Shaik Jakeer Hussain @ Basha vs. State Of Karnataka
Original PDF →CRL.P/7945/2026HC KarnatakaGSTCNR KAHC01037868202603 August 2026Bench: S VISHWAJITH SHETTY2 pages
For Petitioner: SRI MANJUNATH B.R, ADVFor Respondent: SRI B.N. JAGADISH, SPP I A/W SRI VINAY MAHADEVAIAH, HCGP
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Cause title — parties, addresses and appearances
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HC-KAR
CNR: KAHC010378682026
NC: 2026:KHC:40503
CRL.P No. 7945 of 2026
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 3RD DAY OF AUGUST, 2026
BEFORE
THE HON'BLE MR. JUSTICE S VISHWAJITH SHETTY
CRIMINAL PETITION NO. 7945 OF 2026
BETWEEN:
SHAIK JAKEER HUSSAIN @ BASHA
S/O S VINAYAT
AGED 42 YEARS
R/AT NO. 20-387/B HASAN KHAN STREET
MITTOOR CHITTOR
ANDHRA PRADESH - 517 001.
…PETITIONER
(BY SRI MANJUNATH B.R, ADV.)
AND:
STATE OF KARNATAKA
ADDITIONAL COMMISSIONER OF
COMMERCIAL TAXES (ENFORCEMENT)
REPRESENTED BY STATE PUBLIC
PROSECUTOR, HIGH COURT OF KARNATAKA
BANGALORE - 560 001.
…RESPONDENT
(BY SRI B.N. JAGADISH, SPP I A/W
SRI VINAY MAHADEVAIAH, HCGP)
THIS CRL.P IS FILED U/S 438 CR.P.C (U/S 482 BNSS)
PRAYING TO ENLARGE THE PETITIONER ON ANTICIPATORY BAIL IN
CR.NO.2/2026
NO.ADCOM/ENF/SZ/ACCT(ENF)-01/ARST-01/2025
REGISTERED BY THE ADDL. COMMISSIONER OF COMMERCIAL TAXES
(ENFORCEMENT) FOR THE OFFENCES P/U/S 69 AND 132 OF CGST
ACT, 2017/KGST ACT, 2017, PENDING BEFORE THE HONBLE
SPECIAL COURT FOR ECONOMIC OFFENCES, BANGALORE AND
DIRECT THE INVESTIGATING OFFICER OR ANY OTHER OFFICER,
WHO IS INVESTIGATING IN THIS MATTER TO RELEASE HIM ON BAIL
IN THE EVENT OF HIS ARREST.
WAS MADE THEREIN AS UNDER:
Digitally signed by NANDINI M S Location: HIGH COURT OF KARNATAKA HC-KAR
CNR: KAHC010378682026 NC: 2026:KHC:40503 CRL.P No. 7945 of 2026
CORAM: HON'BLE MR. JUSTICE S VISHWAJITH SHETTY
ORAL ORDER
Learned counsel for the petitioner submits that, this petition may be dismissed as not pressed with liberty to file a fresh bail application, if need arises.
2.
The said submission is placed on record. Criminal Petition is dismissed as not pressed with liberty as prayed for. (S VISHWAJITH SHETTY) JUDGE
NMS List No.: 1 Sl No.: 60
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.