Karnataka High Court GST Judgments — 2026

924 judgments, newest first. Page 5 of 10.

Sri Girish Somappa Poojary vs. The Deputy Commissioner Of Commercial Taxes

WP/18123/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

M/S Azad Steels vs. The Assistant Commissioner Of Commercial Taxes

WP/14772/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

M/S Ameena Traders vs. The State Of Karnataka

WP/18170/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

M/S Machimada Ponnappa Chandraverma vs. The Commissioner Of Central Taxes

WP/18133/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

M/S Ameena Traders vs. The State Of Karnataka

WP/18194/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

Jesu Navin Nishchal vs. Assistant Commissioner Of Commercial Taxes

WP/15265/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

Ptp Perpetual Technology PVT LTD vs. Assistant Commissioner Of

WP/18152/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Ameena Traders vs. The State Of Karnataka

WP/17759/2026HC Karnataka23 Jun 2026

Bench: B M SHYAM PRASAD

Abc Construction Company vs. The Executive Engineer

WP/15811/2026HC Karnataka23 Jun 2026

Bench: SURAJ GOVINDARAJ

Smt. Shameem Sultana vs. Director General Of Goods And Services Tax Intelligence

CRL.P/8232/2026HC Karnataka22 Jun 2026

Bench: S VISHWAJITH SHETTY

Smt. Arbin Taj A vs. Director General Of Goods And Services Tax Intelligence

CRL.P/8233/2026HC Karnataka22 Jun 2026

Bench: S VISHWAJITH SHETTY

Mohammas Salman Ayub vs. Director General Of Goods And Services Tax

CRL.P/8234/2026HC Karnataka22 Jun 2026

Bench: S VISHWAJITH SHETTY

Vishal @Vishal Dadaso Tamkhade Employee Of Attica Gold PVT. LTD vs. Director General Of Goods And Services Tax

CRL.P/8230/2026HC Karnataka22 Jun 2026

Bench: S VISHWAJITH SHETTY

Ps Ayub vs. Director General Of Goods And Services Tax Intelligence

CRL.P/8236/2026HC Karnataka22 Jun 2026

Bench: S VISHWAJITH SHETTY

Leelavathi K vs. Director General Of Goods And Services Tax Intelligence

CRL.P/8231/2026HC Karnataka22 Jun 2026

Bench: S VISHWAJITH SHETTY

M/S. Naveen Vidya Mandira Trust (R) vs. The Secretary TO Govt (M & Udd)

WP/52946/2018HC Karnataka19 Jun 2026

Bench: R. NATARAJ

Natonal Centre For Biological Sciences vs. M/S Urc Constructions Private Limited

COMAP/383/2025HC Karnataka18 Jun 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

A N Thungabhadra vs. A N Appanna Gowda

WP/18184/2026HC Karnataka17 Jun 2026

Bench: LALITHA KANNEGANTI

M/S. Broadvision Services PVT. LTD vs. State Of Karnataka

WP/10003/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Chetan Infra Projects vs. The Joint Commissioner Of Commercial Taxes

WP/16634/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

M/S Royal Exports vs. M/S Longitude Exports Private Limited

COMAP/306/2026HC Karnataka17 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Strta Consulting Services PVT vs. Commercial Tax Officer

WP/14079/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

Sachin Kumar vs. Assistant Commissioner Of Central

WP/17549/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

M/S Pokala Malleswara Reddy vs. Commercial Tax Officer

WP/10090/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

M/S Sri. Krishna Shelters Private LTD vs. The Deputy Commissioner Of Commercial Taxes

WP/15758/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Paxal Trading Impex vs. Superintendent Of Central Tax

WP/15093/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

Smt. Nelamangala Rajagopal Amrutha vs. Union Of INDIA

WP/11418/2026HC Karnataka17 Jun 2026

Bench: B M SHYAM PRASAD

M/S P P Traders vs. The Assistant Commissioner

WP/12998/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

Deepak Singh vs. Directorate Of Enforcement

WP/15130/2026HC Karnataka16 Jun 2026

Bench: M.NAGAPRASANNA

Mr. A. Alam Pasha (Founder) vs. The State Of Karnataka

WP/16235/2026HC Karnataka16 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Nirmal Kumar Jain vs. The Joint Commissioner Of Commercial Taxes

WP/17806/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

M/S Pristine Steels vs. The Superintendent Of Central Tax

WP/17566/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Flagship Construction LLP vs. Assistant Commissioner Of Commercial Taxes

WP/17013/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

M/S J S Enterprises vs. The Superintendent Of Central Tax

WP/17641/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

M/S Dhruthzuci Tech Solutions Private Limited vs. The Assistant Commissioner

WP/10152/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

Shri. Narasimhalu Naidu vs. The Additional Commissioner Of Central Tax

WP/17693/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

Sultan Mahmood Khan vs. Commercial Tax Officer

WP/11328/2026HC Karnataka16 Jun 2026

Bench: B M SHYAM PRASAD

Vikas Taneja vs. Directorate Of Enforcement

WP/15277/2026HC Karnataka16 Jun 2026

Bench: M.NAGAPRASANNA

Prithvi Raj Singh vs. Directorate Of Enforcement

WP/15278/2026HC Karnataka16 Jun 2026

Bench: M.NAGAPRASANNA

Obed Ulla A @ Obedulla A vs. Director General Of Goods And Services Tax

CRL.P/8235/2026HC Karnataka15 Jun 2026

Bench: S VISHWAJITH SHETTY

M/S Esa Impex vs. Mr Shyam Gaba

COMAP/262/2026HC Karnataka15 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Bruhath Bangalore Mahanagara Palike vs. M/S Pmj Constructions

WA/1478/2025HC Karnataka15 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Md Engineers vs. Assistant Commissioner

WP/12693/2026HC Karnataka12 Jun 2026

Bench: B M SHYAM PRASAD

M/S Flex Enterprises vs. Superintendent Of Central Tax

WP/13708/2026HC Karnataka12 Jun 2026

Bench: B M SHYAM PRASAD

Mr Poojappa A V vs. Indian Oil Corporation Limited

WP/12720/2022HC Karnataka12 Jun 2026

Bench: M.G.S. KAMAL

Sri B H Gangadharachary vs. The Union Of INDIA

WP/23537/2021HC Karnataka12 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Sks Karkala Infra Projects PVT LTD vs. State Of Karnataka

WA/538/2023HC Karnataka12 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Wisdom Enterprises vs. Superintendent Of Central Tax

WP/13791/2026HC Karnataka12 Jun 2026

Bench: B M SHYAM PRASAD

M/S Md Engineers vs. Assistant Commissioner Of Commercial Taxes

WP/12554/2026HC Karnataka12 Jun 2026

Bench: B M SHYAM PRASAD

Shri. M.G. Arunkumar vs. The State Of Karnataka

WP/9393/2024HC Karnataka11 Jun 2026

Bench: SURAJ GOVINDARAJ

Tata Consultancy Services Limited vs. State Of Karnataka

WP/4691/2022HC Karnataka11 Jun 2026

Bench: M.G.S. KAMAL

Sri. Vishal Singh (Owner Of Goods) vs. The Commercial Tax Officer

WP/15125/2026HC Karnataka11 Jun 2026

Bench: B M SHYAM PRASAD

M/S Srivasavi Adhesive Tapes PVT.LTD vs. M/S Emu Lines PVT.LTD

WP/20419/2021HC Karnataka11 Jun 2026

Bench: VIJAYKUMAR A. PATIL

Sri. Balbheem Katke vs. Deputy Commissioner Of Commercial Taxes (Audit)

WP/16848/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

The Principal Commissioner Of Central Tax vs. T H Manavallaiah

WA/25/2024HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Principal Commissioner vs. Sri.T. Vasudev

WA/1647/2023HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The Commissioner Of Central Tax vs. M/S Sadguru Infratech PVT LTD

WA/1076/2023HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Nuvteq Solutions Private Limited vs. The Joint Commissioner Of Commercial Taxes

WP/16115/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

M/S K.K. Steel Traders vs. The Assistant Commissioner Of Commercial Taxes

WP/13670/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

State Of Karnataka vs. M/S. Sudhanva Engineers And Builders

WA/275/2025HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Speciality Restaurants Limited vs. Mr Kurien Thomas

WP/16625/2026HC Karnataka10 Jun 2026

Bench: LALITHA KANNEGANTI

M/S. Attica Gold Private Limited vs. The Director General Of Goods And Services Tax

WP/17115/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Kailash Roofing Solutions vs. The Assistant Commissioner Of Commercial Taxes

WP/14127/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

The Principal Commissioner GST vs. Sri. Chandrashekaraiah

WA/1638/2023HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Sri. A.S. Sampath Kumar vs. State Of Karnataka

WP/9617/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

Lakshitha Interior vs. The State Of Karnataka

WP/16271/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

State Of Karnataka vs. Unique Constructions

WA/615/2025HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

State Of Karnataka vs. M/S Sudhanva Engineers And Builders

WA/718/2025HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S. Attica Gold Private Limited vs. The Director General Of Goods And Services Tax Intelligence (Dggi)

WP/17112/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Attica Gold Private Limited vs. The Director General Of Goods And Services Tax

WP/17111/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Attica Gold Private Limited vs. The Director General Of Goods And Services Tax Intelligence (Dggi)

WP/17119/2026HC Karnataka10 Jun 2026

Bench: B M SHYAM PRASAD

The Commissioner Of Central Tax vs. C A Ramu

WA/1599/2023HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Office Of Principal Commissioner vs. Sri R Chandrashekar

WA/1587/2023HC Karnataka10 Jun 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Gvs Engineering And Construction vs. The Assistant Commissioner Of Commercial Taxes

WP/16897/2026HC Karnataka09 Jun 2026

Bench: B M SHYAM PRASAD

M/S Vijayalakshmi Marketing vs. The Assistant Commissioner Of Commercial Taxes

WP/13957/2026HC Karnataka09 Jun 2026

Bench: B M SHYAM PRASAD

M/S Paxal Trading Impex vs. Superintendent Of Central Tax

WP/13789/2026HC Karnataka09 Jun 2026

Bench: B M SHYAM PRASAD

Sri Kundalagura Gujjarappa Manjuanth vs. The Superintendent Of Central Tax

WP/16756/2026HC Karnataka09 Jun 2026

Bench: B M SHYAM PRASAD

M/S S S Enterprises vs. The Deputy Commissioner Of

WP/9723/2026HC Karnataka09 Jun 2026

Bench: B M SHYAM PRASAD

M/S Tumkur Rural And Urban Taluku Mspc vs. The Assistant Commissioner Of Central Tax

WP/16936/2026HC Karnataka09 Jun 2026

Bench: B M SHYAM PRASAD

Fgm Private Limited vs. State Of Karnataka

WP/14696/2026HC Karnataka08 Jun 2026

Bench: SURAJ GOVINDARAJ

M/S S Balan Building Division vs. The Assistant Commissioner Of Commercial Taxes

WP/2136/2026HC Karnataka08 Jun 2026

Bench: B M SHYAM PRASAD

R R Infratech vs. The Assistant Commissioner Of Commercial Taxes

WP/16281/2026HC Karnataka05 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Shree Mallikarjuna Enterprises vs. The State Of Karnataka

WP/11219/2026HC Karnataka04 Jun 2026

Bench: B M SHYAM PRASAD

M/S Paxal Fuel Corporation vs. Deputy Commissioner Of Commercial Taxes

WP/16096/2026HC Karnataka04 Jun 2026

Bench: B M SHYAM PRASAD

Javeed Pasha vs. Superintedent Of Central Tax

WP/16200/2026HC Karnataka04 Jun 2026

Bench: B M SHYAM PRASAD

M/S Zeus INDIA vs. State Of Karnataka

WP/16099/2026HC Karnataka04 Jun 2026

Bench: B M SHYAM PRASAD

Ram Construction vs. The Superintendent Of Central Tax

WP/14009/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

M/ Shah Associates vs. The Assistant Commissioner Of Commercial Taxes

WP/14293/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

Bhuvan Constructions vs. The Joint Commissioner Of Central Tax

WP/13945/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

M/S. Loyal Furniture And Interiors vs. The Commercial Tax Officer, Taxes (Audit)-4.7

WP/14165/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

Janiclass Dominic Ramesh vs. Assistant Commissioner Of Central Tax

WP/12656/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

M/S Ramky Specialiyt Chemicals And Equipment vs. The Assistant Commissioner Of Central Tax

WP/13972/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

Yamuna M K vs. National Highway Authority Of INDIA

WP/32303/2024HC Karnataka03 Jun 2026

Bench: SURAJ GOVINDARAJ

M/S. Gr Tech Services PVT LTD vs. Assistant Commissioner Of Commercial Taxes (Audit)

WP/15670/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

M/S Skanda Marketers vs. State Of Karnataka

WP/28767/2025HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

Access Developers Private Limited vs. The Assistant Commissioner Of Central Tax

WP/11631/2026HC Karnataka03 Jun 2026

Bench: B M SHYAM PRASAD

Smt.Jayamma vs. The Directorate Of Enforcement

WP/28108/2025HC Karnataka02 Jun 2026

Bench: S SUNIL DUTT YADAV

Blackfish Technologies Private Limited vs. Assistant Commissioner Of Commercial Tax East Division

WP/12876/2026HC Karnataka02 Jun 2026

Bench: SURAJ GOVINDARAJ

G L Thippeswamy Contractor vs. The Commissioner Of Commercial Taxes

WP/13959/2026HC Karnataka02 Jun 2026

Bench: B M SHYAM PRASAD

M/S Ecube Media PVT LTD vs. The Principal Commissioner Of Central GST And Central Excise

WP/11317/2026HC Karnataka02 Jun 2026

Bench: B M SHYAM PRASAD

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