Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 13 of 25.

Mr G S Prasanna Kumar vs. State Of Karnataka

WP/26841/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Gundlapalli Dhananjaya Reddy vs. State Of Karnataka

WP/25978/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sri Sai Poultry Breeding Farm vs. Union Of INDIA

WP/17348/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Guru Krupa Traders vs. Joint Commissioner

WP/201712/2025HC Karnataka26 Jun 2025

Bench: M.I.ARUN

M/S Brigade Infrastructure And Power PVT LTD vs. The State Of Karnataka

WP/24712/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Nithin S Rao vs. The State Of Karnataka

WP/34203/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Lakshman K vs. The State Of Karnataka

WP/938/2021HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri B A Dilip Kumar vs. State Of Karnataka

WP/24032/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Dinesh Gundu Rao vs. The State Of Karnataka

WP/24975/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Ricky Rai vs. The State Of Karnataka

WP/24021/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M Nagabushanamma vs. The State Of Karnataka

WP/26487/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Urban Developers vs. State Of Karnataka

WP/26233/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Mak Stone Crusher And M-Sand Unit vs. The Assistant Commissioner Of

WP/102258/2025HC Karnataka26 Jun 2025

Bench: PRADEEP SINGH YERUR

M/S Mgr Stone Crisher vs. The Assistant Commissioner

WP/102199/2025HC Karnataka26 Jun 2025

Bench: PRADEEP SINGH YERUR

M/S Shree Basaveshwara Filling Station vs. The Joint Commissioner Of Commercial Taxes (Appeals) And Ors

WP/201508/2024HC Karnataka26 Jun 2025

Bench: M.I.ARUN

Sri. Preetham J vs. The State Of Karnataka

WP/29551/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Games Kraft Technologies PVT LTD vs. The Directorate Of Enforcement

WP/28010/2024HC Karnataka26 Jun 2025

Bench: S.R.KRISHNA KUMAR

Sankara Eye Hospital Bangalore vs. State Of Karnataka

WP/34703/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. M. Ramesh vs. The State Of Karnataka

WP/22056/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. G. Gangadharaiah vs. The State Of Karnataka

WP/6450/2021HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Elegant Builders And Developers vs. The State Of Karnataka

WP/24007/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri A M Munirathnam vs. The State Of Karnataka

WP/33975/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri S M Krishna vs. State Of Karnataka

WP/6080/2021HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S M M Bhandekar vs. Joint Commissioner Of Goods And Services

WP/201713/2025HC Karnataka26 Jun 2025

Bench: M.I.ARUN

Abdulrazak vs. Deputy Commisisoner

WP/201476/2025HC Karnataka26 Jun 2025

Bench: M.I.ARUN

M/S Swan Silk PVT LTD vs. State Of Karnataka

WP/33666/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Siby Thomas John vs. State Of Karnataka

WP/2983/2021HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Asn Developers vs. The State Of Karnataka

WP/2814/2021HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr Packrukutty Nandoth vs. The State Of Karnataka

WP/949/2021HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Nehal V vs. The State Of Karnataka

WP/24964/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Manne Constructions vs. The State Of Karnataka

WP/24372/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Abm Telemobiles INDIA PVT LTD vs. The State Of Karnataka

WP/15519/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri P Ramakantha Shetty vs. The State Of Karnataka

WP/25934/2024HC Karnataka26 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Unicorn Traders vs. Union Of INDIA

WP/101778/2025HC Karnataka26 Jun 2025

Bench: PRADEEP SINGH YERUR

Sri. Manjesh Venkatesha Reddy vs. State Of Karnataka

WP/13520/2023HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri D V Venkatachalapathi vs. State Of Karnataka

WP/15037/2023HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Society Of The Sisters Of Charity Of St Vincent De Paul vs. State Of Karnataka

WP/35896/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Dakshina Kannada Vishwa Brahmana Sangha vs. State Of Karnataka

WP/2621/2023HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sanjeevini Properties PVT LTD vs. State Of Karnataka

WP/7467/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Apkon Ventures Private Limited vs. The Commissioner Of Central Tax (Appeals-Ii)

WP/17719/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Traan Building Beyond PVT LTD vs. State Of Karnataka

WP/1545/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Mahammad Nagoori vs. State Of Karnataka

WP/9261/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Y Madhu vs. The State Of Karnataka

WP/6808/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Umesh K A vs. The State Of Karnataka

WP/16508/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr B Siddegowda vs. State Of Karnataka

WP/12912/2023HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

The Bengaluru Commercial Transporters vs. The State Of Karnataka

WP/18675/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri M Shivaprakash vs. The State Of Karnataka

WP/5088/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Rashtreeya Sikshana Samithi Trust vs. The State Of Karnataka

WP/31977/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Vinayakaiah Builders vs. The State Of Karnataka

WP/11021/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri C M Suresh Babu vs. The State Of Karnataka

WP/1849/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Kishore Kumar vs. The Managing Director

WP/7059/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Mahavir Enterprises vs. The Assistant Commissioner Of Commercial Taxes Lgsto-66

WP/15655/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Spurthi Infra vs. The State Of Karnataka

WP/15034/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Palani C vs. Union Of INDIA Through The Secretary

WP/3413/2024HC Karnataka25 Jun 2025

Bench: S.G.PANDIT,T.M.NADAF

Fire Bricks And Potteries PVT LTD vs. The State Of Karnataka

WP/1570/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Anand Bhavan Properties PVT LTD vs. The State Of Karnataka

WP/30293/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Gem International Private Limited vs. State Of Karnataka

WP/31228/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Dhariwal Lifespaces PVT LTD vs. Bruhat Bangalore Mahanagara Palike

WP/7173/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Kumari Builders And Developers vs. The State Of Karnataka

WP/30990/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Sangeetha Poddar vs. The State Of Karnataka

WP/18619/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mrs. Sabiha Sultana vs. State Of Karnataka

WP/30208/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sunce Constructions PVT LTD vs. The State Of Karnataka

WP/15271/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sumadhura Infracon Private Limited vs. State Of Karnataka

WP/4072/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Forbes Technology vs. State By Bagalagunte Police

CRL.P/14377/2024HC Karnataka25 Jun 2025

Bench: S.R.KRISHNA KUMAR

Sri. Mohamed Sayeed Sada vs. State Of Karnataka

WP/15197/2025HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Chandraprabha B vs. State Of Karnataka

WP/13549/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Y.R. Janardhana Rao vs. The State Of Karnataka

WP/31007/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S B And M Windmere vs. The State Of Karnataka

WP/21509/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Nalini Jagadish vs. State Of Karnataka

WP/30544/2024HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. S Raghu vs. State Of Karnataka

WP/12491/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mrs Asha V' Dsilva vs. The State Of Karnataka

WP/1848/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Palladium Constructions Private Limited vs. The Commissioner, Bbmp

WP/1652/2021HC Karnataka25 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. H R Ravichandra vs. State Of Karnataka

WP/16772/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt Shanthamma vs. State Of Karnataka

WP/16027/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. H.R Ravichandra vs. State Of Karnataka

WP/16776/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri L Padmaraj vs. State Of Karnataka

WP/15834/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Rajappareddy vs. State Of Karnataka

WP/4024/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

C Nagaraj vs. The State Of Karnataka

WP/16193/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri S Sudeesh vs. State Of Karnataka

WP/4163/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri B S Radhanandan vs. The State Of Karnataka

WP/16822/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Elegant Atmos vs. The State Of Karnataka

WP/15237/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt Rupa N vs. The State Of Karnataka

WP/2486/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri B K Thyagaraj @ B K Thyagarajan vs. The State Of Karnataka

WP/6840/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. M Babu vs. State Of Karnataka

WP/971/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri.H.Venkoba Rao vs. The State Of Karnataka

WP/604/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Reshma M vs. The State Of Karnataka

WP/15241/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

B S Anil Kumar vs. The State Of Karnataka

WP/18748/2024HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Suraksha Builders And Developers Private Limited vs. State Of Karnataka

WP/6672/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Embassy-Ksl Realty Ventures vs. The State Of Karnataka

WP/3487/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri K Hemasundara Raju vs. Bruhat Bangalore Mahanagara Palike

WP/4065/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Y. R. Anil vs. The State Of Karnataka

WP/6500/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Shad Ebrahim vs. The State Of Karnataka

WP/16566/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri L Purushotham Reddy vs. The State Of Karnataka

WP/16642/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri.Mohammed Ismail vs. The State Of Karnataka

WP/592/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri T Prabhakar vs. The State Of Karnataka

WP/4637/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Aquila Projects vs. The State Of Karnataka

WP/2296/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. G. Somashekar Reddy vs. The State Of Karnataka

WP/3353/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sai Surakasha Properties vs. The State Of Karnataka

WP/16584/2025HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Varun Ram Mirlay vs. The State Of Karnataka

WP/3350/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

Sri S. Talib Ahmed vs. The State Of Karnataka

WP/3722/2021HC Karnataka24 Jun 2025

Bench: SACHIN SHANKAR MAGADUM

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