Karnataka High Court GST Judgments — 2026

924 judgments, newest first. Page 9 of 10.

Sln Enterprises vs. The Additional Commissioner

WP/4665/2026HC Karnataka13 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Sweet Home Constructions vs. Manjappa

CCC/918/2025HC Karnataka13 Feb 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

Renuka Patterns vs. The Assistant Commissioner Of Commercial Taxes

WP/4461/2026HC Karnataka12 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Padmavathi Dry Fruits vs. The Assistant Commissioner Of Commercial Taxes

WP/2400/2026HC Karnataka12 Feb 2026

Bench: S SUNIL DUTT YADAV

Sreekrishna Traders vs. State Of Karnataka

WA/2039/2025HC Karnataka12 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Karnataka Antibiotics And Pharmaceuticals Limited vs. Glatt Systems Private LTD

COMAP/665/2025HC Karnataka12 Feb 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Mounika Traders vs. Assistant Commissioner Of Commercial Taxes

WP/4160/2026HC Karnataka12 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Nayana Motors vs. The Commissioner Of Central Tax (Appeals)

WP/23271/2022HC Karnataka11 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Wagging Tail Pet Care Private Limited vs. Superintendent Of Central Tax

WP/4366/2026HC Karnataka11 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Srinivasa Enterprises vs. Assistant Commissioner Of Commercial Taxes

WP/4095/2026HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Spas Infrastructure PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/37033/2025HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Spas Infrastructure PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/29802/2025HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Spas Infrastructure PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/29819/2025HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Spas Infrastructure PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/37277/2025HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

Saibya Homes LLP vs. The Deputy Commissioner Of Commercial Taxes

WP/3942/2026HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Ganesh Furniture vs. The Assistant Commissioner Of Commercial Taxes (Lgsto-25)

WP/3340/2026HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

Swiggy Limited (Formerly Bundl Technologies Private Limited) vs. Green Finch Team Management Private Limited

COMAP/326/2025HC Karnataka10 Feb 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Prince Steel vs. The Assistant Commissioner Of Central Tax

WP/4003/2026HC Karnataka10 Feb 2026

Bench: S SUNIL DUTT YADAV

Mr G Vijaya Kumar vs. The Deputy Commissioner

WP/4429/2021HC Karnataka10 Feb 2026

Bench: M.G.S. KAMAL

M/S. Ns Tours And Travels vs. The Deputy Commissioner Of

WP/2854/2026HC Karnataka09 Feb 2026

Bench: S SUNIL DUTT YADAV

Mr Muheeb S @ Guddu vs. The State Of Karnataka

CRL.P/17605/2025HC Karnataka09 Feb 2026

Bench: SHIVASHANKAR AMARANNAVAR

M/S Altin Ricco Trading Corporation vs. The Suprintendent

WP/333/2026HC Karnataka06 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Sesha Tools Private Limited vs. Union Of INDIA

WP/3645/2026HC Karnataka06 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Super Wave Technology Private Limited vs. The Assistant Commissioner Of Central Tax

WP/39512/2025HC Karnataka06 Feb 2026

Bench: S SUNIL DUTT YADAV

Joint Commissioner Of Central Tax GST vs. M/S Bengaluru North University

WA/1673/2025HC Karnataka05 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S N M Krishnamurthy vs. Assistant Commissioner Of Commercial Taxes

WP/3191/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S N M Kirshnamurthy vs. Assistant Commissioner Of Commercial Taxes

WP/3194/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Dnc Infrastructure PVT LTD vs. Joint Commissioner

WP/33844/2025HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Pathways Marketing And Consulting Group vs. Assistant Commissioner Of Commercial Tax

WP/2915/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Manjunath Cargo vs. The Joint Commissioner Of Commercial Taxes

WP/28406/2025HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

Naqeeb Najeeb Mulla vs. Superintendent Of Central Tax

CRL.P/104956/2025HC Karnataka04 Feb 2026

Bench: V.SRISHANANDA

Shri. Ravikumar. B. T vs. Union Of INDIA

WP/3545/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

Southernstar Digital Communications Private Limited vs. The Joint Commissioner Of Commercial Taxes (Appeals)-9

WP/1472/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Chahana Enterprises vs. Superintendent

WP/3324/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Lalbagh Traders (Lubes) vs. Commercial Tax Officer

WP/1907/2026HC Karnataka04 Feb 2026

Bench: S SUNIL DUTT YADAV

Sri. Shankar S/O Late Appanna Boragall vs. The Principal Commissioner Of Central Tax

WP/100137/2026HC Karnataka03 Feb 2026

Bench: K.S.HEMALEKHA

M/S Adhi Easwer Trading Company vs. The Assistant Commissioner Of Commercial Taxes

WP/3005/2026HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

Superintendent Of Central Tax vs. M/S. Badrika Overseas PVT LTD

WA/2040/2025HC Karnataka03 Feb 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Live Rock Bangalore Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/38734/2025HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

B M Narase Gowda vs. State Of Karnataka

WP/3103/2026HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Gs E-Commerce Private Limited vs. Superintendent Of Central Tax

WP/867/2026HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Camden Town Technologies (P) Limited vs. Assistant Commissioner Of Commercial Taxes

WP/2573/2026HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S. Swastik Metals vs. The Commissioner Of Commercial Taxes

WP/2640/2026HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

M/S Edge Clothing vs. The Superintendent Of Central Tax

WP/2979/2026HC Karnataka03 Feb 2026

Bench: S SUNIL DUTT YADAV

Shri Vishal Durgadas Jaiwant vs. The Joint Commissioner Oc Commercial Taxes (Appeals)

WP/100561/2026HC Karnataka30 Jan 2026

Bench: K.S.HEMALEKHA

Mr.Riyaz Ahmed vs. Assistant Commissioner Of Commercial Taxes (Audit)-4

WP/2457/2026HC Karnataka29 Jan 2026

Bench: S SUNIL DUTT YADAV

Mr.Riyaz Ahmed vs. Assistant Commissioner Of Commercial Taxes (Audit)-4

WP/2101/2026HC Karnataka29 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S. Jaydeep Enterprises vs. State Of Karnataka

WP/1541/2026HC Karnataka29 Jan 2026

Bench: S SUNIL DUTT YADAV

The Joint Commissioner Of Commercial Taxes (Appeals)-1 vs. M/S Sardar Electric House

STRP/18/2024HC Karnataka28 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Joint Commissioner Of Commercial Taxes (Appeals-5) vs. M/S Anr Enterprises

STRP/16/2024HC Karnataka28 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

State Of Karnataka vs. Ms Indo Auto Tech Limited

STRP/55/2022HC Karnataka28 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The State Of Karnataka vs. M/S Fabcon Technologies PVT LTD

STRP/15/2024HC Karnataka28 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

State Of Karnataka vs. M/S Soundarya Decorators PVT LTD

STRP/59/2022HC Karnataka28 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Rahunath Marketing vs. Commercial Tax Officer

WP/1930/2026HC Karnataka28 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Pacific Sales Corporation vs. Joint Commissioner Of Commercial Taxes Appeals -8

WP/39523/2025HC Karnataka28 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Suf Enterprises vs. Superintendent, Central Tax

WP/720/2026HC Karnataka28 Jan 2026

Bench: S SUNIL DUTT YADAV

Shri Siddeshwara Steel And Cements vs. The Superintendent Of Central Tax

WP/26/2026HC Karnataka28 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Elecon Measurements Private Limited vs. The Commissioner Of Central Tax (Appeals-Ii)

WP/38767/2025HC Karnataka28 Jan 2026

Bench: S SUNIL DUTT YADAV

Transworld International Records And Data Management Services Private Limited vs. The Superintendent Of Central Tax

WP/35447/2025HC Karnataka27 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Sancheti Global Inc vs. The Union Of INDIA

WP/13213/2020HC Karnataka27 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Konkan Specialty Poly Products PVT LTD (Unit-5) vs. Union Of INDIA

WP/19754/2019HC Karnataka27 Jan 2026

Bench: S SUNIL DUTT YADAV

Stalwart Alloys INDIA LTD vs. State Of Karnataka

WP/38520/2025HC Karnataka27 Jan 2026

Bench: S SUNIL DUTT YADAV

Forceone Sd Private Limited vs. Karnataka Power Transmission Corporation Limited

WP/26719/2025HC Karnataka27 Jan 2026

Bench: SURAJ GOVINDARAJ

Drop Spirits vs. M/S Punarjani Projects PVT LTD

COMAP/539/2024HC Karnataka27 Jan 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Activeiq Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/1908/2026HC Karnataka23 Jan 2026

Bench: S SUNIL DUTT YADAV

Black Heron Value Growth LLP vs. Italix Living Spaces Private Limited

CMP/412/2025HC Karnataka22 Jan 2026

Bench: ASHOK S.KINAGI

M/S Sri Boomibalakan Metal And Alloys vs. Commercial Tax Oficer, Lgsto-81

WP/1644/2026HC Karnataka22 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S D S Engineering Works Lip vs. The Assistant Commissioner Of

WP/102205/2025HC Karnataka22 Jan 2026

Bench: K.S.HEMALEKHA

Shri M N Kumar vs. The Principal Commissioner Of Central Tax

WA/1375/2025HC Karnataka22 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Khayati Steel Industries Private Limited vs. Asst. Commissioner Of Commercial Taxes

WP/19353/2025HC Karnataka21 Jan 2026

Bench: S SUNIL DUTT YADAV

Divyasree Tarbus Builders Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/39323/2025HC Karnataka21 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Hind Trade Links vs. Joint Commissioner Of Commercial

WP/105434/2025HC Karnataka21 Jan 2026

Bench: K.S.HEMALEKHA

Anand Comforts PVT. LTD vs. The State Of Karnataka

WP/36762/2025HC Karnataka21 Jan 2026

Bench: B M SHYAM PRASAD

M/S Shri Keshav Cements And Infra LTD vs. The Deputy Commissioner

WP/109976/2025HC Karnataka21 Jan 2026

Bench: LALITHA KANNEGANTI

Dhruvdesh Metasteel PVT LTD vs. Union Of INDIA

WP/83417/2013HC Karnataka20 Jan 2026

Bench: K.S.HEMALEKHA

M/S. Vasundara Builders And Developers vs. The Assistant Commissioner Of Central Tax

WP/9470/2025HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

Prashanth A B vs. The Deputy Commissioner Of Commercial Taxes (Audit) 2.8

WP/1275/2026HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

Mantri Infrastructure Private LTD vs. The Union Of INDIA

WP/29167/2018HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S S C K Enterprises vs. The Joint Commissioner Of Commercial Taxes (Appeals)-5

WP/1273/2026HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S V Arun Kumar vs. The Union Of INDIA

WP/747/2025HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Sudha Sales Corporation vs. State Of Karnataka

WP/1084/2026HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S M C R Marketing vs. The Assistant Commissioner Of Central Tax

WP/5739/2025HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S S And J Associates vs. The Assistant Commissioner Of Commercial Taxes

WP/36054/2025HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

The Additional Commissioner Of Central Tax vs. M/S Apkon Ventures PVT LTD

WA/141/2025HC Karnataka20 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Priyadarshini Charitable And Educational Trust vs. The Deputy Commissioner Of Central Tax

WP/6854/2025HC Karnataka20 Jan 2026

Bench: S SUNIL DUTT YADAV

Sri. Mukund Agarwal vs. Commercial Tax Officer

CRL.P/6653/2025HC Karnataka19 Jan 2026

Bench: M.NAGAPRASANNA

Sri Balasubramanya vs. M/S Mysore Minerals Private LTD

COMAP/489/2025HC Karnataka19 Jan 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

Shri Pramod S/O Manohar Patil vs. The Additional Commissioner Of

WP/100329/2026HC Karnataka19 Jan 2026

Bench: K.S.HEMALEKHA

Shri Pramod S/O Manohar Patil vs. The Additional Commissioner Of

WP/100217/2026HC Karnataka19 Jan 2026

Bench: K.S.HEMALEKHA

Shri Ishwar Shambhu Hegde vs. The Executive Engineer

WP/104953/2025HC Karnataka19 Jan 2026

Bench: LALITHA KANNEGANTI

M/S Kranti Kannad Daily vs. State Of Karnataka

WP/200769/2025HC Karnataka19 Jan 2026

Bench: PRADEEP SINGH YERUR

Sri Balasubramanya vs. M/S Mysore Minerals Private LTD

COMAP/490/2025HC Karnataka19 Jan 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Pragathi Concretes And Construction vs. The Commissioner Of Commercial Taxes

WP/37976/2025HC Karnataka14 Jan 2026

Bench: S SUNIL DUTT YADAV

M/S Saidham Emporium vs. The Joint Commissioner Of Commercial

WP/200259/2026HC Karnataka14 Jan 2026

Bench: PRADEEP SINGH YERUR

M/S V V Associates vs. Surendra Paul Singh

CCC/743/2025HC Karnataka14 Jan 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S Hope Impex vs. Surendra Paul Singh

CCC/744/2025HC Karnataka14 Jan 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

M/S. Vaibhav International vs. Surendra Paul Singh

CCC/742/2025HC Karnataka14 Jan 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

The Joint Commercial Tax Commissioner vs. M/S. Aj Enterprises

WA/1837/2025HC Karnataka13 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S A J Enterprises vs. Sri Ranganath

CCC/1306/2025HC Karnataka13 Jan 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Travancore Minerals And Transport Company vs. Assistant Commissioner Of Commercial Taxes (Enf)-10

WP/38405/2025HC Karnataka13 Jan 2026

Bench: S SUNIL DUTT YADAV

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