Karnataka High Court GST Judgments — 2026

924 judgments, newest first. Page 8 of 10.

Prakash K B vs. The Commercial Tax Officer

WP/7662/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S S P Metals vs. Additional Commissioner Of Commercial Taxes

WP/4273/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Lakshmi Engineering Works vs. The Assistant Commissioner Of

WP/7034/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

Assistant Commissioner Of Central Taxes vs. M/S Merck Life Science Private Limited

WA/126/2026HC Karnataka17 Mar 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S S P Metals vs. Additional Commissioner Of Commercial Taxes

WP/4225/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

Mrs. Farheen Banu vs. Superintendent Of Central Tax

WP/6756/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

Assistant Commissioner Of Central Taxes vs. M/S. Merck Life Science Private Limited

WA/119/2026HC Karnataka17 Mar 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Assistant Commissioner Of Central Taxes vs. M/S Merck Life Science Private Limited

WA/140/2026HC Karnataka17 Mar 2026

Bench: S.G.PANDIT,K. V. ARAVIND

K B S Enterprises vs. Superintendent

WP/1287/2026HC Karnataka17 Mar 2026

Bench: S SUNIL DUTT YADAV

Assistant Commissioner Of Central Taxes vs. M/S Merck Life Science Private Limited

WA/122/2026HC Karnataka17 Mar 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Maruthi Departmental Stores vs. The Assistant Commissioner Of Commercial Taxes

WP/8554/2026HC Karnataka13 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Audio Zone vs. The Commercial Tax Officer

WP/8083/2026HC Karnataka13 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. S R S Electronics vs. Superintendent Of Central Tax

WP/8495/2026HC Karnataka13 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Valente Lifespace Creators PVT. LTD vs. Commercial Tax Officer

WP/8393/2026HC Karnataka13 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Karnataka Silk And Sarees vs. The Joint Commisioner Of Commercial Taxes

WP/7322/2026HC Karnataka13 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S V Govindappa Constructions vs. The Assistant Commissioner

WP/7938/2026HC Karnataka13 Mar 2026

Bench: S SUNIL DUTT YADAV

Sri Prathap E vs. Assistant Commissioner Of Commercial Taxes

CRL.P/2736/2026HC Karnataka12 Mar 2026

Bench: S RACHAIAH

Smt. Revathi E vs. Smt. Vijaya G

CRL.P/2464/2026HC Karnataka12 Mar 2026

Bench: S RACHAIAH

M/S F R Steel Traders vs. Assistant Commissioner Of Commercial Taxes

WP/7734/2026HC Karnataka12 Mar 2026

Bench: S SUNIL DUTT YADAV

The Assistant Commissioner (Hpu) vs. M/S. B. G. Granites

WA/2137/2025HC Karnataka12 Mar 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S B H Gangadharachar Contractor vs. State Of Karnataka

WP/5354/2025HC Karnataka12 Mar 2026

Bench: SACHIN SHANKAR MAGADUM

M/S Manjunatha Exports vs. The Deputy Commissioner Of Central Tax

WP/6883/2026HC Karnataka11 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Bangalore Agro Inputs And Consultancy Services vs. The State Of Karnataka

WP/3961/2026HC Karnataka11 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Easyship Technologies PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/6902/2026HC Karnataka11 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Time Technoplast LTD vs. The Union Of INDIA

WP/5460/2023HC Karnataka11 Mar 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Aviation Management Sales Llc vs. The Union Of INDIA

WP/22257/2022HC Karnataka11 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Rizmaq International PVT LTD vs. Commercial Tax Officer

WP/7796/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Vijaya Stone Crusher vs. Union Of INDIA

WP/7636/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

Sri V S Paramesh vs. Joint Commissioner Of Commercial Taxes (Appeals)

WP/4692/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S S.L.V Concretes vs. The Deptuty Commisisoner Of Commercial Taxes (Audi)-4.12

WP/5563/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Sarah vs. The Superintendent Of Central Tax

WP/7184/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. B. H. Gangadharachar Contractor vs. State Of Karnataka

WP/4285/2025HC Karnataka10 Mar 2026

Bench: SACHIN SHANKAR MAGADUM

M/S. Jupiter Ventures vs. Superintendent

WP/7301/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

Sri Raghuveer Sales vs. The Commercial Tax Officer

WP/6326/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Sri. Kendaganneshwara Swamy Traders vs. Commercial Tax Officer

WP/5037/2026HC Karnataka10 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S V V Associates vs. The Commissioner Of Customs

WP/23945/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Vaibhav International vs. The Commissioner Of Customs

WP/17776/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Hope Impex vs. The Commissioner Of Customs

WP/24211/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S V V Associates vs. The Commissioner Of Customs

WP/24135/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Vv Associates vs. The Commissioner Of Customs

WP/33844/2024HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Vaibhav International vs. The Commissioner Of Customs

WP/24075/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Vv Associates vs. The Commissioner Of Customs

WP/18319/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S. Hope Impex vs. The Commissioner Of Customs

WP/33855/2024HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Hope Impex vs. The Commissioner Of Customs

WP/18324/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

M/S Hope Impex vs. The Commissioner Of Customs

WP/24222/2025HC Karnataka09 Mar 2026

Bench: S.R.KRISHNA KUMAR

The Registrar vs. Sri.Narayana Murthy H.M

WA/1867/2024HC Karnataka06 Mar 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S. Reliflex Exim Services (Opc) PVT. LTD vs. Assistant Commissioner Of Commercial Taxes

WP/4388/2026HC Karnataka05 Mar 2026

Bench: S SUNIL DUTT YADAV

Shri Shantesh Gureddi vs. Assistant Director

WP/4000/2026HC Karnataka05 Mar 2026

Bench: SACHIN SHANKAR MAGADUM

Digital Risk Mortgage Services Llc vs. Office Of The Professional Tax Officer

WP/4459/2026HC Karnataka05 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Sri Padmavathi Marketing vs. The Assistant Commissioner Of Commercial Taxes

WP/373/2026HC Karnataka04 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. B G Keshava Reddy vs. Superintendent, Central Tax

WP/5736/2026HC Karnataka04 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Merck Life Science Private Limited vs. Additional Commissioner Of Central Tax

WP/6156/2026HC Karnataka04 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Bhawar Life Style vs. Assistant Commissioner Of Central Tax

WP/1729/2026HC Karnataka04 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Nd Developers Private LTD vs. Ritesh Raushan

CRL.P/11207/2025HC Karnataka04 Mar 2026

Bench: M.NAGAPRASANNA

M/S Bhawar Life Style vs. Assistant Commissioner Central Tax

WP/1664/2026HC Karnataka04 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Hyperartho Industries vs. The Assistant Commissioner Commercial Taxes (Audit)-3.7, Dgsto-03

WP/6787/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

Mass Engineering Technologies Private Limited vs. The Superintendent Of Central Tax

WP/5966/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. J K Associates vs. The State Of Karnataka

WP/4954/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S J K Associates vs. The State Of Karnataka

WP/778/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Mahalakshmi Agencies vs. The Assistant Commissioner Of Commercial Taxes

WP/6872/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Shiva Trading vs. The Assistant Commissioner Of Commercial Taxes

WP/5644/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S. Sri Venkateswara Developers vs. The Joint Commissioner Of Commercial Taxes (Appeals)-8

WP/6358/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

Mrs Zeba Firoz vs. The State Of Karnataka

WP/4088/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

Ischolar Education Services Private Limited vs. The Assistant Commissioner Of

WP/5934/2026HC Karnataka03 Mar 2026

Bench: S SUNIL DUTT YADAV

M/S Hotel Royal Suits vs. The State Of Karnataka

WP/6543/2026HC Karnataka27 Feb 2026

Bench: S SUNIL DUTT YADAV

Commissioner (Appeals) vs. M/S Trinity Beverages Private Limited

WA/1997/2025HC Karnataka26 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Jupiter Ventures vs. Assistant Commissioner Of Central Tax

WP/3353/2026HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

Mr. Shakeel Ahmed vs. Asst. Commissioner Of Commercial Taxes

WP/3682/2026HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Medizen Labs Private Limited vs. The Assistant Commissioner Of Central Tax

WP/5225/2026HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. M B S Traders vs. Assistant Commissioner Of Commercial Taxes (Enforcement)

WP/1436/2026HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Lokesh Works Contractor vs. The Commissioner Of Commercial Taxes

WP/39091/2025HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Hardcore Securitys vs. The Commissioner Of Commercial Taxes

WP/3739/2026HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Sreekrish Books And Stationeries vs. The Commissioner Of Central Taxes

WP/3406/2026HC Karnataka25 Feb 2026

Bench: S SUNIL DUTT YADAV

Sri Durga Metal Works vs. Assistant Commissioner

WP/35881/2025HC Karnataka24 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Hi-Tech Concrete INDIA Private LTD vs. The Superintendent Of Central Tax

WP/4100/2026HC Karnataka24 Feb 2026

Bench: S SUNIL DUTT YADAV

Smt Muninarasamma vs. M/S Ksm Niketan PVT LTD

COMAP/588/2025HC Karnataka24 Feb 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Pots And Pans vs. M/S Meyer Housewares INDIA Private LTD

CP/319/2025HC Karnataka23 Feb 2026

Bench: P SREE SUDHA

P. Puttaswamy vs. Chief Engineer

WP/18694/2023HC Karnataka23 Feb 2026

Bench: M.G.S. KAMAL

M/S Suf Enterprises vs. Assistant Commissioner Central Tax

WP/39384/2025HC Karnataka20 Feb 2026

Bench: S SUNIL DUTT YADAV

Falcon Property Management Services vs. United Breweries (Holdings) Limited

CA/90/2025HC Karnataka20 Feb 2026

Bench: SURAJ GOVINDARAJ

Commercial Tax Officer vs. M/S Aaiz Steel

WA/1232/2025HC Karnataka19 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Assistant Commissioner Of Commercial Taxes vs. M/S Aaiz Steel

WA/1212/2025HC Karnataka19 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Commercial Tax Officer vs. M/S Aaiz Steel

WA/1229/2025HC Karnataka19 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Commissioner Of Central Excise And Central Tax vs. M/S Yojaka INDIA Private Limited

CEA/46/2025HC Karnataka19 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Lufthansa Technik Services INDIA PVT LTD vs. Union Of INDIA

WP/38929/2025HC Karnataka19 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Bangalore Steel Distributors vs. Assistant Commissioner Of Central Tax

WP/2175/2026HC Karnataka19 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Sri Mallikarjuna Engineering Works vs. The Union Of INDIA

WP/1187/2026HC Karnataka18 Feb 2026

Bench: S SUNIL DUTT YADAV

Sri. Tejas Alias Mukesh vs. B Hanumantha S/O Sanna Yankappa

CRL.P/104506/2025HC Karnataka18 Feb 2026

Bench: V.SRISHANANDA

Sri Yankanna vs. Dy Commissioner Of Commercial Taxes

WP/200793/2026HC Karnataka18 Feb 2026

Bench: PRADEEP SINGH YERUR

M/S. Omkar Parimal Mandir vs. The Assistant Commissioner Of Commercial Taxes

WP/3429/2026HC Karnataka18 Feb 2026

Bench: S SUNIL DUTT YADAV

Sri. Tejas Alias Mukesh vs. B Hanumantha S/O Sanna Yankappa

CRL.P/104510/2025HC Karnataka18 Feb 2026

Bench: V.SRISHANANDA

Md Javed vs. Dy Commissioner

WP/200797/2026HC Karnataka18 Feb 2026

Bench: PRADEEP SINGH YERUR

M/S Ganesh Furniture vs. The Commercial Tax Officer

WP/3373/2026HC Karnataka18 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Diya Consulting Services vs. Assistant Commissioner Of Commercial Taxes

WP/37567/2025HC Karnataka17 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Sri Nandi Khadi Gramodyoga Sangha vs. State Of Karnataka

WP/4831/2026HC Karnataka17 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Sri Lakshmi Ranganatha Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/39658/2025HC Karnataka17 Feb 2026

Bench: S SUNIL DUTT YADAV

The Managing Director Ksrtc vs. Shivanna K

MFA/1767/2023HC Karnataka17 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Mysore Mercantile Co LTD vs. The Commissioner Of Commercial Taxes

WP/1760/2025HC Karnataka17 Feb 2026

Bench: S SUNIL DUTT YADAV

Shivanna K Since Dead By Legal Representatives Sharada R vs. The Managing Director

MFA/3226/2023HC Karnataka17 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Surya Vaibav vs. Assistant Commissioner Of Central Tax

WP/3019/2026HC Karnataka13 Feb 2026

Bench: S SUNIL DUTT YADAV

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