R Shankar Reddy vs. State Of Karnataka
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HC-KAR NC: 2025:KHC:38320-DB IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 23RD DAY OF SEPTEMBER, 2025 PRESENT THE HON'BLE MR. JUSTICE S.G.PANDIT AND THE HON'BLE MR. JUSTICE K. V. ARAVIND WRIT APPEAL NO. 1538 OF 2025 (T-RES)
BETWEEN:
R SHANKAR REDDY S/O RAMAIAH REDDY (LATE) AGED ABOUT 57 YEARS, NO.252/A, 31ST MAIN ROAD, H S R LAYOUT, SECTOR-II BENGALURU-560102. …APPELLANT (BY SRI. N S VIJAYANTH BABU, ADV.)
AND:
STATE OF KARNATAKA REP. BY ITS CHIEF SECRETARY, ROOM NO.320, 3RD FLOOR, VIDHANA SOUDHA, DR. AMBEDKAR VEEDHI, BENGALURU-560001. 2. DIRECTORATE OF MUNICIPAL ADMINISTRATION 9TH FLOOR AND 10TH FLOOR, VISHVESHWARAIAH TOWER, DR. B R AMBEDKAR VEEDHI, NANJUNDACHARI Location: HIGH COURT OF KARNATAKA HC-KAR NC: 2025:KHC:38320-DB BENGALURU-560001 REP. BY ITS DIRECTOR.
BRUHATH BENGALURU MAHANAGARA PALIKE N R SQUARE, BENGALURU-560002 REP. BY ITS COMMISSIONER.
UNION OF INDIA BY ITS DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OFFICE, NEHRU PLACE, NEW DELHI-110019 REP. BY ITS SECRETARY.
CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS NORTH BLOCK, NEW DELHI-110001 REP. BY ITS CHAIRMAN.
THE DIRECTORATE GENERAL OF GST (INTELLIGENCE) BENGALURU ZONAL UNIT, O/O THE PRINCIPAL ADDL. DIRECTOR GENERAL NO.112, S P ENCLAVE, K H ROAD, BENGALURU-560027. 7. THE COMMISSIONER OF CENTRAL TAX BENGALURU SOUTH COMMISSIONERATE, C R BUILDINGS, QUEENS ROAD, BENGALURU-560001. 8. THE COMMISSIONER OF CENTRAL GST BENGALURU NORTH-WEST COMMISSIONERATE, 2ND FLOOR, SOUTH WING, BMTC BUS STAND COMPLEX, SHIVAJINAGAR, BENGALURU-560051. HC-KAR NC: 2025:KHC:38320-DB
M SOMA REDDY S/O MUNISHYAM REDDY, AGED ABOUT 52 YEARS, NO.309, 3RD CROSS, 3RD MAIN, KAMMANAHALLI MAIN ROAD, BENGALURU-560084. 10. K UMA MAHESHWARA RAO S/O SOMARAJU K, AGED ABOUT 63 YEARS, NO.12, 19TH CROSS, 7TH B MAIN, BANDAPPA GARDEN, MUTYALA NAGAR, BENGALURU-560054. 11. B H ANAND KUMAR S/O HANUMAIAH, AGED ABOUT 53 YEARS, NO.154, MEC LAYOUR, GANAPATI NAGAR, PEENYA II PHASE, BENGALURU-560058. 12. KARTHIK N S/O NARASIMHA REDDY, AGED ABOUT 37 YEARS, NO.1417, NEAR GOVERNMENT HIGH SCHOOL, BEGUR ROAD, BENGALURU-560068. 13. G VENKATASWAMY REDDY S/O GOPALA REDDY, AGED ABOUT 44 YEARS, NO.158/2, THIRUMALA NILAYA, PATTA REDDY LAYOUT, MUTHASANDRA VIA VARTHUR, HOSAKOTE TALUK, BENGALURU RURAL-560087. HC-KAR NC: 2025:KHC:38320-DB
B J KUMAR S/O JAVARE GOWDA, AGED ABOUT 50 YEARS, NO.1, SHREE NILAYA, DEVARBAVI ROAD, BAGALGUNTE, NAGASANDRA, BENGALURU-560073. 15. MUNILAKSHMAMMA W/O PATTABHI RAMAIAH, AGED ABOUT 64 YEARS, NO.48.23, SARDAR MOODALAPPA STREET, DODDAMAVALLI, BENGALURU-560004. …RESPONDENTS (BY SRI.ADITYA VIKRAM BHAT, AGA FOR R1 & 2 SRI B L SANJEEV, ADV. FOR R3 SRI MADANAN PILLAI, CGC FOR R4 SRI ARAVIND V SHAVAN, SR. STANDING COUNSEL FOR R5 TO R8)
THIS APPEAL IS FILED U/S 4 OF THE KARNATAKA HIGH COURT ACT PRAYING TO SET-ASIDE THE JUDGMENT DATED 20/02/2025, SO FAR AS THIS APPELLANT IS CONCERNED, PASSED IN WP NO.5024/2020 AND ALLOW THE SAME AS PRAYED FOR.
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, JUDGMENT WAS DELIVERED THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.G.PANDIT AND HON'BLE MR. JUSTICE K. V. ARAVIND HC-KAR NC: 2025:KHC:38320-DB ORAL JUDGMENT (PER: HON'BLE MR. JUSTICE S.G.PANDIT)
Learned counsel for the appellant files a memo dated 23.09.2025 seeking leave of the Court to withdraw the writ appeal.
The memo is placed on record.
The writ appeal stands dismissed as withdrawn. (S.G.PANDIT) JUDGE (K. V. ARAVIND) JUDGE
MPK CT:bms List No.: 1 Sl No.: 8
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.