Gudsi Narsareddy vs. The Union Of INDIA And Ors
Original PDF →WP/200623/2023HC KarnatakaGSTCNR KAHC03000061202328 March 2025Bench: CHILLAKUR SUMALATHA3 pages
For Petitioner: SRI. ANANTH S. JAHAGIRDAR, ADVOCATEFor Respondent: SRI. SUDHIRSINGH R. VIJAPUR, DSGI FOR R1; R4 SERVED
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Cause title — parties, addresses and appearances
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NC: 2025:KHC-K:2033
WP No. 200623 of 2023
IN THE HIGH COURT OF KARNATAKA
KALABURAGI BENCH
DATED THIS THE 28TH DAY OF MARCH, 2025
BEFORE
THE HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
WRIT PETITION NO.200623 OF 2023 (T-RES)
BETWEEN:
GUDSI NARSAREDDY
REPRESENTED BY ITS
G.NARSA REDDY CONTRACTOR
AGE: 51 YEARS,
OCC: CONTRACT BUSINESS
R/O: H.NO. 9-18-38 MADDIPET, RAICHUR,
DIST: RAICHUR – 584 101.
GST NO. 29AICPG1729J1Z9
…PETITIONER
(BY SRI. ANANTH S. JAHAGIRDAR, ADVOCATE)
AND:
1.
THE UNION OF INDIA
REPTD. BY ITS SECRETARY,
MINISTRY OF FINANCE,
DEPARTMENT OF REVENUE,
GOVERNMENT OF INDIA,
SOUTH BLOCK, NEW DELHI – 110 001.
2.
THE OFFICE OF THE
ASSISTANT COMMISSIONERS,
CENTRAL TAX (CGST) & CENTRAL EXCISE,
GULBARGA, DIVISION, BEHIND TV STATION,
REVANSIDDESHWAR COLONY,
KALABURAGI – 585 104.
Digitally signed
by VARSHA N
RASALKAR
Location: High
Court Of
Karnataka
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NC: 2025:KHC-K:2033
WP No. 200623 of 2023
3.
THE SUPERINTENDENT OF CENTRAL EXCISE
CUSTOMS AND SERVICE TAX
CENTRAL TAX (CGST) & CENTRAL EXCISE
OFFICE OF THE SUPERINTENDENT OF
CENTRAL TAX (CGST), & CENTRAL EXCISE,
RAICHUR, DIST: RAICHUR – 585 401.
4.
ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES
(LGSTO) - 530 RAICHUR,
KARNATAKA GOODS AND SERVICE TAXES OFFICE,
RAICHUR – 584 101.
…RESPONDENTS
(BY SRI. SUDHIRSINGH R. VIJAPUR, DSGI FOR R1;
R4 SERVED)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE SHOW CAUSE NOTICE DATED 13.01.2022 IN FILE
NO.ACCT-LGSTO-530/2021-22/ASMT-10/527
AND
IN
PURSUANCE OF THE SAME THE SUMMERY OF SHOW CAUSE
NOTICE
DATED
12.09.2022
IN
FILE
NO.ACCT-LGSTO-
530/GSTR-2022-23/889
AND
THE
ORDER/ENDORSEMENT
DATED
10.11.2022
IN
FILE
NO.
ACCT-LGSTO-
530/ENDORSEMENT/22-23/1575 TOWARDS TAX PERIOD OF
JULY 2017 TO MARCH 2018 THE COPY OF WHICH IS AS PER
ANNEXURE- A, A1 AND A2 AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM:
HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA
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NC: 2025:KHC-K:2033
WP No. 200623 of 2023
(PER: HON'BLE DR. JUSTICE CHILLAKUR SUMALATHA)
Memo seeking withdrawal of the writ petition is on record.
Permission as sought for is granted. Writ petition is dismissed as withdrawn. (Dr.CHILLAKUR SUMALATHA) JUDGE
VNR List No.: 2 Sl No.: 4 CT:NI
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.