M/S Sri Sai Poultry Breeding Farm vs. Union Of INDIA
Original PDF →WP/17348/2024HC KarnatakaGSTCNR KAHC01036196202426 June 2025Bench: SACHIN SHANKAR MAGADUM2 pages
For Petitioner: SRI MANOJ S.N., ADVOCATEFor Respondent: SRI POOJAPPA J., CGC FOR R-1 SMT JYOTI M. MARADI, HCGP FOR R-2 AND R-3
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC:22487
WP No. 17348 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF JUNE, 2025
BEFORE
THE HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
WRIT PETITION NO.17348 OF 2024 (T-RES)
BETWEEN:
M/S. SRI SAI POULTRY BREEDING FARM
REPRESENTED BY DV HARISH, PROPRIETOR
VADAGUR VILLAGE, KEMBODI POST
KOLAR DISTRICT
KOLAR-563 101.
…PETITIONER
(BY SRI MANOJ S.N., ADVOCATE)
AND:
1.
UNION OF INDIA
MINISTRY OF FINANCE
DEPARTMENT OF REVENUE
REPRESENTED BY SECRETARY
NORTH BLOCK
NEW DELHI-110 001.
2.
THE COMMISSIONER OF COMMERCIAL TAXES
VANIJYA THERIGE KARYALAYA
IST MAIN, GANDHINAGAR
BENGALURU-560 009.
3.
THE ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES (AUDIT) 4,7
5TH FLOOR, BMTC BUILDING
80 FEET ROAD, NEAR SONY SIGNAL
KORAMANGALA
BENGALURU-560 047.
…RESPONDENTS
(BY SRI POOJAPPA J., CGC FOR R-1
SMT JYOTI M. MARADI, HCGP FOR R-2 AND R-3)
Digitally signed by
NAGARAJA B M
Location: HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2025:KHC:22487
WP No. 17348 of 2024
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227
OF THE CONSTITUTION, PRAYING TO QUASH THE ORDER PASSED
UNDER SECTION 73(9) OF KGST/CGST ACT, 2017 BY THE
RESPONDENT
NO.3
VIDE
ORDER NO.ACCT/AUDIT-4.7/2023-24 DATED 20-12-2023 (ANNEXURE-A) AND ALL CONSEQUENTIAL PROCEEDINGS AND ETC.
THIS WRIT PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER: CORAM: HON'BLE MR JUSTICE SACHIN SHANKAR MAGADUM
ORAL ORDER
Learned counsel appearing for the petitioner has filed a memo dated 25.06.2025, seeking withdrawal of the writ petition.
2.
The memo is taken on record.
3.
In view of the said memo, the writ petition is dismissed as withdrawn. (SACHIN SHANKAR MAGADUM) JUDGE
HDK List No.: 3 Sl No.: 35
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