Gudsi Narsareddy vs. The Union Of INDIA And Ors

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WP/200623/2023HC KarnatakaGSTCNR KAHC03000061202328 March 2025Bench: CHILLAKUR SUMALATHA3 pages
For Petitioner: SRI. ANANTH S. JAHAGIRDAR, ADVOCATEFor Respondent: SRI. SUDHIRSINGH R. VIJAPUR, DSGI FOR R1; R4 SERVED

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Cause title — parties, addresses and appearances
- 1 - NC: 2025:KHC-K:2033 WP No. 200623 of 2023 IN THE HIGH COURT OF KARNATAKA KALABURAGI BENCH DATED THIS THE 28TH DAY OF MARCH, 2025 BEFORE THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA WRIT PETITION NO.200623 OF 2023 (T-RES) BETWEEN: GUDSI NARSAREDDY REPRESENTED BY ITS G.NARSA REDDY CONTRACTOR AGE: 51 YEARS, OCC: CONTRACT BUSINESS R/O: H.NO. 9-18-38 MADDIPET, RAICHUR, DIST: RAICHUR – 584 101. GST NO. 29AICPG1729J1Z9 …PETITIONER (BY SRI. ANANTH S. JAHAGIRDAR, ADVOCATE) AND: 1. THE UNION OF INDIA REPTD. BY ITS SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA, SOUTH BLOCK, NEW DELHI – 110 001. 2. THE OFFICE OF THE ASSISTANT COMMISSIONERS, CENTRAL TAX (CGST) & CENTRAL EXCISE, GULBARGA, DIVISION, BEHIND TV STATION, REVANSIDDESHWAR COLONY, KALABURAGI – 585 104. Digitally signed by VARSHA N RASALKAR Location: High Court Of Karnataka - 2 - NC: 2025:KHC-K:2033 WP No. 200623 of 2023 3. THE SUPERINTENDENT OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX CENTRAL TAX (CGST) & CENTRAL EXCISE OFFICE OF THE SUPERINTENDENT OF CENTRAL TAX (CGST), & CENTRAL EXCISE, RAICHUR, DIST: RAICHUR – 585 401. 4. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (LGSTO) - 530 RAICHUR, KARNATAKA GOODS AND SERVICE TAXES OFFICE, RAICHUR – 584 101. …RESPONDENTS (BY SRI. SUDHIRSINGH R. VIJAPUR, DSGI FOR R1; R4 SERVED) THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO QUASH THE SHOW CAUSE NOTICE DATED 13.01.2022 IN FILE NO.ACCT-LGSTO-530/2021-22/ASMT-10/527 AND IN PURSUANCE OF THE SAME THE SUMMERY OF SHOW CAUSE NOTICE DATED 12.09.2022 IN FILE NO.ACCT-LGSTO- 530/GSTR-2022-23/889 AND THE ORDER/ENDORSEMENT DATED 10.11.2022 IN FILE NO. ACCT-LGSTO- 530/ENDORSEMENT/22-23/1575 TOWARDS TAX PERIOD OF JULY 2017 TO MARCH 2018 THE COPY OF WHICH IS AS PER ANNEXURE- A, A1 AND A2 AND ETC. THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER: CORAM: HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA - 3 - NC: 2025:KHC-K:2033 WP No. 200623 of 2023

(PER: HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA)

Memo seeking withdrawal of the writ petition is on record.

Permission as sought for is granted. Writ petition is dismissed as withdrawn. (Dr.CHILLAKUR SUMALATHA) JUDGE

VNR List No.: 2 Sl No.: 4 CT:NI

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