Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 8 of 25.

M/S. Nandi Feeds vs. Union Of INDIA

WP/27161/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

Mr Venkataramana Brahmavar vs. Commissioner Of Central Tax

WP/29231/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Santosh Kumar vs. State Of Karnataka

WP/16046/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

Mahesh Gurappa Doddamane vs. The Assistant Commissioner Of Central Tax

WP/27764/2025HC Karnataka10 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Shiva Traders vs. The State Of Karnataka

WP/15868/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

Tanisujan Infra PVT LTD vs. State Of Karnataka

WP/25876/2022HC Karnataka09 Oct 2025

Bench: E.S.INDIRESH

M/S Vasavi Telecommunications vs. State Of Karnataka

WP/20863/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S M.P Ceramics Private Limited vs. The Joint Commissioner Of Commercial Taxes (Appeals)-2

WP/19876/2023HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Pooja Steel And Cement vs. Office Of The Assistant Commissioner

WP/27772/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

Smt. Thirukavva @ Smt. Shanthamma vs. Honnamma K. N. @ Vanitha

WP/23284/2024HC Karnataka09 Oct 2025

Bench: PRADEEP SINGH YERUR

M/S Nandi Agencies vs. The Commercial Tax Officer

WP/29926/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

Narayanaraju Purushothamraju vs. The Commissioner Of Central Tax

WP/27584/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Parvathi Plates Products vs. Office Of The Asst

WP/19207/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. Crystal Bio Equipment vs. The Assistant Commissioner Of Commercial Taxes

WP/24202/2025HC Karnataka09 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S. S.R.S. Travels And Logistics Private Limited vs. Joint Commissioner Of Commercial Taxes (Appeals)-3

WP/29625/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Shiva Traders vs. The State Of Karnataka

WP/15487/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Balaji Traders vs. The State Of Karnataka

WP/15579/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Shiva Traders vs. The State Of Karnataka

WP/15997/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Vasudev Enterprises vs. The Commercial Tax Officer

WP/26531/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Jordindian vs. Union Of INDIA

WP/26904/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

Guru Mahesh Medicals vs. The Assistant Commissioner Of Commercial Taxes

WP/29754/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

Shri Nagaram Choudhary vs. Assistant Commissioner Of Commercial Taxes

WP/29767/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Trillion Lead Factory Private Limited vs. The Directorate General Of Goods And Service Tax

WP/30099/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

M/S Skyroof INDIA vs. The Joint Commissioner Of Commercial

WP/25726/2025HC Karnataka08 Oct 2025

Bench: S.R.KRISHNA KUMAR

Smt. Vinutha W/O Madhukar Haldipur vs. N V Vikram S/O N V Anantharaman

HRRP/100001/2025HC Karnataka26 Sept 2025

Bench: G BASAVARAJA

M/S M Siddaramana Goud vs. The Principal Commissioner Of Central Tax And Central Excise, Belagavi Commissionerate

WP/106294/2025HC Karnataka26 Sept 2025

Bench: SURAJ GOVINDARAJ

Yallappa R Patil vs. The Assisstant Commissioner

WA/100608/2025HC Karnataka25 Sept 2025

Bench: S.SUNIL DUTT YADAV,VIJAYKUMAR A.PATIL

Shri Edwin S/O Duming D'Souza vs. The Assistant Commissioner Of Central Excise

WP/104814/2024HC Karnataka25 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Primavera Projects N Constructions LTD vs. The Additional Commissioner Of Commercial Taxes

STA/6/2022HC Karnataka24 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Suresh vs. Assistant Commissioner Of Commercial Taxex

WP/105648/2025HC Karnataka24 Sept 2025

Bench: SURAJ GOVINDARAJ

Shri Rahimansab S/O Davalasab Doddamani vs. The Assistant Commissioner Of

WP/108106/2023HC Karnataka24 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S. Siri Kanakadurgha Agencies vs. State Of Karnataka

WP/105084/2024HC Karnataka24 Sept 2025

Bench: SURAJ GOVINDARAJ

Sri. Nikhil Kumar Ramesh Jain vs. The Assistant Commissioner Of Central Taxes

WP/10021/2024HC Karnataka24 Sept 2025

Bench: M.NAGAPRASANNA

S P Muthuraman vs. The Assistant Commissioner Of Commercial Taxes

WP/105216/2025HC Karnataka24 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Qadri And Company vs. Commerciala Tax Officer

WP/104988/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Ravi Trading Company vs. Assistant Commissioner Of Commercial Taxes (Enforcement-2)

WP/104421/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

Sri. A Bhupal Reddy S/O Late Rami Reddy vs. The Joint Commissioner Of Commercial Taxes (Appeals)

WP/102073/2024HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Ma Agency vs. Union Of INDIA

WP/105123/2024HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Qadri And Company vs. Commercial Tax Officer

WP/104984/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Qadri And Company vs. Assistant Commissioner

WP/104995/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

Sri Sudhakar S/O Devendra Golasangi vs. The State Of Karnataka

WP/104320/2025HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Qadri And Company vs. Commercial Tax Officer

WP/104992/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Ravi Trading Company vs. Assistant Commissioner Of Commercial Taxes

WP/104424/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Ravi Trading Company A Proprietary Concern R/By Herein By Its Proprietor Mr Ravikumar K vs. Commercial Tax Officer

WP/104425/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

Sri Sunil S/O. Jagadeesha Hanchin vs. The State Of Karnataka

WP/104319/2025HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Skb Trading Company vs. Union Of INDIA Ministry Of Finance

WP/103839/2022HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Qadri And Company vs. Commercial Tax Officer

WP/104982/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

R Shankar Reddy vs. State Of Karnataka

WA/1538/2025HC Karnataka23 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

The Canara Bank vs. The State Of Karnataka

WP/103730/2025HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Qadri And Company vs. Commercial Tax Officer

WP/104990/2023HC Karnataka23 Sept 2025

Bench: SURAJ GOVINDARAJ

Ttk Prestige Limited vs. Union Of INDIA

WP/27926/2025HC Karnataka22 Sept 2025

Bench: B M SHYAM PRASAD

Sri. Shivakumar. A. R vs. State Of Karnataka By

CRL.P/11823/2025HC Karnataka22 Sept 2025

Bench: MOHAMMAD NAWAZ

Smt. Rashmi G vs. State Of Karnataka

CRL.P/11866/2025HC Karnataka22 Sept 2025

Bench: MOHAMMAD NAWAZ

Anil Mallanagouda Patil vs. The Union Of INDIA

WP/101761/2024HC Karnataka22 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S V.K. Packers vs. Union Of INDIA

WP/108091/2023HC Karnataka19 Sept 2025

Bench: M.NAGAPRASANNA

M/S. Olive Lifesciences Private Limited vs. Union Of INDIA

WP/15951/2021HC Karnataka19 Sept 2025

Bench: M.NAGAPRASANNA

M/S Vkg Packers vs. Union Of INDIA

WP/100239/2024HC Karnataka19 Sept 2025

Bench: M.NAGAPRASANNA

Ghodawat Packer LLP vs. Union Of INDIA Through The Secretary

WP/106955/2023HC Karnataka19 Sept 2025

Bench: M.NAGAPRASANNA

M/S Olive Lifesciences Private Limited vs. Union Of INDIA

WP/15459/2021HC Karnataka19 Sept 2025

Bench: M.NAGAPRASANNA

M/S Iceberg Foods Limited vs. Additional Commissioner Of Central Tax

WP/24987/2024HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

M/S. Trinity Beverages Private Limited vs. Commissioner (Appeals)

WP/10067/2024HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

M/S N Ramkrishna Contractor vs. The Additional Commissioner (Pre) And Anr

WP/203510/2023HC Karnataka18 Sept 2025

Bench: JYOTI MULIMANI

M/S Star Steels vs. State Of Karnataka

WP/21459/2025HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

Aim Trading Company vs. The Assistatn Commissioner Of Commercial Taxes

WP/27099/2025HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

M/S Baswaraj vs. The Office Of The Assistant Commissioners And Ors

WP/201336/2024HC Karnataka18 Sept 2025

Bench: JYOTI MULIMANI

M/S Ravi S/O Ambruth Bettad vs. The Union Of INDIA And Ors

WP/200902/2021HC Karnataka18 Sept 2025

Bench: JYOTI MULIMANI

M/S. Sampath Refineries vs. The State Of Karnataka

WP/22076/2025HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

Sri Rakeshkumar Manoharlal vs. Sri A S Rajakumar

RSA/956/2025HC Karnataka18 Sept 2025

Bench: V SRISHANANDA

M/S N Ramkrishna Rly. Contractor vs. The State Of Karnataka And Ors

WP/226726/2020HC Karnataka18 Sept 2025

Bench: JYOTI MULIMANI

K.S Kumaraswamy @ Jayanna vs. State Of Karnataka

CRL.P/9270/2025HC Karnataka18 Sept 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Mangalore Refinery And Petrochemicals LTD vs. Union Of INDIA

WP/12684/2023HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

M/S Padma Fertilizers vs. The Commissioner Of Commercial Taxes

WP/26162/2025HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

M/S Mega Steel Industries vs. Joint Commissioner Of Commercial Tax

WP/24761/2025HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

Tata Consumer Products Limited vs. Union Of INDIA

WP/24154/2021HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

M/S. Royal Steel vs. State Of Karnataka

WP/13480/2025HC Karnataka18 Sept 2025

Bench: M.NAGAPRASANNA

K O Srinivas vs. State Of Karnataka

WA/1105/2025HC Karnataka17 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S. Ganesh Shankar Environmental Solutions Private Limited vs. State Of Karnataka

WA/956/2025HC Karnataka17 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Mahalaxmi Traders vs. The Joint Commissioner

WP/105607/2025HC Karnataka17 Sept 2025

Bench: SURAJ GOVINDARAJ

Sri G Suresh S/O vs. Principal Commissioner

WP/105222/2022HC Karnataka16 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Apoorva Construction Co vs. State Of Karnataka

WP/28/2024HC Karnataka16 Sept 2025

Bench: M.NAGAPRASANNA

Sri B K Kantha Reddy vs. M/S Smartworks Coworking Spaces Private Limited

WP/19812/2025HC Karnataka16 Sept 2025

Bench: M.NAGAPRASANNA

Shri Nagareddy Umesh Reddy vs. The Commissioner (Appeal)

WP/202522/2025HC Karnataka16 Sept 2025

Bench: JYOTI MULIMANI

M/S N Suresh Kumar vs. State Of Karnataka

WA/1142/2025HC Karnataka16 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

M/S Mycon Construction Limited vs. State Of Karnataka

WP/25439/2023HC Karnataka16 Sept 2025

Bench: M.NAGAPRASANNA

M/S Cpc And Sons vs. State Of Karnataka

WA/1062/2025HC Karnataka16 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Shri Hanumesh vs. The Assistant Commissioner

WP/102380/2024HC Karnataka16 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Shodashi Enterprises vs. State Of Karnataka

WA/1044/2025HC Karnataka16 Sept 2025

Bench: S.G.PANDIT,K. V. ARAVIND

Shri. Kademani Hanumesh vs. The Principal Commissioner Of

WP/102335/2024HC Karnataka16 Sept 2025

Bench: SURAJ GOVINDARAJ

M/S Bangalore Nihongo Kyooshi Kai vs. The Assistant / Deputy Commissioner Of Central Tax

WP/25127/2025HC Karnataka15 Sept 2025

Bench: M.NAGAPRASANNA

Mukeshkumar Nolkha vs. The State Of Karnataka

WP/8752/2025HC Karnataka15 Sept 2025

Bench: M.NAGAPRASANNA

M/S Sendhoor Coffee vs. The Additional Commissioner Of Commercial Taxes

WP/26596/2025HC Karnataka15 Sept 2025

Bench: M.NAGAPRASANNA

M/S S F Traders vs. State Of Karnataka

WP/25826/2025HC Karnataka15 Sept 2025

Bench: M.NAGAPRASANNA

M/S Shri Renuka Construction Co., Pertner vs. The State Of Karnataka

WP/106710/2025HC Karnataka15 Sept 2025

Bench: SURAJ GOVINDARAJ

Sri Vinayaka Rock Crystals vs. The Deputy Commissioner Of Commercial Taxes (Audit)-5.2

WP/26078/2025HC Karnataka15 Sept 2025

Bench: M.NAGAPRASANNA

M/S Janapriya Stone Crusher vs. State Of Karnataka

WP/24151/2025HC Karnataka15 Sept 2025

Bench: CHIEF JUSTICE,C M JOSHI

Renukamma vs. Mohd. Yakub And Ors

MFA/204188/2024HC Karnataka13 Sept 2025

Bench: LOK ADALATH

M/S Unifield Metals & Minerals (P) LTD vs. State Of Karnataka

WP/22095/2019HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

Ms Hansika Singh vs. Union Of INDIA

WP/16394/2025HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

Sri Tirumal Agro vs. Commercial Tax Officer

WP/23893/2025HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

Mr Manu Parthasarathy vs. Union Of INDIA

WP/13583/2025HC Karnataka11 Sept 2025

Bench: M.NAGAPRASANNA

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