Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 21 of 25.

Hotel New Light vs. Deputy Commissioner Of

WP/13181/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

Aps Logistics vs. Assistant Commissioner Of CGST

WP/10231/2025HC Karnataka28 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Yokogawa INDIA Limited vs. The Assistant Commissoner Of Central Tax

WP/12828/2025HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri Rakesh Bijjawara Narayanswamy vs. State Of Karnataka

WP/12724/2025HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Columbia Sportswear INDIA Sourcing PVT. LTD vs. Union Of INDIA

WP/3376/2023HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Waters INDIA PVT LTD vs. Union Of INDIA

WP/3942/2021HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shopify Commerce INDIA Private Limited vs. Deputy Commissioner Of Commercial Taxes

WP/1465/2025HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Water INDIA PVT LTD vs. Union Of INDIA

WP/10226/2022HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sree Channabasaveshwara Swamy vs. The State Of Karnataka

WP/7094/2025HC Karnataka26 Apr 2025

Bench: M.NAGAPRASANNA

M/S. Columbia Sportswear INDIA Sourcing PVT. LTD vs. Union Of INDIA

WP/3420/2023HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Columbia Sports Wear INDIA Sourcing PVT LTD vs. Additional Commissioner Of Central Tax

WP/3486/2020HC Karnataka26 Apr 2025

Bench: S.R.KRISHNA KUMAR

Srinivas H Ammapur Civil Works Contractor vs. Joint Commissioner Of Commercial Tax (Appeal)

WP/201182/2025HC Karnataka25 Apr 2025

Bench: CHILLAKUR SUMALATHA

M/S Mallikarjun H Ammapur vs. Joint Commissioner Of Commercial Tax (Appeal)

WP/201175/2025HC Karnataka25 Apr 2025

Bench: CHILLAKUR SUMALATHA

Mr Aftab Ahmed vs. The Assistant Commissioner Of Central Tax

WP/32554/2024HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Indian Scrap vs. Deputy Commissioner Of

WP/10061/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Krti Engineerign Private Limited vs. The Commissioner Of Central Tax

WP/12475/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

Smt Veeramma Chandrashekar Muranal vs. The Superintendent/

WP/106868/2024HC Karnataka25 Apr 2025

Bench: JYOTI MULIMANI

Shri Mohan R vs. Assistant Commissioner Of Central Tax

WP/12128/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Mahalakshmi Steel Corporation vs. Joint Commissioner Of Commercial Taxes

WP/3095/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Shine Management Services vs. Assistant Commissioner Of Commercial Taxes

WP/11418/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Narasimhan Engineering vs. The Principal Commissioner Of Central Tax

WP/11065/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S I Sky Automations Private Limited vs. The Assistant Commissioner

WP/10725/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Indian Scrap vs. Deputy Commissioner Of

WP/10057/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Inner Spaces vs. The Deputy Commissioner Of Central Tax

WP/12649/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

Ms Hansika Singh vs. The Union Of INDIA

WP/11464/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Enn Ess Royal Automotive PVT LTD vs. State Of Karnataka

WP/30787/2024HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

Apj Broadband Services vs. The Assistant Commissioner Of

WP/12416/2025HC Karnataka25 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Siddharth Infotech PVT LTD vs. The Additional Commissioner Of Central Tax

WP/6802/2023HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Ittefaq Steels And Scarp Traders vs. The Additional Chief Secretary

WP/12137/2025HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

Muniyappa Murthy vs. The Assistant Commissioner

WP/945/2025HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

Mr. Tanmai Mehrotra vs. Commercial Tax Officer Sgsto -222

WP/31595/2024HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

Pravit Tech Labs Private Limited vs. Superintendent Of Central Taxes And GST, Ced-7

WP/12174/2025HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Murudeswar Ceramics LTD vs. Union Of INDIA

WP/34854/2024HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Raju Ashoken vs. State Of Karnataka

WP/748/2025HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

Vedanta Limited vs. The Union Of INDIA

WP/6815/2024HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

Ajara Design Lounge PVT. LTD vs. State Of Karnataka

WP/6236/2025HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Ave Maria Traders vs. The Joint Commissioner

WP/28331/2024HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Sri Bhuvaneshwari Constructions vs. Principal Commissioner Of Central Tax

WP/2888/2025HC Karnataka24 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. A K Enterprises vs. The Commissioner Of Central Tax And GST

WP/3529/2022HC Karnataka23 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S Lava Kusha Transport vs. The Commissioner Of Central Tax And GST

WP/15573/2022HC Karnataka23 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S K K Enterprises vs. The Addl/Joint Commissioner Of Central Tax

WP/21213/2022HC Karnataka23 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S Vision Manpower Private Limited vs. The Commissioner Of Central Tax And GST

WP/20054/2021HC Karnataka23 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

Shri. T. Vijay Kumar vs. Assistant Commissioner Of Central Tax

WP/10324/2025HC Karnataka22 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri. Vijay B Ramnani vs. Reserve Bank Of INDIA

WP/29212/2019HC Karnataka22 Apr 2025

Bench: SURAJ GOVINDARAJ

M/S Rajiv Gandhi University Of Health Sciences vs. The Assistant Commissioner Of Commercial Taxes

WP/26064/2023HC Karnataka22 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Visvesvaraya Technological University vs. Assistant Commissioner Of Commercial Taxes

WP/26067/2023HC Karnataka22 Apr 2025

Bench: S.R.KRISHNA KUMAR

Esds Software Solution Limited vs. Assistant Commissioner Of Commercial

WP/4211/2023HC Karnataka22 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Lava Kusha Transport By vs. The Commissioner

WP/21940/2022HC Karnataka22 Apr 2025

Bench: M.NAGAPRASANNA

M/S Ultra Conmix vs. The Karnataka State Pollution Control Board

WP/10374/2025HC Karnataka21 Apr 2025

Bench: N. V. ANJARIA (CJ),K. V. ARAVIND

M/S A G Automotive vs. State Of Karnataka

WP/11599/2025HC Karnataka21 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri Sameer Ahmed Hirekerur vs. The Pricniapal Commissioner Of Central Tax

WP/11611/2025HC Karnataka21 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Tescom vs. The Commercial Tax Officer (P)

WP/11660/2025HC Karnataka21 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Radhamani Exports Private Limited vs. The State Of Karnataka

WP/11597/2025HC Karnataka21 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Hema Enterprises vs. The Assistant Commissioner Of

WP/11663/2025HC Karnataka21 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Rajathadri Buildtech Private Limited vs. The Assistant Commissioner Of Commercial Taxes

WP/11610/2025HC Karnataka21 Apr 2025

Bench: S.R.KRISHNA KUMAR

Karakurappa vs. The Assistant Commissioner Of Central Tax

WP/8328/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Gogorra Consulatant Private Limited vs. The Assistant Commissioner

WP/11083/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

Ibc Knowledge Park (P) LTD vs. The Union Of INDIA

WP/13355/2024HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Savithri Siddapura Ramanna vs. State Of Karnataka

WP/11553/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

Narayana Deppa vs. The Additional Commissioner Of

WP/11499/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri. Dinesh vs. Union Of INDIA

WP/11045/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

Mr. Praveen Bijjawari Narayanaswamy vs. State Of Karnataka

WP/11471/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Infocon International Limited vs. The Principal Commissioner

WP/17001/2024HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S A G Automotive vs. State Of Karnataka

WP/11490/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri. Shamanna Lokesh vs. State Of Karnataka

WP/8281/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S A G Automotive vs. State Of Karnataka

WP/11480/2025HC Karnataka17 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Microtrol Sterilisation Services PVT LTD vs. Assistant Commissioner Of Commercial Taxes

WP/11335/2025HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S A G Automotive vs. State Of Karnataka

WP/11453/2025HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri. Mahalinga Patali vs. The Commissioner Of Central Excise

WP/16609/2024HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Sonovision Aetos Technical vs. Union Of INDIA

WP/1271/2025HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Saanvipriya Buildtech Private Limited vs. Chief Secretary

WP/20224/2024HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Sri Ganesh Trading Co vs. The Joint Commissioner Of

WP/25108/2024HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S M B Industries vs. Union Of INDIA

WP/21086/2023HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Ambika Enterprises vs. The Deputy Commissioner Of Central Tax

WP/10875/2025HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

Joseph Vayalil George vs. Union Of INDIA

WP/35212/2024HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sudarshan Auto Electrical vs. Assistant Commissioner Of Commercial Taxes

WP/10925/2025HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Iqbal Ahmed Infra Projects PVT. LTD vs. State Of Karnataka

WP/25539/2024HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Saanvipriya Buildtech Private Limited vs. Chief Secretary

WP/20211/2024HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

Naish Solutions Private Limited vs. The Joint Commissioner Of

WP/11220/2025HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S K M C Constructions LTD vs. State Of Karnataka

WP/24600/2023HC Karnataka16 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S.S.A. Industries vs. Assistant Commissioner Of Central Tax

WP/5820/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Techno Offset Printers vs. The Union Of INDIA

WP/14703/2023HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Star Steels vs. State Of Karnataka

WP/28949/2024HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Uno Minda Limited vs. Joint Commissioner Of Commercial Taxes

WP/11240/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri Sadashiv S/O Rajappa Ganganalli vs. Sri Basava Agency

CRL.RP/100242/2024HC Karnataka09 Apr 2025

Bench: V.SRISHANANDA

Lokesh Enterprises vs. The Additional Commissioner Of Central Tax

WP/1757/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

Thimmareddy Munjula vs. The Assistant Commissioner Of

WP/4870/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Siddarth Industrial Suppliers vs. Joint Commissioner Of

WP/10350/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Emmanuel Constructions Private LTD vs. Assistant Commissioner Of Commercial Taxes

WP/5163/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sjr Prime Corporation Private Limited vs. The Superintendent Of Central Tax

WP/35114/2024HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri Byraveshwara Tours And Travels vs. Deputy Commissioner Of Central Tax

WP/10202/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

Smt.R.G.Bharathi vs. Union Of INDIA

WP/5963/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

Hi Tech Audio Systms Private Limited vs. The Commissioner Of Commercial Tax

WP/10986/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Seetha Bitumens vs. The Director General Of Goods Andservices Tax

WP/897/2025HC Karnataka09 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Balaji Enterprises vs. Union Of INDIA

WP/9924/2025HC Karnataka08 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/35667/2024HC Karnataka08 Apr 2025

Bench: M.NAGAPRASANNA

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/36557/2024HC Karnataka08 Apr 2025

Bench: M.NAGAPRASANNA

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/36235/2024HC Karnataka08 Apr 2025

Bench: M.NAGAPRASANNA

The Deputy Director vs. M/S Durgambika Traders

WA/100379/2023HC Karnataka08 Apr 2025

Bench: S G PANDIT,C.M. POONACHA

M/S Besto Mining INDIA Private Limited vs. The Deputy Commissioner

WP/4904/2025HC Karnataka08 Apr 2025

Bench: M.NAGAPRASANNA

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