M/S. Alpha Cooling System vs. Assistant Commissioner Of
Original PDF →WP/20686/2023HC KarnatakaGSTCNR KAHC01048022202321 March 2025Bench: S.R.KRISHNA KUMAR2 pages
For Petitioner: SRI. MOHAMMED SHAKEEB M MULLA., ADVOCATEFor Respondent: SMT JYOTHI M MARADI, HCGP
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Cause title — parties, addresses and appearances
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NC: 2025:KHC:11984
WP No. 20686 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF MARCH, 2025
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 20686 OF 2023 (T-RES)
BETWEEN:
M/S. ALPHA COOLING SYSTEM
LOCATED AT 19/2, HARIJAN COLONY
1ST CROSS YELLAMMA EXTENSION,
GANGANAGAR, R T NAGAR POST-560032
THROUGH ITS PROPRIETOR
MR MOHAMMED ZIKRIYA DAFEDAR,
S/O NOOR AHMED DAFEDAR
AGED ABOUT 40 YEARS,
RESIDENT OF 19/32, 1ST CROSS,
YELLAMMA EXTENSION,
GANGANAGAR BANGALORE NORTH
R T NAGAR BENGALURU
KARNATAKA-560032
…PETITIONER
(BY SRI. MOHAMMED SHAKEEB M MULLA.,ADVOCATE)
AND:
ASSISTANT COMMISSIONER OF
COMMERCIAL TAXES
LGSTO-150, NO.80/08, 2ND FLOOR,
SAMAYA TOWERS,
KODIGEHALLI MAIN ROAD,
TATANAGAR
BANGALORE-560092
…RESPONDENT
(BY SMT JYOTHI M MARADI, HCGP)
THIS WP IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASHING THE SUMMARY
ORDER IN FORM GST DRC-07 ISSUED VIDE NO. ACCT/LGSTO-150/CR36-
04/ASSN-38/2021-22/DRC-1(17)/DRC-07(16)
DATED
30/09/2022
(ANNEXURE-A) PASSED UNDER RULE 142(5) OF THE KGST RULES AND
ETC.
Digitally
signed by
MALATESH K
C
Location:
HIGH COURT
OF
KARNATAKA
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NC: 2025:KHC:11984
WP No. 20686 of 2023
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER
WAS MADE THEREIN AS UNDER:
CORAM:
HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
1.
Learned counsel for the petitioner has filed a memo seeking permission of the Court to withdraw the petition.
2.
Memo reads as under:
The Petitioner most humbly prays that this Hon’ble – 150, Bangalore & Another) which have been field earlier before this Hon’ble Court. The Petitioner wishes to avail the remedy under Section 128A of CGST Act 2017, in the interest of justice and equity.
3.
In view of the memo, writ petition is dismissed as withdrawn. (S.R.KRISHNA KUMAR) JUDGE
BS List No.: 1 Sl No.: 46
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