Karnataka High Court GST Judgments — 2026

923 judgments, newest first. Page 4 of 10.

Shri. B M Mallappa vs. The Assistant Commissioner Of Commercial Taxes

WP/21271/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

Mky Alloys vs. The Principal Commissioner Of Central Tax

WP/13952/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

Sri. G P Anantharaju vs. The Joint Commissioner Of Commercial Taxes (Appeals )

WP/20360/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

M/S Toehold Travel And Photography Private Limited vs. Union Of INDIA

WP/19297/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

The Joint Commissioner Of Central Tax vs. Mr. Shankar Suresh

WA/1337/2026HC Karnataka14 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

M/S Toehold Travel And Photography Private Limited vs. Union Of INDIA

WP/19407/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

Durga Steel Corporation vs. The Superintendent Of Central Tax Range Asd-7

WP/20702/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Tpj Carriers vs. State Of Karnataka

WP/15838/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

M/S Baseerath Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/18371/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

M/S Universal Electricals (Ranjula Jain Ashok) vs. Additional Commissioner Of Central Tax (Appeals)

WP/17731/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

M/S Lotus Construction Corporation vs. Assistant Commissioner Of Central Tax

WP/19868/2026HC Karnataka14 Jul 2026

Bench: B M SHYAM PRASAD

M/S Shashhi Shekhar Enterprises vs. Union Of INDIA

WP/100636/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S Shri Tirupati Industries vs. Union Of INDIA

WP/100634/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Mr Yousuf S vs. The State Of Karnataka

CRL.P/12269/2023HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S V K Packers vs. Union Of INDIA

WP/100638/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S Shivam Industries vs. Union Of INDIA

WP/4331/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S R K Pan Masala PVT LTD vs. Union Of INDIA

WP/200402/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Mr Yousuf S vs. The State Of Karnataka

CRL.P/12268/2023HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S Ghodawat Fresheners LLP vs. Union Of INDIA

WP/100657/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Mr. Avinash M vs. The State Of Karnataka

CRL.P/12581/2023HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Sri Prashant Maruti Zine vs. State Of Karnataka

CRL.P/712/2024HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Mr.Yousuf S vs. The State Of Karnataka

CRL.P/6418/2025HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S Raj Pouches vs. Union Of INDIA

WP/100637/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

M/S Dhariwal Industries PVT LTD vs. Union Of INDIA

WP/3157/2026HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Mr Yousuf S vs. The State Of Karnataka

CRL.P/12267/2023HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Mr. Yousuf. S vs. The State Of Karnataka

CRL.P/11335/2023HC Karnataka13 Jul 2026

Bench: M.NAGAPRASANNA

Kaveri Ceramic World vs. The State Of Karnataka

WA/1287/2024HC Karnataka10 Jul 2026

Bench: D K SINGH,T.M.NADAF

M/S. Numeros Motors Private Limited vs. Assistant Commissioner Of Commercial Tax

WP/8981/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

D Kupendra Reddy vs. The Joint Commissioner Of Commercial Taxes

WP/14959/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

Smt P S Shamala vs. The Deputy Commissioner

WP/12641/2026HC Karnataka10 Jul 2026

Bench: R. NATARAJ

M/S Hardik Gowda vs. The Additional Commissioner Of Commercial Taxes (Enf)

WP/12182/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

M/S Horizon Enterprises vs. The Commissioner Of Central Tax

WP/9668/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Neeladri Pest Control Service vs. The Assistant Commissioner Of

WP/5776/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

Rajesh K N vs. Sri Umesh K R

RFA/1360/2026HC Karnataka10 Jul 2026

Bench: HANCHATE SANJEEVKUMAR

Smt Manjula vs. The Deputy Commissioner

WP/12580/2026HC Karnataka10 Jul 2026

Bench: R. NATARAJ

M/S Sree Lakshmi Hardware vs. The Superintendent Central Tax

WP/19955/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

Anuradha Holdings Private Limited vs. Indian Bank

WP/4432/2025HC Karnataka10 Jul 2026

Bench: SURAJ GOVINDARAJ

Vajra Associates vs. The Assistant Commissioner Of Commercial Taxes

WP/20297/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

M/S Satya Enterprises vs. The Assistant Commissioner Of Commercial Taxes (Audit) 4.3

WP/19967/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Comorin Consulting Services INDIA Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/9878/2026HC Karnataka10 Jul 2026

Bench: B M SHYAM PRASAD

Sri K V Nagaraj vs. The Deputy Commissioner

WP/26239/2025HC Karnataka10 Jul 2026

Bench: R. NATARAJ

M/S Yellalinga Electricals vs. The Additional Commissioner Of Commercial Taxes Zone 1

RP/483/2025HC Karnataka08 Jul 2026

Bench: S.G.PANDIT,RAJESH RAI K

M/S Yellalinga Electricals vs. The Additional Commissioner Of Commercial Taxes, Zone-1

STA/2/2024HC Karnataka08 Jul 2026

Bench: S.G.PANDIT,RAJESH RAI K

Shri Gunturi Jayaraj Daniel Raj vs. The Commercial Tax Officer (Enforcement ) 1

WP/18182/2026HC Karnataka08 Jul 2026

Bench: B M SHYAM PRASAD

Suresh Kumar Ganna vs. The Joint Commissioner Of Central Taxes

WP/12616/2026HC Karnataka08 Jul 2026

Bench: B M SHYAM PRASAD

M/S Lazard Infrastructure LLP vs. The Joint Commissioner Of Commercial Taxes (Admn)

WP/19622/2026HC Karnataka08 Jul 2026

Bench: B M SHYAM PRASAD

M/S. S2 Homes vs. State Of Karnataka

WP/17148/2026HC Karnataka08 Jul 2026

Bench: B M SHYAM PRASAD

M/S Vayuputra Electricals vs. Assistant Commissioner Of Commercial Taxes (Audit-1)

WP/19494/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Richpeace Unlimited vs. The Commissioner

WP/18320/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Sri Venkatasubbaiah C vs. Commercial Tax Officer

WP/18990/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Sri Venkatasubbaiah C vs. Commercial Tax Officer

WP/19972/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Shri Satish H E vs. The Assistant Commissioner Of Commercial Taxes Lgsto-215

WP/19693/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

M/S Bangalore Metro Rail Corporation LTD vs. Karnataka Appellate Authority For Advance Ruling

WP/192/2022HC Karnataka07 Jul 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Mr Chand Pasha vs. Union Of INDIA

WP/19738/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

M/S Sanjana Enterprises vs. The Commercial Tax Officer Sgsto-171, Tiptur

WP/19692/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Shri Dasari Rajakumara Contractor vs. The Joint Commissioner Of Commercial Tax (Appeals)

WP/19861/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Shri Mohammed Kamran vs. The Senior Intelligence Officer

WP/38771/2025HC Karnataka07 Jul 2026

Bench: M.NAGAPRASANNA

M/S. Silicon Valley High School (R) vs. Commissioner Of Central Tax (Appeal)-1

WP/19236/2026HC Karnataka07 Jul 2026

Bench: B M SHYAM PRASAD

Sri. Shashibhushana K vs. State By

CRL.P/9500/2023HC Karnataka06 Jul 2026

Bench: M.NAGAPRASANNA

R Prabhu vs. K Balamurugan

WP/25946/2024HC Karnataka06 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

M/S Khwaja Enterprises vs. Union Of INDIA

WP/9998/2020HC Karnataka03 Jul 2026

Bench: S.R.KRISHNA KUMAR

Kaladan Mohammed Haris vs. Union Of INDIA

WP/23939/2023HC Karnataka02 Jul 2026

Bench: M.G.S. KAMAL

B M Mumtaz Ali vs. Union Of INDIA

WP/23947/2023HC Karnataka02 Jul 2026

Bench: M.G.S. KAMAL

State Of Karnataka vs. H K Geetha

WA/2153/2025HC Karnataka02 Jul 2026

Bench: S.G.PANDIT,RAJESH RAI K

Commercial Tax Department vs. Official Liquidator Of M/S. Bpl Engineering LTD

CA/89/2025HC Karnataka02 Jul 2026

Bench: ANANT RAMANATH HEGDE

Omkara Assets Reconstruction Private Limited vs. The Official Liquidator Of

CA/49/2025HC Karnataka02 Jul 2026

Bench: ANANT RAMANATH HEGDE

M/S Arogya Aahaara vs. Smt Chandralekha

WP/9816/2026HC Karnataka02 Jul 2026

Bench: LALITHA KANNEGANTI

Nagaraj Nairy K vs. Union Of INDIA

WP/7228/2023HC Karnataka02 Jul 2026

Bench: M.G.S. KAMAL

Commercial Tax Department vs. Official Liquidator Of Bpl Engineering LTD

CA/86/2025HC Karnataka02 Jul 2026

Bench: ANANT RAMANATH HEGDE

M/S Arogya Aahaara vs. Smt Chandralekha

WP/10643/2026HC Karnataka02 Jul 2026

Bench: LALITHA KANNEGANTI

Mr. Masur Jagannath Rao Vindo Bhongale vs. The Assistant Commissioner Of Commercial Taxes (Audit) - 3.4

WP/10066/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

Mr. Masur Jagannath Rao Vindo Bhongale vs. The Assistant Commissioner Of Commercial Taxes (Audit)- 3.4

WP/9979/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

Klr Constructions vs. The Assistant Commissioner Of Commercial Taxes

WP/16841/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

M/S Gmv Interior Contractors vs. The Superintendent Of Central Tax

WP/18146/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

M/S Chahana Enterprises vs. The Joint Commissioner Of Central Tax

WP/19788/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

M/S Intellimech Systems vs. The Superinendent Of Central Tax

WP/7656/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

M/S Sri Krishna Hardware vs. The Union Of INDIA

WP/11196/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

M/S Ajagondanahalli Homes LLP vs. The State Of Karnataka

WP/19671/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

M/S Edge Solutions vs. The Joint Commisioner Of Central Tax

WP/19728/2026HC Karnataka01 Jul 2026

Bench: B M SHYAM PRASAD

The Commissioner Of Commercial Taxes vs. M/S Jindal Aluminium LTD

STRP/19/2020HC Karnataka30 Jun 2026

Bench: S.G.PANDIT,RAJESH RAI K

State Of Karnataka vs. M/S Blg And Sons

WA/261/2026HC Karnataka30 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S. Ramya Reprographic PVT. LTD vs. The Additional Director General Of Revenue Intelligence

WP/50357/2018HC Karnataka29 Jun 2026

Bench: M.G.S. KAMAL

M/S Gensler Design INDIA Private Limited vs. Joint Commissioner Of Commercial Taxes (Appeals-5)

WP/23034/2025HC Karnataka29 Jun 2026

Bench: B M SHYAM PRASAD

M/S Gensler Design INDIA Private Limited vs. Joint Commissioner Of Commercial Taxes (Appeals-5)

WP/22970/2025HC Karnataka29 Jun 2026

Bench: B M SHYAM PRASAD

M/S Gensler Design INDIA Private Limited vs. Joint Commissioner Of Commercial Taxes (Appeals-5)

WP/23048/2025HC Karnataka29 Jun 2026

Bench: B M SHYAM PRASAD

State Of Karnataka vs. Aam INDIA Manufacturing Corporation Private Limited

WA/1390/2024HC Karnataka25 Jun 2026

Bench: S.G.PANDIT,RAJESH RAI K

The State Of Karnataka vs. Yogisha R

WA/1951/2025HC Karnataka25 Jun 2026

Bench: S.G.PANDIT,RAJESH RAI K

M/S Sweet Home Constructions vs. Siddalingaiah

CCC/917/2025HC Karnataka25 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Empire Industries Limited vs. The Union Of INDIA

WP/33258/2024HC Karnataka25 Jun 2026

Bench: B M SHYAM PRASAD

M/S Terra Bespoke Build Private Limited vs. The Assistant Commissioner Of Commercial Taxes Lgsto 20

WP/15411/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Rishabh Constructions Private Limited vs. The Commissioner Of Commercial Taxes

WP/18660/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

Smt. Pushpavathi R vs. The Joint Commissioner Of Commercial Taxes

WP/15787/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

M/S Glazz Zone Projects vs. The Assistant Commissioner Of Commercial Taxes

WP/13688/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

M/S.Glacio Frozen Foods (P) Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/18412/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

Abdul Khader Basha vs. The Superintendent Of Central Tax

WP/16265/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Star Steel Exchange vs. The Assistant Commissioner Of Commercial Tax

WP/18038/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Sri Venkateshwara Plastic Industries vs. The Assistant Commissioner Of Commercial Tax

WP/18140/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

Godolo And Godolo Exports PVT LTD vs. Asst Commissioner Of Commercial Taxes

WP/15499/2026HC Karnataka24 Jun 2026

Bench: B M SHYAM PRASAD

Emisha Technology Solutions LLP vs. The Commercial Tax Officer Lgsto - 37

WP/18326/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

Sri Girish Somappa Poojary vs. The Deputy Commissioner Of Commercial Taxes

WP/18123/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

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