Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 11 of 25.

H M Ramanjini vs. The State Of Karnataka

WP/19824/2025HC Karnataka08 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

N Thippanna Suppliers vs. The Superintendent Of Police

WP/104326/2025HC Karnataka08 Jul 2025

Bench: PRADEEP SINGH YERUR

M/S Pooram Engineering And Erectors vs. Commercial Tax Officer

WP/201185/2025HC Karnataka08 Jul 2025

Bench: M.I.ARUN

Sri. Mate Nagavelambika Enngineering Works vs. Assistant Commissioner Of Commercial Taxes

WP/201015/2025HC Karnataka08 Jul 2025

Bench: M.I.ARUN

M/S Silver Stream Developers PVT LTD vs. State Of Karnataka

WP/19449/2025HC Karnataka08 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. G. Sunitha Reddy vs. State Of Karnataka

WP/3545/2025HC Karnataka07 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Karle Infra Private Limited vs. The State Of Karnataka

WP/32317/2024HC Karnataka07 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sarla Garments Private Limited vs. The State Of Karnataka

WP/10840/2025HC Karnataka07 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Elegant Altima vs. The State Of Karnataka

WP/15215/2025HC Karnataka07 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Chandrashekar Gangadharaiah Ippadi vs. Office Of The Assistant Commissioner Of Central Tax

WP/36330/2024HC Karnataka07 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Benayah Solutions vs. The Assistant Commissioner Of Commercial Taxes

WP/8477/2025HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

Smt. Suvarna V vs. State Of Karnataka

WP/5798/2025HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Rajiv Duseja vs. State Of Karnataka

WP/22596/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Sanjeev Shakhapur vs. State Of Karnataka

WP/22217/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Amnesty International INDIA Private LTD vs. The State Of Karnataka

WP/8325/2024HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Amnesty International INDIA Private Private LTD vs. The State Of Karnataka

WP/7412/2024HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Amnesty International INDIA Private LTD vs. The State Of Karnataka

WP/4720/2024HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. Sbr Group vs. State Of Karnataka

WP/35676/2024HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Fortuna Urbanscape PVT LTD vs. State Of Karnataka

WP/30698/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S M M Industrial Estate vs. Bruhat Bengaluru Mahanagara Palike

WP/6831/2025HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Kalatmak Spatial Systems Private Limited vs. Commercial Tax Officer

WP/23967/2024HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

Smt. Puttamma vs. The State Of Karnataka

WP/12671/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt Vimala J Jain vs. The State Of Karnataka

WP/13441/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Mukka Sea Food Industries PVT LTD vs. Central Board Of Indirect Taxes And Customs

WP/35710/2019HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S P Prakash Lad vs. Joint Commissioner Of Commercial Tax (Appeal)

WP/201812/2025HC Karnataka04 Jul 2025

Bench: M.I.ARUN

M/S. Cornerstone Bay East Developers PVT. LTD vs. The State Of Karnataka

WP/12659/2025HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt P Varalakshmi Dachander vs. The State Of Karnataka

WP/22006/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri G B Vinaykumar vs. State Of Karnataka

WP/34799/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Sbr Structures vs. State Of Karnataka

WP/22401/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Yelahanka New Town Muslim vs. State Of Karnataka

WP/743/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

N.Chalapathy vs. The State Of Karnataka

WP/13022/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

A L Bhagya vs. State Of Karnataka

WP/20562/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S. Geesons Enterprises vs. The State Of Karnataka

WP/22104/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Ambiant Housing And Construction PVT LTD vs. State Of Karnataka

WP/9536/2022HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Venky Karthick Group vs. The State Of Karnataka

WP/17841/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Srinath Srinivas vs. The Bruhat Bengaluru Mahanagara Palike

WP/12780/2025HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Rajani Kantha vs. State Of Karnataka

WP/30563/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Ezzy Dickenson vs. The State Of Karnataka

WP/7323/2025HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Tt Steel Service INDIA Private Limited vs. Principal Commissioner

WP/11245/2025HC Karnataka04 Jul 2025

Bench: SURAJ GOVINDARAJ

St Teresa S Novitiate And Training Society Regd vs. State Of Karnataka

WP/35792/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Innovations Investment Management INDIA PVT LTD vs. State Of Karnataka

WP/15861/2025HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. P Krishnamurthy vs. State Of Karnataka

WP/28672/2024HC Karnataka04 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Shri Prahalad Pujar vs. Superintendent Of Central Tax

WP/106439/2024HC Karnataka03 Jul 2025

Bench: PRADEEP SINGH YERUR

M/S Mk Agrotech Private Limited vs. Union Of INDIA

WP/28211/2024HC Karnataka03 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Best One Medical And General Stores vs. Joint Commissioner

WP/201777/2025HC Karnataka03 Jul 2025

Bench: M.I.ARUN

M/S. Mk Agrotech Private Limited vs. Union Of INDIA

WP/14449/2024HC Karnataka03 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S. Mk Agrotech Private Limited vs. Union Of INDIA

WP/14467/2024HC Karnataka03 Jul 2025

Bench: SURAJ GOVINDARAJ

Johnson Alexander vs. The Assistant Commissioner Of

WP/15818/2025HC Karnataka03 Jul 2025

Bench: SURAJ GOVINDARAJ

Sri Beeragondanahalli Halagappa Somashekarappa vs. The State Of Karnataka

WP/12345/2024HC Karnataka03 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Hukkeri Taluka Samagra Grameen vs. The State Of Karnataka

WP/103029/2025HC Karnataka03 Jul 2025

Bench: PRADEEP SINGH YERUR

M/S Mohit And Company vs. Joint Commissioner

WP/201778/2025HC Karnataka03 Jul 2025

Bench: M.I.ARUN

Shri Nazirahammadkhan S/O Jikariakhan Pathan vs. Assistant Commissioner And

WP/103292/2025HC Karnataka03 Jul 2025

Bench: PRADEEP SINGH YERUR

M/S Mk Agro Tech Private Limited vs. Additional Commissioner Of Central Taxes

WP/5003/2025HC Karnataka03 Jul 2025

Bench: SURAJ GOVINDARAJ

B H G Constructions vs. State Of Karnataka

WP/36089/2024HC Karnataka03 Jul 2025

Bench: S SUNIL DUTT YADAV

M/S Kalyan Jewellers Salem (PVT) LTD vs. The Additional Commissioner Of

STA/6/2025HC Karnataka02 Jul 2025

Bench: S.G.PANDIT,T.M.NADAF

M/S Lawraga Metals Private Limited vs. State Of Karnataka

WP/17480/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Sattva Resi Private Limited vs. The State Of Karnataka

WP/27949/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

K. S. Junjappa vs. State Of Karnataka

WP/6609/2025HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

The Lead Factory vs. The Assistant Commissioner Of Commercial Taxes

WP/17628/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S.N.H. And Co vs. The Assistant Commissioner

WP/17126/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Grb Enterprises vs. Assistant Commissioner Of Commercial Taxes

WP/12713/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Vsm Enterprises vs. The Commissioner Of Commercial Taxes

WP/16313/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

Sri N R Pandit Aradhya vs. State Of Karnataka

WP/17495/2021HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt N Jamuna vs. State Of Karnataka

WP/7604/2021HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Arb Signature Infra vs. The State Of Karnataka

WP/11003/2021HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Purushotham Reddy vs. The State Of Karnataka

WP/12781/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Nandi Housing PVT LTD vs. State Of Karnataka

WP/16647/2021HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Vyasa Seeds Private Limited vs. The Additional Chief Secretary

WP/16269/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Golden Key Builders And Developers vs. The State Of Karnataka

WP/21997/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Bren Corporation PVT LTD vs. The State Of Karnataka

WP/7421/2022HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Ark Infra Developers PVT LTD vs. The State Of Karnataka

WP/35031/2018HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Munegowda B vs. The State Of Karnataka

WP/29536/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Sumadhura Homes LLP vs. State Of Karnataka

WP/20634/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Esteem Arkay Pearl vs. The State Of Karnataka

WP/14976/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri M N Satish vs. The Bruhath Bengaluru Mahanagara Palike

WP/10278/2025HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt Archana R vs. The State Of Karnataka

WP/29121/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Inder Chand Bagri vs. Bruhat Bangalore Mahanagara Palike

WP/19623/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Meda Constructions vs. The State Of Karnataka

WP/21423/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Mr. Kamanakere Nanjundappa Anandappa vs. Union Of INDIA

WP/15826/2024HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S G.K. Anand vs. The State Of Karnataka

WP/19018/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Vogo Automotives PVT LTD vs. Commissioner Of Central Tax (Appeals-I)

WP/3332/2024HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

M/S Peepal Tree Developers PVT LTD vs. The State Of Karnataka

WP/8781/2025HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Elegant Builders And Developers vs. The State Of Karnataka

WP/26401/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S The Pavilion Owners Association vs. The Commissioner Of Commercial Taxes

WP/15856/2025HC Karnataka02 Jul 2025

Bench: SURAJ GOVINDARAJ

Sri.Rajendra Baglodi vs. The State Of Karnataka

WP/17441/2025HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Nirmala vs. State Of Karnataka

WP/11400/2024HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Smt. Mamatha M D vs. The State Of Karnataka

WP/7960/2025HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S H M Estates And Properties vs. The State Government Of Karnataka

WP/50146/2019HC Karnataka02 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Nawab Ali Khan vs. State Of Karnataka

WP/12897/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Bux-Ranka Developers PVT LTD vs. State Of Karnataka

WP/9400/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri A R Subba Rao vs. State Of Karnataka

WP/8828/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Durga Eco Space LLP vs. State Of Karnataka

WP/12359/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri. Sanjeev Shakhapur vs. State Of Karnataka

WP/7983/2022HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Rashtreeya Sikshana Samithi Trust vs. The State Of Karnataka

WP/15212/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Sri.K.Viswanath vs. State Of Karnataka

WP/15090/2024HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Mrs B V Jayalakshmi vs. State Of Karnataka

WP/18833/2024HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

Masjid-E-Quba vs. State Of Karnataka

WP/9463/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Samyuktha Shelters vs. The State Of Karnataka

WP/11678/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Ado (INDIA) Private Limited vs. Assistant Commissioner Of Commercial Taxes (Audit)

WP/10898/2025HC Karnataka01 Jul 2025

Bench: SURAJ GOVINDARAJ

Sri B A Basavaraja vs. The State Of Karnataka

WP/8303/2025HC Karnataka01 Jul 2025

Bench: SACHIN SHANKAR MAGADUM

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