushar Giri Nath, Ias

CCC/173/2024HC Karnataka28 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

Sijo Sebastian vs. Union Of INDIA

WP/7362/2026HC Karnataka25 Sept 2026

Bench: B M SHYAM PRASAD

M/S Sanrachna Steel Design PVT LTD vs. Joint Commissioner Of Commercial Taxes

WP/21908/2026HC Karnataka25 Sept 2026

Bench: B M SHYAM PRASAD

M/S 24 X 7 Total Water Solutions vs. Assistant Commissioner

WP/13942/2026HC Karnataka25 Sept 2026

Bench: B M SHYAM PRASAD

Sri. K V Ranjith Kumar vs. Smt. Jamuna K N

COMAP/27/2026HC Karnataka25 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

Sri. K V Ranjith Kumar vs. Smt. Jamuna K N

COMAP/28/2026HC Karnataka25 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

Shri M N Kumar vs. The Principal Commissioner Of Central Tax

RP/169/2026HC Karnataka25 Sept 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sardar Electric House vs. The Joint Commissioner Of Commercial Taxes (Appeals)-1

RP/346/2026HC Karnataka25 Sept 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Dpj Bidar-Chincholi (Annuity) Road Project Private Limited vs. The Additional Director General

RP/527/2025HC Karnataka25 Sept 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sunrise Enterprises vs. The Union Of INDIA

WP/15752/2026HC Karnataka24 Sept 2026

Bench: B M SHYAM PRASAD

M/S Spectrum Tool Engineers Private Limited vs. The Additional Commissioner Of Commercial Taxes

STA/22/2025HC Karnataka24 Sept 2026

Bench: S.G.PANDIT,CHILLAKUR SUMALATHA

M/S Spectrum Tool Engineers Private Limited vs. The Additional Commissioner Of Commerical Taxes

STA/23/2025HC Karnataka24 Sept 2026

Bench: S.G.PANDIT,CHILLAKUR SUMALATHA

Sri.M.G.Ravikumar vs. The Assistant Commissioner Of Commercial Taxes Lgsto- 140

WP/21390/2026HC Karnataka24 Sept 2026

Bench: B M SHYAM PRASAD

M/S. Emjay Engineering Company vs. The Additional Commissioner Of Commercial Taxes

STA/19/2025HC Karnataka24 Sept 2026

Bench: S.G.PANDIT,CHILLAKUR SUMALATHA

The Assistant Commissioner Of Central Tax vs. Borg Warner INDIA Technical Center

WA/1523/2026HC Karnataka24 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Union Of INDIA vs. M/S Efd Induction PVT LTD

WA/1261/2026HC Karnataka24 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The Commissioner Of Central Tax vs. Spoton Logistics Private Limited

/1/2026HC Karnataka24 Sept 2026

Bench: R DEVDAS,K.MANMADHA RAO

Sri P.S. Sankar vs. M/S The Bangalore Printing And

COMAP/197/2026HC Karnataka23 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

The Executive Engineer vs. M/S Mycon Construction Limited

WA/1535/2026HC Karnataka23 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The Executive Engineer vs. M/S Apoorva Constructions Co

WA/136/2026HC Karnataka23 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Sri. Krishna Prasad.H.K vs. Sri. Raghavesh Kumar Swamy

MFA/6886/2025HC Karnataka23 Sept 2026

Bench: SHIVASHANKAR AMARANNAVAR

The Oriental Insurance Co LTD vs. Sri Krishna Prasad H K

MFA/3165/2025HC Karnataka23 Sept 2026

Bench: SHIVASHANKAR AMARANNAVAR

Mr. K Vasudeva vs. T Eshwarappa

COMAP/417/2026HC Karnataka22 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

Shri.B.T.Siddappa (Shri.Budanoor Thammaiah Siddappa) vs. The Assistant Commissioner Of Commercial Taxes

WP/28817/2026HC Karnataka19 Sept 2026

Bench: B M SHYAM PRASAD

Shri B T Siddappa vs. The Assistant Commissioner Of

WP/29033/2024HC Karnataka19 Sept 2026

Bench: B M SHYAM PRASAD

M/S Sanjay Chemicals vs. The State Of Karnataka

WP/102056/2025HC Karnataka18 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The Joint Commissioner Of Commercial Taxes (Appeals)-6 vs. M/S. Alankar Stones Private Limited

STRP/61/2025HC Karnataka17 Sept 2026

Bench: S.G.PANDIT,CHILLAKUR SUMALATHA

The Commissioner Of Central Excise And Central Tax vs. M/S Mangalore Refinery And Petrochemicals Limited

CEA/34/2024HC Karnataka17 Sept 2026

Bench: S.G.PANDIT,CHILLAKUR SUMALATHA

The Principal Commissioner Of Central Tax vs. M/S.Bangalore Electricity Supply Company Limited

WA/290/2025HC Karnataka17 Sept 2026

Bench: S.G.PANDIT,CHILLAKUR SUMALATHA

Union Of INDIA vs. M/S Karnataka Power Corporation Limited

WA/1272/2026HC Karnataka17 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The Deputy Commissioner Of Central Tax vs. M/S Lakshmi Venkateshwara

WA/1285/2026HC Karnataka17 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Pramod Agarwal vs. Union Of INDIA

WP/29128/2026HC Karnataka16 Sept 2026

Bench: B M SHYAM PRASAD

The Commissioner Of Central Tax - GST vs. M/S Wipro LTD

CEA/18/2025HC Karnataka16 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The Commissioner Of Central Tax vs. M/S Jeans Knit Private Limited

WA/966/2026HC Karnataka16 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Sine Powertek Systems vs. The State Of Karnataka

WP/28940/2026HC Karnataka16 Sept 2026

Bench: B M SHYAM PRASAD

M/S Ss Decor vs. The Joint Commissioner Of Commercial Tax Appeals - 9

WP/28907/2026HC Karnataka15 Sept 2026

Bench: B M SHYAM PRASAD

Sri Maruthi Stone Crusher vs. The Assistant Commissioner Of Commercial Taxes

WP/16398/2026HC Karnataka15 Sept 2026

Bench: B M SHYAM PRASAD

M/S Pooja Packing Industries vs. M/S Jodhani Papers Private Limited

COMAP/643/2025HC Karnataka15 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

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