Karnataka High Court GST Judgments — 2026

923 judgments, newest first. Page 7 of 10.

The Commissioner Of Commercial Taxes vs. Villaland Developers Private Limited

STRP/74/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Joint Commissioner Of Commercial Taxes vs. M/S Sai Radha Developers (R)

STRP/49/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S Astro Builders & Developers

STRP/72/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S Purvankara Projects Limited

STRP/76/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Mohan Lal Jindal vs. Additional Commissioner Of Commercial Taxes

STA/133/2012HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S. Sumon Associates

STRP/6/2020HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Joint Commissioner Of Commercial Taxes vs. Bren Corporation

STRP/25/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sterling Developers Private Limited vs. The Additional Commissioner Of Commercial Taxes

STA/13/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Assistant Commissioner Of Commercial Taxes vs. M/S Millennia Ventures And Projects PVT. LTD

STRP/2/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S. Elegant Properties

STRP/73/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The State Of Karnataka vs. M/S Vaswani Estates Developers

STRP/181/2018HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S H M Infratech PVT LTD vs. The Additional Commissioner Of Commercial Taxes (Zone) - 1

STA/8/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The State Of Karnataka vs. Sri H S Harikrishna

STRP/18/2020HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S. Manito Builders

STRP/77/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Commissioner Of Commercial Taxes vs. M/S. Fortious Infradevelopers LLP

RP/404/2025HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. Villaland Developers Private Limited

STRP/71/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. Ashwini Builders

STRP/1/2020HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S Nermitee Constructions

STRP/5/2020HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The State Of Karnataka vs. M/S Golden Gate Properties Limited

STRP/182/2018HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Shri S S Manjunath vs. The State Of Karnataka

WP/7817/2026HC Karnataka17 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

M/S Sterling Developers Private Limited vs. The Additional Commissioner Of Commercial Taxes

STA/15/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S H M Infratech PVT LTD vs. The Additional Commissioner

STA/10/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sterling Developers Private Limited vs. The Additional Commissioner Of Commercial Taxes

STA/14/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Commissioner Of Commercial Taxes (Zone)-1 vs. Fortious Infra Developer LLP

RP/403/2025HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Commissioner Of Commercial Taxes vs. M/S. Fortious Infradevelopers LLP

RP/405/2025HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sterling Developers Private Limited vs. The Additional Commissioner Of Commercial Taxes

STA/17/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. Purvankara Projects Limited

STRP/4/2020HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sterling Developers Private Limited vs. The Additional Commissioner Of Commercial Taxes

STA/16/2022HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Commercial Taxes vs. M/S Keerthi Estates PVT Limited

STRP/75/2019HC Karnataka17 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Felicity Adobe LLP vs. Assistant Commissioner Of Central Tax

WP/10343/2026HC Karnataka16 Apr 2026

Bench: S SUNIL DUTT YADAV

Sri A.R. Raghu vs. The State Of Karnataka

WP/4781/2026HC Karnataka16 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

Hi Tech Services vs. Office Of The Superintendent

WP/6044/2026HC Karnataka16 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Daivik Developers vs. State Of Karnataka

WP/10246/2026HC Karnataka16 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Asn Infra vs. The State Of Karnataka

WP/7904/2026HC Karnataka16 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

Sri M Chandrashekar vs. The State Of Karnataka

WP/7952/2026HC Karnataka16 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

M/S M R K Enterprises vs. The Commissioner Of Commercial Taxes

WP/7845/2026HC Karnataka15 Apr 2026

Bench: S SUNIL DUTT YADAV

Mir Altaf Hussain vs. The Union Of INDIA

WP/7788/2026HC Karnataka15 Apr 2026

Bench: S SUNIL DUTT YADAV

Somil Kumar Mittal vs. Union Of INDIA

WP/8513/2026HC Karnataka15 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S. Poojasri Interiors vs. Assistant Commissioner Of Commercial Taxes

WP/7294/2026HC Karnataka15 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Inaya Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/7830/2026HC Karnataka15 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S South INDIA Company vs. The Commissioner Of Commercial Taxes

WP/7795/2026HC Karnataka15 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Samaraat Agencies vs. The State Of Karnataka

WP/8832/2026HC Karnataka10 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

Sri K M Jayesh (Managing Partner) vs. State Of Karnataka

STRP/51/2025HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Emjay Engineering Company vs. The Additional Commissioner Of Commercial Taxes

STA/20/2025HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Lufthansa Technik Services INDIA PVT. LTD vs. Union Of INDIA

CEA/18/2026HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Vignesh Healthcare PVT LTD vs. Assistant Commissioner

WP/10783/2026HC Karnataka09 Apr 2026

Bench: S SUNIL DUTT YADAV

The Principal Commissioner Of Central Tax vs. M/S Bengaluru Electricity Supply Company Limited

WA/1651/2024HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Principal Commissioner Of Central Tax-GST vs. Mphasis LTD

CEA/27/2024HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S G S And Company vs. The State Of Karnataka

WP/6552/2026HC Karnataka09 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S G S And Company vs. The State Of Karnataka

WP/8855/2026HC Karnataka09 Apr 2026

Bench: S SUNIL DUTT YADAV

The Principal Commissioner Of Central Tax vs. M/S Bangalore Electricity Supply Company Limited

WA/1730/2024HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Principal Commissioner Of Central Tax vs. M/S Bangalore Electricity Supply Company Limited

WA/1697/2024HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Principal Commissoner Of Central Tax vs. M/S Bangalore Electricity Supply Company Limited

WA/1747/2024HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Union Of INDIA vs. Sri. Ankit Bansal

WA/222/2023HC Karnataka09 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Sri Bal Kishan Agarwal vs. The Assistant Commissioner Central Tax

WP/9013/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Mangalore Internet City PVT LTD vs. The Superintendent Of Central Tax

WP/6388/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

Sri Bal Kishan Agarwal vs. The Assistant Commissioner Central Tax

WP/9034/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

Mrs. Sameena Ahmed Sharieff vs. Assistant Commissioner Of Central Tax

WP/8638/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Unnathi Digital Edge (P) Limited vs. The Assistant Commissioner Of Central Taxes

WP/7913/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S United Constructions vs. Assistant Commissioner Of Central Tax

WP/5891/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

Darasi Yogeesh vs. State Of Karnataka

WP/8637/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S United Constructions vs. Assistant Commissioner Of Central Tax

WP/5439/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Nexus It World vs. The State Of Karnataka

WP/4129/2026HC Karnataka08 Apr 2026

Bench: S SUNIL DUTT YADAV

Sri Lakshminarasimha Agro Foods vs. The Assistant Commissioner Of Commercial Taxes

WP/6925/2026HC Karnataka07 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Nice Fabricators vs. The Assistant Commissioner Of Commercial Taxes

WP/7867/2026HC Karnataka07 Apr 2026

Bench: S SUNIL DUTT YADAV

The Stems N Leaves International vs. The Superintendent Of Central Tax (GST)

WP/5445/2026HC Karnataka07 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Kiran Enterprises vs. The State Of Karnataka

WP/8425/2026HC Karnataka06 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

M/S Atria Convergence Technologies LTD vs. Deputy Commissioner Of Commercial Taxes

STRP/2/2026HC Karnataka02 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Pathways Marketing And Consulting Group vs. Assistant Commissioner Of Commercial Tax

WP/9621/2026HC Karnataka02 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Manish Fashions vs. The State Of Karnataka

WP/9230/2026HC Karnataka02 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Lakshmi And Co vs. The Assistant Commissioner Of Commercial Taxes

WP/9275/2026HC Karnataka02 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Reliflex Exim Services (Opc) PVT LTD vs. Assistant Commissioner Of Commercial Taxes

WP/6583/2026HC Karnataka02 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Activeiq Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/9748/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

Dantaramakki Ajjappa Prakash vs. The Commissioner Of Commercial Taxes

WP/8450/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

Shri Mohammed Kamran vs. The Principal Commissioner Of Commercial Tax

WP/6450/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Talampally Properties vs. The Superintendent

WP/9602/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

Nutvita Foods Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/7122/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Pathways Marketing And Consulting Group vs. Assistant Commissioner Of Commercial Tax

WP/9669/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

Dhiraj Kumar vs. The State Of Karnataka

WP/8890/2026HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

Sri. A S Sampath Kumar vs. Government Of Karnataka

WP/34630/2025HC Karnataka01 Apr 2026

Bench: S SUNIL DUTT YADAV

Micro Tech Cnc vs. The Assistant Commissioner Of Commercial Taxes (Audit) - 6.7

WP/8247/2026HC Karnataka27 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Mathrushree Enterprises vs. The Superintendent Of Central Tax

WP/9800/2026HC Karnataka27 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Nevada Office Systems vs. Deputy Commissioner Of Commercial Taxes

WP/6848/2026HC Karnataka27 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Acruti Design Services vs. Office Of The Deputy Commissioner Of Commercial Taxes

WP/7854/2026HC Karnataka25 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Mahi Enterprises vs. State By

CRL.P/1022/2025HC Karnataka25 Mar 2026

Bench: M.NAGAPRASANNA

Sri Hanumantharaju vs. The State Of Karnataka

WP/27938/2023HC Karnataka25 Mar 2026

Bench: M.G.S. KAMAL

H1 Car Care vs. State Of Karnataka

CRL.P/2309/2026HC Karnataka25 Mar 2026

Bench: M.NAGAPRASANNA

Mr Mansoor Naghnoor vs. Smt Shahnaz Bano

WP/22558/2021HC Karnataka25 Mar 2026

Bench: VIJAYKUMAR A. PATIL

M/S Sarah vs. Assistant Commissioner Central Tax

WP/7319/2026HC Karnataka24 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Maruthi Mechanical And Electricals PVT. LTD vs. Joint Commissioner Of Central Tax (GST)

WP/5490/2026HC Karnataka24 Mar 2026

Bench: S SUNIL DUTT YADAV

Ganges International PVT LTD vs. Assistant Commissioner Of Tax

WP/6885/2026HC Karnataka24 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S B S Burraq Alumin Alloys vs. The Commissioner Of Central Tax

WP/7613/2026HC Karnataka24 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Neotys Software Products Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/6658/2026HC Karnataka23 Mar 2026

Bench: S SUNIL DUTT YADAV

Sri Pokala Malleshwara Reddy vs. The Commissioner Of Central Tax

WP/11352/2025HC Karnataka18 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. R. R. Services vs. The Commissioner Of Commercial Taxes

WP/8437/2026HC Karnataka18 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Merushikhar Infra LLP vs. The Union Of INDIA

WP/23916/2025HC Karnataka18 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Emmanuvel Scrap Works Private Limited vs. Commercial Tax Officer (Enforcement)-2

WP/4451/2026HC Karnataka18 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Bnn Constructions Private Limited vs. The Deputy Commissioner Of Commercial Taxes (Audit)-5.11

WP/6911/2026HC Karnataka18 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Renuka Patterns vs. The Assistant Commissioner

WP/8074/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

Prakash K B vs. The Commercial Tax Officer

WP/7662/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

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