M/S M.P Ceramics Private Limited vs. The Joint Commissioner Of Commercial Taxes (Appeals)-2
Original PDF →WP/19876/2023HC KarnatakaGSTCNR KAHC01046066202309 October 2025Bench: S.R.KRISHNA KUMAR2 pages
For Petitioner: SRI. GOVINDRAYA KAMATH K., ADVOCATEFor Respondent: SRI. K. HEMA KUMAR, AGA
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Cause title — parties, addresses and appearances
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HC-KAR
NC: 2025:KHC:39885
WP No. 19876 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 9TH DAY OF OCTOBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO.19876 OF 2023 (T-RES)
BETWEEN:
M/S M. P. CERAMICS PRIVATE LIMITED
NO 603/616, 80 FEET MAIN ROAD,
NEAR HOSKEREHALLI SIGNAL,
B.S.K. 3RD STAGE,
BENGALURU - 560 085
GSTIN 29AA1CM6998G1ZN
REPRESENTED BY ITS MANAGING DIRECTOR
SRI SHYAMLAL M. P.
(COMPANY REGISTERED UNDER COMPANIES ACT)
…PETITIONER
(BY SRI. GOVINDRAYA KAMATH K., ADVOCATE)
AND:
1.
THE JOINT COMMISSIONER OF
COMMERCIAL TAXES
(APPEALS)-2
DGSTO - 2 BMTC, TTMC BUILDING
SECOND FLOOR, K. H. ROAD,
SHANTHINAGAR, BANGALORE - 560 027
2.
THE ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES AUDIT - 2.6
DGSTO- 2, PIONEER COMPLEX,
RAJARAJESHWARINAGAR,
BENGALURU - 560 098
…RESPONDENTS
(BY SRI. K. HEMA KUMAR, AGA)
THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENT
TO MODIFY THE IMPUGNED APPEAL ORDER PASSED IN FORM
GST APL-02 IN NO. GST/AUDIT-27/22-23 AT ANNEXURE-B, DATED
Digitally
signed by
CHANDANA
B M
Location:
High Court
of Karnataka
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HC-KAR
NC: 2025:KHC:39885
WP No. 19876 of 2023
24.03.2023 BE EXPUNGING THE REMARKS MADE IN PARA 64 OF
THE IMPUGNED ORDER.
THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
Learned counsel for the petitioner has filed a memo seeking leave of this Court to withdraw the petition.
The aforesaid memo is taken on record.
Accordingly, the petition is dismissed as withdrawn. (S.R.KRISHNA KUMAR) JUDGE
MDS List No.: 2 Sl No.: 95
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.