Karnataka High Court GST Judgments — 2026

924 judgments, newest first. Page 10 of 10.

M/S Pragathi Concretes And Construction vs. The Commissioner Of Commercial Taxes

WP/37999/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Pragathi Enterprises vs. The Commissioner Of Commercial Taxes

WP/37972/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

Sri Paramesh Ramappa vs. The Assisstant Commissioner Of

WP/412/2026HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Informart (INDIA) Private Limited vs. The Asst Commissioner Of Commercial Taxes

WP/38828/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Informart (INDIA) Private LTD vs. Joint Commissioner Of Commercial Taxes

WP/38839/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

Mrs. Jamuna vs. The Joint Commissioner Of Commercial Taxes (Appeals)

WP/38162/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Pragathi Enterprises vs. The Commissioner Of Commercial Taxes

WP/38059/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

Bremels Rubber Industries Private Limited vs. Karnataka State Road Transport Corporation

WP/23225/2023HC Karnataka12 Jan 2026

Bench: M.G.S. KAMAL

Sri Abhilash Gurupadappa Maralappanavar vs. The Assistant Commissioner

WP/109256/2025HC Karnataka12 Jan 2026

Bench: K.S.HEMALEKHA

The Suavity Otium Residents Welfare Association vs. State Of Karnataka

WP/31900/2024HC Karnataka12 Jan 2026

Bench: SURAJ GOVINDARAJ

M/S Udayshivakumar vs. Deputy Commissioner Of Commercial Taxes

RP/100090/2025HC Karnataka12 Jan 2026

Bench: SURAJ GOVINDARAJ

M/S Amigo Vending Machines vs. The Union Of INDIA

WP/20866/2025HC Karnataka12 Jan 2026

Bench: S.R.KRISHNA KUMAR

M/S Patel Metal Mart vs. The Commercial Tax Officer

WP/257/2026HC Karnataka12 Jan 2026

Bench: S SUNIL DUTT YADAV

E Ishitha vs. Assistant Commissioner Of Commercial Taxes

WP/23/2026HC Karnataka12 Jan 2026

Bench: M.NAGAPRASANNA

M/S. Shree Mallikarjuna Enterprises vs. State Of Karnataka

WP/315/2026HC Karnataka09 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S. National Academy For Learning (Nafl Trust) vs. Directorate General Of GST Intelligence

WP/38762/2025HC Karnataka09 Jan 2026

Bench: S SUNIL DUTT YADAV

Sri V S Paramesh vs. Assistant Commissioner Of Commercial Taxes

WP/34514/2025HC Karnataka08 Jan 2026

Bench: S SUNIL DUTT YADAV

Shri Ganesh S/O Devappa Naik vs. The Executive Engineer

WP/103673/2025HC Karnataka08 Jan 2026

Bench: LALITHA KANNEGANTI

M/S. J. C. Prakash Infrastructure PVT. LTD vs. Mysore Urban Development Authority

CMP/173/2025HC Karnataka08 Jan 2026

Bench: ASHOK S.KINAGI

M/S Pragathi Associates vs. The Commissioner Of Commercial Taxes

WP/37461/2025HC Karnataka07 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S. Best Corrugators vs. Union Of INDIA

WP/12655/2024HC Karnataka07 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Agromatica Engineering vs. Assistant Commissioner Of Commercial Taxes

WP/35159/2025HC Karnataka07 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Sadiya Constructions vs. The State Of Karnataka

WP/27569/2025HC Karnataka05 Jan 2026

Bench: S SUNIL DUTT YADAV

Sri Hanumantappa Fakkirappa Koravar vs. The Deputy Commissioner

WP/108727/2025HC Karnataka05 Jan 2026

Bench: K.S.HEMALEKHA

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