Karnataka High Court GST Judgments — 2026

924 judgments, newest first. Page 6 of 10.

M/S Nexus It World vs. The Assistant Commissioner Of Commercial Taxes

WP/13980/2026HC Karnataka02 Jun 2026

Bench: B M SHYAM PRASAD

Santosh L Krishna vs. Karnataka State Financial Corporation (Ksfc)

WP/11167/2021HC Karnataka02 Jun 2026

Bench: M.G.S. KAMAL

M/S Jai Shakti Engineering And Construction vs. The Assistant Commissioner Of Commercial Taxes

WP/14292/2026HC Karnataka02 Jun 2026

Bench: B M SHYAM PRASAD

Canara Bank vs. The Union Of INDIA

WP/11574/2020HC Karnataka01 Jun 2026

Bench: S.R.KRISHNA KUMAR

M/S Anushka Realty Inc vs. State Of Karnataka

WP/43712/2018HC Karnataka01 Jun 2026

Bench: RAVI V HOSMANI

Bank Of Baroda vs. The Union Of INDIA

WP/10363/2020HC Karnataka01 Jun 2026

Bench: S.R.KRISHNA KUMAR

Canara Bank vs. The Union Of INDIA

WP/10234/2020HC Karnataka01 Jun 2026

Bench: S.R.KRISHNA KUMAR

The Karnataka Bank LTD vs. The Union Of INDIA

WP/2173/2021HC Karnataka01 Jun 2026

Bench: S.R.KRISHNA KUMAR

Sri. Vikram. S vs. State By Kalasipalya Police Station

CRL.P/6637/2026HC Karnataka21 May 2026

Bench: K. V. ARAVIND

Cheq Digital Private Limited vs. The Principal Additional

WP/15313/2026HC Karnataka19 May 2026

Bench: C.M. POONACHA

M/S Bhairaveshwara Cool Point PVT LTD vs. The State Of Karnataka

WA/1400/2026HC Karnataka07 May 2026

Bench: S VISHWAJITH SHETTY,RAJESH RAI K

Mr B S Rajashekhar vs. Union Of INDIA

WP/14853/2026HC Karnataka07 May 2026

Bench: S VISHWAJITH SHETTY

M/S R And S S Facility Services vs. Deputy Commissioner Of Commercial Taxes

WP/14462/2026HC Karnataka07 May 2026

Bench: S VISHWAJITH SHETTY

Sreekrishna Traders vs. The State Of Karnataka

WA/1385/2026HC Karnataka07 May 2026

Bench: SACHIN SHANKAR MAGADUM,RAJESH RAI K

M/S Sri Balaji Trading Corporation vs. The State Of Karnataka

WP/1465/2026HC Karnataka07 May 2026

Bench: SACHIN SHANKAR MAGADUM

Mr B S Rajashekhar vs. Union Of INDIA

WP/14588/2026HC Karnataka07 May 2026

Bench: S VISHWAJITH SHETTY

M/S Healthcate Global Enterprises LTD vs. Commercial Tax Officer (Enf)-11

WP/23931/2023HC Karnataka30 Apr 2026

Bench: S.R.KRISHNA KUMAR

Biocon Limited vs. State Of Karnataka

WP/11918/2024HC Karnataka30 Apr 2026

Bench: S.R.KRISHNA KUMAR

Mr. Mohammed Kamran vs. Additional Director General

WP/9407/2026HC Karnataka30 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

M/S Healthcate Global Enterprises LTD vs. Commercial Tax Officer (Enf)-11

WP/23928/2023HC Karnataka30 Apr 2026

Bench: S.R.KRISHNA KUMAR

M/S Healthcare Global Enterprises LTD vs. Assistant Commissioner Of Commercial Taxes

WP/22236/2023HC Karnataka30 Apr 2026

Bench: S.R.KRISHNA KUMAR

Anish Dass vs. Assistant Commissioner Of Commercial Taxes

WP/10006/2026HC Karnataka29 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Tech Desire Infra Private Limited vs. The Commissioner Of Commercial Taxes

WP/13049/2026HC Karnataka29 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Tech Desire Infra Private Limited vs. The Commissioner Of Commercial Taxes

WP/13047/2026HC Karnataka29 Apr 2026

Bench: S SUNIL DUTT YADAV

Anil Mahadev Patil vs. State Of Karnataka

CRL.P/2737/2026HC Karnataka29 Apr 2026

Bench: S.R.KRISHNA KUMAR

Sri Pradeep N Shetty vs. Union Of INDIA

WP/35759/2025HC Karnataka29 Apr 2026

Bench: S SUNIL DUTT YADAV

Anish J. Dass vs. Assistant Commissioner Of Commercial Taxes

WP/9974/2026HC Karnataka29 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S. L M Wind Power Blades INDIA Private Limited vs. The Joint Commissioner

WP/16424/2022HC Karnataka28 Apr 2026

Bench: S.R.KRISHNA KUMAR

M/S R T Builders And Developers vs. The Deputy Commissioner Of Central Tax

WP/11947/2026HC Karnataka28 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Harihara Putra Bottle Supplies vs. The Commissioner Of Commercial Taxes

WP/12879/2026HC Karnataka27 Apr 2026

Bench: S SUNIL DUTT YADAV

Mr. G N Krishna vs. Additional Commissioner Of Central Tax

WP/13243/2026HC Karnataka27 Apr 2026

Bench: S SUNIL DUTT YADAV

Shri.K.Ananthapadmanabha Rao vs. The Commissioner Of Central Taxes

WP/39444/2025HC Karnataka27 Apr 2026

Bench: S.R.KRISHNA KUMAR

M/S Pericorp vs. Deputy Commissioner Of Commercial Taxes

WP/13292/2026HC Karnataka27 Apr 2026

Bench: S SUNIL DUTT YADAV

Chief Divisional Retail Sales Manager vs. Mr. H. N. Shivananjaiah

RFA/232/2019HC Karnataka25 Apr 2026

Bench: ANANT RAMANATH HEGDE

The Additional Commissioner Of Central Tax vs. M/S V Arun Kumar

WA/1175/2026HC Karnataka25 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Bankal Subbegowda Bharathi vs. The Commissioner Of Central Tax

WP/12121/2026HC Karnataka25 Apr 2026

Bench: S SUNIL DUTT YADAV

Principal Commissioner Of Central Tax vs. Shri Mohammed Yusuf

WA/1077/2026HC Karnataka25 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Smt. Shobha Channabasavaiah vs. M/S S V S Food Crafts

WP/52962/2019HC Karnataka25 Apr 2026

Bench: VIJAYKUMAR A. PATIL

The Additional Commissioner Of Central Tax vs. Educational Testing Services

WA/784/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Joint Commissioner Of vs. M/S Edge Solutions

WA/1166/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Arekaldoddy Shankaregowda Shivalingaiah vs. The Assistant Commissioner Of Central Taxes

WP/12705/2026HC Karnataka24 Apr 2026

Bench: S SUNIL DUTT YADAV

The Commissioner Of Central Tax vs. M/S Aditya Associates

WA/671/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Commissioner Of Central Excise And Central Tax (Review) vs. Ocean Constructions (INDIA) Private Limited

WA/798/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Assistant Commissioner Of Central Tax vs. M/S Vasundara Builders And Developers

WA/897/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Commissioner Of Central Tax vs. M/S Matha Exports

WA/776/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Sharmila

WA/1060/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Late Esmail Sera Mudali Ahmed Mariam

WA/955/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Commissioner Of Central Tax vs. Mysore Urban Development Authority

WA/1085/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Additional Commissioner Of Central Tax vs. M/S Inpv Trading Company

WA/888/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Assistant Commissioner Of Central Tax vs. M/S Vidhathri Bhawan

WA/843/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Late Sm Hathijaaminabeevi

WA/1092/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central Tax vs. M/S. Pramur Homes And Shelters

WA/407/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Assistant Commissioner Of Central Tax vs. M/S. Veremax Technologie Services Limited

WA/1590/2024HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Additional Commissioner Of Central Tax vs. M/S Sam Tours And Travels

WA/793/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central Tax vs. M/S Tata Projects Limited

WA/614/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Additional Commissioner Of Central Tax vs. M/S Hotel Pai Vista

WA/1108/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Aminath Afroze

WA/981/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Tthe Assistant Commissioner Of Central Tax vs. M/S Rama Enterprises

WA/871/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Central Tax vs. Sri. D. Shivakumara

WA/753/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. M/S M C R Marketing

WA/924/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Assistant Commissioner Of Central Tax vs. Smt. Anusuya. M. R

WA/922/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. M/S Priyadarshini Charitable And Educational Trust

WA/884/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Hiriya Sera Mudali Kabeer

WA/1061/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Assistant Commissioner Of Central Tax vs. M/S Bhagawan Electricals

WA/1097/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Shahika

WA/1052/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Central Tax And Anr vs. M/S Chimney Hills Education Society

WA/1751/2024HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Additional Commissioner Of Central Tax vs. M/S Ashapura Corporation

WA/856/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Assistant Commissioner Of Central Tax vs. M/S Albatross Builders And Developers LLP

WA/7/2025HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Sera Mudali Aboobucker Rahila

WA/1062/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sumukha Ventures vs. The Joint Commissioner Of Commercial Taxes (Admn)

WP/7772/2026HC Karnataka24 Apr 2026

Bench: S SUNIL DUTT YADAV

The Commissioner Of Central Excise vs. M/S. G.M. Agro And Beverages (INDIA) Private Limited

WA/495/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Director vs. M/S S.R.S Travels And Logistics Private Limited

WA/555/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Superintendent Of Central Tax vs. Smt Dhakashyanani Gangadharappa

WA/1218/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Supreintendent Of Central Tax vs. Prls Ashika

WA/1022/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Deputy Commissioner Of Central Tax vs. M/S. Bluemoon Service Station

WA/899/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Joint Commissioner Of Central Tax vs. M/S Sam Tours And Travels

WA/770/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Additional Commissioner Of Central Tax vs. M/S Madikeri Construction Private Limited

WA/933/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central Tax vs. Mr. Mohammed Sibagathulla

WA/1065/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Principal Commissioner Of Central Tax vs. M/S Mahashay Marketing

WA/1223/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

Assistant Commissioner Of Central Tax vs. M/S Pavanaputra Resorts

WA/1069/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Central Tax (Appeal-Ii) vs. M/S Apkon Ventures Private Limited

WA/1089/2026HC Karnataka24 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Srikanreshwara Traders vs. The Assistant Commissioner Of Commercial Taxes

WP/11020/2026HC Karnataka23 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Srikanreshwara Traders vs. The Assistant Commissioner Of Commercial Taxes

WP/10787/2026HC Karnataka23 Apr 2026

Bench: S SUNIL DUTT YADAV

Mr. Venu Narayanaswamy vs. The Principal Commissioner Of Central Tax

WP/11008/2026HC Karnataka23 Apr 2026

Bench: S SUNIL DUTT YADAV

Commissioner Of Central Excise And Service Tax vs. M/S Corporation Bank

CEA/9/2022HC Karnataka23 Apr 2026

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Sn Plastics vs. M/S. Kothari International

CRL.RP/931/2025HC Karnataka23 Apr 2026

Bench: V SRISHANANDA

M/S Mahadev Cargo Movers vs. The Additional Commissioner Of Commercial Taxes (Smr-01)

WP/12518/2026HC Karnataka23 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S M Prabhushankar vs. Union Of INDIA

WP/10689/2026HC Karnataka23 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Rentease International LLP vs. The Deputy Commissioner Of Commercial Taxes

WP/10583/2026HC Karnataka22 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Abe Security Mechanics Private Limited vs. The Superintendent Of The Central Ax

WP/6841/2026HC Karnataka22 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S S S Alur Construction Company vs. The Chief Engineer

WP/12742/2026HC Karnataka22 Apr 2026

Bench: SACHIN SHANKAR MAGADUM

M/S Jahanpanah Clothing Private Limited vs. Superintendent Of Central Tax

WP/7217/2026HC Karnataka22 Apr 2026

Bench: S SUNIL DUTT YADAV

Shri. Roopesh Kumar Giddegowda vs. The Assistant Commissioner Of Central Tax

WP/11491/2026HC Karnataka22 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Oceanus Transports Private Limited vs. Union Of INDIA

WP/10839/2026HC Karnataka22 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S. Bhoo Developers vs. Deputy Commissioner Of Commercial Taxes (Audit) - 5.4

WP/9575/2026HC Karnataka22 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Elegance Enterprises vs. The State Of Karnataka

WP/9853/2026HC Karnataka21 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S. G N Abisheka Traders vs. State Of Karnataka

WP/9716/2026HC Karnataka21 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Srinidhi Construction vs. The Joint Commissioner Of Commercial Taxes (Admn.)

WP/10121/2026HC Karnataka21 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S Rj Craft Interior vs. The Assistant Commissioner Of Commercial Taxes

WP/9904/2026HC Karnataka21 Apr 2026

Bench: S SUNIL DUTT YADAV

M/S. Dhriti Properties vs. The Deputy Commissioner Of Commercial Taxes

WP/8342/2026HC Karnataka21 Apr 2026

Bench: S SUNIL DUTT YADAV

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