Karnataka High Court GST Judgments — 2025

2,484 judgments, newest first. Page 22 of 25.

Shri. Mohammed Yusuf vs. The Inspector Of Central Tax (GST)

CRL.P/2895/2025HC Karnataka08 Apr 2025

Bench: S VISHWAJITH SHETTY

M/S Seema Caterers vs. The State Of Karnataka

WP/30991/2024HC Karnataka08 Apr 2025

Bench: S.R.KRISHNA KUMAR

Arc Associates vs. The Assistant Commissioner

WP/10164/2025HC Karnataka08 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Sweet Home Constructions vs. The Government Of Karnataka

WP/36453/2024HC Karnataka08 Apr 2025

Bench: M.NAGAPRASANNA

B H Ramachandra vs. Karnataka State Small Industries

WP/29026/2024HC Karnataka07 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Manjunath Traders vs. The Joint Commissioner

WP/201028/2025HC Karnataka04 Apr 2025

Bench: CHILLAKUR SUMALATHA

M/S Abb Gobal Business Services vs. Joint Commissioner Of Commercial Taxes (Appeals-6)

WP/6263/2025HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Smile Electronics Limited vs. The Assistant Commissioner

WP/8309/2025HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Tlg INDIA Private Limited vs. Union Of INDIA

WP/15860/2024HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Padmavathy Trust vs. The Assistant Commissioner Of

WP/8264/2025HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Shivapriya Enterprises vs. The Assistant Commissioner

WP/9262/2025HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri Kallyanarao Tammarao Kulkarni vs. Commercial Tax Officer

WP/105193/2024HC Karnataka04 Apr 2025

Bench: JYOTI MULIMANI

Sri. Vagataram Taraji Purohit vs. The Deputy Commissioner Of Commercial Taxes (Audit) Tumkur

WP/34797/2024HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Maruthi Glass And Plywood vs. The Commercial Tax Officer

WP/33444/2024HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

Mr.R. Ashok Kumar vs. The Assistant Commissioner Of

WP/8195/2025HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Shivapriya Enterprises vs. The Assistant Commissioner

WP/9267/2025HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri T Sanjaya vs. The Chief Engineer And Panchayath Raj And Engineering Department

WP/22642/2024HC Karnataka04 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Jay Jay Consultants vs. The Superintendent Of Central Tax

WP/9307/2022HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri K J Vishwanatha vs. State Of Karnataka

WP/36292/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Aaiz Steel vs. Commercial Tax Officer

WP/9295/2025HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Aaiz Steel vs. Assistant Commissioner

WP/9241/2025HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Aaiz Steel vs. Commercial Tax Officer

WP/9283/2025HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Forest Contractor vs. Union Of INDIA

WP/6987/2025HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri. H. Rajeeva Shetty vs. The Commercial Tax Officer (Audit)

WP/18779/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Toyota Kirloskar Auto Parts PVT. LTD vs. Union Of INDIA

WP/24798/2023HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S B K S Enterprises vs. The Director Of Karnataka

WP/22439/2024HC Karnataka03 Apr 2025

Bench: B M SHYAM PRASAD

A R Steels vs. Deputy Commissioner Of Commercial Taxes (Audit)5.7 Bengaluru

WP/17451/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Toyotetsu INDIA Auto Parts PVT. Limited vs. Union Of INDIA

WP/24163/2023HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

Navanaami Projects Private Limited vs. The Deputy Commissioner

WP/27850/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

Globe Moving And Storage Company Private Limited vs. Joint Commissioner Of Central Tax

WP/20466/2023HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Toyota Techno Park INDIA PVT LTD vs. Joint Commissioner Of Central Tax

WP/9957/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Toyoda Gosei South INDIA PVT. LTD vs. Joint Commissioner Of Central Tax

WP/5598/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

R K Traders vs. Assistant Commissioner Of Central Tax

WP/24507/2024HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Mitsubishi Elevator INDIA PVT. LTD vs. Union Of INDIA

WP/24303/2023HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shri Hari Constructon (R) vs. Assistant Commissioner Of Commercial Taxes

WP/7915/2025HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

Abhishek Datt vs. The State Of Karnataka

WP/1231/2025HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Toyotetsu INDIA Private Limited vs. Union Of INDIA

WP/24100/2023HC Karnataka03 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Fortious Infradevelopers LLP vs. The Additional Commissioner Of

STA/19/2022HC Karnataka02 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S Fortius Infradevelopers LLP vs. The Additional Commissioner Of

STA/20/2022HC Karnataka02 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S Fortious Infradevelopers LLP vs. The Additional Commissioner Of

STA/18/2022HC Karnataka02 Apr 2025

Bench: KRISHNA S DIXIT,RAMACHANDRA D. HUDDAR

M/S. S. K. Trading Company vs. Assistant Commissioner Of Commercial Taxes (Audit -4)

WP/1815/2023HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri G Rajendra vs. State Of Karnataka

WP/691/2024HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Shilpa Prashasti vs. The Deputy Commissioner Of Commercial Taxes (Audit)3.5

WP/18482/2023HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S T R Rajan vs. Joint Commissioner

WP/25144/2023HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. N. Ranganath vs. The Assistant Commissioner Of Commercial Taxes (Audit)-4.5

WP/8863/2024HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Safan Fasteners vs. The Superintendent

WP/9356/2025HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S. Esteem Icon vs. Office Of The Deputy Commissioner

WP/9717/2025HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri Mandalappa Muniswamappa vs. Additional Commissioner Of Commercial Taxes

WP/33961/2024HC Karnataka02 Apr 2025

Bench: S.R.KRISHNA KUMAR

Sri Venkateshwara Super Market vs. Asst. Commissioner Of Commercial Taxes And Ors

WP/200687/2023HC Karnataka01 Apr 2025

Bench: CHILLAKUR SUMALATHA

Mr. Rafeek vs. The Commercial Tax Officer (Aduti)2.3

WP/9286/2025HC Karnataka01 Apr 2025

Bench: S.R.KRISHNA KUMAR

Shimogga Urban Development Authority vs. The Additional Commissioner Of Central Tax

WP/34709/2024HC Karnataka01 Apr 2025

Bench: S.R.KRISHNA KUMAR

M/S Centre For Ash Utilisation Techanology vs. The State Of Karnataka And Ors

WP/200589/2023HC Karnataka28 Mar 2025

Bench: CHILLAKUR SUMALATHA

Gnr Constructions Reptd By Its G Narsa Reddy S/O Hanumanthappa vs. The Union Of INDIA And Ors

WP/200622/2023HC Karnataka28 Mar 2025

Bench: CHILLAKUR SUMALATHA

M/S Akash Industries vs. The Union Of INDIA

WP/14326/2023HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

Gudsi Narsareddy vs. The Union Of INDIA And Ors

WP/200623/2023HC Karnataka28 Mar 2025

Bench: CHILLAKUR SUMALATHA

Vaseem Pasha vs. Union Of INDIA

WP/3345/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sree Saraswathi Vidya Mandira Association (R) vs. State Of Karnataka

WP/5426/2025HC Karnataka28 Mar 2025

Bench: R DEVDAS

M/S Golden Seams Industries Private Limited vs. The State Of Karnataka

WP/1046/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Thippasandra Lakshminarayanasimhaiah Sachin vs. The Superindent

WP/9374/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

Vinayaka Sundar Manjunath vs. The Joint Commissioner Of Central Tax (Appeals)

WP/9226/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Amma Construction INDIA Private Limited vs. Karanataka Slum Development Board

WP/35413/2024HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri. Bangalore Rudrappa Vijaykumar vs. The Assistant Commissioner Of Central Tax

WP/4485/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Infotech Computer Education vs. The Assistant Commissioner

WP/105044/2024HC Karnataka28 Mar 2025

Bench: JYOTI MULIMANI

Sri Praveen Hombaiah vs. The Commissioner Of Central Tax

WP/4976/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Dandin Moters vs. Joint Commissioner

WP/200975/2025HC Karnataka28 Mar 2025

Bench: CHILLAKUR SUMALATHA

M/S Design Mix (Partnership Firm) vs. Joint Commissioner Of Commercial Taxes (Vigilance)

WP/9373/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sree Balaji Pakaging Industry vs. Union Of INDIA

WP/6425/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Shiva Ferric Private Limited vs. Union Of INDIA

WP/33822/2024HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Amma Consruction INDIA Private Limited vs. Karnataka Slum Development Board

WP/35144/2024HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri Hari Construction' R vs. Assistant Commissioner Of Comemrcial Taxes

WP/7660/2025HC Karnataka28 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Geergae Service Station vs. The State Of Karnataka

WP/10815/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S L And T Realty Developers Limited vs. The Assistant Commissioner

WP/6707/2025HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sai Infra Equipments PVT LTD vs. State Of Karnataka

WP/9121/2025HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Kht Chevorlet vs. State Of Karnataka

WP/13688/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri.Narayanan Subramanya Raju vs. The Assistant Commissioner Of Central Tax

WP/7458/2025HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S. Sain Coatings Private Limited vs. State Of Karnataka

WP/26123/2023HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

Sri Kempanna Somappa vs. Assistant Commissioner Of Central Tax

WP/32808/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S J N Stone Products vs. The Deputy Commissioner Of Commercial Taxes

WP/36182/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

Jio Digital Fibre Private Limited vs. Union Of INDIA

WP/28469/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

Mr Jayaraj K S vs. Commercial Tax Officer (Enforcement)-4

WP/8909/2025HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

R K Notagar, Civil Contractor vs. The Acct Lgsto 420

WP/106347/2023HC Karnataka27 Mar 2025

Bench: JYOTI MULIMANI

Mr Ravindra S vs. Commercial Tax Officer (Enforcement)-4

WP/8836/2025HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Wipro Ge Healthcare PVT LTD vs. Deputy Commissioner Of

WP/3689/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Anshu Retail Private Limited vs. The State Of Karnataka

WP/12808/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Savithri Siddapura Ramanna vs. State Of Karnataka

WP/5835/2025HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Wipro Ge Healthcare PVT LTD vs. Deputy Commissioner Of

WP/21146/2024HC Karnataka27 Mar 2025

Bench: S.R.KRISHNA KUMAR

Pavan K vs. State Of Karnataka

CRL.RP/1599/2024HC Karnataka26 Mar 2025

Bench: J.M.KHAZI

M./S Royal Steel vs. State Of Karnataka

WP/8011/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Royal Steel vs. State Of Karnataka

WP/8027/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

Shri. Anoop Jayaprasad Seelin vs. The Assistant Commissioner Of Central Tax

WP/12623/2024HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

Corporate Solutions Redefined INDIA PVT LTD vs. The Deputy Commissioner Of Commercial Taxes Audit 5.6

WP/13621/2024HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Royal Steel vs. State Of Karnataka

WP/8010/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Sweet Home Constructions vs. The Government Of Karnaataka

WP/35531/2024HC Karnataka26 Mar 2025

Bench: M.NAGAPRASANNA

M./S Royal Steel vs. State Of Karnataka

WP/8024/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M./S Royal Steel vs. State Of Karnataka

WP/8014/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

Yogisha R vs. The State Of Karnataka

WP/569/2024HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Royal Steel vs. State Of Karnataka

WP/7993/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S.Akruthi Traders vs. The Asssistant Commissioner Of

WP/9102/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M./S Royal Steel vs. State Of Karnataka

WP/8009/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

M/S Royal Steel vs. State Of Karnataka

WP/8008/2025HC Karnataka26 Mar 2025

Bench: S.R.KRISHNA KUMAR

← 2024 2026 →