M/S Pwd Contractor vs. The Asst. Commercial Tax Officer

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WP/8060/2024HC KarnatakaGSTCNR KAHC01015986202422 January 2025Bench: S.G.PANDIT2 pages
For Petitioner: SMT. PRATIBHA VASANTRAO RAJESHWARKAR., ADVOCATEFor Respondent: SRI.SHIVAPRABHU HIREMATH, AGA

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Cause title — parties, addresses and appearances
- 1 - NC: 2025:KHC:2633 WP No. 8060 of 2024 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 22ND DAY OF JANUARY, 2025 BEFORE THE HON'BLE MR JUSTICE S.G.PANDIT WRIT PETITION NO. 8060 OF 2024 (T-RES) BETWEEN: M/S. PWD CONTRACTOR, REPRESENTED BY SRI. B. BALARAJ, S/O SRI. BALAGURAPPA, AGED ABOUT 70 YEARS, 931, BEHIND ESTURI PETROL, GOWRIBIDANUR - 562 108. PAN NO.AFWPB3921Q. …PETITIONER (BY SMT. PRATIBHA VASANTRAO RAJESHWARKAR.,ADVOCATE) AND: THE ASST. COMMERCIAL TAX OFFICER, OLD RTO BUILDING, KIADB INDUSTRIAL AREA, LGSTO - 183, CHICKBALLAPUR - 562 101. …RESPONDENT (BY SRI.SHIVAPRABHU HIREMATH, AGA) THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO a) QUASH THE ORDER-IN-ORIGINAL U/S 73(9) OF THE KGST/CGST ACT, 2017 ALONG WITH DRC-07 DATED 24/03/2023 (ANNEXURE-C) PASSED BY THE RESPONDENT AUTHORITY AND DRC-07 UNDER RULE 100(1), (2), (3) AND 142(5) OF THE KGST/CGST RULES Digitally signed by KAVYA R Location: High Court of Karnataka - 2 - NC: 2025:KHC:2633 WP No. 8060 of 2024 2017 DATED 24/02/2023 ISSUED BY THE RESPONDENT AUTHORITY (ANNEXURE - B) AND ETC., THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER: CORAM: HON'BLE MR JUSTICE S.G.PANDIT

Memo dated 17.01.2025 is filed seeking leave to withdraw the petition.

2.

Memo is placed on record.

3.

Accordingly, petition is dismissed as withdrawn. (S.G.PANDIT) JUDGE RKA List No.: 1 Sl No.: 5

Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.