M/S Sweet Home Constructions vs. Manjappa
Original PDF →CCC/918/2025HC KarnatakaGSTCNR KAHC01047579202513 February 2026Bench: CHIEF JUSTICE,C.M. POONACHA2 pages
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2026:KHC:8900-DB
CCC No. 918 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 13TH DAY OF FEBRUARY, 2026
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C.M. POONACHA
CIVIL CONTEMPT PETITION NO. 918 OF 2025
BETWEEN:
M/S SWEET HOME CONSTRUCTIONS
REPRESENTED BY
SRI SHIVANAND R SHETTY
AGED ABOUT 52 YEARS
PROPRIETOR
HAVING ITS PLACE OF BUSINESS AT
NO 8 GROUND FLOOR,
DATTATREYA COMPLEX
SAI MANDIR ROAD KARWAR 581306
…COMPLAINANT
(BY SRI. RAVIKIRAN P PAWAR, ADVOCATE)
AND:
1.
MANJAPPA
THE CHIEF ENGINEER
H AND FWDEW
BENGALURU - 560001
2.
THE GOVERNMENT OF KARNATAKA
REPRESENTED BY ITS ADDITIONAL
CHIEF SECRETARY
DEPARTMENT OF FINANCE
2ND FLOOR VIDHANA SOUDHA
Digitally
signed by
NIRMALA
DEVI
Location:
HIGH COURT
OF
KARNATAKA
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HC-KAR
NC: 2026:KHC:8900-DB
CCC No. 918 of 2025
DR AMBEDKAR VEEDHI
BANGALORE 560001
…ACCUSED
(BY SRI. S.H. RAGHAVENDRA, AGA FOR A2
A1 SERVED AND UNREPRESENTED)
THIS CCC IS FILED UNDER ARTICLE 215 OF THE
CONSTITUTION OF INDIA R/W SECTIONS 11 AND 12 OF THE
CONTEMPT OF COURTS ACT, 1971, BY THE COMPLAINANT,
PRAYING TO DIRECT THE ACCUSED TO COMPLY WITH THE
ORDER DATED 08.04.2025 AND REIMBURSE THE GST
AMOUNT IMMEDIATELY AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM:
HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C.M. POONACHA
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1.
Learned counsel for the complainant seeks to withdraw the present complaint.
2.
The complaint is, accordingly, closed. (VIBHU BAKHRU) CHIEF JUSTICE (C.M. POONACHA) JUDGE Vmb, List No.: 2 Sl No.: 9
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