M/S Pots And Pans vs. M/S Meyer Housewares INDIA Private LTD
Original PDF →CP/319/2025HC KarnatakaGSTCNR KAHC01056079202523 February 2026Bench: P SREE SUDHA3 pages
For Petitioner: SRI. NAVEED AHMED, ADVOCATE
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2026:KHC:11309
CP No. 319 of 2025
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 23RD DAY OF FEBRUARY, 2026
BEFORE
THE HON'BLE MRS. JUSTICE P SREE SUDHA
CIVIL PETITION NO.319 OF 2025
BETWEEN:
M/S POTS AND PANS
AT NO.10, CMH ROAD, INDRA NAGAR
BENGALURU - 560 038
BY ITS PROPRIETOR
MR. HARPAL SINGH SEHGAL
…PETITIONER
(BY SRI. NAVEED AHMED, ADVOCATE)
AND:
1.
M/S MEYER HOUSEWARES INDIA PRIVATE LTD.,
30 LINK ROAD, LAJPAT NAGAR - 03
NEW DELHI - 110 024
REPT. BY ITS DIRECTOR
2.
M/S POTS AND PANS
AT NO.36/1,
27TH CROSS, 6TH 'C' MAIN,
NEAR SAPNA BOOK HOUSE,
4TH BLOCK, JAYANAGAR,
BENGALURU - 560 038
(FRANCHISE OF DEFENDANT NO.1)
MANAGED BY ITS PROPRIETOR
M/S SPAN CENTRIC
NEW NO.36/1, OLD NO.117,
27TH CROSS,
Digitally signed
by
SHARADAVANI
B
Location: HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2026:KHC:11309
CP No. 319 of 2025
4TH BLOCK, JAYANAGAR,
BENGALURU - 560 011
GST NO.29ADHFS0350H1Z2
3.
M/S POTS AND PANS
NR TOWER, 19TH MAIN,
17TH CROSS ROAD
NEAR SAI BABA TEMPLE SECTOR - 4
HSR LAYOUT, BENGALURU - 560 012
MANAGED BY ITS PROPRIETOR
M/S HGP TRADERS
1392/16/1/1, SY.NO. 62/1,
19TH MAIN, SECTOR IV, HSR LAYOUT,
BENGALURU - 560 102
GST NO.29AA0FH5417N1ZP
…RESPONDENTS
THIS CP IS FILED UNDER SECTION 24 OF CPC, PRAYING
TO TRANSFER MISC.NO.1312/2023 ARISING OUT DEFIANCE
OF INTERIM ORDER OF INJUNCTION IN OS NO.5640/2023
PENDING ON THE FILE OF THE HONBLE XVIII ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE AT BENGALURU TO ANY ONE
OF THE COMMERCIAL COURT AT BENGALURU IN THE INTEREST
OF JUSTICE AND EQUITY.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MRS. JUSTICE P SREE SUDHA
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HC-KAR
NC: 2026:KHC:11309
CP No. 319 of 2025
ORAL ORDER It is stated by the learned counsel for the appellant that they also filed another petition for transfer before the Principal City Civil and Sessions Judge (CCH-1) in Misc.No.233/2026. As such, the petition is closed with liberty to approach the Court if it has not been addressed before the trial Court.
Accordingly, the petition is disposed of. (P SREE SUDHA) JUDGE TMP List No.: 1 Sl No.: 2
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