Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 5 of 25.

The Principal Commissioner Of Central Tax -GST vs. Volvo Buses INDIA PVT LTD

CEA/25/2024HC Karnataka18 Nov 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S. Sree Sai Traders vs. The State Of Karnataka

WP/7185/2025HC Karnataka18 Nov 2025

Bench: SURAJ GOVINDARAJ

Buildtek Polymers PVT LTD vs. Additional Commissioner

WP/11446/2025HC Karnataka18 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Lakshmi Venkateshwara Traders vs. The Commercial Tax Officer

WP/32396/2024HC Karnataka18 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Mahesh Shetty Thimarodi vs. State Of Karnataka

WP/30021/2025HC Karnataka17 Nov 2025

Bench: SURAJ GOVINDARAJ

Mrs Kemparasa Moulya vs. Commissioner Of Central Tax

WP/30420/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Mesha Associates vs. State Of Karnataka

WP/11459/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

Mallikarjun Sangappa Rajamani vs. The Commercial Tax Officer

WP/105382/2025HC Karnataka17 Nov 2025

Bench: M.NAGAPRASANNA

Nagaraja Pwd Contractor vs. The Asst. Commissioner Of Commercial Taxes

WP/28425/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

Yashwant vs. The State Of Karnataka

CRL.P/201749/2025HC Karnataka17 Nov 2025

Bench: SACHIN SHANKAR MAGADUM

M/S Bvm Trans Solutions Private Limited vs. Commercial Tax Officer

WP/5465/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

Ashok Lal vs. The Assistant Commissioner

WP/33408/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

Shri. Shafiqahmed Dongarkhe vs. The Principal Commissioner Of Central Tax

WP/101625/2025HC Karnataka17 Nov 2025

Bench: M.NAGAPRASANNA

M/S. Shamaray Kalasappa Singe Contractor vs. The Assistant Commercial Taxes

WP/200712/2025HC Karnataka17 Nov 2025

Bench: M.G.S.KAMAL

M/S Pnr Constructions vs. Union Of INDIA

WP/34228/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Prakash Kulappa Hittina Halli vs. Assistant Commissioner

WP/203351/2025HC Karnataka17 Nov 2025

Bench: M.G.S.KAMAL

M/S. Shamaray Kalasappa Singe Contractor vs. The Assistant Commercial Taxes

WP/200708/2025HC Karnataka17 Nov 2025

Bench: M.G.S.KAMAL

M/S Siri Kanakadurgha Agencies R/By Its Partner Guttu Ramu vs. State Of Karnataka

WP/104210/2025HC Karnataka17 Nov 2025

Bench: M.NAGAPRASANNA

Smt Hassan Laxman Rao Vidya vs. Assistant Commissioner Of Commercial Taxes

WP/25194/2024HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Jagadish vs. Union Of INDIA

WP/21890/2024HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Bee Jay Engineers vs. State Of Karnataka

WP/108609/2025HC Karnataka17 Nov 2025

Bench: M.NAGAPRASANNA

M/S Mk Travels vs. The Deputy Commissioner Of Commercial

WP/12106/2023HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

National Insurance Co. LTD vs. Sri. Hanumappa

MFA/788/2023HC Karnataka17 Nov 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S Tata Housing Development Company Limited vs. The Principal Commissioner Of Central Tax

WP/9573/2022HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Program Development Company Llc vs. The State Of Karnataka

WP/31756/2025HC Karnataka17 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Durgambika Traders vs. The Union Of INDIA

WP/5131/2024HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Ghs Traders vs. The Union Of INDIA

WP/6657/2025HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

Getronics Solutions INDIA Private Limited vs. Commissioner Of Central Tax (Appeals Ii)

WP/11470/2024HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Abb INDIA Limited vs. Joint Commissioner Of Commercial Taxes

WP/17442/2025HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Ziniosedge Software Technologies PVT LTD vs. The Commissioner Of Commercial Taxes

WP/30022/2024HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Abb INDIA Limited vs. Joint Commissioner Of Commercial Taxes

WP/17414/2025HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Plaunshe vs. Additional Commissioner

WP/19487/2024HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Abb INDIA Limited vs. Joint Commissioner Of Commercial Taxes

WP/17454/2025HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Abb INDIA Limited vs. Joint Commissioner Of Commercial Taxes

WP/17412/2025HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

Muniraja V L vs. The Additional Commissioner Of Central Taxes

WP/12304/2025HC Karnataka14 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Nirmithi Kendra vs. State Of Karnataka

WP/30225/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

Nama Vishwanathsetty Venkatesh vs. The Additional Commissioner Of Central Tax

WP/33268/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

The Lead Factory vs. The Assistant Commissioner

WP/28303/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri H A Vinod Kumar vs. The Executive Engineer

WP/36067/2024HC Karnataka13 Nov 2025

Bench: SURAJ GOVINDARAJ

M/S Kmc Constructions LTD vs. The Assistant Commissioner Of Central Tax

WP/33827/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/33095/2025HC Karnataka13 Nov 2025

Bench: SURAJ GOVINDARAJ

M/S Bright Power Projects (I) PVT LTD vs. The State Of Karnataka

WP/20557/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Master Piece INDIA PVT LTD vs. State Of Karnataka

WP/29750/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Indus Towers Limited vs. Deputy Commissioner Of Commercial Taxes

WP/18850/2024HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Indus Towers Limited vs. State Of Karnataka

WP/24177/2023HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

Conviva Apac Private Limited vs. The Assistant Commissioner

WP/30443/2025HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

Hikal LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/19339/2024HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Indus Towers Limited vs. Union Of INDIA

WP/3619/2024HC Karnataka13 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S N Srinivas Raju vs. Joint Commissioner Of Commercial Taxes (Admn)

WP/3394/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

Savebyswitching Global Solutions (P) LTD vs. The State Of Karnataka

WP/14599/2023HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Adhams Ispat vs. The Additional Chief Secretary

WP/33897/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Sunrise Electroplaters vs. The Assistant Commissinoer Of Commercial Taxes

WP/22090/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Lsi INDIA Research And Developers PVT LTD vs. Assistant Commissioner Of Central Tax

WP/23921/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

Gopalan Enterprises (Inida) PVT LTD vs. The Joint Commissioner Of

WP/12644/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Lsi INDIA Research And Developers PVT LTD vs. Assistant Commissioner Of Central Tax

WP/23932/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Ranag Infrastructure Limited vs. The Superintendent Of Central Tax

WP/8192/2024HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Veerappa G C vs. The Assistant Commissioner

WP/33852/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Nandi Hospitality Services Private Limited vs. The Office Of The Commissioner Of

WP/10906/2022HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri Kudur Venkata Subbaiah Krishnaiah Setty vs. The Assistant Commissioner Of Central Tax

WP/5010/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

Brand Recall vs. The Assistant Commissioner Of Commercial Taxes

WP/19752/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Gopalan Enterprises vs. The Assistant Commissioner Of Central Tax

WP/16533/2025HC Karnataka12 Nov 2025

Bench: S.R.KRISHNA KUMAR

Additional Commissioner Of Commercial Taxes vs. Sri. Ghanshyamal Agarwal

WA/1179/2025HC Karnataka11 Nov 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S Jeans Knit (P) LTD vs. The Commissioner Of Central Tax

WP/16372/2022HC Karnataka11 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Varada Pwd Contractor vs. State Of Karnataka

WP/588/2025HC Karnataka11 Nov 2025

Bench: SURAJ GOVINDARAJ

M/S. Jeans Knit (P) LTD vs. Union Of INDIA

WP/8128/2020HC Karnataka11 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Paix Surveillance Private Limited vs. Joint Commissioner Of Central Tax (In-Situ)

WP/33793/2025HC Karnataka11 Nov 2025

Bench: S.R.KRISHNA KUMAR

Sri H S Chandrashekar vs. The State Of Karnataka

CRL.P/12925/2025HC Karnataka10 Nov 2025

Bench: SHIVASHANKAR AMARANNAVAR

M/S Presidency Builders And Developers vs. The Deputy Commissioner Of Commercial Taxes

WP/28539/2025HC Karnataka10 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Nest Connectivity Solutions PVT LTD vs. The Deputy Commissioner Of Commercial Taxes (Audit)

WP/32470/2025HC Karnataka10 Nov 2025

Bench: S.R.KRISHNA KUMAR

Shobya Naik vs. The Assistant Commissioner

WP/15487/2024HC Karnataka10 Nov 2025

Bench: S.R.KRISHNA KUMAR

Superseva Global Services Private Limited vs. The Assistant Commissioner

WP/15726/2024HC Karnataka10 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S.Pooja Granites vs. The Assistant Commissioner Of Central Tax

WP/33495/2025HC Karnataka10 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Attar Fullers Earth vs. The State Of Karnataka

WP/4333/2025HC Karnataka10 Nov 2025

Bench: CHIEF JUSTICE,C.M. POONACHA

Sri Lakshmi Venkateshwara Enterprises vs. Assistant Commissioner Of Central Tax

WP/33323/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Shimoga Steels Enterprises vs. The Assistant Commissioner Of Commercial Taxes

WP/16576/2023HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Parisons Foods Private Limited vs. The Commissioner Of Customs

WP/13082/2025HC Karnataka07 Nov 2025

Bench: M.NAGAPRASANNA

M/S Merck Life Science Private Limited vs. The Union Of INDIA

WP/27691/2024HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Karnataka Jute Exports vs. State Of Karnataka

WP/33391/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

Slv Builders vs. The Commercial Tax Officer

WP/17793/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Sai Motors vs. State Of Karnataka

WP/30487/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

Kodaiah Jayamma vs. Union Of INDIA

WP/6965/2024HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Gunnam Infra Projects Private Limited vs. The Union Of INDIA

WP/17779/2025HC Karnataka07 Nov 2025

Bench: M.NAGAPRASANNA

M/S Merck Life Science Private Limited vs. The Union Of INDIA

WP/27261/2024HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Fci Oen Connectors LTD vs. The State Of Karnataka

WP/20324/2023HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Kendeil Indfarad Electronics Private Limited vs. The Commissioner Of Commercial Taxes

WP/12824/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Merck Life Science Private Limited vs. The Union Of INDIA

WP/27552/2024HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Rishab Jewels vs. Assistant Commissioner Of Commercial Tax

WP/11581/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Malu Wires vs. The State Of Karnataka

WP/12746/2025HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Epiroc Mining INDIA Limited vs. The Union Of INDIA

WP/25609/2022HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S Merck Life Science Private Limited vs. The Union Of INDIA

WP/28151/2024HC Karnataka07 Nov 2025

Bench: S.R.KRISHNA KUMAR

National Educational Trust vs. State Of Karnataka

WP/55253/2018HC Karnataka07 Nov 2025

Bench: R. NATARAJ

M/S Sri. Nanjudeshwara Tyre Retreaders vs. The Assistant Commissioner

WP/32554/2025HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

Goldman Sachs Services Private Limited vs. Union Of INDIA

WP/21506/2025HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

Goleer Hanumanthiah Krishnegowda vs. The Assistant Commissioner Of Commercial Tax

WP/21915/2025HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

Goleer Hanumanthiah Krishnegowda vs. The Assistant Commissioner Of Commercial Tax

WP/21917/2025HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

M/S. Brpl - Baketech Private Limited vs. Assistant Commissioner, Central Tax

WP/27739/2025HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

Vijay Parvati Roadlines vs. State Of Karnataka

WP/101352/2025HC Karnataka06 Nov 2025

Bench: M.NAGAPRASANNA

J.A.P. Roadlines vs. State Of Karnataka

WP/101351/2025HC Karnataka06 Nov 2025

Bench: M.NAGAPRASANNA

M/S Kasturi Udyog vs. Commercial Tax Officer

WP/6336/2022HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

Clickworks Adtech PVT. LTD vs. The Assistant Commissioner Of Commercial Taxes

WP/31668/2025HC Karnataka06 Nov 2025

Bench: S.R.KRISHNA KUMAR

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