Cause title — parties, addresses and appearances
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NC: 2025:KHC:3909
WP No. 34707 of 2024
C/W WP No. 35861 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 28TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 34707 OF 2024 (GM-TEN)
C/W
WRIT PETITION NO. 35861 OF 2024 (GM-TEN)
IN WP No. 34707/2024
BETWEEN:
M/S. RENUKAMBA TRADERS,
REPRESENTED BY ITS PROPRIETOR.
SHRI. PRAMESHWARA H.B, AGE 58 YEARS,
R/AT JENUKALLAMMA NILAYA,
KODAGU THIMMAPPA LAYOUT,
SAGAR, SHIVAMOGGA DISTRICT - 577 401,
FIRM REGISTERED UNDER VAT/ GST ACT,
PROPRIETORSHIP CONCERNED.
…PETITIONER
(BY SRI. B.M. IRSHAD AHMED, ADVOCATE)
AND:
1.
THE STATE OF KARNATAKA,
REPRESENTED BY ITS PRINCIPAL SECRETARY,
SOCIAL WELFARE DEPARTMENT,
VIKASA SOUDHA, BANGALORE - 560 001.
2.
THE EXECUTIVE DIRECTOR,
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY, NO.8, 6TH FLOOR,
CUNNINGHAM ROAD, BENGALURU - 560 052.
…RESPONDENTS
(BY SRI. MOHAMMED JAFFAR SHAH, AGA FOR R1;
SRI. SRINIVASA C, ADVOCATE FOR R2)
Digitally signed by
DHARMALINGAM
Location: HIGH
COURT OF
KARNATAKA
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NC: 2025:KHC:3909
WP No. 34707 of 2024
C/W WP No. 35861 of 2024
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO 1. DIRECT IN THE
NATURE OF CERTIORARI QUASHING THE IMPUGNED ORDER
DATED 18.09.2024, BEARING NO. SAKAE-MDS/425/2022,
PASSED BY THE 1ST RESPONDENT VIDE ANNEXURE-A, IN SO
FAR AS PETITIONER IS CONCERNED AND ETC.,
IN WP NO. 35861/2024
BETWEEN:
1.
M/S SRI SAI TRADERS,
BELUR, BELEYUR POST, SAGAR TALUK,
SHIVAMOGGA DISTRICT - 577 401,
REPRESENTED BY ITS PROPRIETOR,
SMT. ASHWINI B.N,
W/O MR. RAJASHEKAR H.B, AGE 40 YEARS,
FIRM REGISTERED UNDER VAT/ GST ACT
PROPRIETORSHIP CONCERN.
2.
M/S. LV TRADERS,
REPRESENTED BY ITS PROPRIETOR,
SMT. KRISHNAVENI, AGED 44 YEARS,
JOSEPH NAGAR, BEHIND CHURCH, SAGAR
SHIVAMOGGA DISTRICT- 577 401,
FIRM REGISTERED UNDER VAT/ GST ACT
PROPRIETORSHIP CONCERN.
...PETITIONERS
(BY SRI. B.M. IRISHAD AHMED, ADVOCATE)
AND:
1.
THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY,
SOCIAL WELFARE DEPARTMENT, VIKASA SOUDHA,
BANGALORE - 560 001.
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NC: 2025:KHC:3909
WP No. 34707 of 2024
C/W WP No. 35861 of 2024
2.
THE EXECUTIVE DIRECTOR,
KARNATAKA RESIDENTIAL EDUCATIONAL
INSTITUTIONS SOCIETY,
NO.8, 6TH FLOOR, CUNNINGHAM ROAD,
BENGALURU - 560 052.
...RESPONDENTS
(BY SRI. MOHAMMED JAFFAR SHAH, AGA FOR R1;
SRI. SRINIVASA C, ADVOCATE FOR R2)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO 1. TO ISSUE A
WRIT, ORDER OR DIRECTION IN THE NATURE OF
CERTIORARI QUASHING THE IMPUGNED ORDER DATED
18.09.2024,
BEARING
NO.
SAKAE-MDS/425/
2022,
PASSED BY THE 1ST RESPONDENT VIDE ANNEXURE-A, IN
SO FAR AS PETITIONER IS CONCERNED, IN THE INTEREST
OF JUSTICE AND EQUITY.
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE R DEVDAS
Learned counsel for the petitioners has filed a memo dated 28.01.2025 seeking leave of this Court to withdraw the writ petitions.
Accordingly, the writ petitions stand dismissed as withdrawn.
In view of the disposal of the main matters, I.A.No.1/2024 does not survive for consideration and the same stand disposed of. (R DEVDAS) JUDGE
