M/S M.P Ceramics Private Limited vs. The Joint Commissioner Of Commercial Taxes (Appeals)-2

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WP/19876/2023HC KarnatakaGSTCNR KAHC01046066202309 October 2025Bench: S.R.KRISHNA KUMAR2 pages
For Petitioner: SRI. GOVINDRAYA KAMATH K., ADVOCATEFor Respondent: SRI. K. HEMA KUMAR, AGA

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Cause title — parties, addresses and appearances
- 1 - HC-KAR NC: 2025:KHC:39885 WP No. 19876 of 2023 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 9TH DAY OF OCTOBER, 2025 BEFORE THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR WRIT PETITION NO.19876 OF 2023 (T-RES) BETWEEN: M/S M. P. CERAMICS PRIVATE LIMITED NO 603/616, 80 FEET MAIN ROAD, NEAR HOSKEREHALLI SIGNAL, B.S.K. 3RD STAGE, BENGALURU - 560 085 GSTIN 29AA1CM6998G1ZN REPRESENTED BY ITS MANAGING DIRECTOR SRI SHYAMLAL M. P. (COMPANY REGISTERED UNDER COMPANIES ACT) …PETITIONER (BY SRI. GOVINDRAYA KAMATH K., ADVOCATE) AND: 1. THE JOINT COMMISSIONER OF COMMERCIAL TAXES (APPEALS)-2 DGSTO - 2 BMTC, TTMC BUILDING SECOND FLOOR, K. H. ROAD, SHANTHINAGAR, BANGALORE - 560 027 2. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AUDIT - 2.6 DGSTO- 2, PIONEER COMPLEX, RAJARAJESHWARINAGAR, BENGALURU - 560 098 …RESPONDENTS (BY SRI. K. HEMA KUMAR, AGA) THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENT TO MODIFY THE IMPUGNED APPEAL ORDER PASSED IN FORM GST APL-02 IN NO. GST/AUDIT-27/22-23 AT ANNEXURE-B, DATED Digitally signed by CHANDANA B M Location: High Court of Karnataka - 2 - HC-KAR NC: 2025:KHC:39885 WP No. 19876 of 2023 24.03.2023 BE EXPUNGING THE REMARKS MADE IN PARA 64 OF

THE IMPUGNED ORDER.

THIS PETITION, COMING ON FOR PRELIMINARY HEARING IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS UNDER:

CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR

ORAL ORDER

Learned counsel for the petitioner has filed a memo seeking leave of this Court to withdraw the petition.

The aforesaid memo is taken on record.

Accordingly, the petition is dismissed as withdrawn. (S.R.KRISHNA KUMAR) JUDGE

MDS List No.: 2 Sl No.: 95

Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.