Cause title — parties, addresses and appearances
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NC: 2025:KHC:12157
WP No. 7182 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF MARCH, 2025
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 7182 OF 2024 (T-RES)
BETWEEN:
M/S TRIDENT ARCHITECTURAL
ALUMINIUM PRODUCTS PVT LTD
(PRIVATE LIMITED COMPANY
INCORPORATED UNDER THE COMPANIES ACT, 1956)
7/1, KANAKAPURA ROAD, VAJARAHALLI
BENGALURU 560109
REPRESENTED BY SHRI M V RAMU
MANAGING DIRECTOR
…PETITIONER
(BY SRI. ANIL KUMAR B.,ADVOCATE)
AND:
1.
UNION OF INDIA
THROUGH THE JOINT SECRETARY,
DEPARTMENT OF REVENUE,
MAINISTRY OF FINANCE,
46/NORTH BLOCK,
NEW DELHI 110001
2.
STATE OF KARNATAKA
THROUGH ITS PRINCIPAL SECRETARY,
FINANCE DEPARTMENT
VIDHANA SOUDHA,
BENGALURU 560001
3.
THE PRINCIPAL COMMISSIONER OF CENTRAL TAX,
BENGALURU WEST
COMMISSIONERATE,
1ST FLOOR, BMTC BUS STAND,
KANAKAPURA ROAD,
BANASHANKARI
BENGALURU 560 070
4.
THE ADDITONAL COMMISSIONER OF CENTRAL TAX
(APPEALS), S-1 AND S-2
VINAYA MARGA,
Digitally
signed by
LEELAVATHI
S R
Location:
High Court of
Karnataka
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NC: 2025:KHC:12157
WP No. 7182 of 2024
SIDDHARTHA NAGAR
MYSURU 570011
5.
THE ASSISTANT COMMISSIONER OF
CENTRAL TAX DIVISION -6,
BENGALURU
WEST COMMISSIONERATE
1ST FLOOR, BMTC BUS STAND,
KANAKAPURA ROAD,
BANASHANKARI, BENGALURU 560070
…RESPONDENTS
(BY SMT JYOTHI M MARADI, HCGP)
THIS WP IS FILED UNDER ARTICLE 226 OF THE CONSTITUTION
OF INDIA PRAYING TO QUASHING THE ORDER -IN-APPEAL NO. MYS-
SPP-ADC/JC/(A) -108-2022-263-GST DATED 28.03.2023 PASSED BY
RESPONDENT NO.4 VIDE ANNEXURE A TO THE WRIT PETITION AND
ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM:
HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER Learned counsel for the petitioner has filed a memo seeking leave of this Court to withdraw the petition, which reads as under: “The petitioner in the above case most respectfully submits that the petitioner has decided to settle the matter under the Amnesty Scheme provided under Section 128A of the GST Act. It is prayed that this Hon’ble court may be pleased to allow the petitioner to withdraw the present petition.” NC: 2025:KHC:12157 WP No. 7182 of 2024
2.The aforesaid memo is taken on record.
3.Accordingly, the petition is dismissed as withdrawn. (S.R.KRISHNA KUMAR) JUDGE
MDS List No.: 1 Sl No.: 51
