M/S Sweet Home Constructions vs. Siddalingaiah
Original PDF →CCC/917/2025HC KarnatakaGSTCNR KAHC01047577202525 June 2026Bench: CHIEF JUSTICE,K.S. HEMALEKHA2 pages
For Respondent: SRI. KRISHNA S. VYAS, ADVOCATE FOR ACCUSED No.1 & SMT. B. SUKANYA BALIGA, AGA FOR PRO-FORMA R-2
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2026:KHC:31825-DB
CCC No. 917 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 25TH DAY OF JUNE, 2026
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MRS. JUSTICE K.S. HEMALEKHA
CIVIL CONTEMPT PETITION NO. 917 OF 2025
BETWEEN:
1.
M/S SWEET HOME CONSTRUCTIONS
REPRESENTED BY
SRI SHIVANAND R SHETTY
AGED ABOUT 52 YEARS
PROPRIETOR
HAVING ITS PLACE OF BUSINESS AT
NO.8, GROUND FLOOR
DATTATREYA COMPLEX
SAI MANDIR ROAD
KARWAR - 581 306
…COMPLAINANT
(BY SRI PAWAR PRAKASH GOPALKRISHNA, ADVOCATE)
AND:
1.
SIDDALINGAIAH
THE MANAGING DIRECTOR GTTC
GTTC, OFFICE AT
RAJAJINAGAR INDUSTRIAL ESTATE
BENGALURU - 560 010
…ACCUSED
2.
GOVERNMENT OF KARNATAKA
REP. BY ADDITIONAL CHIEF SECRETARY
DEPARTMENT OF FINANCE
2ND FLOOR, VIDHANA SOUDHA
Digitally
signed by
VEERENDRA
KUMAR K M
Location:
High Court
of Karnataka
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HC-KAR
NC: 2026:KHC:31825-DB
CCC No. 917 of 2025
DR. AMBEDKAR VEEDHI
BANGALORE - 560 001
…PRO-FORMA RESPONDENT
(BY SRI. KRISHNA S. VYAS, ADVOCATE FOR ACCUSED No.1 &
SMT. B. SUKANYA BALIGA, AGA FOR PRO-FORMA R-2)
THIS CCC IS FILED UNDER ARTICLE 215 OF THE
CONSTITUTION OF INDIA READ WITH SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURTS ACT, 1971 PRAYING TO DIRECT THE
ACCUSED TO COMPLY WITH THE ORDER DATED 08.04.2025 AND
REIMBURSE THE GST AMOUNT IMMEDIATELY & ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MRS. JUSTICE K.S. HEMALEKHA
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1.
The learned counsel appearing for the complainant seeks to withdraw the present complaint.
2.
The complaint is, dismissed as withdrawn. (VIBHU BAKHRU) CHIEF JUSTICE (K.S. HEMALEKHA) JUDGE KMV List No.: 1 Sl No.: 7
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