BharatTaxGST

Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 2 of 25.

M/S. Kimberly Clark INDIA PVT. LTD vs. The Additional Commissioner Of Central Tax

WP/22966/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S.Sam Tours And Travels vs. The Joint Commissioner Of Central Taxes

WP/31651/2024HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Bhagawan Eletricals vs. Superintendent Of Central Tax

WP/34477/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Century Real Estate Holdings PVT LTD vs. The Director General Of Goods And Service Tax

WP/31857/2024HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Ocean Constructions (INDIA) Private Limited vs. Additional Commissioner

WP/37864/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Paxal Corporation vs. Union Of INDIA

WP/32605/2024HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sera Mudali Aboobucker Rahila vs. The Superintendent Of Central Tax

WP/12108/2025HC Karnataka17 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S K G N Constructions vs. The Deputy Commissioner Of Commercial Taxes

WP/36507/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Metroof Structures Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/37204/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Huggi Revana Siddappa vs. Assistant Commissioner Of Commercial Taxes

WP/36431/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Consolidated Construction Consortium LTD vs. Union Of INDIA

WP/36327/2019HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S United Timber And Plywood vs. The State Of Karnataka

WP/37554/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Nandi Enterprises vs. Union Of INDIA

WP/34570/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. R K Security And Allied Services vs. The Assistant Commissioner Of Central Tax

WP/37902/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

The Joint Commissioner Of Central Tax vs. M/S Toyoda Gosei South INDIA PVT LTD

WA/1222/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

The Assistant Commissioner Of Central Tax vs. Shri Bangalore Rudrappa Vijaykumar

WA/888/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S Nandi Enterprises vs. Union Of INDIA

WP/34785/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Magna Electronics INDIA Private Limited vs. Joint Commissioner Of Central Tax (Appeals-Ii)

WP/2444/2024HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Mohammed Ateeq @ Tinker Addu vs. State Of Karnataka

CRL.P/15491/2025HC Karnataka16 Dec 2025

Bench: SHIVASHANKAR AMARANNAVAR

The Additional Commissioner Of Central Tax vs. M/S Toyota Kirloskar Auto Parts PVT LTD

WA/1208/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

The Principal Commissioner Of Central Tax vs. M/S Toyotetsu INDIA Private Limited

WA/1198/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

Smt Swetha M C vs. Prl Commissioner Of Central GST And Central Excise

CEA/40/2024HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

The Principal Commissioner Of Central Tax vs. M/S Toyotetsu INDIA Auto Parts PVT Limited

WA/1213/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

The Joint Commissioner Of Central Tax vs. M/S Toyota Techno Park INDIA PVT LTD

WA/1203/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

Unishire Regency Park LLP vs. State Of Karnataka

WP/36383/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Principal Commissioner vs. M/S Tt Steel Service INDIA Private Limited

WA/1655/2025HC Karnataka16 Dec 2025

Bench: B M SHYAM PRASAD,T.M.NADAF

M/S. Shivamogga City Corporation vs. State Of Karnataka

WP/38011/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Aepl Infrastructure Private Limited vs. Joint Commissioner Of Commercial Taxes

WP/37299/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

Saumitra Investments And Finance PVT LTD vs. Union Of INDIA

WP/37982/2025HC Karnataka16 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. S. Thartius Engineering Contractors vs. The Joint Commissioner

WP/37645/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Medigas Systems vs. The Assistant Commissioner Of Central Tax

WP/37331/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109576/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. The Governement Of Karnataka

WP/109547/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority

WP/109408/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109392/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Manish Surana vs. Director General Of Goods And Services

WP/37495/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority

WP/109372/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S Laxmi Enterprises vs. The Additional Commissioner Of Central GST And Central Excise (Appeals)

WP/107835/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Karnataka Neeravari Nigam Limited

WP/109386/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109457/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S Flowserve Microfinish Pumps PVT LTD vs. The Commissioner/Addln. Commissioner Of Central Tax

WP/24509/2021HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri C Ananda Kumar vs. The Executive Engineer

WP/20123/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Karsten Homes Private Limited vs. The Deputy Commissioner Of Commercial Taxes

WP/21920/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Karnataka Neeravari Nigam Limited

WP/109370/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority

WP/109559/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S M S Retail Private Limited vs. The Union Of INDIA

WP/20119/2021HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Psmi Management INDIA PVT LTD vs. Assistant Commissioner Of Central Tax

WP/11857/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S N S Industrial Hardware vs. The Commercial Tax Officer

WP/37576/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Abb INDIA Limited vs. The Joint Commissioner

WP/16708/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Maruthi Logistics vs. Assistant Commissioner GST West Commissionerate

WP/33498/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Infomart (INDIA) Private Limited vs. Asst Commissioner Of Commercial Taxes

WP/37779/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109390/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S Fenceworks Production Private Limited vs. Assistant Commissioner Of Commercial Taxes

WP/30807/2024HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri C Siddaraju vs. State Of Karnataka

WP/37855/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109550/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S Abb INDIA Limited vs. The Joint Commissioner

WP/11788/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Volvo Group INDIA Private Limited vs. The Assistant Commissioner Of Central Tax

WP/32359/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109381/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109577/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109382/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S Abb INDIA Limited vs. The Joint Commissioner

WP/9686/2025HC Karnataka15 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. Bagalkot Town Development Authority Bagalkot

WP/109456/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

Shri Prabhakar S/O Rajendra Rao Kulkarni vs. District Urban Development Cell Bagalkot

WP/109557/2025HC Karnataka15 Dec 2025

Bench: M.NAGAPRASANNA

M/S Shivaji Manohar Rathod vs. Additional Commissioner Of Central Tax

WP/37590/2025HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

Lti Mindtree Limited vs. State Of Karnataka

WP/14509/2022HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

Homag INDIA Private Limited vs. The Joint Commissioner

WP/27378/2025HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri S Vinith Kumar vs. State Of Karnataka

WP/33994/2024HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

Li And Fung (INDIA) Private Limited vs. Union Of INDIA

WP/13502/2024HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

Ocean Constructions (INDIA) Private Limited vs. Additional Commissioner Of Central Tax

WP/37238/2025HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S H P Instruments vs. Assistnt Commissioner Of Commercial Taxes

WP/37582/2025HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Mantra Softech (INDIA) PVT. LTD vs. Union Of INDIA

WP/23757/2025HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Agromatica Engineering INDIA Private Limited vs. Deputy Commissioner Of

WP/35145/2025HC Karnataka12 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri. Rizwan S/O Nazir H Motiwala vs. The Chief Engineer Electricity

WP/104942/2022HC Karnataka11 Dec 2025

Bench: M.NAGAPRASANNA

M/S Cultural House vs. State Of Karnataka

WP/28635/2023HC Karnataka11 Dec 2025

Bench: E.S.INDIRESH

M/S Digitech Communication vs. The Assistant Commissioner Of Commercial Taxes

WP/36230/2025HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

Rdtmt Steels (INDIA) Private Limited vs. The Assistant Commissioner Of Commercial Tax (Admin)

WP/37316/2025HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Dodla Dairy Limited vs. The Union Of INDIA

WP/20935/2025HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Aqsa Industries vs. State Of Karnataka

WP/37227/2025HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

Quest Offices Private Limited vs. The Commissioner Of Central Tax GST

WP/37296/2025HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Bioneeds INDIA Private Limited vs. Commissioner Of Central Tax (Audit)

WP/26611/2023HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Dodla Dairy Limited vs. The Union Of INDIA

WP/21566/2025HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Bluefish Pharmaceuticals Private Limited vs. The Union Of INDIA

WP/19351/2024HC Karnataka11 Dec 2025

Bench: S.R.KRISHNA KUMAR

Rajlaxmi Marketing vs. The Assistant Commissioner

WP/103035/2025HC Karnataka10 Dec 2025

Bench: M.NAGAPRASANNA

M/S Cmn Metal Mart vs. The Deputy Commissioner

WP/36321/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

Hikal LTD vs. The Joint Commissioner Of Commercial Taxes

WP/23361/2024HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Sln Enterprises vs. The Addl / Joint Commissioner

WP/706/2023HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri Karimangala Muniswamy Sreerama vs. State Of Karnataka

WP/37287/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Anvi Envelop Design And Engineering LLP vs. Assistant Commissioner Of Commercial Tax

WP/37306/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

Muniraja. V. L vs. The Assistant Commissioner Of Central Tax

WP/12905/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Zm Digitech Communications PVT LTD vs. The Assistant Commissioner Of

WP/35943/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S. Bennett Coleman And Company Limited vs. State Of Karnataka

WP/21587/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S S M Agencies vs. The Commercial Tax Officer

WP/35873/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri.K.S. Venkatesh Murthy vs. Sri.A.M Narayanaswamy

CRL.A/2208/2023HC Karnataka10 Dec 2025

Bench: G BASAVARAJA

Shri Handenahalli Buddappa Krishnappa vs. Union Of INDIA

WP/37041/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Vibgyor Net Connections vs. The Commissioner Of Commercial Taxes

WP/37242/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

Sri. Shashi Kumar S vs. The State Of Karnataka

WP/21737/2023HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S Anvi Envelop Design vs. Assistant Commissioner

WP/37297/2025HC Karnataka10 Dec 2025

Bench: S.R.KRISHNA KUMAR

M/S INDIA Agro Exports Private Limited vs. Commissioner /Addln. Commissioner Of Central Tax

WP/20792/2021HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Shri Ajay Harlal Tyagi vs. The Deputy Commissioner Of Central Tax

WP/36920/2025HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

Abb India Ltd vs. Union Of INDIA

WP/3294/2020HC Karnataka09 Dec 2025

Bench: S.R.KRISHNA KUMAR

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