R Prabhu vs. K Balamurugan
Original PDF →WP/25946/2024HC KarnatakaGSTCNR KAHC01054845202406 July 2026Bench: S.G.PANDIT,K.MANMADHA RAO3 pages
For Petitioner: SRI. TARSEM CHAND GUPTA., ADVOCATEFor Respondent: SRI. SHARASCHANDRA RAMESH DODAWAD., CGC FOR R1 TO R5
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2026:KHC:33679-DB
WP No. 25946 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF JULY, 2026
PRESENT
THE HON'BLE MR. JUSTICE S.G.PANDIT
AND
THE HON'BLE DR. JUSTICE K.MANMADHA RAO
WRIT PETITION NO.25946 OF 2024 (S-CAT)
BETWEEN:
R. PRABHU
S/O SHRI RAMU.
AGE ABOUT 43 YEARS,
R/O DOOR NO.15,
2ND CROSS, FLOWER GARDEN,
MYSORE ROAD,
BANGALORE-560 018.
…PETITIONER
(BY SRI. TARSEM CHAND GUPTA.,ADVOCATE)
AND:
1.
K. BALAMURUGAN,
COMMISSIONER OF CUSTOMS,
C.R. BUILDING, 4TH FLOOR,
ANNEX BUILDING,
QUEEN'S ROAD,
BENGALURU-560 001.
2.
RANJANA JHA,
PR. CHIEF COMMISSIONER OF GST & CX,
KARNATAKA CIRCLE,
C.R. BUILDING,
QUEEN'S ROAD,
BENGALURU-560 001.
Digitally signed by
VIJAYALAKSHMI
B N
Location: HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2026:KHC:33679-DB
WP No. 25946 of 2024
3.
M. HIMABINDU,
THE JOINT SECRETARY (ADMN.),
CENTRAL BOARD OF EXCISE & CUSTOMS,
NORTH BLOCK,
NEW DELHI-110 001.
4.
VIVEK JOHRI,
CENTRAL BOARD OF EXCISE & CUSTOMS,
NORTH BLOCK,
NEW DELHI-110 001.
5.
T.V. SOMANATHAN,
SECRETARY, GOVERNMENT OF INDIA,
MINISTRY OF FINANCE,
NORTH BLOCK,
NEW DELHI-110 001.
…RESPONDENTS
(BY SRI. SHARASCHANDRA RAMESH DODAWAD.,CGC FOR R1
TO R5)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO THAT
THE ORDER DATED 31.5.2024 IN MFA NO.472/2022, ANN.A
AND ODER DATED 31.7.2024 IN RA NO.6/2024, ANN.B,
PASSED BY THE CAT BENCH BANGALORE, MAY KINDLY BE
QUASHED AND CP REVIVED TO PUNISH THE RESPONDENTS
FOR WILLFULLY DISOBEYING THE LAWFUL COURT ORDERS
AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.G.PANDIT
and
HON'BLE DR. JUSTICE K.MANMADHA RAO
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HC-KAR
NC: 2026:KHC:33679-DB
WP No. 25946 of 2024
(PER: HON'BLE MR. JUSTICE S.G.PANDIT)
Learned counsel for the petitioner has filed a memo dated 15.06.2026 seeking leave to withdraw this writ petition.
2.
Memo is placed on record.
3.
This writ petition is dismissed as withdrawn. (S.G.PANDIT) JUDGE (DR.K.MANMADHA RAO) JUDGE
GSR List No.: 1 Sl No.: 5
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