Karnataka High Court GST Judgments — 2026

923 judgments, newest first. Page 2 of 10.

Union Of INDIA vs. M/S Abb Global Industries And Services Private Limited

WA/1524/2026HC Karnataka15 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S Lazard Infrastructure LLP vs. The Assistant Commissioner Of Commercial Taxes

WP/28678/2026HC Karnataka15 Sept 2026

Bench: B M SHYAM PRASAD

M/S Shah Associates vs. The Assistant Commissioner Of Commercial Taxes

WP/13978/2026HC Karnataka11 Sept 2026

Bench: B M SHYAM PRASAD

M/S Vinyasa Automation Systems PVT LTD vs. Commercial Tax Officer

WP/28208/2026HC Karnataka09 Sept 2026

Bench: B M SHYAM PRASAD

M/S. Sanvi Creations vs. Commercial Tax Officer

WP/28570/2026HC Karnataka09 Sept 2026

Bench: B M SHYAM PRASAD

Sri. Madhusudhan Reddy L vs. The State Of Karnataka

WP/28412/2026HC Karnataka09 Sept 2026

Bench: B M SHYAM PRASAD

M/S Souhardha Infra Tech PVT LTD vs. The Joint Commissioner Of Commercial Taxes (Appeals-06)

WP/28125/2026HC Karnataka08 Sept 2026

Bench: B M SHYAM PRASAD

M/S. Roadpulse Empreo vs. Assistant Commissioner Of Commercial Taxes

WP/7254/2026HC Karnataka08 Sept 2026

Bench: B M SHYAM PRASAD

M/S V R Sundara Murthy vs. Commercial Tax Officer

WP/26237/2026HC Karnataka08 Sept 2026

Bench: B M SHYAM PRASAD

Sri. Girish K vs. State Of Karnataka

WP/8570/2026HC Karnataka08 Sept 2026

Bench: B M SHYAM PRASAD

Mukthishwara Constructions vs. State Of Karnataka

WP/8586/2026HC Karnataka08 Sept 2026

Bench: B M SHYAM PRASAD

M/S Trendz vs. Superintendent

WP/8012/2026HC Karnataka08 Sept 2026

Bench: B M SHYAM PRASAD

M/S K K Nag Private Limited vs. Additional Director General Of Foreign Trade

WP/29537/2019HC Karnataka08 Sept 2026

Bench: SACHIN SHANKAR MAGADUM

Mrs Syed Thasthakeer Kairul Aysha vs. Commercial Tax Officer (Enforcement)-46

CRL.P/10319/2026HC Karnataka08 Sept 2026

Bench: S VISHWAJITH SHETTY

Commercial Tax Officer vs. Sri Mahadevappa Madappa

WA/652/2026HC Karnataka08 Sept 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Abhijith Ramapriyan vs. C. Shivaraju

WP/23997/2026HC Karnataka03 Sept 2026

Bench: D K SINGH,H.SHANTHI BHUSHAN

Smt. Mudduray Sowmya vs. State Of Karnataka

WP/10772/2026HC Karnataka03 Sept 2026

Bench: B M SHYAM PRASAD

Union Of INDIA vs. Goldman Sachs Services Private Limited

WA/2014/2025HC Karnataka03 Sept 2026

Bench: R DEVDAS,K.MANMADHA RAO

M/S. Mangalore Traders vs. The Assisstant Commissioner Of

WP/27545/2026HC Karnataka03 Sept 2026

Bench: B M SHYAM PRASAD

Mr. Sudarshan Reddy Dhanireddy vs. The Additional Commissioner Of Central Tax

WP/27455/2026HC Karnataka02 Sept 2026

Bench: B M SHYAM PRASAD

M/S Aquasub Engineering vs. State Of Karnataka

WP/23318/2026HC Karnataka02 Sept 2026

Bench: SURAJ GOVINDARAJ

M/S Sri Holeranga Travels vs. Union Of INDIA

WP/26674/2026HC Karnataka02 Sept 2026

Bench: B M SHYAM PRASAD

M/S Master Sugricals And Pharmaceuticals vs. The Commercial Tax Officer (Audit) 3.2

WP/26690/2026HC Karnataka01 Sept 2026

Bench: B M SHYAM PRASAD

M/S Yankee Constructions LLP vs. The State Of Karnataka

WP/24500/2026HC Karnataka01 Sept 2026

Bench: SURAJ GOVINDARAJ

M/S Bleuclif Apparels INDIA Private LTD vs. Assistant Comercial Tax

WP/2887/2026HC Karnataka01 Sept 2026

Bench: B M SHYAM PRASAD

Superintendent Of Central Tax vs. Nagaraj A

CRL.P/249/2020HC Karnataka31 Aug 2026

Bench: RAVI V HOSMANI

M/S Droplet Offshore Services Private Limited vs. Assistant Commissioner Of Central Tax

WP/23840/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Commercial Tax Officer

WP/14145/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Commercial Tax Officer

WP/14142/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Assistant Commissioner Of

WP/23111/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Assistant Commissioner Of Commercial Taxes

WP/23240/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Elecricals vs. Commercial Tax Officer

WP/14225/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Assistant Commissioner Of Commercial Taxes

WP/23184/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Assistant Commissioner Of Commercial Taxes

WP/23226/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Commercial Tax Officer

WP/14205/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Commercial Tax Officer

WP/23296/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Assistant Commissioner Of Commercial Taxes

WP/23152/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

H. C. Krishnappa vs. The Deputy Commissioner

WP/27189/2026HC Karnataka29 Aug 2026

Bench: R. NATARAJ

M/S Sri Vinayaka Electricals vs. Assistant Commissioner Of Commercial Taxes

WP/23228/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sri Vinayaka Electricals vs. Commercial Tax Officer

WP/14231/2026HC Karnataka29 Aug 2026

Bench: B M SHYAM PRASAD

Smt. Shivamma vs. The Deputy Commissioner

WP/27192/2026HC Karnataka29 Aug 2026

Bench: R. NATARAJ

Boby Mathew vs. The Deputy Commissioner

WP/27108/2026HC Karnataka29 Aug 2026

Bench: R. NATARAJ

Prakash vs. The Deputy Commissioner

WP/26903/2026HC Karnataka28 Aug 2026

Bench: R. NATARAJ

K K Ganesha vs. The Deputy Commissioner

WP/26947/2026HC Karnataka28 Aug 2026

Bench: R. NATARAJ

Smt Jayamma vs. The Deputy Commissioner

WP/26920/2026HC Karnataka28 Aug 2026

Bench: R. NATARAJ

Mr. Waseem Akram Khan vs. The State By

CRL.P/9273/2026HC Karnataka27 Aug 2026

Bench: S VISHWAJITH SHETTY

Subbaiah A.P vs. The Deputy Commissioner

WP/25600/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Thayamma vs. The Deputy Commissioner

WP/26486/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Gowramma vs. The Deputy Commissioner

WP/26506/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

M.M. Umesh vs. The Deputy Commissioner

WP/25384/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Savithramma vs. The Deputy Commissioner

WP/26585/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Ganesh M vs. The Deputy Commissioner

WP/26476/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Gowramma vs. The Deputy Commissioner

WP/26465/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt Pushpa Rani vs. The Deputy Commissioner

WP/25383/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Yashodamma vs. The Deputy Commissioner

WP/26545/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Netravathi vs. The Deputy Commissioner

WP/26327/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt. Ponnamma. C. B vs. The Deputy Commissioner

WP/25609/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt Vidya C B vs. The Deputy Commissioner

WP/25663/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

Smt.Manjula vs. The Deputy Commissioner

WP/26538/2026HC Karnataka25 Aug 2026

Bench: R. NATARAJ

M/S Arboreal Bioinnovations Private Limited vs. State Of Karnataka

WP/24195/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S Thripathi Taraders vs. Assistant Commissioner, Anti Evasion

WP/18525/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sweet Home Constructions vs. Latha Kumari

CCC/919/2025HC Karnataka25 Aug 2026

Bench: JAYANT BANERJI,TARA VITASTA GANJU

M/S Teamview Developers LLP vs. The Assessment Unit

WP/12495/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

Marvin Lifestyle INDIA PVT LTD vs. The Income Tax Officer

WP/13231/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

Mrs. Farheen Banu vs. Superintendent Of Central Tax

WP/25787/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S S J Gupta And Co vs. The Assistant Commissioner Of Commercial Taxes

WP/26493/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S. Rvr Projects Private Limited vs. The Joint Commissioner Of Commercial Taxes (Appeals)

WP/20928/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

Quiver Care Private Limited vs. Assistant Commissioner

WP/21866/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S Nature Grain Foods LLP vs. State Of Karnataka

WP/18455/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

Sri Venkata Subbaiah vs. State Of Karnataka

WP/25871/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S. Sweet Home Constructions vs. Latha Kumari

CCC/916/2025HC Karnataka25 Aug 2026

Bench: JAYANT BANERJI,TARA VITASTA GANJU

M/S Nobel Enterprises vs. The Superintendent Of Central Tax

WP/26313/2026HC Karnataka25 Aug 2026

Bench: B M SHYAM PRASAD

M/S. Super Wave Technology Private Limited vs. The Assistant Commissioner Of Central Tax

WP/13162/2026HC Karnataka24 Aug 2026

Bench: B M SHYAM PRASAD

Veerapaneni Tirumala Durgarao vs. The Assistant Commissioner Of

WP/102037/2025HC Karnataka24 Aug 2026

Bench: C.M. POONACHA

Krishna Mg Contractor vs. Assistant Commissioner Of Central Tax, West Division-7

WP/21739/2026HC Karnataka24 Aug 2026

Bench: B M SHYAM PRASAD

G Ananth Kumar vs. The Deputy Commissioner

WP/25419/2026HC Karnataka20 Aug 2026

Bench: R. NATARAJ

Kiran Constructions vs. The Assistant Commissioner Of

WP/24164/2026HC Karnataka19 Aug 2026

Bench: B M SHYAM PRASAD

M/S M.H. And Company vs. The Deputy Commissioner Of Commercial Taxes

WP/23847/2026HC Karnataka19 Aug 2026

Bench: B M SHYAM PRASAD

M/S Nirmithi Kendra Bengaluru Rural District vs. State Of Karnataka

WP/23986/2026HC Karnataka19 Aug 2026

Bench: B M SHYAM PRASAD

M/S. At Creations vs. The Assistant Commissioner

WP/25781/2026HC Karnataka19 Aug 2026

Bench: B M SHYAM PRASAD

M/S Kum Kum Fashions vs. The Assistant Commissioner Of Commercial Taxes

WP/25186/2026HC Karnataka19 Aug 2026

Bench: B M SHYAM PRASAD

Kiran Constructions vs. The Assistant Commissioner

WP/24310/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

S Nagaraju vs. The Deputy Commissioner

WP/24322/2026HC Karnataka18 Aug 2026

Bench: R. NATARAJ

N Shekar vs. The Deputy Commissioner

WP/24271/2026HC Karnataka18 Aug 2026

Bench: R. NATARAJ

G B Ashwath vs. The Deputy Commissioner

WP/24304/2026HC Karnataka18 Aug 2026

Bench: R. NATARAJ

B M Nanjappa vs. The Deputy Commissioner

WP/24228/2026HC Karnataka18 Aug 2026

Bench: R. NATARAJ

M/S. Arcene Supply Services LLP vs. State Of Karnataka

WP/25068/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

M/S Neotys Software Products Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/25196/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

B Padmanabha vs. The Deputy Commissioner

WP/24267/2026HC Karnataka18 Aug 2026

Bench: R. NATARAJ

M/S Mahera Traders vs. The Superintendent Of Central Tax

WP/10417/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

M/S Neotys Software Products Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/25327/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

M/S Sree Anugraha Enterprises vs. The Commercial Tax Officer

WP/23608/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

Sulthana Taj vs. The Superintendent Of Central Tax

WP/24599/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

M/S. Android Motors PVT LTD vs. The Assistant Commissioner Of

WP/5270/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

M/S Skanda Constructions vs. The Additional Chief Secretary

WP/13358/2026HC Karnataka18 Aug 2026

Bench: B M SHYAM PRASAD

Earth Recycler PVT LTD vs. State Of Karnataka

CRL.P/9114/2026HC Karnataka14 Aug 2026

Bench: M.NAGAPRASANNA

M/S Nigama Developers vs. State Of Karnataka

WP/13073/2024HC Karnataka14 Aug 2026

Bench: T.P.VIVEKANANDA

P M Ganesh vs. The Deputy Commissioner

WP/25234/2026HC Karnataka14 Aug 2026

Bench: R. NATARAJ

Prakash vs. The Deputy Commissioner

WP/24128/2026HC Karnataka14 Aug 2026

Bench: R. NATARAJ

Nizamudheen vs. The Deputy Commissioner

WP/25227/2026HC Karnataka13 Aug 2026

Bench: R. NATARAJ

← 2025