Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 15 of 25.

M/S Blue Horizon Hotels PVT LTD vs. State Of Karnataka

WP/22430/2024HC Karnataka18 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Darshita Southern INDIA Happy Homes PVT LTD vs. The State Of Karnataka

WP/1705/2025HC Karnataka18 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Sampath Kumar M N vs. State Of Karnataka

WP/24717/2022HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Manipal Academy Of Higher Education Trust vs. State Of Karnataka

WP/24905/2022HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mrs Syeda Zohra Jamal vs. The State Of Karnataka

WP/3635/2025HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Bharathi Housing Factory vs. State Of Karnataka

WP/14141/2020HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Amrutha Rama Constructions PVT LTD vs. State Of Karnataka

WP/3719/2021HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Ajit Kothaneth vs. The State Of Karnataka

WP/1566/2025HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

R Vykunta Vasa vs. State Of Karnataka

WP/17241/2025HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. M.Venkatarama Reddy vs. The State Of Karnataka

WP/2620/2025HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Social Services Society Of The Sisters Of St John The Baptist vs. State Of Karnataka

WP/7571/2021HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Vinod Kumar K P vs. State Of Karnataka

WP/361/2021HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Midas Developers vs. State Of Karnataka

WP/14120/2020HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Nitin Bagamane vs. State Of Karnataka

WP/7216/2021HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. M Kumaraswamy Raju vs. State Of Karnataka

WP/17104/2021HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Alok S V vs. State Of Karnataka

WP/2840/2021HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt Nirmala Anita vs. The State Of Karnataka

WP/1524/2025HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Shreno Limited vs. State Of Karnataka

WP/14623/2020HC Karnataka17 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr Mohammed Ghaise vs. State Of Karnataka

WP/9058/2023HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Ashish Developer And Builders vs. State Of Karnataka

WP/5583/2023HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Shashi Industries vs. Bruhat Bengaluru Mahanagara Palike

WP/8323/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. H.C. Narendra vs. State Of Karnataka

WP/10355/2023HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Renuka R vs. The State Of Karnataka

WP/13596/2020HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri.B.K.Thyagaraj @ B.K.Thyagarajan vs. State Of Karnataka

WP/11132/2022HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri L N Munirathna Setty vs. The State Of Karnataka

WP/13628/2020HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Aryan Landmarks vs. The State Of Karnataka

WP/23250/2022HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Z A Electricals And Constructions vs. Joint Commissioner Of Commercial Taxes

WP/12470/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt R Bhagyalakshmi vs. The Bruhath Bangalore Mahanagara Palike

WP/5269/2023HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri B S N Hari vs. The State Of Karnataka

WP/35284/2024HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Spectrapacks PVT LTD vs. State Of Karnataka

WP/1163/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

B G Vasudeva vs. The State Of Karnataka

WP/21238/2024HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt Narayanamma vs. The State Of Karnataka

WP/24727/2022HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Saiven Developers And Constructions PVT LTD vs. The State Of Karnataka

WP/4118/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Kailash Ashrama Mahasamsthana Trust vs. The State Of Karnataka

WP/1570/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. H N Satish vs. The State Of Karnataka

WP/13653/2020HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Axis Concepts Capstone Private Limited vs. The State Of Karnataka

WP/13654/2020HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Sathyanarayan vs. The Bruhath Bangalore Mahanagara Palike

WP/12942/2024HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Veerana Gouda Patil vs. The State Of Karnataka

WP/4238/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sumuk Projects vs. The State Of Karnataka

WP/15443/2022HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri.Mohammed Hamza Raza vs. The State Of Karnataka

WP/4787/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Dinesh Ambavi Bera vs. The State Of Karnataka

WP/5383/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri.K.N Padmanabha Reddy vs. The State Of Karnataka

WP/6002/2025HC Karnataka16 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Regional Oilseeds Growers Co Operative vs. Union Of INDIA

WP/13212/2021HC Karnataka13 Jun 2025

Bench: B M SHYAM PRASAD

Dbl Nidagatta Mysore Highways PVT LTD vs. Union Of INDIA

WP/23405/2023HC Karnataka13 Jun 2025

Bench: B M SHYAM PRASAD

M/S Mataji Industries vs. Joint Commissioner Of

WP/104602/2023HC Karnataka12 Jun 2025

Bench: JYOTI MULIMANI

M/S Emmanuel Constructions Private LTD vs. Deputy Commissioner Of Commercial Taxes

WP/5014/2025HC Karnataka11 Jun 2025

Bench: B M SHYAM PRASAD

Shri. Roopesh Ranganatha vs. The Commercial Tax Officer

WP/9462/2025HC Karnataka11 Jun 2025

Bench: B M SHYAM PRASAD

Shri Roopesh Ranganatha vs. The Commercial Tax Officer

WP/9483/2025HC Karnataka11 Jun 2025

Bench: B M SHYAM PRASAD

Smt. Ammaiah vs. Punjab National Bank

RP/271/2023HC Karnataka09 Jun 2025

Bench: ANU SIVARAMAN,K.MANMADHA RAO

M/S R K R Exports vs. State Of Karnataka

WP/11169/2025HC Karnataka09 Jun 2025

Bench: B M SHYAM PRASAD

M/S Inter Globe Trading vs. The Commissioner Of Commercial Tax

WP/16018/2025HC Karnataka06 Jun 2025

Bench: B M SHYAM PRASAD

Smt. Shobha vs. The Superintendent, Range-Bnd8

WP/12405/2025HC Karnataka06 Jun 2025

Bench: B M SHYAM PRASAD

M/S Green Edge Ventures vs. State Of Karnataka

WP/27198/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Anand Kumar R vs. The State Of Karnataka

WP/4986/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri T R Shylaja vs. The State Of Karnataka

WP/26330/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Sparkle One Mall Developers PVT LTD vs. The State Of Karnataka

WP/20842/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Edufrontiers Educational Trust vs. The State Of Karnataka

WP/654/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt Padma Malini vs. The Commissioner

WP/21418/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Green Leaf Projects vs. The State Of Karnataka

WP/4344/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

S N Ananda Murthy vs. State Of Karnataka

WP/16973/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Alpine Housing Development vs. The State Of Karnataka

WP/10313/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Manipal Academy Of Higher Education Trust vs. State Of Karnataka

WP/8961/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt. S Thirulakshmi vs. State Of Karnataka

WP/10601/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Veerla Sivakumar vs. The State Of Karnataka

WP/7168/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri M G Somashekar vs. The Commissioner

WP/11280/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri K K Mahendran vs. The State Of Karnataka

WP/8014/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri T V Srikanth vs. State Of Karnataka

WP/15224/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Subodh Prasanna Sankar vs. State Of Karnataka

WP/4223/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Govardhan Reddy @ vs. State Of Karnataka

WP/8071/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Mr.Munawar Burhan vs. The State Of Karnataka

WP/12376/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sapthagiri Shelters vs. The State Of Karnataka

WP/14998/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S. Happy Valley Developers vs. The Commissioner

WP/14775/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

S Manjunath vs. State Of Karnataka

WP/4430/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Deccan Re Rollings Mills vs. State Of Karnataka

WP/7273/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri L Balakrishna Naidu vs. State Of Karnataka

WP/6268/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Vijay Kanji Devda vs. The Bruhath Bengaluru Mahanagara Palike

WP/11761/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Primis Ventures LLP vs. The State Of Karnataka

WP/1656/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. Dr. M. B. Mallikarjuna vs. State Of Karnataka

WP/7300/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Rajarajeswari Pleg Maramma Temple Trust vs. The Government Of Karnataka

WP/2755/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Srinidhi Designbuild Private Limited vs. State Of Karnataka

WP/1787/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Shanthilaljain vs. Bruhat Bangalore Mahanagara Palike

WP/27837/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Avanish Auto LLP vs. State Of Karnataka

WP/11588/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Parth Estates vs. State Of Karnataka

WP/7339/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri S N Ravikumar @ Ravikumar S Raju vs. State Of Karnataka

WP/258/2024HC Karnataka05 Jun 2025

Bench: R DEVDAS

G K Developers vs. State Of Karnataka

WP/7813/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Sumadhura Capitol Towers PVT LTD vs. The State Of Karnataka

WP/10458/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sr M B Shankar vs. State Of Karnataka

WP/26499/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Vantage Advertising Private LTD vs. State Of Karnataka

WP/15963/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri. Chandranna .N.P vs. The State Of Karnataka

WP/17830/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt Swapnashree Siddegowda Rathna vs. The State Of Karnataka

WP/28388/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri Purushotham Reddy vs. State Of Karnataka

WP/17600/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Mr Ravi H B vs. The State Of Karnataka

WP/8763/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S. Vikram Traders vs. State Of Karnataka

WP/9001/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt R Malini vs. The State Of Karnataka

WP/25035/2022HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Divyasree Real Estate vs. The State Of Karnataka

WP/21429/2023HC Karnataka05 Jun 2025

Bench: R DEVDAS

Smt Gayathiri Vasudevan vs. State Of Karnataka

WP/12654/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

M/S Reddy Structures Private Limited vs. The State Of Karnataka

WP/11782/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Sri N Nath Rao vs. The State Of Karnataka

WP/14277/2020HC Karnataka05 Jun 2025

Bench: R DEVDAS

Siddheshwari Griha Nirman Private Limited vs. The State Of Karnataka

WP/2289/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

Lady Superior Sister Of vs. State Of Karnataka

WP/8243/2021HC Karnataka05 Jun 2025

Bench: R DEVDAS

← 2024 2026 →