Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 9 of 25.

Bhairava Stone Crushers vs. Deputy Commissioner Of Commercial Taxes

WP/25639/2025HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

M/S Sujala Infranstructure Private Limited vs. The Commissioner Of Central Taxes

WP/22714/2025HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

M/S Bee Jay Engineers vs. Commercial Tax Officer

WP/106642/2025HC Karnataka11 Sept 2025

Bench: SURAJ GOVINDARAJ

Girish A V vs. The State Of Karnataka

CRL.P/10693/2022HC Karnataka11 Sept 2025

Bench: J.M.KHAZI

M/S Wipro Ge Healthcare Private Limited vs. Joint Commissioner Of Commercial Taxes

WP/26345/2025HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

M/S Balaji Cleaning And Transport Associates vs. State Of Karnataka

WA/979/2025HC Karnataka10 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

The Principal Commissioner Of Central Tax vs. M/S Narasimhan Engineering Contractors Private Limited

WA/1015/2025HC Karnataka10 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

K Uma Maheshwara Rao vs. State Of Karnataka

WA/972/2025HC Karnataka10 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Sangamesh Hardware vs. The Union Of INDIA And Ors

WP/201584/2022HC Karnataka09 Sept 2025

Bench: JYOTI MULIMANI

M/S R M Patil Contractor vs. The Union Of INDIA And Ors

WP/202490/2022HC Karnataka09 Sept 2025

Bench: JYOTI MULIMANI

M/S Mamadi Shankar Contractor vs. The Office Of The Assistant Commissioners And Anr

WP/201183/2023HC Karnataka09 Sept 2025

Bench: JYOTI MULIMANI

M/S Sri Suresh Wattamwar Contractor vs. The Office Of The Assistant Commissioners And Anr

WP/200534/2023HC Karnataka09 Sept 2025

Bench: JYOTI MULIMANI

M/S Bhagyalaxmi Swa Sahay Sangh vs. Assistant Commissioner Of Commercial Taxes

WP/104450/2025HC Karnataka09 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Naser Khan Contractor vs. The Joint Commissioner And Ors

WP/200501/2024HC Karnataka08 Sept 2025

Bench: JYOTI MULIMANI

M/S Devraj Chavan Contractor vs. The Joint Commissioner And Ors

WP/200541/2024HC Karnataka08 Sept 2025

Bench: JYOTI MULIMANI

M/S Mohammad Faheemuddin vs. The Office Of The Assistant Commissioners And Ors

WP/200108/2024HC Karnataka08 Sept 2025

Bench: JYOTI MULIMANI

Siddegowda Kumar vs. The Additional Commissioner Of Commercial Tax

WP/26546/2025HC Karnataka08 Sept 2025

Bench: M.NAGAPRASANNA

Sri Shankarlal vs. M/S Mayur Gold

CRL.P/5119/2024HC Karnataka08 Sept 2025

Bench: SACHIN SHANKAR MAGADUM

Sri Avinash Goyal vs. The Additional Assistant Director

WP/2029/2025HC Karnataka04 Sept 2025

Bench: M.NAGAPRASANNA

M/S Shine Management Services vs. Joint Commissioner Of Commercial Taxes (Appeals)

WP/16873/2025HC Karnataka04 Sept 2025

Bench: M.NAGAPRASANNA

Larsen And Toubro LTD vs. Union Of INDIA

WP/15714/2025HC Karnataka04 Sept 2025

Bench: M.NAGAPRASANNA

M/S Bhadresh S/O Sharanapa Patil vs. The Office Of The Assistant Commissioners And Anr

WP/200888/2023HC Karnataka03 Sept 2025

Bench: JYOTI MULIMANI

M/S Shivanand Patil vs. The Office Of The Assistant Commissioners Central Tax And Anr

WP/200178/2023HC Karnataka02 Sept 2025

Bench: JYOTI MULIMANI

Sreekrishna Traders vs. State Of Karnataka

WP/106128/2025HC Karnataka02 Sept 2025

Bench: ASHOK S. KINAGI

Sri G Satyanarayana Varma vs. State Of Karnataka

WP/17876/2025HC Karnataka01 Sept 2025

Bench: M.NAGAPRASANNA

M/S Mahaveer Trading Company vs. State Of Karnataka

WP/26400/2025HC Karnataka01 Sept 2025

Bench: RAVI V HOSMANI

Poornesh. H. R vs. The Commissioner Of Commercial Taxes

WP/24897/2025HC Karnataka01 Sept 2025

Bench: M.NAGAPRASANNA

M/S Claria Golbal PVT LTD vs. State Of Karnataka

WP/25147/2025HC Karnataka01 Sept 2025

Bench: M.NAGAPRASANNA

M/S Travancore Minerals And Transport Company vs. State Of Karnataka

WP/25166/2025HC Karnataka01 Sept 2025

Bench: M.NAGAPRASANNA

G R Gopala Krishna Reddy vs. The Commercial Tax Officer

WP/13178/2025HC Karnataka01 Sept 2025

Bench: M.NAGAPRASANNA

M/S Franklin Contractor vs. The Union Of INDIA And Ors

WP/202491/2022HC Karnataka30 Aug 2025

Bench: JYOTI MULIMANI

M/S Sri Krishna Sangace Contractor vs. The Office Of The Assistant Commissioners And Anr

WP/200206/2023HC Karnataka30 Aug 2025

Bench: JYOTI MULIMANI

M/S Mahesh Baswaraj Chalkapur Contractor vs. The Union Of INDIA And Ors

WP/202485/2022HC Karnataka30 Aug 2025

Bench: JYOTI MULIMANI

M/S A P Marketing vs. The Office Of The Assistant Commissioners And Ors

WP/203451/2023HC Karnataka29 Aug 2025

Bench: JYOTI MULIMANI

M/S Balaji Traders vs. The State Of Karnataka

WP/15335/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S Rooman Technologies PVT LTD vs. The Assistant Commissioner Of Central Tax

WP/24506/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S S F Traders vs. State Of Karnataka

WP/25700/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S N S Traders vs. State Of Karnataka

WP/24475/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S S F Traders vs. State Of Karnataka

WP/25688/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S Aaram Plastic PVT Ld vs. The Director Of Agriculture

WP/4577/2025HC Karnataka28 Aug 2025

Bench: B M SHYAM PRASAD

M/S S F Traders vs. State Of Karnataka

WP/25702/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S S F Traders vs. State Of Karnataka

WP/25673/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

Sri Ramachandra Shivashankar vs. The Superintendent Range Dwd6

WP/23999/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S Amd INDIA Private Limited vs. Central Board Of Direct Taxes

WP/17352/2022HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S Yash Industries vs. The Commissioner Of Commercial Taxes

WP/24481/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S S F Traders vs. State Of Karnataka

WP/25730/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S N S Traders vs. State Of Karnataka

WP/24518/2025HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S Paliath Interiors Private Limited vs. Commissioner Of Central Tax(In Suit)

WP/23790/2023HC Karnataka28 Aug 2025

Bench: M.NAGAPRASANNA

M/S Bangalore Electricity vs. Smt Jaimala

WA/95/2022HC Karnataka22 Aug 2025

Bench: S.G.PANDIT,T.M.NADAF

M/S Bangalore Electricity vs. Sri H M Ramachandra

WA/121/2022HC Karnataka22 Aug 2025

Bench: S.G.PANDIT,T.M.NADAF

M/S Lawraga Metals Private Limited vs. State Of Karnataka

WP/21762/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

M/S Svs Enterprises vs. The Assistatnt Commissioner Of Commercial Taxes

WP/23853/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

Kanish Sri Sri Sri Mal vs. The State Of Karnataka

WP/8536/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

M/S Lenovo INDIA Private Limited vs. Joint Commissioner Of Central Tax (Appeals -1)

WP/12683/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

The Chief Engineer vs. M/S. Apoorva Construction Co

RP/174/2024HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

M/S Bhagyalakshmi Ispat INDIA Private LTD vs. The Joint Commissioner Of Commercial Taxes (Appeals)-5

WP/20129/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

Umesh T H vs. The Assistant Commissioner Of Commercial Tax

WP/20451/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

The Managing Director vs. M/S Mycon Construction Limited

RP/485/2024HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

Gururaj Shetty vs. State Of Karnataka

CRL.P/201171/2025HC Karnataka21 Aug 2025

Bench: M G UMA

Gururaj Shetty vs. State Of Karnataka

CRL.P/201170/2025HC Karnataka21 Aug 2025

Bench: M G UMA

The Executive Engineer vs. M/S Apoorva Construction Co

RP/488/2024HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

M/S Sri Ganesha Enterprises vs. Deputy Commissioner Of Commercial Tax

WP/22839/2025HC Karnataka21 Aug 2025

Bench: M.NAGAPRASANNA

Mr Abdul Rehman Khajesa Attar vs. Assistant Commisisoner Of Commercial Taxes Lgsto 520

WP/202117/2025HC Karnataka20 Aug 2025

Bench: JYOTI MULIMANI

M/S Adama INDIA PVT. LTD vs. The Union Of INDIA

WP/105167/2025HC Karnataka20 Aug 2025

Bench: SURAJ GOVINDARAJ

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/33/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/15/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/31/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/16/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

The Commissioner Of Central Excise vs. M/S J K Tyres Industries LTD

CEA/62/2019HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/18/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Commissioner Of Central Excise vs. Jk Tyres And Industries LTD

CEA/14/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/35/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/29/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/19/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/17/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Principal Commissioner Of Central GST vs. Jk Tyres And Industries LTD

CEA/32/2024HC Karnataka19 Aug 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Hsr Ceramics And Sanitary Ware vs. The Superintendent Of Central Tax

WP/23325/2025HC Karnataka18 Aug 2025

Bench: M.NAGAPRASANNA

Shri Mohammed Bilal Ahmed vs. The Commercial Tax Officer (Enforcement)-1

WP/1095/2025HC Karnataka18 Aug 2025

Bench: M.NAGAPRASANNA

M/S N S Traders vs. State Of Karnataka

WP/24431/2025HC Karnataka18 Aug 2025

Bench: M.NAGAPRASANNA

M/S N S Traders vs. State Of Karnataka

WP/24516/2025HC Karnataka18 Aug 2025

Bench: M.NAGAPRASANNA

M/S A B Basavaraju vs. The Assistant Commissioner Of Central Tax

WP/24101/2025HC Karnataka18 Aug 2025

Bench: M.NAGAPRASANNA

Shri Bandigisab Maheboobsab Bijapur vs. The Assistant Commissioner

WP/102567/2025HC Karnataka18 Aug 2025

Bench: SURAJ GOVINDARAJ

Shri Mithesh Kumar vs. The Commissioner Of Central GST And Central Excise (Appeals)

WP/24120/2025HC Karnataka18 Aug 2025

Bench: M.NAGAPRASANNA

State Of Karnataka vs. M/S M11 Industries Private Limited

WA/742/2025HC Karnataka14 Aug 2025

Bench: CHIEF JUSTICE,C M JOSHI

M/S Sri Krishna Spinning And Weaving Mills PVT LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/40081/2019HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

Sri.Balakrishna M.Shetty vs. The Assistant Commissioner

WP/19409/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

Ismail vs. State Of Karnataka

WP/21960/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

M/S Saraswathi Enterprises vs. Joint/ Additional Commissioner Of Central Tax

WP/2538/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

M/S E-Sports Company vs. The Union Of INDIA

WP/23289/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

Ismail vs. Superintendent

WP/20243/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

V. S. Ravishankar And Srinivas Patel vs. The Joint Commissioner Of Central Tax

WP/13726/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

M/S K Ramakrishna Reddy vs. The Commerical Taxes Officer

WP/21954/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

M/S Yojaka INDIA Private LTD vs. Government Of Karnataka

WP/7515/2022HC Karnataka14 Aug 2025

Bench: ANU SIVARAMAN

M/S Kohilo Systems Private Limited vs. The Commercial Taxes Officer

WP/21592/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

M/S. Vk Building Services Private Limited vs. The Additional Commissioner Of GST

WP/21409/2025HC Karnataka14 Aug 2025

Bench: M.NAGAPRASANNA

M/S Yojaka INDIA Private Limited vs. The Assistant General Manager

WP/1016/2022HC Karnataka14 Aug 2025

Bench: ANU SIVARAMAN

Sri Kumar G vs. The State Of Karnataka

WP/20264/2025HC Karnataka13 Aug 2025

Bench: M.NAGAPRASANNA

Smt. Jayalakshmi M vs. The State Of Karnataka

WP/12535/2025HC Karnataka13 Aug 2025

Bench: M.NAGAPRASANNA

Sri. P M Harish vs. The State Of Karnataka

WP/12987/2025HC Karnataka13 Aug 2025

Bench: M.NAGAPRASANNA

M/S Valmark Developers Private Limited vs. State Of Karnataka

WP/14087/2025HC Karnataka12 Aug 2025

Bench: SACHIN SHANKAR MAGADUM

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