Karnataka High Court GST Judgments — 2026

924 judgments, newest first. Page 3 of 10.

Nizamudheen vs. The Deputy Commissioner

WP/25227/2026HC Karnataka13 Aug 2026

Bench: R. NATARAJ

Additional Director General Directorate General Of GST Intelligence vs. Mr Pradeep Kumar Sekar

WA/1336/2026HC Karnataka13 Aug 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Smt Lalitha S vs. The Deputy Commissioner

WP/24040/2026HC Karnataka13 Aug 2026

Bench: R. NATARAJ

M/S Z I Enterprises vs. Assistant Commissioner Of Commercial Taxes

WP/23956/2026HC Karnataka12 Aug 2026

Bench: B M SHYAM PRASAD

M/S Aar Bee Ispat Udyog vs. The Superintendent Of Central Tax

WP/23444/2026HC Karnataka12 Aug 2026

Bench: B M SHYAM PRASAD

Additional Director General vs. M/S Nandi Buildcon

WA/1338/2026HC Karnataka12 Aug 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Thamme Gowda vs. The Deputy Commisisoner

WP/24257/2026HC Karnataka12 Aug 2026

Bench: R. NATARAJ

Sannappa vs. The Deputy Commissioner

WP/24263/2026HC Karnataka12 Aug 2026

Bench: R. NATARAJ

Venkatasubbaiah C vs. Superintendent Of Central Tax

CRL.P/9023/2026HC Karnataka12 Aug 2026

Bench: S VISHWAJITH SHETTY

M/S. Zeal Group vs. Deputy Commissioner Of Commercial Taxes (Audit)-5.9

WP/24780/2026HC Karnataka12 Aug 2026

Bench: B M SHYAM PRASAD

Anjanmurthy vs. The Commissioner

WP/24460/2026HC Karnataka12 Aug 2026

Bench: B M SHYAM PRASAD

The Chief Engineer vs. M/S Sweet Home Constructions

WA/1941/2025HC Karnataka11 Aug 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Karnataka Residential Educational Institutions Society vs. M/S Sweet Home Constructions

WA/1938/2025HC Karnataka11 Aug 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Karnataka Residential Educational Institutions Society vs. M/S Sweet Home Constructions

WA/2005/2025HC Karnataka11 Aug 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Smt. Yashoda vs. The Deputy Commissioner

WP/24170/2026HC Karnataka11 Aug 2026

Bench: R. NATARAJ

Sri G. Eshwaraiah vs. Central Bureau Of Investigation (Cbi)

CRL.P/9560/2026HC Karnataka10 Aug 2026

Bench: M.NAGAPRASANNA

State Of Karnataka vs. Jar Gold Retail Private Limited

CRL.P/5935/2026HC Karnataka10 Aug 2026

Bench: M.NAGAPRASANNA

M/S. Shakti Enterprises vs. The Principal Commissioner Of Central Tax

WP/1913/2026HC Karnataka10 Aug 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Sri Kanishk Shukla vs. The State Of Karnataka

CRL.P/7411/2026HC Karnataka10 Aug 2026

Bench: M.NAGAPRASANNA

State Of Karnataka vs. Jar Gold Retail Private Limited

CRL.P/5930/2026HC Karnataka10 Aug 2026

Bench: M.NAGAPRASANNA

State Of Karnataka vs. Jar Gold Retail Private Limited

CRL.P/5929/2026HC Karnataka10 Aug 2026

Bench: M.NAGAPRASANNA

Sri Anish Bansal vs. The State Of Karnataka

CRL.P/7492/2026HC Karnataka10 Aug 2026

Bench: M.NAGAPRASANNA

M/S Sew Bellary Highways Limited vs. Union Of INDIA

WP/24245/2026HC Karnataka07 Aug 2026

Bench: B M SHYAM PRASAD

Sri. B H Gangadharachary vs. Parashivamurthy M K Irs

CCC/102/2025HC Karnataka07 Aug 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

M/S. Bean And Beyond Consultants vs. The Superintendent Of Central Tax

WP/23952/2026HC Karnataka07 Aug 2026

Bench: B M SHYAM PRASAD

Pravesh Kuzhipally vs. Senior Intelligence Officer

CRL.P/11865/2026HC Karnataka06 Aug 2026

Bench: S VISHWAJITH SHETTY

Adarsh Developers vs. State Of Karnataka

WP/9172/2023HC Karnataka06 Aug 2026

Bench: R. NATARAJ

Smt Shivalingamma vs. The Deputy Commissioner

WP/24306/2026HC Karnataka06 Aug 2026

Bench: R. NATARAJ

Dayanand M.P vs. The Deputy Commissioner

WP/24260/2026HC Karnataka06 Aug 2026

Bench: R. NATARAJ

Shaik Jakeer Hussain @ Basha vs. State Of Karnataka

CRL.P/7945/2026HC Karnataka03 Aug 2026

Bench: S VISHWAJITH SHETTY

M/S. Yokogawa INDIA Limited vs. The Assistant Commissioner Of Central Tax

WP/20201/2026HC Karnataka31 Jul 2026

Bench: B M SHYAM PRASAD

Sri Male Mahadeshwara Swamy Kshethra Development Authority vs. Government Of INDIA

WP/17882/2023HC Karnataka31 Jul 2026

Bench: M.G.S. KAMAL

Union Of INDIA vs. Educational Rating And

WA/1354/2026HC Karnataka30 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

M/S Mahaveer Medicals vs. Assistant Commissioner Of Commercial Taxes

WP/14876/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

Shri Vijay Tata vs. Directorate Of Enforcement

WP/24980/2019HC Karnataka29 Jul 2026

Bench: R. NATARAJ

M/S Valuecart Private Limited vs. The Commercial Tax Officer

WP/9440/2023HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S.Bhavishya Projects vs. Assistant Commissioner Of Central Tax

WP/23109/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

Executive Engineer vs. M/S M Venkata Rao Infra Projects PVT LTD

WA/1947/2025HC Karnataka29 Jul 2026

Bench: D K SINGH,T.M.NADAF

Sri. Asif Ulla Shariff vs. Assistant Commissioner Of Commercial Taxes

WP/22135/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S Rks Agrotech LTD vs. The Assistant Commissioner Of Commercial Taxes (Adudit) 1.1

WP/23072/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Sudhanva Engineers And Builders vs. Karnataka Urban Water Supply And Drainage Board

WP/22982/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S Crossfields Synergy PVT LTD vs. Assistant Commissioner Of Commercial Taxes (Audit) 3.7

WP/16000/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S Slpp Renew LLP vs. The Assistant Commissioner Of Central Tax

WP/19020/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S Rks Agrotech LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/22506/2026HC Karnataka29 Jul 2026

Bench: B M SHYAM PRASAD

M/S.Bsr Infratech INDIA LTD vs. Indian Oil Corporation LTD

COMAP/182/2025HC Karnataka28 Jul 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

The State Of Karnataka vs. Neeraj Kumar Sharma

WA/1203/2026HC Karnataka28 Jul 2026

Bench: CHIEF JUSTICE,K.S. HEMALEKHA

Salvage Energy Solutions Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/22103/2026HC Karnataka28 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Aria Brew And Dine Private Limited vs. M/S. Century Corbel

COMAP/140/2024HC Karnataka28 Jul 2026

Bench: CHIEF JUSTICE,C.M. POONACHA

Shifa Scrap Traders vs. Assistant Commissioner Of Commercial Taxes

WP/22800/2026HC Karnataka28 Jul 2026

Bench: B M SHYAM PRASAD

M/S Machideva Gramodyoga Hagu Vidya Samsthe vs. The Assistant Commissioner Of Central Tax

WP/23070/2026HC Karnataka28 Jul 2026

Bench: B M SHYAM PRASAD

Shri.B.M.Suresh vs. The Deputy Commissioner Of Central Tax

WP/21929/2026HC Karnataka28 Jul 2026

Bench: B M SHYAM PRASAD

Shifa Scrap Traders vs. Deputy Commissioner Of Commercial Taxes

WP/22520/2026HC Karnataka28 Jul 2026

Bench: B M SHYAM PRASAD

Sri Rajeshwari Lorry Service vs. Commercial Tax Officer Lgsto -25, Bengaluru

WP/21397/2026HC Karnataka27 Jul 2026

Bench: B M SHYAM PRASAD

Zealhr INDIA Private Limited vs. State Of Karnataka

WP/22194/2026HC Karnataka24 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Ushan Holdings vs. Assistant Commissioner Of Commercial Taxes

WP/11906/2026HC Karnataka24 Jul 2026

Bench: B M SHYAM PRASAD

M/S Neotys Software Products Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/6453/2026HC Karnataka24 Jul 2026

Bench: B M SHYAM PRASAD

M/S Vexcolt INDIA Private Limited vs. The Union Of INDIA

WP/20637/2026HC Karnataka22 Jul 2026

Bench: B M SHYAM PRASAD

Vitobh Shetty vs. Union Of INDIA

WP/32920/2025HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Shri R S Badri vs. Union Of INDIA

WP/33481/2025HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

M/S Ksb Train Cargo Carrier vs. The Additional Commissioner Of Central Tax

WP/17026/2026HC Karnataka22 Jul 2026

Bench: B M SHYAM PRASAD

M/S Duratech Concrete And Products vs. The Deputy Commissioner Of Central Tax

WP/21156/2026HC Karnataka22 Jul 2026

Bench: B M SHYAM PRASAD

M/S Global Mineral INDIA vs. The Commissioner

WP/18191/2026HC Karnataka22 Jul 2026

Bench: B M SHYAM PRASAD

Ms. Sabrina Cano vs. Union Of INDIA

WP/31158/2025HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

B K Gopalakrishna vs. Union Of INDIA

WP/2389/2026HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Sree Lakshmi Service Station vs. The Deputy Commissioner Of Commercial Taxes (Audit) 6.2 Dgsto - 6

WP/21194/2026HC Karnataka22 Jul 2026

Bench: B M SHYAM PRASAD

Shri M K Narayan vs. Union Of INDIA

WP/33652/2025HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

A Kishnamurthy vs. Union Of INDIA

WP/38886/2025HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Shri. A Panduranga Naik vs. Union Of INDIA Represented By

WP/32729/2025HC Karnataka22 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

M/S Royal Fire And Security Systems vs. The Assistant Commissioner Of Commercial Taxes

WP/21104/2026HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

M/S Kaishin Metalex Stainless Steel Private Limited vs. State Of Karnataka

WP/39794/2025HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

Sri J Ramesh Kumar Jain vs. The State Of Karnataka

CRL.P/10691/2026HC Karnataka21 Jul 2026

Bench: M.NAGAPRASANNA

M/S Sri Renuka Enterprises vs. Deputy Commissioner Of Commercial Taxes

WP/21568/2026HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

Nagabhushanamma vs. The Assistant Commissioner Of Commercial Taxes

WP/21676/2026HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

M/S Gapbridge Software Services Private Limited vs. The Commissioner Of Central Tax

WP/21616/2026HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

Sai Sravanthi Infra Projects PVT LTD vs. The State Of Karnataka

WP/5188/2022HC Karnataka21 Jul 2026

Bench: R. NATARAJ

M/S. Ivrcl Drn Infra Jv vs. Commissioner Of Central Tax

WP/29162/2025HC Karnataka21 Jul 2026

Bench: S.R.KRISHNA KUMAR

M/S Sanrachna Steel Design PVT LTD vs. Joint Commissioner Of Commercial Taxes

WP/21619/2026HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

M/S Nirmithi Kendra Bengaluru Rural District vs. State Of Karnataka

WP/22118/2026HC Karnataka21 Jul 2026

Bench: B M SHYAM PRASAD

M/S Asian Infra vs. Additional Commissioner Of Central Tax

WP/8067/2025HC Karnataka21 Jul 2026

Bench: S.R.KRISHNA KUMAR

Vajra Associates vs. The Assistant Commissioner Of Commercial Taxes

WP/19431/2026HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

M/S Ganesh Steels vs. Commissioner Of Commercial Taxes

WP/17739/2026HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

M/S Channaveeregowda Civil Contractor vs. The Commercial Tax Officer

WP/11656/2026HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

M/S Jk Steel Industries vs. The Assistant Commissioner Of Commercial Tax

WP/21218/2026HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

M/S Calcutta Tube Centre vs. The Commercial Tax Officer

WP/26584/2023HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

Mudassir Ahmed vs. Union Of INDIA

WP/20586/2026HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

M/S M Shivashankar vs. The Joint Commisioner Of Commercial Taxes

WP/23976/2023HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

Bkr Services Private Limited vs. The State Of Karnataka

WP/21878/2026HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

M/S Ibs Software Private Limited vs. Additional Commissioner Of GST Appeals -I

WP/11136/2024HC Karnataka17 Jul 2026

Bench: B M SHYAM PRASAD

Bangalore Water Supply And Sewerage Board vs. Karnataka Appellate Authority For Advance Ruling

WP/20862/2023HC Karnataka16 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Assistant Commissioner Of Central Tax vs. M/S Ozone Facility Management PVT LTD

WA/1302/2026HC Karnataka16 Jul 2026

Bench: S.G.PANDIT,K.MANMADHA RAO

Sri Srinivasa vs. Smt. Usha Naganna

RFA/1032/2026HC Karnataka16 Jul 2026

Bench: HANCHATE SANJEEVKUMAR

M/S Pioneer Publicity Corporation PVT LTD vs. The Chief Commissioner

WP/20440/2026HC Karnataka16 Jul 2026

Bench: B M SHYAM PRASAD

M/S Nirmithi Kendra Bengaluru Rural District vs. State Of Karnataka

WP/20407/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Ado (INDIA) Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/9670/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

Victory Aluminium vs. Deputy Commissioner Of Commercial Taxes (Enforcement)-01

WP/21373/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

M/S Trans INDIA International LTD vs. The Commissioner Of Central Tax

WP/18445/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

M/S. Evergreen Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/20648/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

M/S Mahaveer Trading Company vs. State Of Karnataka

WP/22578/2025HC Karnataka15 Jul 2026

Bench: M.G.S. KAMAL

Mr. Denduluri Venkatarama Seshadri Alias D V R Seshadri vs. Deputy Commissioner Of Central Tax

WP/21195/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

M/S Kamal Cut Piece Emporium vs. Commercial Tax Officer (Audit)

WP/21322/2026HC Karnataka15 Jul 2026

Bench: B M SHYAM PRASAD

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