Smt. Thirukavva @ Smt. Shanthamma vs. Honnamma K. N. @ Vanitha
Original PDF →WP/23284/2024HC KarnatakaGSTCNR KAHC01047798202409 October 2025Bench: PRADEEP SINGH YERUR3 pages
For Petitioner: SRI SOMASHEKARAIAH R.P., ADVOCATE
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC:39816
WP No. 23284 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
WRIT PETITION NO. 23284 OF 2024 (GM-CPC)
BETWEEN:
1.
SMT. THIRUKAVVA @ SMT. SHANTHAMMA,
W/O LATE. K.H.BHEEMAPPA,
AGED ABOUT 56 YEARS,
R/O SANTHE ROAD, MALEBENNUR,
HARIHARA TALUK, DAVANGERE DISTRICT.
2.
SRI SURESH K.B.,
S/O LATE. K.H.BHEEMAPPA,
AGED ABOUT 34 YEARS,
R/O LAKSHMI BUILDING, KALENAGAR,
KAMMARAGONDANAHALLI, 1ST MAIN,
9TH CROSS, HEBBEGERE,
BENGALURU - 560 015.
3.
SRI BASAVARAJ K.B.,
S/O K.H. BHEEMAPPA,
AGED ABOUT 32 YEARS,
R/O OPP. KERANI SHOP,
BEHIND DURGA DEVI TEMPLE,
HUNAKAL, HUBLI - 588 031.
4.
SHASHIKALA K.B.,
D/O LATE K.H.BHEEMAPPA,
AGED ABOUT 40 YEARS,
R/O RC WARD, GST RAILWAY GENERAL STORE,
GADAG ROAD, HUBLI - 588 028.
5.
SMT. LAKSHMI K.S.,
D/O LATE. K.H. BHEEMAPPA,
AGED ABOUT 41 YEARS,
R/O PATHYAPURA CHIKKABBUR VILLAGE,
HEREKERUR TALUK,
Digitally
signed by B
LAVANYA
Location:
HIGH
COURT OF
KARNATAKA
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HC-KAR
NC: 2025:KHC:39816
WP No. 23284 of 2024
HAVERI DISTRICT.
6.
SMT. SHOBHA K.B.,
W/O MARUTHI D. YELIGARA,
AGED ABOUT 36 YEARS,
R/O VALMIKINAGAR,
KARUR VILLAGE, RANEBENNUR TALUK,
HAVERI DISTRICT.
…PETITIONERS
(BY SRI SOMASHEKARAIAH R.P., ADVOCATE)
AND:
1.
HONNAMMA K. N. @ VANITHA,
W/O D.R. MAHESHWARAPPA,
AGED ABOUT 55 YEARS,
R/O KOKKANURU VILLAGE,
HARIHARA TALUK,
DAVANGERE DISTRICT.
2.
K.H. KRISHNAPPA,
S/O LATE HONNAPPA,
AGED ABOUT 59 YEARS,
OCC: RAILWAY EMPLOYEE.
3.
K .H. GOPALAPPA,
S/O LATE HONNAPPA,
AGED ABOUT 59 YEARS,
OCC: RAILWAY EMPLOYEE.
4.
NAGAMMA,
W/O LATE K.H. DODDAHANUMANTHAPPA,
AGED ABOUT 60 YEARS,
OCC: AGRICULTURIST.
5.
SEETHAMMA,
W/O K.H. HANUMANTHAPPA,
AGED ABOUT 57 YEARS,
OCC: AGRICULTURIST.
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HC-KAR
NC: 2025:KHC:39816
WP No. 23284 of 2024
ALL ARE R/O SANTHEBAZAR ROAD,
MALEBENNUR, HARIHAR TALUK,
DAVANGERE DISTRICT.
…RESPONDENTS
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
DATED 26.02.2024 MADE ON IA NO.4 IN FDP NO.1/2020 ON THE FILE OF THE SENIOR CIVIL JUDGE AND JMFC, HARIHARA UNDER ANNEXURE-H AND ETC.,
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE PRADEEP SINGH YERUR
ORAL ORDER Learned counsel for petitioners files a memo seeking withdrawal of this petition.
Placing the memo on record, the petition is dismissed as withdrawn. (PRADEEP SINGH YERUR) JUDGE
CPN List No.: 2 Sl No.: 2 CT: BHK
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