Shri Praveesh Kuzhipally vs. The Senior Intelligence Officer
Original PDF →CRL.P/13989/2024HC KarnatakaGSTCNR KAHC01074409202415 January 2025Bench: MOHAMMAD NAWAZ2 pages
For Petitioner: SRI. MADHAV BHALAJI KASHYAP, ADVOCATEFor Respondent: SRI. MADHU N. RAO, ADVOCATE
No AI summary yet for this judgment.
Cause title — parties, addresses and appearances
- 1 -
NC: 2025:KHC:1371
CRL.P No. 13989 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF JANUARY, 2025
BEFORE
THE HON'BLE MR JUSTICE MOHAMMAD NAWAZ
CRIMINAL PETITION NO. 13989 OF 2024
(439(Cr.PC) / 483(BNSS))
BETWEEN:
SHRI PRAVEESH KUZHIPALLY
S/O KRISHNA DAS,
AGED BOUT 51 YEARS,
RESIDING AT NO. 74/75, LEELALAYAM,
4TH CROSS, MLA LAYOUT, DOLLARS COLONY,
BENGALURU NORTH,
BENGALURU - 560 094.
…PETITIONER
(BY SRI. MADHAV BHALAJI KASHYAP, ADVOCATE)
AND:
THE SENIOR INTELLIGENCE OFFICER
DIRECTORATE GENERAL OF GOODS AND SERVICE
TAX INTELLIGENCE,
BENGALURU ZONAL UNIT,
NO. 112, S.P. ENCLAVE,
ADJACENT TO KARNATAKA BANK,
K.H. ROAD,
BENGALURU - 560 027.
…RESPONDENT
(BY SRI. MADHU N. RAO, ADVOCATE)
THIS CRL.P IS FILED U/S 439 OF CR.PC (FILED U/S 483
BNSS) PRAYING TO ENLARGE THE PETITIONER / ACCUSED ON
BAIL IN CR.NO.63/2024 (NO.DGGI/INT/INTL/1247/2024-GR D-
03) REGISTERED BY THE RESPONDENT / DIRECTORATE
GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE
ALLEGING COMMISSION OF OFFENCE PRESCRIBED UNDER
SEC. 132(1) (c) AND (d) OF CENTRAL GOODS AND SERVICES
Digitally
signed by
LAKSHMI T
Location:
High Court
of Karnataka
- 2 -
NC: 2025:KHC:1371
CRL.P No. 13989 of 2024
TAX ACT, 2017 AND P/U/S 132(1)(i) OF CENTRAL GOODS AND
SERVICES TAX ACT, 2017.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR JUSTICE MOHAMMAD NAWAZ
Learned counsel for petitioner has filed a memo.
2.
Memo is placed on record.
3.
Petitioner is released on bail. Hence, petition is disposed of. (MOHAMMAD NAWAZ) JUDGE
LDC List No.: 1 Sl No.: 48
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.