M/S P P Traders vs. The Assistant Commissioner
Original PDF →WP/12998/2026HC KarnatakaGSTCNR KAHC01029038202616 June 2026Bench: B M SHYAM PRASAD2 pages
For Petitioner: SRI. MAHAMED GUFRAN N., ADVOCATEFor Respondent: SRI. K HEMA KUMAR, AGA FOR R1 & R2; SRI. M.N KUMAR, CGSC FOR R3
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2026:KHC:29827
WP No. 12998 of 2026
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 16TH DAY OF JUNE, 2026
BEFORE
THE HON'BLE MR. JUSTICE B M SHYAM PRASAD
WRIT PETITION NO. 12998 OF 2026 (T-RES)
BETWEEN:
M/S P P TRADERS
REGISTERED OFFICE SITUATED AT
S/Y NO.13/3A, DOOR NO.5-43/1,
NH-75 BAJATHURU, PUTTUR,
UPPINANGADY, DAKSHINA KANNADA, 574241
REPRESENTED BY ITS PROPRIETOR
MR. ANWAR PASHA
…PETITIONER
(BY SRI. MAHAMED GUFRAN N.,ADVOCATE)
AND:
1.
THE ASSISTANT COMMISSIONER
OF COMMERCIAL TAXES (ENFORCEMENT)
SIDDARAMESHWARA EXTENSION,
TUMAKURU-572101
2.
JOINT COMMISSIONER OF
COMMERCIAL TAXES (VIGILANCE),
5TH FLOOR, 'B' BLOCK, VTK-II,
RAJENDRANAGARA, KORAMANGALAR,
BENGALURU-560 047
3.
UNION OF INDIA
THROUGH ITS SECRETARY
MINISTRY OF FINANCE,
DEPARTMENT OF REVENUE,
Digitally
signed by
VANAMALA
N
Location:
HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2026:KHC:29827
WP No. 12998 of 2026
NORTH BLOCK,
NEW DELHI-110001
…RESPONDENTS
(BY SRI. K HEMA KUMAR, AGA FOR R1 & R2;
SRI. M.N KUMAR, CGSC FOR R3)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASHING THE
IMPUGNED ORDER OF COMMUNICATION OF DETENTION
DATED
06-04-2026
ISSUED
BY
RESPONDENT
NO.1-
ASSISTANT
COMMISSIONER
OF
COMMERCIAL
TAXES
(ENFORCEMENT),
TUMAKURU
VIDE
NO
ACCT(ENF)/
TMK/NN/GCE-01/T.NO.16/2026-27,
FOR
DETENTION
OF
GOODS AND CONVEYANCES OF PETITIONER BEARING NO.KA-
16-D- 6447 UNDER THE CENTRAL GOODS AND SERVICES TAX
ACT 2017 AT ANNEXURE-A.
THIS
PETITION,
COMING
ON
FOR
PRELIMINARY
HEARING, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE B M SHYAM PRASAD
The learned counsel for the petitioner files a memo seeking leave to withdraw the petition. The memo is placed on record and the petition is dismissed as withdrawn. (B M SHYAM PRASAD) JUDGE
Nv List No.: 1 Sl No.: 18
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.