Sri. B H Gangadharachary vs. Parashivamurthy M K Irs.
Original PDF →CCC/102/2025HC KarnatakaGSTCNR KAHC01005449202507 August 2026Bench: CHIEF JUSTICE,K.S. HEMALEKHA2 pages
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Cause title — parties, addresses and appearances
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HC-KAR
CNR: KAHC010054492025
NC: 2026:KHC:41864-DB
CCC No. 102 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 7TH DAY OF AUGUST, 2026
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MRS. JUSTICE K.S. HEMALEKHA
CIVIL CONTEMPT PETITION NO. 102 OF 2025
BETWEEN:
1.
SRI B.H. GANGADHARACHARY
AGED ABOUT 57 YEARS
S/O HONNACHARY
R/AT NO.76, BOOVANAHALLY VILLAGE
BOOVANAHALLI POST
HOLENARASHIPURA TALUK
HASSAN DISTRICT - 573 211
…COMPLAINANT
(BY SRI KANISHK RAVINDRAN, ADVOCATE)
AND:
1.
PARASHIVAMURTHY M.K., IRS.,
ADDITIONAL COMMISSIONER
OF CENTRAL TAX, MYSORE
GST COMMISSIONERATE
MYSORE - 570 011
2.
SANJAY PANT
OFFICE OF THE PRINCIPAL COMMISSIONER
OF CENTRAL TAX
GST COMMISSIONERATE: MYSURU
S1 & S2, VINAYA MARGA
SIDDHARTHA NAGAR
MYSURU - 570 011
…ACCUSED
(BY SRI JEEVAN J NEERALGI, ADVOCATE FOR A-1 & A-2)
Digitally
signed by
SRIDEVI S
Location:
High Court
of Karnataka
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HC-KAR
CNR: KAHC010054492025
NC: 2026:KHC:41864-DB
CCC No. 102 of 2025
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF THE
CONTEMPT OF COURTS ACT, 1971 READ WITH RULE 3 OF THE
HIGH COURT KARNATAKA CONTEMPT OF CURT PROCEEDINGS
RULES, 1981, PRAYING TO TAKE COGNIZANCE OF THE CIVIL
CONTEMPT COMMITTED BY THE ACCUSED AND INITIATE
CONTEMPT PROCEEDINGS AGAINST THE ACCUSED FOR WILLFUL
AND DELIBERATE DISOBEDIENCE OF THE ORDER DATED
08.03.2022 PASSED BY THIS HON'BLE COURT W.P. No.23537/2021
AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MRS. JUSTICE K.S. HEMALEKHA
ORAL ORDER (PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1.
The learned counsel appearing for the complainant states that the present complaint against the disobedience of the interim order does not survive, as the writ petition has been dismissed.
2.
In view of the above, the present complaint is closed. (VIBHU BAKHRU) CHIEF JUSTICE (K.S. HEMALEKHA) JUDGE , List No.: 1 Sl No.: 20
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.