Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC-K:3400
WP No. 201508 of 2024
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 26TH DAY OF JUNE, 2025
BEFORE
THE HON'BLE MR. JUSTICE M.I.ARUN
WRIT PETITION NO.201508 OF 2024 (T-RES)
BETWEEN:
M/S. SHREE BASAVESHWARA FILLING STATION,
202, BOODIHAL TQ. SHORPUR,
YADGIR-585237.
(A PROPRIETARY FIRM REGISTERED UNDER THE
PROVISION OF CGST/SGST ACT, 2017)
(REPRESENTED BY ITS PROPRIETOR
SHRI. BASAVARAJ POLICE PATIL,
S/O NANDAPPAGOWDA POLICE PATIL,
AGED ABOUT 56 YEARS ).
…PETITIONER
(BY SRI. DEVI PRASAD GANPATRAO, ADVOCATE)
AND:
1.
THE JOINT COMMISSIONER OF
COMMERCIAL TAXES (APPEALS)
KALBURAGI DIVISION, STATION ROAD,
KALABURAGI-585102.
2.
THE DEPUTY COMMISSIONER OF
COMMERCIAL TAXES (ENFORCEMENT),
EAST ZONE, KALABURAGI OFFICE OF THE
JOINT COMMISSIONER OF COMMERCIAL TAXES
2ND FLOOR, ROOM NO.3,
VTK BUILDING, NEAR RAILWAY STATION,
KALABURAGI-585102.
Digitally signed
by VARSHA N
RASALKAR
Location: HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2025:KHC-K:3400
WP No. 201508 of 2024
3.
THE MANAGER,
KARNATAKA BANK LID.,
KARNATAKA CANCER THERAPY AND RESEARCH
INSTITUTE CAMPUS.(KCT & RI) MAIN ROAD,
NAVNAGAR, HUBLI-580025.
4.
THE PRINCIPAL CHIEF ACCOUNTS OFFICER
KRISHNA BHAGYA JALA NIGAM LIMITED,
ALAMATTI DAM, VIJAYAPURA-586201.
5.
THE CHIEF ACCOUNTS OFFICER,
VISVESVARAYA JALA NIGAM LIMITED,
1ST FLOOR, UPPER BHADRA PROJECT BUILDING,
OPP: BESCOM OFFICE,
VP EXTENSION, CHITRADURGA-577501.
6.
THE EXECUTIVE ENGINEER,
MINOR IRRIGATION AND GROUND WATER
DEVELOPMENT DIVISION,
PWD BUILDING, COLLEGE ROAD,
DHARAWAD-580001.
7.
THE EXECUTIVE ENGINEER,
MINOR IRRIGATION DIVISION,
VP EXTENSION, MAIN ROAD,
CHITRADURGA-577501.
8.
THE EXECUTIVE ENGINEER,
PROJECT DIVISION,
DODDAPETE OPP. GOVT. HOSPITAL,
SHIKARIPURA-577427.
DIST. SHIVAMOGGA.
9.
THE EXECUTIVE ENGINEER,
PROJECT IMPLEMENTATION DIVISION,
DR. HUILGOL HOSPITAL,
NEAR BC POND, HUBLI ROAD,
GADAG-582103.
10.
CHIEF ACCOUNTS OFFICER
CADA-UKP,
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HC-KAR
NC: 2025:KHC-K:3400
WP No. 201508 of 2024
ADMINISTRATIVE BUILDING,
SECOND FLOOR, UKP PREMISES,
BHEEMARAYANAGUDI-585287.
TQ. SHAHAPUR.
11.
THE MANAGING DIRECTOR,
KARNATAKA NEERAVARI NIGAM LIMITED,
VIJAYA COMPLEX, SHRINAGA CIRCLE,
DHARWAD-580003.
12.
THE EXECUTIVE ENGINEER,
MINOR IRRIGATION DIVISION,
AIWAN-E-SHAHI ROAD,
KALABURAGI-585102.
13.
THE MANAGER,
PRAGATI KRISHNA GRAMEEN BANK,
KODEKAL-585237.
14.
THE MANAGER,
STATE BANK OF INDIA, NARAYANPUR,
TQ. SHORAPUR-585220.
15.
THE MANAGER,
KARNATAKA BANK LIMITED TALIKOTI,
DIST. VIJAYAPURA-586101.
…RESPONDENTS
(BY SRI. MALLIKARJUN SAHUKAR, AGA FOR
R1, R2, R6 TO R9 AND R12;
SRI. KRUPA SAGAR PATIL, ADVOCATE FOR R4;
NOTICE TO R3, R5, R10, R11, R14 AND R15 ARE SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO A)
OR DIRECTION AS THIS HON’BLE COURT MAY DEEM FIT AND QUASH THE IMPUGNED ORDER OF THE JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS), KALABURGI IN GST.AP.154/2024-25 DATED 15.06.2024 WHICH IS HEREWITH HC-KAR NC: 2025:KHC-K:3400 WP No. 201508 of 2024
ENCLOSED AS ANNEXURE-F. B) ISSUE A WRIT OF CERTIORARI, OR SUCH OTHER WRIT, ORDER OR DIRECTION AS THIS HON’BLE COURT MAY DEEM FIT TO QUASH THE RECOVERY NOTICES ISSUED TO THE PETITIONER AT VARIOUS DATES UNDER FORM GST DRC-13 HEREWITH ENCLOSED AS ANNEXURE-G-1 TO G-12. THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE M.I.ARUN
ORAL ORDER (PER: HON'BLE MR. JUSTICE M.I.ARUN)
Learned counsel for the petitioner has filed a memo dated 25.03.2025 praying to withdraw the writ petition.
The memo is placed on record.
The writ petition is dismissed as withdrawn. (M.I.ARUN) JUDGE
